Cited Judgements :-

RAKESH PAL RANA VS. UNION OF INDIA (UOI) AND ANR. [LAWS(J&K)-2008-4-25] [REFERRED TO]
PRADEEP KUMAR MODI THROUGH L.R. MS. VIMLESH MODI VS. WATER RESOURCE DEPARTMENT [LAWS(MPH)-2020-1-107] [REFERRED TO]
TAMIL NADU NEWSPRINT AND PAPER LTD VS. RAMA DAMODARAN [LAWS(MAD)-2004-12-4] [REFERRED TO]
DHARMENDRA KUMAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-102] [REFERRED TO]
GOVIND S/O BAPURAO MESHRAM, NAGPUR VS. CENTRAL ADMINISTRATIVE TRIBUNAL, BOMBAY AND ORS. [LAWS(BOM)-2014-7-372] [REFERRED TO]
FAROOQUE AHMAD VS. U P STATE ROAD TRANSPORT CORPORATION [LAWS(ALL)-2008-5-196] [REFERRED TO]
SHYAMAL KUMAR DAS GUPTA VS. BANGIYA GRAMIN VIKASH BANK [LAWS(CAL)-2014-11-38] [REFERRED TO]
JAGANNATH ADHIKARY VS. WEST BENGAL STATE ELECTRICITY BOARD [LAWS(CAL)-2014-2-73] [REFERRED TO]
KALEEM VS. STATE OF U.P. [LAWS(ALL)-2014-8-230] [REFERRED TO]
NATIONAL THERMAL POWER CORPORATION LTD VS. PARMESHWAR PRASAD [LAWS(DLH)-2012-5-49] [REFERRED TO]
Bansh Narayan Vishwakarma VS. State of U. P. and others [LAWS(KAR)-2008-5-24] [REFERRED TO]
UNION OF INDIA VS. JANARDAN MOHANTY [LAWS(ORI)-2022-11-97] [REFERRED TO]
D.V. SINGH VS. RAJASTHAN STATE MINES AND MINERALS LIMITED [LAWS(RAJ)-2017-1-164] [REFERRED TO]
R.S. PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-1-243] [REFERRED TO]
UNION OF INDIA VS. RAMKRIPAL JAGANNATH EX KHALASI OF THE CHIEF [LAWS(GJH)-2004-4-32] [REFERRED TO]
K SUBRAMANIAN VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2008-6-17] [REFERRED TO]
GYANENDRA KUMAR VS. INDIAN OVERSEAS BANK AND 4 ORS [LAWS(ALL)-2018-5-789] [REFERRED TO]
STATE OF WEST BENGAL VS. AMARENDRA KUMAR SINGH [LAWS(CAL)-2023-10-46] [REFERRED TO]
TRIPURARI DUTT PANDEY VS. DY CHIEF MANAGER U P STATE ROAD TRANSPORT CORPORATION [LAWS(ALL)-2005-11-79] [REFERRED TO]
RAM LAL VS. MANAGING DIRECTOR U.P. COOPERATIVE BANK LTD [LAWS(ALL)-2010-5-149] [REFERRED TO]
NARENDRA KUMAR PANDEY VS. STATE BANK OF INDIA [LAWS(ALL)-2011-9-114] [REFERRED TO]
RAMESH KUMAR VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2007-5-254] [REFERRED TO]
RAVINDER SINGH THROUGH LRS VS. UNION OF INDIA [LAWS(DLH)-2013-5-53] [REFERRED TO]
CHUNILAL C. MANVAR VS. UNION OF INDIA [LAWS(CA)-2014-9-13] [REFERRED TO]
SHRIRAM VERMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-2-5] [REFERRED TO]
OM PRAKASH JOSHI VS. STATE AND ORS. [LAWS(RAJ)-2013-11-184] [REFERRED TO]
G. RAJA VS. COMMISSIONER OF POLICE [LAWS(MAD)-2022-11-162] [REFERRED TO]
