Referred Judgements :-

STATE OF WEST BENGAL VS. ADMINISTRATOR HOWRAH MUNICIPALITY [REFERRED]
SITAL PRASAD SAXENA VS. UNION OF INDIA [REFERRED]
RAMA RAVALU GAVADE VS. SATABA GAVADU DEAD [REFERRED]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED]

Cited Judgements :-

NAHANI DEVI VS. GOPAL LAL SHARMA [LAWS(RAJ)-2022-5-179] [REFERRED TO]
MANGAL SINGH VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2016-1-212] [REFERRED TO]
MANGAL SINGH VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2016-1-212] [REFERRED TO]
NAHANI DEVI VS. GOPAL LAL SHARMA [LAWS(RAJ)-2022-5-179] [REFERRED TO]
PARASRAM VS. DHARMA SINGH [LAWS(RAJ)-2022-5-401] [REFERRED TO]
PARASRAM VS. DHARMA SINGH [LAWS(RAJ)-2022-5-401] [REFERRED TO]
KISHAN LAL VS. SOHAN LAL [LAWS(RAJ)-2011-9-57] [REFERRED TO]
KISHAN LAL VS. SOHAN LAL [LAWS(RAJ)-2011-9-57] [REFERRED TO]
THE COMMISSIONER VS. TMT. SUBBUTHAYAMMAL AND ORS. [LAWS(MAD)-2015-7-83] [REFERRED TO]
THE COMMISSIONER VS. TMT. SUBBUTHAYAMMAL AND ORS. [LAWS(MAD)-2015-7-83] [REFERRED TO]
SUNDHARAVADIVEL VS. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS. [LAWS(MAD)-2015-7-157] [REFERRED TO]
SUNDHARAVADIVEL VS. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS. [LAWS(MAD)-2015-7-157] [REFERRED TO]
S M JAFFAR MOHIDEEN VS. E FATHIMA [LAWS(MAD)-2011-1-59] [REFERRED TO]
S M JAFFAR MOHIDEEN VS. E FATHIMA [LAWS(MAD)-2011-1-59] [REFERRED TO]
JAYANTHI RAMESH VS. M K NILOFAR [LAWS(MAD)-2010-7-112] [REFERRED TO]
JAYANTHI RAMESH VS. M K NILOFAR [LAWS(MAD)-2010-7-112] [REFERRED TO]
JERINA BEGUM VS. V SULTAN ABDUL KADAR [LAWS(MAD)-2011-3-872] [REFERRED TO]
JERINA BEGUM VS. V SULTAN ABDUL KADAR [LAWS(MAD)-2011-3-872] [REFERRED TO]
BABULAL SURANA VS. VARALAKSHMI [LAWS(MAD)-2011-4-568] [REFERRED TO]
BABULAL SURANA VS. VARALAKSHMI [LAWS(MAD)-2011-4-568] [REFERRED TO]
STATE OF MADHYA PRADESH VS. JAY SINGH [LAWS(MPH)-2003-10-28] [REFERRED TO]
STATE OF MADHYA PRADESH VS. JAY SINGH [LAWS(MPH)-2003-10-28] [REFERRED TO]
JAIN MOTORS REGD.PATIALA VS. THE STATE TRANSPORT APPELLATE TRIBUNAL [LAWS(P&H)-2011-12-51] [REFERRED TO]
JAIN MOTORS REGD.PATIALA VS. THE STATE TRANSPORT APPELLATE TRIBUNAL [LAWS(P&H)-2011-12-51] [REFERRED TO]
RAJINDER SINGH VS. CHAIRMAN, UHBVN LTD. [LAWS(P&H)-2011-9-81] [REFERRED TO]
RAJINDER SINGH VS. CHAIRMAN, UHBVN LTD. [LAWS(P&H)-2011-9-81] [REFERRED TO]
SHANTI SARUP VS. LAND ACQUISITION COLLECTOR [LAWS(P&H)-2021-9-23] [REFERRED TO]
SHANTI SARUP VS. LAND ACQUISITION COLLECTOR [LAWS(P&H)-2021-9-23] [REFERRED TO]
DEEPA SWAPNA VS. SIVABAGYAM [LAWS(MAD)-2019-12-290] [REFERRED TO]
DEEPA SWAPNA VS. SIVABAGYAM [LAWS(MAD)-2019-12-290] [REFERRED TO]
SPECIAL TAHSILDAR LAND ACQUISITION VS. SELVAKUMARASAMY [LAWS(MAD)-2019-12-99] [REFERRED TO]
SPECIAL TAHSILDAR LAND ACQUISITION VS. SELVAKUMARASAMY [LAWS(MAD)-2019-12-99] [REFERRED TO]
C. SELVARAJ VS. ANGATHAL [LAWS(MAD)-2020-1-389] [REFERRED TO]
C. SELVARAJ VS. ANGATHAL [LAWS(MAD)-2020-1-389] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. HARYANA PETRO CHEMICALS LTD [LAWS(NCD)-2009-5-35] [REFERRED TO]
HARYANA URBAN DEVELOPMENT AUTHORITY VS. HARYANA PETRO CHEMICALS LTD [LAWS(NCD)-2009-5-35] [REFERRED TO]
RABARI DEVJI RAMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-13] [REFERRED TO]
RABARI DEVJI RAMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-13] [REFERRED TO]
SNEHLATA GHORPADE VS. PRINCESS SARDARAJE GAEKWAD [LAWS(GJH)-2011-3-155] [REFERRED TO]
SNEHLATA GHORPADE VS. PRINCESS SARDARAJE GAEKWAD [LAWS(GJH)-2011-3-155] [REFERRED TO]
G NARAYANAN VS. G MOHAN [LAWS(MAD)-2012-4-88] [REFERRED TO]
G NARAYANAN VS. G MOHAN [LAWS(MAD)-2012-4-88] [REFERRED TO]
A GOUTAMCHAND VS. S KRISHNAVENI [LAWS(MAD)-2012-7-310] [REFERRED TO]
A GOUTAMCHAND VS. S KRISHNAVENI [LAWS(MAD)-2012-7-310] [REFERRED TO]
SMT PADMAVATHI AMMAL CHARITABLE TRUST VS. S RM M CT M THIRUPANI TRUSTBY ITS TRUSTEE ADMINISTRATIVE OFFICE AT RELIANCE COMPANY CHENNAI [LAWS(MAD)-2002-6-112] [REFERRED TO]
SMT PADMAVATHI AMMAL CHARITABLE TRUST VS. S RM M CT M THIRUPANI TRUSTBY ITS TRUSTEE ADMINISTRATIVE OFFICE AT RELIANCE COMPANY CHENNAI [LAWS(MAD)-2002-6-112] [REFERRED TO]
CHIEF SECRETARY VS. GH NABI BHAT [LAWS(J&K)-2008-5-50] [REFERRED TO]
CHIEF SECRETARY VS. GH NABI BHAT [LAWS(J&K)-2008-5-50] [REFERRED TO]
RAJAN MEHRA VS. GEETANJALI MEHRA [LAWS(DLH)-2016-7-40] [REFERRED TO]
RAJAN MEHRA VS. GEETANJALI MEHRA [LAWS(DLH)-2016-7-40] [REFERRED TO]
SHIRLEY NITA SINGH VS. SANJAY LAL & ANR. [LAWS(DLH)-2017-3-90] [REFERRED TO]
SHIRLEY NITA SINGH VS. SANJAY LAL & ANR. [LAWS(DLH)-2017-3-90] [REFERRED TO]
MEENU BHARGAVA & ANR VS. MUKUL P BHARGAVA & ORS [LAWS(DLH)-2011-6-108] [REFERRED]
MEENU BHARGAVA & ANR VS. MUKUL P BHARGAVA & ORS [LAWS(DLH)-2011-6-108] [REFERRED]
STATE OF GUJARAT VS. RASHMI SUGANDH [LAWS(GJH)-2022-3-16] [REFERRED TO]
STATE OF GUJARAT VS. RASHMI SUGANDH [LAWS(GJH)-2022-3-16] [REFERRED TO]
ATCHUT UPENDRA RAIKAR VS. SURYA UPENDRA RAIKAR [LAWS(BOM)-2006-2-118] [REFERRED TO]
ATCHUT UPENDRA RAIKAR VS. SURYA UPENDRA RAIKAR [LAWS(BOM)-2006-2-118] [REFERRED TO]
GARGIA VS. UNION OF INDIA [LAWS(DLH)-2009-11-193] [REFERRED TO]
GARGIA VS. UNION OF INDIA [LAWS(DLH)-2009-11-193] [REFERRED TO]
STATE BANK OF INDIA VS. LAXMIKANT VITHAL PALEKAR [LAWS(BOM)-2010-6-168] [REFERRED TO]
HDFC BANK LTD. VS. NEW INDIA ASSURANCE CO. LIMITED [LAWS(BOM)-2014-9-25] [REFERRED TO]
HDFC BANK LTD. VS. NEW INDIA ASSURANCE CO. LIMITED [LAWS(BOM)-2014-9-25] [REFERRED TO]
STATE BANK OF INDIA VS. LAXMIKANT VITHAL PALEKAR [LAWS(BOM)-2010-6-168] [REFERRED TO]
UNION OF INDIA VS. BHARAT CONSTRUCTION [LAWS(ALL)-2022-11-115] [REFERRED TO]
UNION OF INDIA VS. BHARAT CONSTRUCTION [LAWS(ALL)-2022-11-115] [REFERRED TO]
SPANDANA SPHOORTY FINANCIAL LTD VS. AUTHORITY UNDER MINIMUM WAGES [LAWS(APH)-2013-4-58] [REFERRED TO]
SPANDANA SPHOORTY FINANCIAL LTD VS. AUTHORITY UNDER MINIMUM WAGES [LAWS(APH)-2013-4-58] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF H.P. [LAWS(HPH)-2011-11-21] [REFERRED TO]
SANDEEP KUMAR VS. STATE OF H.P. [LAWS(HPH)-2011-11-21] [REFERRED TO]
Ranbir Singh VS. Parduman Singh [LAWS(HPH)-2010-11-161] [REFERRED TO]
Ranbir Singh VS. Parduman Singh [LAWS(HPH)-2010-11-161] [REFERRED TO]
PRO-BONO PUBLICO HEALTH CARE LTD. VS. RELIANCE BULK DRUGS & FORMULATIONS LTD. [LAWS(HPH)-2014-3-21] [REFERRED TO]
PRO-BONO PUBLICO HEALTH CARE LTD. VS. RELIANCE BULK DRUGS & FORMULATIONS LTD. [LAWS(HPH)-2014-3-21] [REFERRED TO]
HEIRS AND L.R. OF DECEASED JAGJIVANBHAI CHHIMKABHAI VS. JAMNABEN WD/O. MAGANLAL MANILAL [LAWS(GJH)-2017-6-317] [REFERRED TO]
HEIRS AND L.R. OF DECEASED JAGJIVANBHAI CHHIMKABHAI VS. JAMNABEN WD/O. MAGANLAL MANILAL [LAWS(GJH)-2017-6-317] [REFERRED TO]
PARAS RAM AND ORS. VS. OM PRAKASH AND ORS. [LAWS(DLH)-2015-10-204] [REFERRED TO]
PARAS RAM AND ORS. VS. OM PRAKASH AND ORS. [LAWS(DLH)-2015-10-204] [REFERRED TO]
SATYAWAN VS. UOI AND OTHERS [LAWS(DLH)-2015-10-396] [REFERRED TO]
SATYAWAN VS. UOI AND OTHERS [LAWS(DLH)-2015-10-396] [REFERRED TO]
SURESH CHANDRA SHARMA VS. PRESIDING OFFICER LABOUR COURT IV [LAWS(ALL)-2003-4-232] [REFERRED TO]
