Cited Judgements :-

VISHWA NATH TRIPATHI VS. STATE OF U P [LAWS(ALL)-2006-8-224] [REFERRED TO]
MUKHTAR AHMAD RATHER VS. STATE OF J&K [LAWS(J&K)-2008-6-16] [REFERRED TO]
SAFKATULLAH KAHN VS. FOOD CORPORATION OF INDIA NEW DELHI [LAWS(ALL)-2020-3-103] [REFERRED TO]
MANOJ KUMAR VS. CHIEF GENERAL MANAGER, S.B.I. AND ORS. [LAWS(ALL)-2015-4-326] [REFERRED TO]
CHANDAGI RAM PATEL VS. STATE OF U P [LAWS(ALL)-2015-3-277] [REFERRED TO]
MAHESH KUMAR DIXIT VS. U O I THRU SECY, MIN OF COMMUNICATION, DEPTT OF POSTS & ORS [LAWS(ALL)-2017-11-99] [REFERRED TO]
STATE OF U P THRU PRIN SECY INDUSTRIES DEPTT LKO & 2 ORS VS. ABDUL MALIK & ANR [LAWS(ALL)-2017-11-146] [REFERRED TO]
SEEMA VS. UNION OF INDIA THROUGH CHIEF POST MASTER GENERAL LUCKNOW AND OTHERS [LAWS(ALL)-2017-9-269] [REFERRED TO]
MAYANK RAWAT AND ANOTHER VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-1-547] [REFERRED TO]
SANDHYA VS. STATE OF U P [LAWS(ALL)-2012-1-133] [REFERRED TO]
NILIMA RAJU KHAPEKAR VS. BANK OF BARODA [LAWS(BOM)-2022-4-231] [REFERRED TO]
GUJRATI DEVI VS. STATE OF U P [LAWS(ALL)-2014-7-383] [REFERRED TO]
RAM AUTAR SINGH VS. U P POWER CORPORATION LTD [LAWS(ALL)-2014-4-284] [REFERRED TO]
VIKRAM RAJ SAXENA VS. STATE OF U P SECY APPOINTMENT [LAWS(ALL)-2014-2-362] [REFERRED TO]
RESMI S. RAJAN VS. INDIAN BANK AND ORS. [LAWS(KER)-2015-4-99] [REFERRED TO]
JAGWATI VS. UNION OF INDIA [LAWS(DLH)-2007-4-74] [REFERRED TO]
KRIPA SHANKAR TIWARI VS. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR [LAWS(ALL)-2007-12-72] [REFERRED TO]
MUDASIR AHMAD KUMAR VS. STATE OF JK [LAWS(J&K)-2017-9-140] [REFERRED TO]
S INBARAJ VS. STATE OF TAMILNADU [LAWS(MAD)-2011-1-466] [REFERRED TO]
AJAY KUMAR SHEVDY VS. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FACE CENTRAL RAILWAY AND [LAWS(ALL)-2003-10-11] [REFERRED TO]
AASHIQ HASSAIN SHAH VS. STATE [LAWS(J&K)-2007-5-27] [REFERRED TO]
GH MOHD BANDAY VS. STATE [LAWS(J&K)-2009-7-21] [REFERRED TO]
SURINDER SINGH VS. STATE OF J & K [LAWS(J&K)-2010-5-71] [REFERRED TO]
SUNITA BHADOORIA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-12-44] [REFERRED TO]
RAJEEV KUMAR KHANNA LATE MUNNA LAL KHANNA VS. CHIEF MANAGER KARMIK UNION BANK OF INDIA [LAWS(ALL)-2005-8-246] [REFERRED TO]
BHAGMATI W/O LATE SANTOSH SINGH VS. SOUTH EASTERN COALFIELDS LTD THROUGH CHAIRMAN CUM [LAWS(CHH)-2018-5-19] [REFERRED TO]
U P STATE EMPLOYEE WELFARE CORPORATION, LUCKNOW AND ANOTHER VS. ANKUR SRIVASTAVA AND OTHERS [LAWS(ALL)-2017-5-574] [REFERRED TO]
KULDEEP SINGH VS. SUGAR CANE COMMSSIONER [LAWS(ALL)-2020-2-35] [REFERRED TO]
PRATIBHA DUBEY VS. STATE OF U.P. [LAWS(ALL)-2019-1-272] [REFERRED TO]
DINESH KUMAR VS. STATE OF U P [LAWS(ALL)-2012-11-117] [REFERRED TO]
AZHAR MIRZA VS. STATE [LAWS(J&K)-2011-4-37] [REFERRED TO]
RAKESH KUMAR VS. STATE OF RAJ. AND ORS. [LAWS(RAJ)-2015-9-135] [REFERRED TO]