MEENA PRATAP AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2018-6-552] [REFERRED TO]
KRISHNA KANHAIYA VS. UNION OF INDIA [LAWS(CHH)-2019-7-200] [REFERRED TO]
EJAJ AHMED KHAN VS. UNION OF INDIA [LAWS(CAL)-2023-4-215] [REFERRED TO]
VIJAY SHANKER TEWARI VS. FOOD CORORATION OF INDIA [LAWS(ALL)-2006-7-169] [REFERERD TO]
CONSTABLE NO. 817 NAND LAL SINGH VS. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS. [LAWS(ALL)-2007-3-347] [REFERRED TO]
BISWANATH BHATTACHARJEE VS. UNITED BANK OF INDIA [LAWS(CAL)-2008-12-47] [REFERRED TO]
LAL BABOO VS. STATE [LAWS(ALL)-2011-3-293] [REFERRED TO]
M. VEERANNA RAJU VS. STATE OF A.P. [LAWS(APH)-2024-4-54] [REFERRED TO]
SWAMI PRASAD YADAV VS. STATE OF M P [LAWS(MPH)-2011-2-82] [REFERRED TO]
P SURYANARAYANA VS. FERTILIZERS AND CHEMICALS OF TRAVANCORE LTD [LAWS(KER)-2018-7-47] [REFERRED TO]
V V KAMATH VS. ASSISTANT GENERAL MANAGER BANK OF BARODA [LAWS(KAR)-2006-9-29] [REFERRED TO]
V. VIKRAMAN VS. UNION OF INDIA [LAWS(DLH)-2017-4-141] [REFERRED TO]
BABUBHAI K JOSHI VS. GUJARAT STATE WAREHOUSING CORPORATION [LAWS(GJH)-2004-9-104] [REFERRED TO]
SURAT MUNICIPAL CORPORATION VS. CHHOTUBHAI D VASHI [LAWS(GJH)-2002-10-22] [REFERRED]
O ARUMUGAM VS. PANDIYAN GRAMA BANK [LAWS(MAD)-2009-12-119] [REFERRED TO]
ANTAR SINGH PARIHAR VS. STATE OF M.P. [LAWS(MPH)-2019-2-237] [REFERRED TO]
JAI PRAKASH NARAYAN VS. STATE OF BIHAR [LAWS(PAT)-2005-4-28] [RELIED UPON]
UNION OF INDIA VS. MADHUSUDAN PATHAK [LAWS(PAT)-2005-9-37] [REFERRED TO]
AJIT SINGH VS. STATE [LAWS(RAJ)-2023-7-102] [REFERRED TO]
KRISHNA CHOUDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-10-57] [REFERRED TO]
BABU RAM VS. STATE OF U P [LAWS(ALL)-2007-3-105] [REFERRED TO]
MD. ELYASH VS. UNION OF INDIA [LAWS(CAL)-2014-4-34] [REFERRED TO]
SUDHIR YASHWANT RANE VS. UNION OF INDIA [LAWS(CA)-2014-6-2] [REFERRED TO]
K.P.GUPTA VS. UNIVERSITY OF DELHI [LAWS(DLH)-2013-11-220] [REFERRED TO]
UMESH S/O VITTAL BIRADAR VS. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY DEPARTMENT OF REVENUE [LAWS(KAR)-2017-11-194] [REFERRED TO]
C D VENKATARAMANA SHETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2006-8-46] [REFERRED TO]
M MUTHURAJ VS. STATE [LAWS(MAD)-2010-10-540] [REFERRED]
NIRMALA J JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2004-8-19] [REFERRED TO]
MOHD. AYOOB VS. COMMISSIONER OF POLICE [LAWS(TLNG)-2023-3-34] [REFERRED TO]
KAMATH V V VS. ASST GENERAL MANAGER BANK OF BARODA [LAWS(KAR)-2006-9-85] [REFERRED TO]