SURESH CHANDRA SHARMA VS. PRESIDING OFFICER LABOUR COURT IV [LAWS(ALL)-2003-4-232] [REFERRED TO]
K.V. LAKSHMIPATHY VS. J. SENTHAMIZH SELVI [LAWS(MAD)-2013-11-198] [REFERRED TO]
K.V. LAKSHMIPATHY VS. J. SENTHAMIZH SELVI [LAWS(MAD)-2013-11-198] [REFERRED TO]
BIKASH SAHA AND ORS. VS. THE LAND ACQUISITION COLLECTOR AND ORS. [LAWS(TRIP)-2015-10-3] [REFERRED TO]
BIKASH SAHA AND ORS. VS. THE LAND ACQUISITION COLLECTOR AND ORS. [LAWS(TRIP)-2015-10-3] [REFERRED TO]
IKBAL AHMAD ANSARI VS. MATLOOB HASAN AND ORS. [LAWS(UTN)-2015-5-54] [REFERRED TO]
IKBAL AHMAD ANSARI VS. MATLOOB HASAN AND ORS. [LAWS(UTN)-2015-5-54] [REFERRED TO]
DINESH KUMAR VS. CHANDERKALA AND ANOTHER [LAWS(P&H)-2010-7-160] [REFERRED TO]
DINESH KUMAR VS. CHANDERKALA AND ANOTHER [LAWS(P&H)-2010-7-160] [REFERRED TO]
DAYA CHAND VS. HARTEJ SINGH [LAWS(RAJ)-2006-5-58] [REFERRED TO]
DAYA CHAND VS. HARTEJ SINGH [LAWS(RAJ)-2006-5-58] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. ASHA BAHUGUNA [LAWS(UTN)-2012-5-9] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. ASHA BAHUGUNA [LAWS(UTN)-2012-5-9] [REFERRED TO]
SARAT KUMAR MISHRA VS. SMT. SANDHYARANI SATAPATHY [LAWS(ORI)-2015-7-11] [REFERRED TO]
SARAT KUMAR MISHRA VS. SMT. SANDHYARANI SATAPATHY [LAWS(ORI)-2015-7-11] [REFERRED TO]
RAJAMANI VS. U BHAGYALAKSHMI [LAWS(MAD)-2010-6-153] [REFERRED TO]
RAJAMANI VS. U BHAGYALAKSHMI [LAWS(MAD)-2010-6-153] [REFERRED TO]
HET RAM VS. SANTO [LAWS(P&H)-2002-8-21] [REFERRED TO]
HET RAM VS. SANTO [LAWS(P&H)-2002-8-21] [REFERRED TO]
JEET RAM VS. GANGA PHAL [LAWS(P&H)-2006-4-246] [REFERRED TO]
JEET RAM VS. GANGA PHAL [LAWS(P&H)-2006-4-246] [REFERRED TO]
CHINNASAMY VS. RAMATHAL [LAWS(MAD)-2012-7-47] [REFERRED TO]
CHINNASAMY VS. RAMATHAL [LAWS(MAD)-2012-7-47] [REFERRED TO]
DURAIRAJ VS. VENUGOPAL [LAWS(MAD)-2012-7-49] [REFERRED TO]
DURAIRAJ VS. VENUGOPAL [LAWS(MAD)-2012-7-49] [REFERRED TO]
SONGAPPAN VS. S P SATHASIVA GOUNDER [LAWS(MAD)-2012-7-324] [REFERRED TO]
SONGAPPAN VS. S P SATHASIVA GOUNDER [LAWS(MAD)-2012-7-324] [REFERRED TO]
R. MANIKANDAN VS. B.N. SRIDHARAMOORTHY [LAWS(MAD)-2013-11-186] [REFERRED TO]
R. MANIKANDAN VS. B.N. SRIDHARAMOORTHY [LAWS(MAD)-2013-11-186] [REFERRED TO]
SURAJ RAI VS. STATE OF SIKKIM [LAWS(SIK)-2016-4-3] [REFERRED TO]
SURAJ RAI VS. STATE OF SIKKIM [LAWS(SIK)-2016-4-3] [REFERRED TO]
MAITA BAHADUR SUBBA VS. STATE OF SIKKIM AND ORS. [LAWS(SIK)-2015-6-5] [REFERRED TO]
MAITA BAHADUR SUBBA VS. STATE OF SIKKIM AND ORS. [LAWS(SIK)-2015-6-5] [REFERRED TO]
EXECUTIVE ENGINEER VS. SURESH CHANDRA SHARMA [LAWS(SC)-2004-9-209] [REFERRED TO]
EXECUTIVE ENGINEER VS. SURESH CHANDRA SHARMA [LAWS(SC)-2004-9-209] [REFERRED TO]
CHANDMUNI VS. BISHWANATH PRASAD [LAWS(PAT)-2011-4-61] [REFERRED TO]
CHANDMUNI VS. BISHWANATH PRASAD [LAWS(PAT)-2011-4-61] [REFERRED TO]
MANORAMABAI VS. MUNICIPAL COUNCIL SAONER [LAWS(SC)-2008-11-55] [REFERRED TO]
MANORAMABAI VS. MUNICIPAL COUNCIL SAONER [LAWS(SC)-2008-11-55] [REFERRED TO]
BASHIR KHAN VS. JAMILA BI [LAWS(MPH)-2019-6-66] [REFERRED TO]
BASHIR KHAN VS. JAMILA BI [LAWS(MPH)-2019-6-66] [REFERRED TO]
T. RAGHUPATHI VS. M. RAJAVELU [LAWS(MAD)-2023-2-161] [REFERRED TO]
CHITRAKALA VS. SATHYANARAYANAN [LAWS(MAD)-2023-2-169] [REFERRED TO]
CHITRAKALA VS. SATHYANARAYANAN [LAWS(MAD)-2023-2-169] [REFERRED TO]
T. RAGHUPATHI VS. M. RAJAVELU [LAWS(MAD)-2023-2-161] [REFERRED TO]
SABITHA BANU VS. H. M MANSUR ALI [LAWS(MAD)-2023-2-159] [REFERRED TO]
SABITHA BANU VS. H. M MANSUR ALI [LAWS(MAD)-2023-2-159] [REFERRED TO]
FOOD CORPORATION OF INDIA, REPRESENTED BY ITS AREA MANAGER, DISTRICT OFFICE, TATABAD, COIMBATORE VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(MAD)-2020-2-248] [REFERRED TO]
FOOD CORPORATION OF INDIA, REPRESENTED BY ITS AREA MANAGER, DISTRICT OFFICE, TATABAD, COIMBATORE VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(MAD)-2020-2-248] [REFERRED TO]
N. RAMASAMY VS. T.K. NARAYANASAMY [LAWS(MAD)-2020-1-128] [REFERRED TO]
N. RAMASAMY VS. T.K. NARAYANASAMY [LAWS(MAD)-2020-1-128] [REFERRED TO]
RAMASAMY GOUNDER VS. VANTHAMMAL [LAWS(MAD)-2020-1-38] [REFERRED TO]
RAMASAMY GOUNDER VS. VANTHAMMAL [LAWS(MAD)-2020-1-38] [REFERRED TO]
RAKESH KUMAR BAHRI VS. PRESIDING OFFICER, LABOUR COURT, JALANDHAR [LAWS(P&H)-2014-1-427] [REFERRED TO]
RAKESH KUMAR BAHRI VS. PRESIDING OFFICER, LABOUR COURT, JALANDHAR [LAWS(P&H)-2014-1-427] [REFERRED TO]
SHAM LAL VS. JAI KISHAN [LAWS(P&H)-2014-1-346] [REFERRED TO]
SHAM LAL VS. JAI KISHAN [LAWS(P&H)-2014-1-346] [REFERRED TO]
JOGGI RAM VS. SEWA SINGH [LAWS(P&H)-2014-3-496] [REFERRED TO]
JOGGI RAM VS. SEWA SINGH [LAWS(P&H)-2014-3-496] [REFERRED TO]
EXECUTIVE ENGINEER, T.S. DIVISION, HVPNL, NARWANA DISTRICT JIND VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR [LAWS(P&H)-2014-4-118] [REFERRED TO]
EXECUTIVE ENGINEER, T.S. DIVISION, HVPNL, NARWANA DISTRICT JIND VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR [LAWS(P&H)-2014-4-118] [REFERRED TO]
MANHARGIRI RAJGIRI GOSWAMI VS. DISTRICT AND SESSIONS JUDGE [LAWS(GJH)-2012-4-255] [REFERRED TO]
MANHARGIRI RAJGIRI GOSWAMI VS. DISTRICT AND SESSIONS JUDGE [LAWS(GJH)-2012-4-255] [REFERRED TO]
ELAN CORPORATION PLC VS. ELAN PHARMA (INDIA) PVT. LTD. [LAWS(IP)-2009-9-2] [REFERRED TO]
ELAN CORPORATION PLC VS. ELAN PHARMA (INDIA) PVT. LTD. [LAWS(IP)-2009-9-2] [REFERRED TO]
HIGHWAY INDUSTRIES LIMITED FORMERLY KNOWN AS "HIGHWAY CYCLES INDUSTRIES LTD. VS. M/S. DARSHAN SINGH & ANOTHER [LAWS(IP)-2013-9-11] [REFERRED TO]
HIGHWAY INDUSTRIES LIMITED FORMERLY KNOWN AS "HIGHWAY CYCLES INDUSTRIES LTD. VS. M/S. DARSHAN SINGH & ANOTHER [LAWS(IP)-2013-9-11] [REFERRED TO]
STATE VS. AB REHMAN DAR [LAWS(J&K)-2008-4-35] [REFERRED TO]
STATE VS. AB REHMAN DAR [LAWS(J&K)-2008-4-35] [REFERRED TO]
LINTAS INDIA PVT. LTD. VS. PRASAR BHARTI [LAWS(DLH)-2023-1-304] [REFERRED TO]
LINTAS INDIA PVT. LTD. VS. PRASAR BHARTI [LAWS(DLH)-2023-1-304] [REFERRED TO]
NAMITA MONDAL VS. GORACHAND PAUL @ G.C.PAUL [LAWS(CAL)-2014-1-9] [REFERRED TO]
NAMITA MONDAL VS. GORACHAND PAUL @ G.C.PAUL [LAWS(CAL)-2014-1-9] [REFERRED TO]
SATINDERPALSINGH ANAND VS. SHARMPAL BALMUKUND CHOPRA [LAWS(BOM)-2003-2-146] [REFERRED TO]
SATINDERPALSINGH ANAND VS. SHARMPAL BALMUKUND CHOPRA [LAWS(BOM)-2003-2-146] [REFERRED TO]
SATI DEVI PUBLIC TRUST VS. RAVINDRA [LAWS(BOM)-2006-9-232] [REFERRED TO]
SATI DEVI PUBLIC TRUST VS. RAVINDRA [LAWS(BOM)-2006-9-232] [REFERRED TO]
AMRUTWAHINI NAGARI SAHAKARI BANK LTD. VS. DADA ABDUL KARIM SHAIKH & ORS. [LAWS(BOM)-2005-8-236] [REFERRED TO]
AMRUTWAHINI NAGARI SAHAKARI BANK LTD. VS. DADA ABDUL KARIM SHAIKH & ORS. [LAWS(BOM)-2005-8-236] [REFERRED TO]
RASHTRIYA MAZDOOR UNION VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(GJH)-2005-5-41] [REFERRED TO]
RASHTRIYA MAZDOOR UNION VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(GJH)-2005-5-41] [REFERRED TO]
PANKAJBHAI H PATEL VS. KANTABEN KRUSHNA AGRAWAL [LAWS(GJH)-2002-11-14] [REFERRED TO]
PANKAJBHAI H PATEL VS. KANTABEN KRUSHNA AGRAWAL [LAWS(GJH)-2002-11-14] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. JAHANGIR SHAREEF [LAWS(APH)-2003-3-133] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. JAHANGIR SHAREEF [LAWS(APH)-2003-3-133] [REFERRED TO]