HASAN TANVEER IQBAL VS. STATE BANK OF INDIA [LAWS(ALL)-2020-4-48] [REFERRED TO]
RAJ BALI VS. VICE CHANCELLOR BENARAS HINDU UNIVERSITY & OTHERS [LAWS(ALL)-2018-1-471] [REFERRED TO]
RESHMA DEVI & ANOTHER VS. DISTRICT ASSISTANT REGISTRAR AND OTHERS [LAWS(ALL)-2018-1-67] [REFERRED TO]
SHYAMA DEVI VS. UNION OF INDIA [LAWS(ALL)-2019-12-335] [REFERRED TO]
Y SUSHEELA VS. ASST GENERAL MANAGER ADMN FOR CHIEF GENERAL MANAGER B S N [LAWS(APH)-2007-8-51] [REFERRED TO]
VIJAY KUMAR VASTRAKAR VS. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED [LAWS(CHH)-2019-10-125] [REFERRED TO]
RAJODEVI VS. STATE OF U P [LAWS(ALL)-2003-8-8] [REFERRED TO]
COMMITTEE OF MANAGEMENT LATE PT LAXMI CHAND PALIWAL INTER COLLEGE INGOHATA HAMIRPUR VS. STATE OF U P [LAWS(ALL)-2007-3-65] [REFERERD TO]
MOHD ASHRAF GOJRI VS. STATE OF J&K [LAWS(J&K)-2006-6-12] [REFERRED TO]
PARVEZ AHMAD BHAT VS. STATE OF J&K [LAWS(J&K)-2006-6-14] [REFERRED TO]
SHIV KUMAR DUBEY VS. STATE OF U P [LAWS(ALL)-2012-2-49] [REFERRED TO]
MAYAK SHARMA VS. DIRECTOR, M P, RAJYA KRISHI VIPNAN BOARD [LAWS(MPH)-2005-4-69] [REFERRED TO]
ESTERN COALFIELD LTD VS. ANIL BADYAKAR [LAWS(SC)-2009-5-91] [REFERRED TO]
ANURAG AWASTHI VS. EXECUTIVE DIRECTOR [LAWS(ALL)-2015-3-33] [REFERRED TO]
BANARAS HINDU UNIVERSITY VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2009-1-52] [REFERRED TO]
CHAKLESH SARSWAT VS. GENERAL MANAGER U P STATE ROAD TRANSPORT CORPORATION [LAWS(ALL)-2003-12-2] [REFERRED TO]
P. SARAVANA KUMAR VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2013-7-287] [REFERRED TO]
KHALID HAMID SOHAIL VS. STATE OF J AND K [LAWS(J&K)-2010-8-44] [REFERRED TO]
KIRAN WALA VS. STATE [LAWS(J&K)-2007-9-31] [REFERRED TO]
NAVEEN KUMAR VS. UNION OF INDIA [LAWS(J&K)-2007-9-32] [REFERRED TO]
STATE BANK OF INDIA AND 3 ORS. VS. KUNAL GUPTA [LAWS(GAU)-2020-3-84] [REFERRED TO]
MAMATA PATI VS. STATE OF ODISHA [LAWS(ORI)-2021-6-40] [REFERRED TO]
T AROCKIARAJ VS. DEPUTY REGISTRAR OF CO - OPERATIVE SOCIETIES PALANI CIRCLE AND SPECIAL OFFICER [LAWS(MAD)-2011-7-433] [REFERRED]
SECRETARY TO GOVERNMENT VS. N RENUGADEVI [LAWS(MAD)-2012-6-61] [REFERRED TO]
PAWAN KUMAR VS. STATE OF U P [LAWS(ALL)-2013-2-134] [REFERRED TO]
SHOBHIT KUMAR MALLIK VS. STATE OF U P [LAWS(ALL)-2011-12-58] [REFERRED TO]
SULOCHANA DUTTARGI VS. MANAGER NATIONAL INSURANCE CO LTD [LAWS(KAR)-2010-7-36] [REFERRED TO]
SHIV KUMAR DUBEY VS. STATE OF U P [LAWS(ALL)-2014-2-43] [REFERRED TO]
PRADEEP KUMAR VS. STATE OF U.P. [LAWS(ALL)-2011-5-300] [REFERRED TO]
BALWANT SINGH VS. UNION OF INDIA [LAWS(RAJ)-2006-10-93] [REFERRED TO]
ANIL KUMAR YADAV VS. UNION BANK OF INDIA AND OTHERS [LAWS(ALL)-2003-11-266] [REFERRED TO]
MOHAMMAD SHAFI SOFI VS. STATE OF JK & ORS [LAWS(J&K)-2018-7-98] [REFERRED TO]
SANDEEP KUMAR VS. UNION OF INDIA [LAWS(ALL)-2020-1-404] [REFERRED TO]