J. VENKATAMANI VS. PRINCIPAL SECRETARY - VIGILANCE-IV [LAWS(APH)-2022-4-47] [REFERRED TO]
JALALUDDIN ANSARI VS. STATE OF U.P. [LAWS(ALL)-2013-5-323] [REFERRED TO]
TULSI RAM MISHRA VS. STATE OF U.P. AND 5 OTHERS [LAWS(ALL)-2017-10-88] [REFERRED TO]
OM PRAKASH TIWARI VS. NATIONAL INSURANCE COMPANY LIMITED AND ORS. [LAWS(CAL)-2006-4-63] [REFERRED TO]
SURESH KUMAR VS. STATE OF M P & OTHERS [LAWS(MPH)-2013-6-127] [REFERRED]
AJAY SINGH BHADOURIYA VS. M.P.HOUSING BOARD [LAWS(MPH)-2013-6-34] [REFERRED TO]
K THAYUMANAVAN VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2013-8-184] [REFERRED TO]
NARENDRA MOHAN ARYA VS. UNITED INDIA INSURANCE CO LTD [LAWS(SC)-2006-4-69] [REFERRED TO]
VIPIN PRATAP SINGH VS. STATE OF M P & OTHERS [LAWS(MPH)-2018-5-73] [REFERRED TO]
N BHOOPATHI VS. PRESIDING OFFICER LABOUR COURT [LAWS(MAD)-2010-1-83] [REFERRED TO]
BIMALENDU BHAGABATI VS. ASSAM GOVT CONST CORPORATION LIMITED [LAWS(GAU)-2004-3-33] [REFERRED TO]
AMRIT DEWAN VS. ASSAM STATE CO OPERATIVE MARKETING and CONSUMER FEDERATION LTD [LAWS(GAU)-2003-12-21] [REFERRED TO]
ANIL KUMAR MISHRA VS. ORIENTAL BANK OF COMMERCE AND OTHERS [LAWS(CAL)-2019-4-196] [REFERRED TO]
K.K.AGARWAL VS. HOUSING COMMISSIONER, U.P.AVAS EVAM VIKAS PARISHAD [LAWS(ALL)-2014-1-58] [REFERRED TO]
SHANT DEO TRIPATHI VS. GENERAL MANAGER [LAWS(ALL)-2011-9-123] [REFERRED TO]
ATAM PRAKASH VS. STATE OF U P [LAWS(ALL)-2008-9-22] [REFERRED TO]
NAND LAL SINGH VS. U P STATE PUBLIC SERVICES TRIBUNAL [LAWS(ALL)-2007-3-61] [REFERRED TO]
T P SOWMITHRI VS. REGISTRAR HIGH COURT OF ANDHRA PRADESH [LAWS(APH)-2009-12-97] [REFERRED TO]
T SRINIVASARAO VS. ADDITIONAL DIRECTOR GENERAL OF POLICE ADMN AP HYDERABAD [LAWS(APH)-2010-2-20] [REFERRED TO]
G.SATYANARAYANA VS. THE EASTERN POWER DISTRIBUTION COMPANY OF A.P. [LAWS(APH)-2016-4-22] [REFERRED TO]
J. VENKATAMANI VS. PRL. SECY., VIGILANCE-IV DEPARTMENT, HYDERABAD [LAWS(APH)-2022-4-96] [REFERRED TO]
R.V.NAGAMALLESWARA RAO VS. STATE OF A.P [LAWS(APH)-2023-1-69] [REFERRED TO]
WORKMAN OF THANAI TEA ESTATE VS. MANAGEMENT OF THANAI TEA ESTATE [LAWS(GAU)-2012-6-133] [REFERRED TO]
BAHADUR SINGH VS. CHANDIGARH ADMINISTRATION [LAWS(P&H)-2014-5-26] [REFERRED TO]
CHANDRA PATHAK VS. STATE OF BIHAR [LAWS(PAT)-2014-3-16] [REFERRED TO]
VISHNU KUMAR GUPTA VS. HIGH COURT OF JUDICATURE FOR RAJASTHAN, JODHPUR AND ANOTHER [LAWS(RAJ)-2018-4-219] [REFERRED TO]
NARAYAN PATNAIK VS. STATE OF ORISSA [LAWS(ORI)-2009-3-19] [REFERRED TO]
