ASSISTANT COMMISSIONER OF INCOME TAX Vs. TORRENT CABLES LTD.
LAWS(SC)-2012-9-145
SUPREME COURT OF INDIA
Decided on
September 25,2012
ASSISTANT COMMISSIONER OF INCOME TAX
Appellant
VERSUS
Torrent Cables Ltd.
Respondents
JUDGEMENT
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(1.) Heard Learned Counsel on both sides. Leave granted.
(2.) The civil appeal filed by the Department is dismissed with no order as to costs.
(3.) Heard Learned Counsel on both sides.;
(2.) The civil appeal filed by the Department is dismissed with no order as to costs.
(3.) Heard Learned Counsel on both sides.;
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