COMMISSIONER OF INCOME TAX Vs. SMIFS SECURITIES LTD

LAWS(SC)-2012-8-74

SUPREME COURT OF INDIA

Decided on August 22,2012

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Smifs Securities Ltd Respondents

- (1.) None appears for the Respondent, though served.
(2.) Heard Learned Counsel for the Department.
(3.) Leave granted.;