DILIP SAGAR VS. DEPUTY GENERAL MANAGER SYNDICATE BANK [LAWS(GJH)-2004-8-28] [REFERRED TO]
J. SHANTHA LINGAM VS. COMMISSIONER [LAWS(MAD)-2023-6-57] [REFERRED TO]
NAVAL SINGH YADAV VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2017-6-19] [REFERRED TO]
VIDHYARAM VERMA VS. STATE OF M P & OTHERS [LAWS(MPH)-2013-6-123] [REFERRED]
AJIT MOHAN DIXIT VS. STATE BANK OF INDORE & OTHERS [LAWS(MPH)-2013-7-373] [REFERRED]
EAST INDIA HOTEL LTD VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II TIS HAZARI [LAWS(DLH)-2006-10-103] [REFERRED TO]
BHOOVANACHANDRAN P N VS. STATE OF KERALA [LAWS(KER)-2005-2-87] [REFERRED TO]
SHREE RENUKA SUGARS LTD. VS. COMMISSIONER OF CUSTOMS, MANGALORE [LAWS(CE)-2012-4-42] [REFERRED TO]
K C KOHLI VS. UNION OF INDIA [LAWS(DLH)-2006-5-83] [REFERRED TO]
KISHAN LAL VS. DELHI DEVELOPMENT AUTHORITY [LAWS(CA)-2014-8-9] [REFERRED TO]
HARILAL A. MAHIDA VS. CHAIRMAN CUM MANAGING DIRECTOR [LAWS(CA)-2014-9-14] [REFERRED TO]
ARIBAM PRIYAGOPAL SHARMA VS. UNITED BANK OF INDIA [LAWS(GAU)-2011-6-75] [REFERRED TO]
W BIRBAL SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2007-2-20] [REFERRED TO]
VISHWA BHARTI ARYA VS. STATE OF U P [LAWS(ALL)-2008-9-21] [REFERRED TO]
OM PRAKASH SRIVASTAVA VS. HONBLE HIGH COURT OF JUDICATURE OF ALLAHABAD & 5 ORS [LAWS(ALL)-2016-7-254] [REFERRED]
RADHE SHYAM SAXENA VS. STATE OF U P [LAWS(ALL)-2012-6-21] [REFERRED TO]
OM KANWAR VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2015-9-133] [REFERRED TO]
LAXMAN SINGH SOLANKI VS. GOVERNOR OF NCT OF DELHI [LAWS(DLH)-2007-3-41] [REFERRED TO]
LALRAMDINTHARA VS. STATE OF MIZORAM [LAWS(GAU)-2011-11-11] [REFERRED TO]
BHUPENDRA KUMAR MISRA L P MISRA VS. MANAGING DIRECTOR UTTAR PRADESH FINANCIAL CORPORATION AND ASSISTANT GENERAL [LAWS(ALL)-2005-12-84] [REFERRED TO]
BANSH NARAYAN VISHWAKARMA VS. STATE OF U P [LAWS(ALL)-2008-5-109] [REFERRED TO]
ASHOK KUMAR DAS VS. NATIONAL INSTITUTE OF HOMOEOPATHY [LAWS(CAL)-2009-9-59] [REFERRED TO]
RAMESH CHANDER VS. UNION OF INDIA & ANR. [LAWS(DLH)-2016-7-178] [REFERRED TO]
DEEN BANDHU (DECEASED) VS. STATE OF U P [LAWS(ALL)-2014-3-354] [REFERRED TO]
DEV VRAT MISHRA VS. STATE OF M P [LAWS(MPH)-2016-8-188] [REFERRED]
P RAMACHANDRAN VS. DEPUTY COMMISSIONER OF POLICE CRIME AND TRAFFIC [LAWS(MAD)-2011-2-739] [REFERRED TO]
INTEGRAL COACH FACTORY VS. V PRABHAKARAN [LAWS(MAD)-2004-8-111] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]