G R SATYANARAYANA VS. SECRETARY TO GOVERNMENT GENERAL ADMN ACCOM DEPT [LAWS(APH)-2002-4-10] [REFERRED TO]
G R SATYANARAYANA VS. SECRETARY TO GOVERNMENT GENERAL ADMN ACCOM DEPT [LAWS(APH)-2002-4-10] [REFERRED TO]
CAMRUS ZAMAN GHAFUR PARIAT VS. UNION OF INDIA AND OTHERS. [LAWS(GAU)-2005-8-88] [REFERRED TO]
CAMRUS ZAMAN GHAFUR PARIAT VS. UNION OF INDIA AND OTHERS. [LAWS(GAU)-2005-8-88] [REFERRED TO]
UTPAL ROY BARMAN VS. KIRITI ROY BARMAN [LAWS(GAU)-2012-3-59] [REFERRED TO]
UTPAL ROY BARMAN VS. KIRITI ROY BARMAN [LAWS(GAU)-2012-3-59] [REFERRED TO]
PAL NEWS MEDIA (P) LTD. AND ORS. VS. SUPER CASSETTES INDUSTRIES LTD. [LAWS(DLH)-2015-4-143] [EFERRED TO]
PAL NEWS MEDIA (P) LTD. AND ORS. VS. SUPER CASSETTES INDUSTRIES LTD. [LAWS(DLH)-2015-4-143] [EFERRED TO]
R.D.LODHI VS. CHAIRMAN LUCKNOW DEVELOPMENT AUTHORITY [LAWS(ALL)-2013-2-54] [REFERRED TO]
R.D.LODHI VS. CHAIRMAN LUCKNOW DEVELOPMENT AUTHORITY [LAWS(ALL)-2013-2-54] [REFERRED TO]
GANESH RAM BHATT VS. SHARDA DEVI SANSKRIT VIDYAPEETH AND ANOTHER [LAWS(DLH)-2017-5-350] [REFERRED TO]
GANESH RAM BHATT VS. SHARDA DEVI SANSKRIT VIDYAPEETH AND ANOTHER [LAWS(DLH)-2017-5-350] [REFERRED TO]
PRADEEP GUPTA VS. PURN CHAND MALHOTRA [LAWS(DLH)-2017-1-168] [REFERRED TO]
PRADEEP GUPTA VS. PURN CHAND MALHOTRA [LAWS(DLH)-2017-1-168] [REFERRED TO]
INDERJEET ARYA VS. ICICI BANK LTD [LAWS(DLH)-2012-5-206] [REFERRED TO]
INDERJEET ARYA VS. ICICI BANK LTD [LAWS(DLH)-2012-5-206] [REFERRED TO]
ARUN BATRA VS. BIMLA DEVI [LAWS(DLH)-2009-4-216] [REFERRED TO]
ARUN BATRA VS. BIMLA DEVI [LAWS(DLH)-2009-4-216] [REFERRED TO]
MAYA DEVI VS. UNION OF INDIA [LAWS(DLH)-2010-12-231] [REFERRED TO]
MAYA DEVI VS. UNION OF INDIA [LAWS(DLH)-2010-12-231] [REFERRED TO]
SOUTH INDIA SHIPPING AND EXPORT CO VS. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD [LAWS(DLH)-2010-12-251] [REFERRED TO]
SOUTH INDIA SHIPPING AND EXPORT CO VS. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD [LAWS(DLH)-2010-12-251] [REFERRED TO]
ONE SQUARE INVESTMENTS LIMITED AND ORS. VS. CAPRI UK INVESTMENTS LIMITED, LONDON AND ORS. [LAWS(BOM)-2020-3-546] [REFERRED TO]
ONE SQUARE INVESTMENTS LIMITED AND ORS. VS. CAPRI UK INVESTMENTS LIMITED, LONDON AND ORS. [LAWS(BOM)-2020-3-546] [REFERRED TO]
MOHANLAL VS. KASHYAPLAL [LAWS(CHH)-2008-2-27] [REFERRED TO]
MOHANLAL VS. KASHYAPLAL [LAWS(CHH)-2008-2-27] [REFERRED TO]
SAVITRIBAI WD/O BHAGWANDAS GUPTA VS. MUNNI WD/O RAMASHANKAR GUPTA [LAWS(BOM)-2008-8-283] [REFERRED]
SAVITRIBAI WD/O BHAGWANDAS GUPTA VS. MUNNI WD/O RAMASHANKAR GUPTA [LAWS(BOM)-2008-8-283] [REFERRED]
SHAHID HUSSAIN AND OTHERS VS. MOHD RAMZAN AND OTHERS [LAWS(J&K)-2017-11-15] [REFERRED TO]
SHAHID HUSSAIN AND OTHERS VS. MOHD RAMZAN AND OTHERS [LAWS(J&K)-2017-11-15] [REFERRED TO]
DUDU MIAH VS. UTPAL DEB [LAWS(GAU)-2011-12-11] [REFERRED TO]
DUDU MIAH VS. UTPAL DEB [LAWS(GAU)-2011-12-11] [REFERRED TO]
NAOREM N KSHETRIMAYAUM VS. MOIRANGGTHEM BHEIGYACHANDRA SINGH [LAWS(GAU)-2005-10-3] [REFERRED TO]
NAOREM N KSHETRIMAYAUM VS. MOIRANGGTHEM BHEIGYACHANDRA SINGH [LAWS(GAU)-2005-10-3] [REFERRED TO]
UNION OF INDIA VS. T L ANGAMI [LAWS(GAU)-2003-12-55] [REFERRED TO]
UNION OF INDIA VS. T L ANGAMI [LAWS(GAU)-2003-12-55] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. BIRMA DEVI [LAWS(HPH)-2014-4-5] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. BIRMA DEVI [LAWS(HPH)-2014-4-5] [REFERRED TO]
MUKESH SINGH VS. UNION OF INDIA AND OTHERS [LAWS(HPH)-2016-9-338] [REFERRED TO]
MUKESH SINGH VS. UNION OF INDIA AND OTHERS [LAWS(HPH)-2016-9-338] [REFERRED TO]
SK. MOSTAFA VS. ORIENTAL INSURANCE CO. LTD. [LAWS(CAL)-2023-9-50] [REFERRED TO]
SK. MOSTAFA VS. ORIENTAL INSURANCE CO. LTD. [LAWS(CAL)-2023-9-50] [REFERRED TO]
HDFC BANK LIMITED VS. RANJIT KUMAR SAHA [LAWS(CAL)-2013-9-87] [REFERRED TO]
HDFC BANK LIMITED VS. RANJIT KUMAR SAHA [LAWS(CAL)-2013-9-87] [REFERRED TO]
SATYA INFRASTRUCTURE LTD. AND ORS. VS. SATYA BUILDERS PVT. LTD. [LAWS(DLH)-2015-8-310] [REFERRED TO]
SATYA INFRASTRUCTURE LTD. AND ORS. VS. SATYA BUILDERS PVT. LTD. [LAWS(DLH)-2015-8-310] [REFERRED TO]
A R NIM VS. VISHWA MITRA [LAWS(DLH)-2008-8-41] [REFERRED TO]
A R NIM VS. VISHWA MITRA [LAWS(DLH)-2008-8-41] [REFERRED TO]
K L ARORA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2010-10-31] [REFERRED TO]
K L ARORA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2010-10-31] [REFERRED TO]
JASHBHAI BHAILALBHAI PATEL VS. BABUBHAI SAVJIBHAI BAJARIYA [LAWS(GJH)-2022-4-43] [REFERRED TO]
JASHBHAI BHAILALBHAI PATEL VS. BABUBHAI SAVJIBHAI BAJARIYA [LAWS(GJH)-2022-4-43] [REFERRED TO]
RAVJI KHIMJI CHHEDA VS. KESARBEN LAXMICHAND DEDHIA [LAWS(BOM)-2013-2-48] [REFERRED TO]
RAVJI KHIMJI CHHEDA VS. KESARBEN LAXMICHAND DEDHIA [LAWS(BOM)-2013-2-48] [REFERRED TO]
REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED AND ORS. VS. CAPRI UK INVESTMENTS LIMITED AND ORS. [LAWS(BOM)-2020-3-540] [REFERRED TO]
REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED AND ORS. VS. CAPRI UK INVESTMENTS LIMITED AND ORS. [LAWS(BOM)-2020-3-540] [REFERRED TO]
SHANKAR VS. SHEKU [LAWS(BOM)-2019-1-64] [REFERRED TO]
SHANKAR VS. SHEKU [LAWS(BOM)-2019-1-64] [REFERRED TO]
AK VS. SSK [LAWS(DLH)-2018-11-402] [REFERRED TO]
AK VS. SSK [LAWS(DLH)-2018-11-402] [REFERRED TO]
MODU SONSING VANJARI VS. KAMALABEN BASILAL PATIL [LAWS(BOM)-2022-12-183] [REFERRED TO]
MODU SONSING VANJARI VS. KAMALABEN BASILAL PATIL [LAWS(BOM)-2022-12-183] [REFERRED TO]
SUDARSHAN SAREEN VS. NATIONAL SMALL INDUSTRIES CORPORATION LTD [LAWS(DLH)-2013-11-8] [REFERRED TO]
KOLKATA MUNICIPAL CORPORATION VS. KANAK PROJECTS LTD [LAWS(CAL)-2008-4-19] [REFERRED TO]
KOLKATA MUNICIPAL CORPORATION VS. KANAK PROJECTS LTD [LAWS(CAL)-2008-4-19] [REFERRED TO]
THE STATE OF WEST BENGAL AND ORS. VS. BIPLAB KUMAR PRADHAN [LAWS(CAL)-2007-10-71] [REFERRED TO]
THE STATE OF WEST BENGAL AND ORS. VS. BIPLAB KUMAR PRADHAN [LAWS(CAL)-2007-10-71] [REFERRED TO]
BRUSHMAN INDIA LTD. VS. STANDARD CHARTERED BANK [LAWS(DLH)-2012-12-279] [REFERRED TO]
BRUSHMAN INDIA LTD. VS. STANDARD CHARTERED BANK [LAWS(DLH)-2012-12-279] [REFERRED TO]
DIRECTOR OF INCOME TAX VS. VISHWA JAGRITI MISSION [LAWS(DLH)-2012-12-290] [REFERRED TO]
DIRECTOR OF INCOME TAX VS. VISHWA JAGRITI MISSION [LAWS(DLH)-2012-12-290] [REFERRED TO]
NARINDER KUMAR VS. CIT [LAWS(DLH)-2012-4-273] [REFERRED TO]
NARINDER KUMAR VS. CIT [LAWS(DLH)-2012-4-273] [REFERRED TO]
SUDARSHAN SAREEN VS. NATIONAL SMALL INDUSTRIES CORPORATION LTD [LAWS(DLH)-2013-11-8] [REFERRED TO]
UNIT TRUST OF INDIA VS. INDIAN OVERSEAS BANK [LAWS(KER)-2005-1-39] [REFERRED TO]
UNIT TRUST OF INDIA VS. INDIAN OVERSEAS BANK [LAWS(KER)-2005-1-39] [REFERRED TO]
K. PRABHAKARAN VS. MR. K. GOVINDARAJ [LAWS(MAD)-2023-2-49] [REFERRED TO]
K. PRABHAKARAN VS. MR. K. GOVINDARAJ [LAWS(MAD)-2023-2-49] [REFERRED TO]
SAJITHA VS. STATE OF KERALA [LAWS(KER)-2010-6-87] [REFERRED TO]
SAJITHA VS. STATE OF KERALA [LAWS(KER)-2010-6-87] [REFERRED TO]
