JUDGEMENT
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(1.) Leave granted in all the Special Leave Petitions.
(2.) In the case of College of Professional Education and Others Vs. State of Uttar Pradesh [Civil Appeal No.5914 of 2011 decided on 22 nd July, 2011], this Court recorded that for the academic year 2012-2013 and subsequent academic years, the institutions and the State Government have arrived at a broad consensus regarding the procedure and terms and conditions of admission, recognition and affiliation. The terms and conditions which have been agreed and had received the approval of the court were noticed in great detail in that
judgment. For the academic year 2012-2013 and subsequent years, the following schedule for admission was provided :
1. Publication of Advertisement 01.02.2011
2. Sale of Application Forms and their submission 10.02.2012 to 10.03.2012
3. Date of Entrance Examination 20.04.2012 to 25.04.2012
4. Declaration of Result 25.05.2012 to 30.05.2012
5. Commencement and completion of counseling 01.06.2012 to 25.06.2012
6. Last Date of Admissions after counseling 28.06.2012
7. Commencement of Academic Session 01.07.2012
(3.) The Court further directed that for the academic year, there would be only one counseling. It was to continue for a period of 25 days and was to be conducted as per the directions contained in the judgment. Having provided for the various facets in relation to the manner, procedure and methodology to be adopted for admissions, the court also provided for the time by which affiliation should be granted to the colleges for the relevant academic year. Clause VI(b) of the judgment which has bearing upon the matters in issue before us reads as under:-
"(b) After the counseling is over, the concerned University will continue to allot the candidates from the above mentioned waiting list against the vacant seats till all the seats in the colleges are filled up. It is further submitted that the organizing university will provide students only to the existing B.Ed. College and all those B.Ed. Colleges which will get affiliation upto dated 07.07.2011 will not be considered for counseling to the year 2011- 12 and for the next consecutive years and onward the colleges which will be get affiliated on or before 10 th of May of that year, would be considered for counseling.";
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