FACTORY MANAGER EXCEL SECURITY VS. KRISHAN KUMAR [LAWS(P&H)-2014-2-461] [REFERRED TO]
FACTORY MANAGER EXCEL SECURITY VS. KRISHAN KUMAR [LAWS(P&H)-2014-2-461] [REFERRED TO]
DEPUTY COMMISSIONER OF POLICE VS. NEELAM RANI [LAWS(DLH)-2022-10-98] [REFERRED TO]
DEPUTY COMMISSIONER OF POLICE VS. NEELAM RANI [LAWS(DLH)-2022-10-98] [REFERRED TO]
DEWAN CHAND VS. CENTRAL BOARD TRUSTEES [LAWS(DLH)-2021-5-159] [REFERRED TO]
DEWAN CHAND VS. CENTRAL BOARD TRUSTEES [LAWS(DLH)-2021-5-159] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ANIL TRADERS [LAWS(NCD)-2010-8-14] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ANIL TRADERS [LAWS(NCD)-2010-8-14] [REFERRED TO]
Sridevan Nair VS. State of Tamil Nadu [LAWS(MAD)-2004-4-87] [REFERRED TO]
Sridevan Nair VS. State of Tamil Nadu [LAWS(MAD)-2004-4-87] [REFERRED TO]
COMED CHEMICALS LTD. VS. USV LIMITED [LAWS(GJH)-2014-3-57] [REFERRED TO]
COMED CHEMICALS LTD. VS. USV LIMITED [LAWS(GJH)-2014-3-57] [REFERRED TO]
COMED CHEMICALS LTD. VS. USV LIMITED [LAWS(GJH)-2014-3-57] [REFERRED TO]
COMED CHEMICALS LTD. VS. USV LIMITED [LAWS(GJH)-2014-3-57] [REFERRED TO]
UNION OF INDIA VS. AMRUT KAUR HAVASINGH RANA [LAWS(GJH)-2018-4-168] [REFERRED TO]
UNION OF INDIA VS. AMRUT KAUR HAVASINGH RANA [LAWS(GJH)-2018-4-168] [REFERRED TO]
LAKHMI VS. STATE OF HARYANA [LAWS(P&H)-2021-9-46] [REFERRED TO]
LAKHMI VS. STATE OF HARYANA [LAWS(P&H)-2021-9-46] [REFERRED TO]
ARGUS COSMETICS LIMITED VS. REGAL PRODUCTS (P) LTD [LAWS(MAD)-2018-7-590] [REFERRED TO]
ARGUS COSMETICS LIMITED VS. REGAL PRODUCTS (P) LTD [LAWS(MAD)-2018-7-590] [REFERRED TO]
SHRI MANMOHAN CORPORATION VS. SHEELA SHARMA [LAWS(RAJ)-2014-12-172] [REFERRED TO]
SHRI MANMOHAN CORPORATION VS. SHEELA SHARMA [LAWS(RAJ)-2014-12-172] [REFERRED TO]
SUPERINTENDING ENGINEER VS. P.MAHALINGAM [LAWS(MAD)-2019-12-432] [REFERRED TO]
SUPERINTENDING ENGINEER VS. P.MAHALINGAM [LAWS(MAD)-2019-12-432] [REFERRED TO]
M SELVASEKARAN VS. R SUBRAMANI [LAWS(MAD)-2012-7-161] [REFERRED TO]
M SELVASEKARAN VS. R SUBRAMANI [LAWS(MAD)-2012-7-161] [REFERRED TO]
RAVISHANKAR PRASAD VS. PRASAD PRODUCTION PRIVATE LTD [LAWS(MAD)-2016-9-27] [REFERRED TO]
RAVISHANKAR PRASAD VS. PRASAD PRODUCTION PRIVATE LTD [LAWS(MAD)-2016-9-27] [REFERRED TO]
THANAPPA DIAGOU VS. JAGANOU THIAGOU [LAWS(MAD)-2010-2-106] [REFERRED TO]
THANAPPA DIAGOU VS. JAGANOU THIAGOU [LAWS(MAD)-2010-2-106] [REFERRED TO]
CENTRAL BOARD OF FILM CERTIFICATION MUMBAI VS. DEV SINGH ASSUR [LAWS(P&H)-2003-8-6] [REFERRED TO]
CENTRAL BOARD OF FILM CERTIFICATION MUMBAI VS. DEV SINGH ASSUR [LAWS(P&H)-2003-8-6] [REFERRED TO]
RAVI ENTERPRISES VS. INDIAN BANK [LAWS(MAD)-2008-1-57] [REFERRED TO]
RAVI ENTERPRISES VS. INDIAN BANK [LAWS(MAD)-2008-1-57] [REFERRED TO]
T S SULOCHANA VS. K LAKSHMI [LAWS(MAD)-2008-1-481] [REFERRED]
T S SULOCHANA VS. K LAKSHMI [LAWS(MAD)-2008-1-481] [REFERRED]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [LAWS(SC)-2013-8-46] [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [LAWS(SC)-2013-8-46] [REFERRED TO]
LA COLLECTOR VS. SUBHASH CHANDRA DAS [LAWS(TRIP)-2014-6-33] [REFERRED TO]
LA COLLECTOR VS. SUBHASH CHANDRA DAS [LAWS(TRIP)-2014-6-33] [REFERRED TO]
SURJEET SINGH VS. KISHAN SINGH [LAWS(UTN)-2004-10-35] [REFERRED TO]
SURJEET SINGH VS. KISHAN SINGH [LAWS(UTN)-2004-10-35] [REFERRED TO]
HARBANS SINGH VS. PUNJAB NATIONAL BANK [LAWS(P&H)-2002-10-51] [REFERRED TO]
HARBANS SINGH VS. PUNJAB NATIONAL BANK [LAWS(P&H)-2002-10-51] [REFERRED TO]
N MURUGESWARI VS. T SIVASANKARI [LAWS(MAD)-2012-7-30] [REFERRED TO]
N MURUGESWARI VS. T SIVASANKARI [LAWS(MAD)-2012-7-30] [REFERRED TO]
A.YASOTHA VS. K.ARUMUGHAM [LAWS(MAD)-2013-11-52] [REFERRED TO]
A.YASOTHA VS. K.ARUMUGHAM [LAWS(MAD)-2013-11-52] [REFERRED TO]
BHATHARNISHA BEEVI VS. CHELLAAMMAL [LAWS(MAD)-2014-8-140] [REFERRED TO]
BHATHARNISHA BEEVI VS. CHELLAAMMAL [LAWS(MAD)-2014-8-140] [REFERRED TO]
YUSUF HUSSAIN VS. SABRA BEGUM [LAWS(RAJ)-2022-11-92] [REFERRED TO]
YUSUF HUSSAIN VS. SABRA BEGUM [LAWS(RAJ)-2022-11-92] [REFERRED TO]
JADUMANI PENTHEI VS. MANAGING DIRECTOR, NESCO AND ORS. [LAWS(ORI)-2016-1-17] [REFERRED TO]
JADUMANI PENTHEI VS. MANAGING DIRECTOR, NESCO AND ORS. [LAWS(ORI)-2016-1-17] [REFERRED TO]
JUBIDA BIBI VS. RAFIQUE MOHAMMED [LAWS(ORI)-2008-12-66] [REFERRED TO]
JUBIDA BIBI VS. RAFIQUE MOHAMMED [LAWS(ORI)-2008-12-66] [REFERRED TO]
PRINCIPAL SECRETARY TRANSPORT DEPARTMENT GOVERNMENT OF SIKKIM GANGTOK VS. NARMAYA DAS [LAWS(SIK)-2005-6-1] [REFERRED TO]
PRINCIPAL SECRETARY TRANSPORT DEPARTMENT GOVERNMENT OF SIKKIM GANGTOK VS. NARMAYA DAS [LAWS(SIK)-2005-6-1] [REFERRED TO]
GOVIND PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-87] [REFERRED TO]
GOVIND PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-87] [REFERRED TO]
MUKESH JAIN VS. RANJAN JAIN [LAWS(MPH)-2006-12-25] [REFERRED TO]
MUKESH JAIN VS. RANJAN JAIN [LAWS(MPH)-2006-12-25] [REFERRED TO]
MUNICIPAL CORPORATION, NIT, FARIDABAD VS. BRAHAM SINGH AND ANOTHER [LAWS(P&H)-2012-5-456] [REFERRED]
MUNICIPAL CORPORATION, NIT, FARIDABAD VS. BRAHAM SINGH AND ANOTHER [LAWS(P&H)-2012-5-456] [REFERRED]
SANJEEV TRADING COMPANY, NARWANA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-12-482] [REFERRED]
SANJEEV TRADING COMPANY, NARWANA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-12-482] [REFERRED]
KULDIP N. SHARMA (IPS) VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1489] [REFERRED TO]
KULDIP N. SHARMA (IPS) VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1489] [REFERRED TO]
YUNUSBHAI HASANBHAI MEMON VS. SHAHERIYAR RUSTAM ANKLESARIYA [LAWS(GJH)-2023-4-2642] [REFERRED TO]
YUNUSBHAI HASANBHAI MEMON VS. SHAHERIYAR RUSTAM ANKLESARIYA [LAWS(GJH)-2023-4-2642] [REFERRED TO]
VARADHAN S/O KUPPA BOYAN VS. CHINNAKANNU (DECEASED), PERUMAL AND KALIAN [LAWS(MAD)-2007-2-422] [REFERRED]
VARADHAN S/O KUPPA BOYAN VS. CHINNAKANNU (DECEASED), PERUMAL AND KALIAN [LAWS(MAD)-2007-2-422] [REFERRED]
PUNJAB STATE AND ORS. VS. THE JAURA AZAD COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD. [LAWS(P&H)-2014-3-586] [REFERRED TO]
PUNJAB STATE AND ORS. VS. THE JAURA AZAD COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD. [LAWS(P&H)-2014-3-586] [REFERRED TO]
T.V.VENKATASAMY CHETTIAR VS. K.AYYADURAI [LAWS(MAD)-2023-2-5] [REFERRED TO]
T.V.VENKATASAMY CHETTIAR VS. K.AYYADURAI [LAWS(MAD)-2023-2-5] [REFERRED TO]
V. MARIMUTHU VS. V. KALAISELVI [LAWS(MAD)-2023-2-162] [REFERRED TO]
V. MARIMUTHU VS. V. KALAISELVI [LAWS(MAD)-2023-2-162] [REFERRED TO]
DILIP D KALE VS. VITHAL MARUTI RAO EKABOTE [LAWS(MHCDRC)-2011-8-8] [REFERRED TO]
DILIP D KALE VS. VITHAL MARUTI RAO EKABOTE [LAWS(MHCDRC)-2011-8-8] [REFERRED TO]
KANTILAL NARSHIBHAI RATHOD VS. NATVARLAL MAVJIBHAI [LAWS(GJH)-2023-8-629] [REFERRED TO]
KANTILAL NARSHIBHAI RATHOD VS. NATVARLAL MAVJIBHAI [LAWS(GJH)-2023-8-629] [REFERRED TO]
KANTILAL NARSHIBHAI RATHOD VS. NATVARLAL MAVJIBHAI [LAWS(GJH)-2023-8-629] [REFERRED TO]
KANTILAL NARSHIBHAI RATHOD VS. NATVARLAL MAVJIBHAI [LAWS(GJH)-2023-8-629] [REFERRED TO]
SELVAM VS. MURALI @ ARAVAMUDANE [LAWS(MAD)-2019-12-291] [REFERRED TO]
SELVAM VS. MURALI @ ARAVAMUDANE [LAWS(MAD)-2019-12-291] [REFERRED TO]
PACHIYAMMAL VS. DURAISAMY [LAWS(MAD)-2019-12-249] [REFERRED TO]
PACHIYAMMAL VS. DURAISAMY [LAWS(MAD)-2019-12-249] [REFERRED TO]
UDAYAKUMAR VS. ROOPA [LAWS(KER)-2013-11-66] [REFERRED TONIRMALA DEVI]
UDAYAKUMAR VS. ROOPA [LAWS(KER)-2013-11-66] [REFERRED TONIRMALA DEVI]
PASCHIM GUJARAT VIJ COMPANY LTD. VS. SHANTUBEN SANJAYBHAI MER [LAWS(GJH)-2022-2-360] [REFERRED TO]
PASCHIM GUJARAT VIJ COMPANY LTD. VS. SHANTUBEN SANJAYBHAI MER [LAWS(GJH)-2022-2-360] [REFERRED TO]
BALIRAM S/O NATTHUJI SHETE VS. SINDHU W/O MAROTRAO SATAO [LAWS(BOM)-2008-2-324] [REFERRED]
BALIRAM S/O NATTHUJI SHETE VS. SINDHU W/O MAROTRAO SATAO [LAWS(BOM)-2008-2-324] [REFERRED]
SONALI NIMISH ARORA VS. SANDEEP GOPAL RAHEJA [LAWS(BOM)-2015-4-338] [REFERRED TO]
SONALI NIMISH ARORA VS. SANDEEP GOPAL RAHEJA [LAWS(BOM)-2015-4-338] [REFERRED TO]
R V BHASIN VS. SUNILKUMAR KAPUR [LAWS(BOM)-2010-1-12] [REFERRED TO]
R V BHASIN VS. SUNILKUMAR KAPUR [LAWS(BOM)-2010-1-12] [REFERRED TO]
MUSA S/O BANDU PATEL VS. ABDUL RAHEMAN S/O BANDU PATEL [LAWS(BOM)-2013-1-110] [REFERRED TO]
MUSA S/O BANDU PATEL VS. ABDUL RAHEMAN S/O BANDU PATEL [LAWS(BOM)-2013-1-110] [REFERRED TO]
MANDEEP SINGH VS. SANTOSH SHARMA [LAWS(DLH)-2018-11-333] [REFERRED TO]
MANDEEP SINGH VS. SANTOSH SHARMA [LAWS(DLH)-2018-11-333] [REFERRED TO]
SUNIL KUMAR SHARMA VS. KUMARI MANU SHARMA & ANR [LAWS(DLH)-2018-11-389] [REFERRED TO]
SUNIL KUMAR SHARMA VS. KUMARI MANU SHARMA & ANR [LAWS(DLH)-2018-11-389] [REFERRED TO]
LAXMI PRASAD DUBEY VS. GULAM ALI [LAWS(CHH)-2007-11-2] [REFERRED TO]
LAXMI PRASAD DUBEY VS. GULAM ALI [LAWS(CHH)-2007-11-2] [REFERRED TO]
RAGHUVEER PRASAD VS. VISHNU DUTT [LAWS(ALL)-2011-1-163] [REFERRED TO]
RAGHUVEER PRASAD VS. VISHNU DUTT [LAWS(ALL)-2011-1-163] [REFERRED TO]
GANESH PRASAD SAHU VS. STATE TRANSPORT APPELLATE TRIBUNAL LKO [LAWS(ALL)-2019-12-249] [REFERRED TO]
GANESH PRASAD SAHU VS. STATE TRANSPORT APPELLATE TRIBUNAL LKO [LAWS(ALL)-2019-12-249] [REFERRED TO]
STATE OF WEST BENGAL VS. PRABIRKUMAR DAS [LAWS(CAL)-2009-5-23] [REFERRED TO]
STATE OF WEST BENGAL VS. PRABIRKUMAR DAS [LAWS(CAL)-2009-5-23] [REFERRED TO]
LIMBAD PRAVINSINH RATANSINH VS. TAKHATSANG BANESANG NAKUM [LAWS(GJH)-2012-1-144] [RELIED ON]
LIMBAD PRAVINSINH RATANSINH VS. TAKHATSANG BANESANG NAKUM [LAWS(GJH)-2012-1-144] [RELIED ON]
SHABIRA AMIN TAJWANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-19] [RELIED ON]
SHABIRA AMIN TAJWANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-19] [RELIED ON]
MUNISWAMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2014-3-2] [REFERRED TO]
MUNISWAMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2014-3-2] [REFERRED TO]
CHILKURI NARSIMHA VS. DISTRICT COLLECTOR [LAWS(APH)-2014-1-3] [REFERRED TO]
CHILKURI NARSIMHA VS. DISTRICT COLLECTOR [LAWS(APH)-2014-1-3] [REFERRED TO]
CHITTARANJAN GHOSH VS. GOPAL CHANDRA GHOSH [LAWS(CAL)-2019-1-176] [REFERRED TO]
CHITTARANJAN GHOSH VS. GOPAL CHANDRA GHOSH [LAWS(CAL)-2019-1-176] [REFERRED TO]
K RAJAM VS. K P GANESAN [LAWS(MAD)-2012-7-166] [REFERRED TO]
K RAJAM VS. K P GANESAN [LAWS(MAD)-2012-7-166] [REFERRED TO]
P. CHOCKALINGAM VS. MANJULA [LAWS(MAD)-2014-10-43] [REFERRED TO]
P. CHOCKALINGAM VS. MANJULA [LAWS(MAD)-2014-10-43] [REFERRED TO]
RAJANGAM VS. SENTHAMARAJ [LAWS(MAD)-2016-3-249] [REFERRED TO]
RAJANGAM VS. SENTHAMARAJ [LAWS(MAD)-2016-3-249] [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. S. DURAIPANDI & S. THALAVAIPANDIAN (AOP) [LAWS(MAD)-2015-6-392] [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. S. DURAIPANDI & S. THALAVAIPANDIAN (AOP) [LAWS(MAD)-2015-6-392] [REFERRED TO]
TMT. JAYALAKSHMI VS. HOTEL SIVAPRIYA AND ORS. [LAWS(MAD)-2015-7-96] [REFERRED TO]
TMT. JAYALAKSHMI VS. HOTEL SIVAPRIYA AND ORS. [LAWS(MAD)-2015-7-96] [REFERRED TO]
SAMI NADAR VS. JOHNSON MOSES [LAWS(MAD)-2015-7-129] [REFERRED TO]
SAMI NADAR VS. JOHNSON MOSES [LAWS(MAD)-2015-7-129] [REFERRED TO]
RAM RICHPAL VS. MITHAN LAL [LAWS(RAJ)-2005-7-125] [REFERRED TO]
RAM RICHPAL VS. MITHAN LAL [LAWS(RAJ)-2005-7-125] [REFERRED TO]
HARKORI AND OTHERS VS. TEHAL SINGH [LAWS(RAJ)-2002-8-127] [REFERRED TO]
HARKORI AND OTHERS VS. TEHAL SINGH [LAWS(RAJ)-2002-8-127] [REFERRED TO]
INDER SINGH VS. BOARD OF REVENUE [LAWS(RAJ)-2010-12-140] [REFERRED TO]
INDER SINGH VS. BOARD OF REVENUE [LAWS(RAJ)-2010-12-140] [REFERRED TO]
PUNJAB STATE VS. JAGTAR SINGH [LAWS(P&H)-2008-2-64] [REFERRED TO]
PUNJAB STATE VS. JAGTAR SINGH [LAWS(P&H)-2008-2-64] [REFERRED TO]
POORNIMA R. SHENOY AND ORS. VS. VINAYA PAI AND ORS. [LAWS(KAR)-2015-7-6] [REFERRED TO]
POORNIMA R. SHENOY AND ORS. VS. VINAYA PAI AND ORS. [LAWS(KAR)-2015-7-6] [REFERRED TO]
R THUKKARAM VS. K RANGANATHAN [LAWS(MAD)-2010-2-157] [REFERRED TO]
R THUKKARAM VS. K RANGANATHAN [LAWS(MAD)-2010-2-157] [REFERRED TO]
PUSHPAMMAL VS. JAYAVELU GOUNDER [LAWS(MAD)-2010-6-178] [REFERRED TO]
PUSHPAMMAL VS. JAYAVELU GOUNDER [LAWS(MAD)-2010-6-178] [REFERRED TO]
K PALANIVELU VS. K SUBHRAMANIAM [LAWS(MAD)-2010-7-109] [REFERRED TO]
K PALANIVELU VS. K SUBHRAMANIAM [LAWS(MAD)-2010-7-109] [REFERRED TO]
A EKAMBARAM VS. RADHAMANI [LAWS(MAD)-2011-4-36] [REFERRED TO]
A EKAMBARAM VS. RADHAMANI [LAWS(MAD)-2011-4-36] [REFERRED TO]
S RATHINASAMY VS. PALANISAMY [LAWS(MAD)-2011-1-681] [REFERRED]
S RATHINASAMY VS. PALANISAMY [LAWS(MAD)-2011-1-681] [REFERRED]
KANWAR LAL VS. STATE OF HARYANA [LAWS(P&H)-2002-7-24] [REFERRED TO]
KANWAR LAL VS. STATE OF HARYANA [LAWS(P&H)-2002-7-24] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. MR. KEZANG KAZI [LAWS(SIK)-2018-7-1] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. MR. KEZANG KAZI [LAWS(SIK)-2018-7-1] [REFERRED TO]
SHER SINGH VS. DHOLA SINGH AND ORS. [LAWS(P&H)-2016-2-163] [REFERRED TO]
SHER SINGH VS. DHOLA SINGH AND ORS. [LAWS(P&H)-2016-2-163] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD VS. RAKHI CHOWDHURY [LAWS(SIK)-2012-7-4] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD VS. RAKHI CHOWDHURY [LAWS(SIK)-2012-7-4] [REFERRED TO]
SHRI JAGAT GURU SHANKRACHARIYA SWAMI SWAROOPANAND SARASWATI VS. SIDDHU ENGINEERING WORKS [LAWS(MPH)-2011-11-92] [REFERRED TO]
SHRI JAGAT GURU SHANKRACHARIYA SWAMI SWAROOPANAND SARASWATI VS. SIDDHU ENGINEERING WORKS [LAWS(MPH)-2011-11-92] [REFERRED TO]
GADADHAR NATH PATHAK VS. CHANCELLOR, RANCHI UNIVERSITY [LAWS(JHAR)-2023-4-3] [REFERRED TO]
GADADHAR NATH PATHAK VS. CHANCELLOR, RANCHI UNIVERSITY [LAWS(JHAR)-2023-4-3] [REFERRED TO]
SESHAM NARASAIAH VS. K.SHABAR HUSSAIN [LAWS(MAD)-2020-2-324] [REFERRED TO]
SESHAM NARASAIAH VS. K.SHABAR HUSSAIN [LAWS(MAD)-2020-2-324] [REFERRED TO]
D.ANANDHAN VS. R.KALAVATHI [LAWS(MAD)-2020-2-149] [REFERRED TO]
D.ANANDHAN VS. R.KALAVATHI [LAWS(MAD)-2020-2-149] [REFERRED TO]
SEEMATY BEGAM VS. SANGARANARAYANAN [LAWS(MAD)-2018-4-561] [REFERRED TO]
SEEMATY BEGAM VS. SANGARANARAYANAN [LAWS(MAD)-2018-4-561] [REFERRED TO]
T. VIJAYA VS. J. RAMANATHAN [LAWS(MAD)-2020-1-393] [REFERRED TO]
T. VIJAYA VS. J. RAMANATHAN [LAWS(MAD)-2020-1-393] [REFERRED TO]
TARACHAND VS. KATHIJA [LAWS(MAD)-2005-7-140] [REFERRED TO]
TARACHAND VS. KATHIJA [LAWS(MAD)-2005-7-140] [REFERRED TO]
GIRISH MITTAL VS. PRATEEK MADHAN [LAWS(DLH)-2021-5-53] [REFERRED TO]
GIRISH MITTAL VS. PRATEEK MADHAN [LAWS(DLH)-2021-5-53] [REFERRED TO]
VANAKAR AZEEZ BASHA VS. BEEBEE JOHN (DECEASED) SRIDHAR [LAWS(MAD)-2023-2-158] [REFERRED TO]
VANAKAR AZEEZ BASHA VS. BEEBEE JOHN (DECEASED) SRIDHAR [LAWS(MAD)-2023-2-158] [REFERRED TO]
D. ANANDARAJ VS. K. R. VENGOBA RAO [LAWS(MAD)-2023-1-144] [REFERRED TO]
D. ANANDARAJ VS. K. R. VENGOBA RAO [LAWS(MAD)-2023-1-144] [REFERRED TO]
SHIV RAM & ANR. VS. M/S POPPY CHILDREN WEAR [LAWS(DLH)-2015-9-488] [REFERRED TO]
SHIV RAM & ANR. VS. M/S POPPY CHILDREN WEAR [LAWS(DLH)-2015-9-488] [REFERRED TO]
OM PRAKASH VS. MATA VAISHNO DEVI SHRINE BOARD [LAWS(J&K)-2009-4-6] [REFERRED TO]
STATE OF M.P. VS. RADHESHYAM AND OTHERS [LAWS(MPH)-2015-9-168] [REFERRED TO]
STATE OF M.P. VS. RADHESHYAM AND OTHERS [LAWS(MPH)-2015-9-168] [REFERRED TO]
OM PRAKASH VS. MATA VAISHNO DEVI SHRINE BOARD [LAWS(J&K)-2009-4-6] [REFERRED TO]
HAKIM NUSRAT JABEEN VS. STATE OF J&K AND ORS [LAWS(J&K)-2002-1-8] [REFERRED]
HAKIM NUSRAT JABEEN VS. STATE OF J&K AND ORS [LAWS(J&K)-2002-1-8] [REFERRED]
NOVARTIS INDIA LIMITED VS. VIPIN SHRIVASTAVA [LAWS(MPH)-2016-12-28] [REFERRED TO]
NOVARTIS INDIA LIMITED VS. VIPIN SHRIVASTAVA [LAWS(MPH)-2016-12-28] [REFERRED TO]
BASANTSING MEHERSING BINDRA VS. GURDAYALSING MEHERSING BINDRA [LAWS(BOM)-2004-8-175] [REFERRED TO]
BASANTSING MEHERSING BINDRA VS. GURDAYALSING MEHERSING BINDRA [LAWS(BOM)-2004-8-175] [REFERRED TO]
SHENECTADY HERDILLA LTD VS. BANIBAI DHONDU SUTAR [LAWS(BOM)-2004-9-38] [REFERRED TO]
SHENECTADY HERDILLA LTD VS. BANIBAI DHONDU SUTAR [LAWS(BOM)-2004-9-38] [REFERRED TO]
CHALLAGULLA RATNA MANIKYAM VS. BOPPANA SEETHARAMA RAJU [LAWS(APH)-2014-7-126] [REFERRED TO]
CHALLAGULLA RATNA MANIKYAM VS. BOPPANA SEETHARAMA RAJU [LAWS(APH)-2014-7-126] [REFERRED TO]
BULUSU SUNDARESHWARA MURTHY VS. RAVI KUMAR [LAWS(APH)-2013-2-92] [REFERRED TO]
BULUSU SUNDARESHWARA MURTHY VS. RAVI KUMAR [LAWS(APH)-2013-2-92] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAJ KUMAR LODHA [LAWS(CAL)-2023-6-43] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAJ KUMAR LODHA [LAWS(CAL)-2023-6-43] [REFERRED TO]
BARDU & ANOTHER VS. BRIJ LAL & OTHERS [LAWS(HPH)-2016-6-213] [REFERRED TO]
BARDU & ANOTHER VS. BRIJ LAL & OTHERS [LAWS(HPH)-2016-6-213] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. SATYA PAL AND ORS. [LAWS(HPH)-2016-5-9] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. SATYA PAL AND ORS. [LAWS(HPH)-2016-5-9] [REFERRED TO]
SUNSHINE OLECHEM LIMITED VS. AURO PHARMACEUTICALS AND AURO CHEMICALS PRIVATE LIMITED [LAWS(GJH)-2022-4-429] [REFERRED TO]
SUNSHINE OLECHEM LIMITED VS. AURO PHARMACEUTICALS AND AURO CHEMICALS PRIVATE LIMITED [LAWS(GJH)-2022-4-429] [REFERRED TO]
MOTIBHAI REVABHAI PRAJAPATI S/O REVABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-33] [REFERRED TO]
MOTIBHAI REVABHAI PRAJAPATI S/O REVABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-33] [REFERRED TO]
BRUSHMAN INDIA LTD VS. STANDARD CHARTERED BANK [LAWS(DLH)-2011-12-212] [REFERRED TO]
BRUSHMAN INDIA LTD VS. STANDARD CHARTERED BANK [LAWS(DLH)-2011-12-212] [REFERRED TO]
SOSAN LAVINIYA VS. UNION OF INDIA [LAWS(ALL)-2003-4-160] [REFERERD TO]
SOSAN LAVINIYA VS. UNION OF INDIA [LAWS(ALL)-2003-4-160] [REFERERD TO]
RATHOD BHUPATSINH DOLATSINH VS. DISTRICT REGISTRAR, COOPERATIVE SOCIETIES [LAWS(GJH)-2022-4-1514] [REFERRED TO]
RATHOD BHUPATSINH DOLATSINH VS. DISTRICT REGISTRAR, COOPERATIVE SOCIETIES [LAWS(GJH)-2022-4-1514] [REFERRED TO]
TWENTY FIRST CENTURY WIRE RODS LTD VS. PUNJAB STEEL ROLLING MILLS (BARODA) PVT LTD [LAWS(GJH)-2013-8-256] [REFERRED TO]
TWENTY FIRST CENTURY WIRE RODS LTD VS. PUNJAB STEEL ROLLING MILLS (BARODA) PVT LTD [LAWS(GJH)-2013-8-256] [REFERRED TO]
GIRINDRA DEBBARMA VS. SWARAJ BHATTACHARJEE [LAWS(GAU)-2013-1-32] [REFERRED TO]
GIRINDRA DEBBARMA VS. SWARAJ BHATTACHARJEE [LAWS(GAU)-2013-1-32] [REFERRED TO]
UPPALAPU VENKATA KRISHNA RAO VS. GAJAVALLI VENKARA RAMESH [LAWS(APH)-2023-1-53] [REFERRED TO]
UPPALAPU VENKATA KRISHNA RAO VS. GAJAVALLI VENKARA RAMESH [LAWS(APH)-2023-1-53] [REFERRED TO]
NADIR SHAH VS. SHASHI RAJAN [LAWS(DLH)-2007-7-152] [REFERRED TO]
NADIR SHAH VS. SHASHI RAJAN [LAWS(DLH)-2007-7-152] [REFERRED TO]
SURESH CHANDER VS. MAHESH CHAND [LAWS(DLH)-2007-8-23] [REFERRED TO]
SURESH CHANDER VS. MAHESH CHAND [LAWS(DLH)-2007-8-23] [REFERRED TO]
ARUN GANGULI VS. AMARESH GANGULI [LAWS(DLH)-2015-10-205] [REFERRED TO]
ARUN GANGULI VS. AMARESH GANGULI [LAWS(DLH)-2015-10-205] [REFERRED TO]
SMT. CHHAYA W/O DATTATRAY AURANGABADKAR (DEAD), THROUGH LR. SMT. RAJU PRAKASH UMALKAR VS. SHRI WAMAN S/O PUNDLIK BHAJE OFFICE NOTES, MEMORANDA OF CORAM [LAWS(BOM)-2017-2-114] [REFERRED TO]
SMT. CHHAYA W/O DATTATRAY AURANGABADKAR (DEAD), THROUGH LR. SMT. RAJU PRAKASH UMALKAR VS. SHRI WAMAN S/O PUNDLIK BHAJE OFFICE NOTES, MEMORANDA OF CORAM [LAWS(BOM)-2017-2-114] [REFERRED TO]
JOKHU VS. JILA SAHAKARI BHOOMI VIKAS BANK MARYADIT [LAWS(CHH)-2019-11-160] [REFERRED TO]
JOKHU VS. JILA SAHAKARI BHOOMI VIKAS BANK MARYADIT [LAWS(CHH)-2019-11-160] [REFERRED TO]
A.K. VS. S.S.K. [LAWS(DLH)-2019-11-157] [REFERRED TO]
A.K. VS. S.S.K. [LAWS(DLH)-2019-11-157] [REFERRED TO]
KAY KAY TEXO FAB PVT. LTD. VS. M/S NAVKAR FURNISHING & ORS. [LAWS(DLH)-2016-11-195] [REFERRED TO]
KAY KAY TEXO FAB PVT. LTD. VS. M/S NAVKAR FURNISHING & ORS. [LAWS(DLH)-2016-11-195] [REFERRED TO]
CHANDRALOK (B) CHS LTD VS. MANISH RAJNIKANT JAITHA [LAWS(BOM)-2022-5-67] [REFERRED TO]
CHANDRALOK (B) CHS LTD VS. MANISH RAJNIKANT JAITHA [LAWS(BOM)-2022-5-67] [REFERRED TO]
CHITRANJAN BAID VS. RELIANCE FINANCIAL LIMITED [LAWS(BOM)-2023-4-55] [REFERRED TO]
CHITRANJAN BAID VS. RELIANCE FINANCIAL LIMITED [LAWS(BOM)-2023-4-55] [REFERRED TO]
HARI SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-9] [REFERRED TO]
HARI SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-9] [REFERRED TO]
HARI SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-9] [REFERRED TO]
HARI SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-9] [REFERRED TO]
MUHAMED ASHRAF VS. MAZEETH [LAWS(KER)-2003-7-17] [REFERRED TO]
MUHAMED ASHRAF VS. MAZEETH [LAWS(KER)-2003-7-17] [REFERRED TO]
STATE BANK OF INDIA VS. SHEIKH MOHD AMIN AND CO [LAWS(J&K)-2005-2-27] [REFERRED TO]
STATE BANK OF INDIA VS. SHEIKH MOHD AMIN AND CO [LAWS(J&K)-2005-2-27] [REFERRED TO]
HAKIM NUSRAT JABEEN VS. STATE OF J AND K [LAWS(J&K)-2002-7-5] [REFERRED TO]
HAKIM NUSRAT JABEEN VS. STATE OF J AND K [LAWS(J&K)-2002-7-5] [REFERRED TO]
R JACOB VS. C PRABAKAR [LAWS(MAD)-2006-11-264] [REFERRED TO]
R JACOB VS. C PRABAKAR [LAWS(MAD)-2006-11-264] [REFERRED TO]
GULF AIR COMPANY VS. V M RAJALINGUM [LAWS(MAD)-2005-10-1] [REFERRED TO]
GULF AIR COMPANY VS. V M RAJALINGUM [LAWS(MAD)-2005-10-1] [REFERRED TO]
SRILASRI KUNDRAKUDI VS. RAJAMURTHY ALIAS SOUNDARARAJAN [LAWS(MAD)-2004-7-43] [REFERRED TO]
SRILASRI KUNDRAKUDI VS. RAJAMURTHY ALIAS SOUNDARARAJAN [LAWS(MAD)-2004-7-43] [REFERRED TO]
A GANESAN VS. S MAHALINGAM [LAWS(MAD)-2007-4-134] [REFERRED TO]
A GANESAN VS. S MAHALINGAM [LAWS(MAD)-2007-4-134] [REFERRED TO]
S RAJARAM VS. S SEENIVASAN [LAWS(MAD)-2007-4-159] [REFERRED TO]
S RAJARAM VS. S SEENIVASAN [LAWS(MAD)-2007-4-159] [REFERRED TO]
DYNAN MANDIR SHIKSHAN SANSTHAN NAGPUR VS. RECEIVER NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK [LAWS(NCD)-2008-7-79] [REFERRED TO]
DYNAN MANDIR SHIKSHAN SANSTHAN NAGPUR VS. RECEIVER NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK [LAWS(NCD)-2008-7-79] [REFERRED TO]
S N SAXENA VS. STATE OF MP [LAWS(MPH)-2002-6-5] [REFERRED TO]
S N SAXENA VS. STATE OF MP [LAWS(MPH)-2002-6-5] [REFERRED TO]
OM PURI VS. STATE OF M P [LAWS(MPH)-2004-4-2] [REFERRED TO]
OM PURI VS. STATE OF M P [LAWS(MPH)-2004-4-2] [REFERRED TO]
GNANAPRAKASAM VS. GANAPATHY [LAWS(MAD)-2018-9-70] [REFERRED TO]
GNANAPRAKASAM VS. GANAPATHY [LAWS(MAD)-2018-9-70] [REFERRED TO]
PALANISAMI VS. THAVAMALLIGAI [LAWS(MAD)-2019-12-284] [REFERRED TO]
PALANISAMI VS. THAVAMALLIGAI [LAWS(MAD)-2019-12-284] [REFERRED TO]
J.MYTHILI VS. ABDUL RAZAK [LAWS(MAD)-2019-12-261] [REFERRED TO]
J.MYTHILI VS. ABDUL RAZAK [LAWS(MAD)-2019-12-261] [REFERRED TO]
KISHANLAL PANCH VS. STATE OF ORISSA [LAWS(ORI)-2009-10-57] [REFERRED TO]
KISHANLAL PANCH VS. STATE OF ORISSA [LAWS(ORI)-2009-10-57] [REFERRED TO]
Padmabati Behera VS. Union of India [LAWS(ORI)-2011-7-37] [REFERRED TO]
Padmabati Behera VS. Union of India [LAWS(ORI)-2011-7-37] [REFERRED TO]
D. RAMASAMY VS. N. MARRAPPAN [LAWS(MAD)-2020-1-323] [REFERRED TO]
D. RAMASAMY VS. N. MARRAPPAN [LAWS(MAD)-2020-1-323] [REFERRED TO]
JOTHIMANI VS. K.RANGARAJU [LAWS(MAD)-2020-1-98] [REFERRED TO]
JOTHIMANI VS. K.RANGARAJU [LAWS(MAD)-2020-1-98] [REFERRED TO]
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. VS. SHRI NAVIN CHETTRI [LAWS(SIK)-2018-7-2] [REFERRED TO]
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. VS. SHRI NAVIN CHETTRI [LAWS(SIK)-2018-7-2] [REFERRED TO]
M SUDHAKAR VS. SARALA KRISHNAN [LAWS(MAD)-2008-2-284] [REFERRED TO]
M SUDHAKAR VS. SARALA KRISHNAN [LAWS(MAD)-2008-2-284] [REFERRED TO]
STATE OF KERALA VS. M/S. K. PHARMACEUTICAL WORKS [LAWS(P&H)-2006-1-90] [REFERRED TO]
STATE OF KERALA VS. M/S. K. PHARMACEUTICAL WORKS [LAWS(P&H)-2006-1-90] [REFERRED TO]
M ETHASHAM VS. NANJIL MANIMARAN [LAWS(MAD)-2010-6-189] [REFERRED TO]
M ETHASHAM VS. NANJIL MANIMARAN [LAWS(MAD)-2010-6-189] [REFERRED TO]
P DEIVASIGAMANI VS. ASHA SIRAJ [LAWS(MAD)-2010-7-106] [REFERRED TO]
P DEIVASIGAMANI VS. ASHA SIRAJ [LAWS(MAD)-2010-7-106] [REFERRED TO]
RAKKAMMAL AND ORS. VS. PARAMAKUDI ARIYA VAISIYA SABAI [LAWS(MAD)-2015-7-156] [REFERRED TO]
RAKKAMMAL AND ORS. VS. PARAMAKUDI ARIYA VAISIYA SABAI [LAWS(MAD)-2015-7-156] [REFERRED TO]
P R RAVICHANDRAN; R SWETHA; R SWATHY; R GOWTHAM VS. K ASWANI KUMAR [LAWS(MAD)-2015-8-363] [REFERRED]
P R RAVICHANDRAN; R SWETHA; R SWATHY; R GOWTHAM VS. K ASWANI KUMAR [LAWS(MAD)-2015-8-363] [REFERRED]
RASIPURAM CO-OPERATIVE URBAN BANK LIMITED VS. THE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/ASSISTANT COMMISSIONER OF LABOUR AND ORS. [LAWS(MAD)-2016-1-62] [REFERRED TO]
RASIPURAM CO-OPERATIVE URBAN BANK LIMITED VS. THE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/ASSISTANT COMMISSIONER OF LABOUR AND ORS. [LAWS(MAD)-2016-1-62] [REFERRED TO]
A. SANTHANADEVAN VS. VALLI [LAWS(MAD)-2023-1-337] [REFERRED TO]
A. SANTHANADEVAN VS. VALLI [LAWS(MAD)-2023-1-337] [REFERRED TO]
A. SAGUNTHALA VS. RAJATHI [LAWS(MAD)-2023-1-335] [REFERRED TO]
A. SAGUNTHALA VS. RAJATHI [LAWS(MAD)-2023-1-335] [REFERRED TO]
DIMBESWAR PAWE VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2009-11-6] [REFERRED TO]
DIMBESWAR PAWE VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2009-11-6] [REFERRED TO]
D JAGGA RAO VS. N DHARMA RAO [LAWS(APH)-2009-6-85] [REFERRED TO]
D JAGGA RAO VS. N DHARMA RAO [LAWS(APH)-2009-6-85] [REFERRED TO]
PRADEEP MEHTA VS. COL. BISWAJIT BHATTACHARYA [LAWS(CAL)-2023-10-7] [REFERRED TO]
PRADEEP MEHTA VS. COL. BISWAJIT BHATTACHARYA [LAWS(CAL)-2023-10-7] [REFERRED TO]
STATE OF H P VS. HARI RAM & ORS [LAWS(HPH)-2016-6-183] [REFERRED TO]
STATE OF H P VS. HARI RAM & ORS [LAWS(HPH)-2016-6-183] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. RADHA DEVI AND ORS. [LAWS(DLH)-2011-2-595] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. RADHA DEVI AND ORS. [LAWS(DLH)-2011-2-595] [REFERRED TO]
ARUN KUMAR AGGARWAL VS. SUDARSHAN WADIA [LAWS(DLH)-2011-7-258] [REFERRED TO]
ARUN KUMAR AGGARWAL VS. SUDARSHAN WADIA [LAWS(DLH)-2011-7-258] [REFERRED TO]
NIMESH DILIPBHAI BRAHMBHATT VS. HITESH JAYANTILAL PATEL [LAWS(GJH)-2022-5-5] [REFERRED TO]
NIMESH DILIPBHAI BRAHMBHATT VS. HITESH JAYANTILAL PATEL [LAWS(GJH)-2022-5-5] [REFERRED TO]
TUKARAM LAXMAN SHERKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-4-107] [REFERRED TO]
TUKARAM LAXMAN SHERKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-4-107] [REFERRED TO]
R K CHURIWALA VS. KUNJ BEHARI [LAWS(DLH)-2004-12-76] [REFERRED TO]
R K CHURIWALA VS. KUNJ BEHARI [LAWS(DLH)-2004-12-76] [REFERRED TO]
CHANDRO DEVI VS. MANAV BHARTI INDIA INTERNATIONAL SCHOOL [LAWS(DLH)-2013-11-243] [REFERRED TO]
CHANDRO DEVI VS. MANAV BHARTI INDIA INTERNATIONAL SCHOOL [LAWS(DLH)-2013-11-243] [REFERRED TO]
UTTARAKHAND TRANSPORT CORPORATION VS. RAM SAKAL MAHTO [LAWS(DLH)-2012-6-14] [REFERRED TO]
UTTARAKHAND TRANSPORT CORPORATION VS. RAM SAKAL MAHTO [LAWS(DLH)-2012-6-14] [REFERRED TO]
MOHIT AND ORS. VS. RAM PYARI AND ORS. [LAWS(DLH)-2016-2-57] [REFERRED TO]
MOHIT AND ORS. VS. RAM PYARI AND ORS. [LAWS(DLH)-2016-2-57] [REFERRED TO]
RAJKUNWAR VS. MANMOHAN CHIND [LAWS(CHH)-2013-11-37] [REFERRED TO]
RAJKUNWAR VS. MANMOHAN CHIND [LAWS(CHH)-2013-11-37] [REFERRED TO]
FUNDAN & 2 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-12-80] [REFERRED TO]
FUNDAN & 2 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-12-80] [REFERRED TO]
ASHA DEVI VS. U P STATE ROAD TRANSPORT CORPORATION [LAWS(UTN)-2003-7-6] [REFERRED TO]
ASHA DEVI VS. U P STATE ROAD TRANSPORT CORPORATION [LAWS(UTN)-2003-7-6] [REFERRED TO]
ASHOK KUMAR SHARMA VS. STATE OF UTTARANCHAL THROUGH COLLECTOR, DEHRADUN [LAWS(UTN)-2008-4-42] [REFERRED TO]
ASHOK KUMAR SHARMA VS. STATE OF UTTARANCHAL THROUGH COLLECTOR, DEHRADUN [LAWS(UTN)-2008-4-42] [REFERRED TO]
NAKSHTRA SINGH AND OTHERS VS. THAKAR SINGH AND OTHERS [LAWS(RAJ)-2017-7-286] [REFERRED TO]
NAKSHTRA SINGH AND OTHERS VS. THAKAR SINGH AND OTHERS [LAWS(RAJ)-2017-7-286] [REFERRED TO]
LALA YADAV VS. SHEO NANDAN YADAV [LAWS(PAT)-2014-3-132] [REFERRED TO]
LALA YADAV VS. SHEO NANDAN YADAV [LAWS(PAT)-2014-3-132] [REFERRED TO]
GANESAN VS. GOPAL [LAWS(MAD)-2010-7-295] [REFERRED TO]
GANESAN VS. GOPAL [LAWS(MAD)-2010-7-295] [REFERRED TO]
DHANALAKSHMI FINANCIERS VS. SOUNDARAMMAL [LAWS(MAD)-2008-9-342] [REFERRED TO]
DHANALAKSHMI FINANCIERS VS. SOUNDARAMMAL [LAWS(MAD)-2008-9-342] [REFERRED TO]
AMMANI AMMAL VS. DHANALAKSHMI BANK LTD [LAWS(MAD)-2008-2-277] [REFERRED TO]
AMMANI AMMAL VS. DHANALAKSHMI BANK LTD [LAWS(MAD)-2008-2-277] [REFERRED TO]
K V GOPALASAMY VS. K C CHANDRASEKARAN [LAWS(MAD)-2009-8-470] [REFERRED TO]
K V GOPALASAMY VS. K C CHANDRASEKARAN [LAWS(MAD)-2009-8-470] [REFERRED TO]
VIJAYALAKSHMI VS. KANNAPPAN [LAWS(MAD)-2009-11-490] [REFERRED TO]
VIJAYALAKSHMI VS. KANNAPPAN [LAWS(MAD)-2009-11-490] [REFERRED TO]
RAM JANKI SAHKARI GRIH-NIRAMAN SAMITI LTD VS. MAKSUDPUR INSTITUTE OF RESEARCH AND EDUCATION [LAWS(PAT)-2007-4-153] [REFERRED TO]
RAM JANKI SAHKARI GRIH-NIRAMAN SAMITI LTD VS. MAKSUDPUR INSTITUTE OF RESEARCH AND EDUCATION [LAWS(PAT)-2007-4-153] [REFERRED TO]
RENU DEVI VS. STATE OF BIHAR [LAWS(PAT)-2003-3-112] [REFERRED TO]
RENU DEVI VS. STATE OF BIHAR [LAWS(PAT)-2003-3-112] [REFERRED TO]
VIJAY KUMAR MAURYA ALIAS KRISHNA KUMAR VS. PRESCRIBED AUTHORITY [LAWS(UTN)-2004-8-51] [REFERRED TO]
VIJAY KUMAR MAURYA ALIAS KRISHNA KUMAR VS. PRESCRIBED AUTHORITY [LAWS(UTN)-2004-8-51] [REFERRED TO]
PHULLO DEVI VS. JAGAT RAM [LAWS(P&H)-2002-9-7] [REFERRED TO]
PHULLO DEVI VS. JAGAT RAM [LAWS(P&H)-2002-9-7] [REFERRED TO]
LAJO DEVI VS. OM WATI [LAWS(P&H)-2003-2-70] [REFERRED TO]
LAJO DEVI VS. OM WATI [LAWS(P&H)-2003-2-70] [REFERRED TO]
JAGJIT SINGH PURI VS. HARI DEV BANSAL [LAWS(P&H)-2007-12-70] [REFERRED TO]
JAGJIT SINGH PURI VS. HARI DEV BANSAL [LAWS(P&H)-2007-12-70] [REFERRED TO]
M. SAKTHIVEL AND ORS. VS. SANKARESWARI [LAWS(MAD)-2015-7-77] [REFERRED TO]
M. SAKTHIVEL AND ORS. VS. SANKARESWARI [LAWS(MAD)-2015-7-77] [REFERRED TO]
S. GAJENDRAN VS. NATARAJAN [LAWS(MAD)-2015-7-120] [REFERRED TO]
S. GAJENDRAN VS. NATARAJAN [LAWS(MAD)-2015-7-120] [REFERRED TO]
EZRA SARGUNAM VS. D.JANARDHANAM [LAWS(MAD)-2016-9-7] [REFERRED TO]
EZRA SARGUNAM VS. D.JANARDHANAM [LAWS(MAD)-2016-9-7] [REFERRED TO]
STATE OF WEST BENGAL VS. BISWANATH BHATTACHARYA [LAWS(CAL)-2011-12-55] [REFERRED TO]
STATE OF WEST BENGAL VS. BISWANATH BHATTACHARYA [LAWS(CAL)-2011-12-55] [REFERRED TO]
SHIV SHANKAR PRASAD VS. CHANCHAL ALIAS CHAMELI [LAWS(ALL)-2012-1-232] [REFERRED TO]
SHIV SHANKAR PRASAD VS. CHANCHAL ALIAS CHAMELI [LAWS(ALL)-2012-1-232] [REFERRED TO]
ONE SQUARE INVESTMENTS LIMITED VS. REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED [LAWS(BOM)-2020-3-120] [REFERRED TO]
ONE SQUARE INVESTMENTS LIMITED VS. REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED [LAWS(BOM)-2020-3-120] [REFERRED TO]
DEVKI BAI VS. BALRAM SINGH GOND [LAWS(CHH)-2007-2-46] [REFERRED TO]
DEVKI BAI VS. BALRAM SINGH GOND [LAWS(CHH)-2007-2-46] [REFERRED TO]
DAULAT GAINDAL PATIL VS. SOJABAI SD/O NARAYAN PATIL [LAWS(BOM)-2010-3-218] [REFERRED TO]
DAULAT GAINDAL PATIL VS. SOJABAI SD/O NARAYAN PATIL [LAWS(BOM)-2010-3-218] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
BRIJESH DEVI VS. UNION OF INDIA [LAWS(DLH)-2009-11-2] [REFERRED TO]
BRIJESH DEVI VS. UNION OF INDIA [LAWS(DLH)-2009-11-2] [REFERRED TO]
SANTOSH VS. TEK CHAND [LAWS(DLH)-2006-7-19] [RELIED ON]
SANTOSH VS. TEK CHAND [LAWS(DLH)-2006-7-19] [RELIED ON]
AGENT, KLIDASPUR PROJECT, EASTERN COALFIELDS LTD VS. BASANTI CHATTERJEE [LAWS(CAL)-2016-9-102] [REFERRED]
AGENT, KLIDASPUR PROJECT, EASTERN COALFIELDS LTD VS. BASANTI CHATTERJEE [LAWS(CAL)-2016-9-102] [REFERRED]
SAMSUNNELA SEIKH VS. ORIENTAL INSURANCE CO. LTD. [LAWS(CAL)-2023-9-49] [REFERRED TO]
SAMSUNNELA SEIKH VS. ORIENTAL INSURANCE CO. LTD. [LAWS(CAL)-2023-9-49] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. POOJA AND ORS. [LAWS(HPH)-2014-4-75] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. POOJA AND ORS. [LAWS(HPH)-2014-4-75] [REFERRED TO]
RATTI RAM VS. CHET SINGH [LAWS(HPH)-2014-3-16] [REFERRED TO]
RATTI RAM VS. CHET SINGH [LAWS(HPH)-2014-3-16] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. AJIT MALAKAR [LAWS(GAU)-2013-3-93] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. AJIT MALAKAR [LAWS(GAU)-2013-3-93] [REFERRED TO]
RANJIT TOPPO VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-10-88] [REFERRED TO]
RANJIT TOPPO VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-10-88] [REFERRED TO]
M. NAGABHUSHANA REDDY (DIED PER L.RS.), MIDAKANTHI SEHSHAMMA, MIDAKANTHI VEENA AND MIDAKANTI THIRUMALA REDDY VS. MOHD. MOULANA AND ORS. [LAWS(APH)-2013-11-176] [REFERRED TO]
M. NAGABHUSHANA REDDY (DIED PER L.RS.), MIDAKANTHI SEHSHAMMA, MIDAKANTHI VEENA AND MIDAKANTI THIRUMALA REDDY VS. MOHD. MOULANA AND ORS. [LAWS(APH)-2013-11-176] [REFERRED TO]
S S BUILDERS VS. SITA RANI AHUJA [LAWS(DLH)-2003-9-54] [RELIED 8. AIR (1972) 1 SCC 366. (RELIED)[PARA 17}]
S S BUILDERS VS. SITA RANI AHUJA [LAWS(DLH)-2003-9-54] [RELIED 8. AIR (1972) 1 SCC 366. (RELIED)[PARA 17}]
POONAM CHAND BHATI VS. CHHOTI DEVI AND ORS. [LAWS(RAJ)-2015-11-46] [REFERRED TO]
POONAM CHAND BHATI VS. CHHOTI DEVI AND ORS. [LAWS(RAJ)-2015-11-46] [REFERRED TO]
STATE OF UTTAR PRADESH VS. SATISH CHAND SHIVHARE AND BROTHERS [LAWS(SC)-2022-4-158] [REFERRED TO]
STATE OF UTTAR PRADESH VS. SATISH CHAND SHIVHARE AND BROTHERS [LAWS(SC)-2022-4-158] [REFERRED TO]
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD ; GENERAL MANAGER VS. PEMA NAMGYAL BHUTIA; WANGCHUK DOMA BHUTIA; SONAM PEDEN BHUTIA; DIKI DOMA BHUTIA [LAWS(SIK)-2016-5-8] [REFERRED]
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD ; GENERAL MANAGER VS. PEMA NAMGYAL BHUTIA; WANGCHUK DOMA BHUTIA; SONAM PEDEN BHUTIA; DIKI DOMA BHUTIA [LAWS(SIK)-2016-5-8] [REFERRED]
DARSHAN SINGH VS. KEWAL KRISHAN [LAWS(RAJ)-2002-8-20] [REFERRED TO]
DARSHAN SINGH VS. KEWAL KRISHAN [LAWS(RAJ)-2002-8-20] [REFERRED TO]
SUSHIL PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2021-1-7] [REFERRED TO]
SUSHIL PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2021-1-7] [REFERRED TO]
OM PARKASH VS. MANOJ KUMAR AND OTHERS [LAWS(P&H)-2013-7-615] [REFERRED TO]
OM PARKASH VS. MANOJ KUMAR AND OTHERS [LAWS(P&H)-2013-7-615] [REFERRED TO]
PARTAP SINGH VS. SWINDER SINGH [LAWS(P&H)-2014-2-101] [REFERRED TO]
PARTAP SINGH VS. SWINDER SINGH [LAWS(P&H)-2014-2-101] [REFERRED TO]
RANJU DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-36] [REFERRED TO]
RANJU DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-36] [REFERRED TO]
RANJU DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-36] [REFERRED TO]
RANJU DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-36] [REFERRED TO]
STATE OF JHARKHAND VS. KUNDAN KANDIL [LAWS(JHAR)-2023-7-23] [REFERRED TO]
STATE OF JHARKHAND VS. KUNDAN KANDIL [LAWS(JHAR)-2023-7-23] [REFERRED TO]
K V ANANTHA NARAYANAN VS. K G RADHA KRISHNAN [LAWS(MAD)-2012-6-262] [REFERRED]
K V ANANTHA NARAYANAN VS. K G RADHA KRISHNAN [LAWS(MAD)-2012-6-262] [REFERRED]
SUBRAMANI VS. RAMASAMY [LAWS(MAD)-2007-2-204] [REFERRED TO]
SUBRAMANI VS. RAMASAMY [LAWS(MAD)-2007-2-204] [REFERRED TO]
SELVAGANAPATHY VS. MURUGAN [LAWS(MAD)-2019-12-95] [REFERRED TO]
SELVAGANAPATHY VS. MURUGAN [LAWS(MAD)-2019-12-95] [REFERRED TO]
GNANAVADIVELAN VS. R.DHANABALAN [LAWS(MAD)-2019-9-640] [REFERRED TO]
GNANAVADIVELAN VS. R.DHANABALAN [LAWS(MAD)-2019-9-640] [REFERRED TO]
GNANAVADIVELAN VS. R.DHANABALAN [LAWS(MAD)-2019-9-640] [REFERRED TO]
N.MASILAMANI VS. A.J.CHANDRASEKAR [LAWS(MAD)-2020-1-13] [REFERRED TO]
N.MASILAMANI VS. A.J.CHANDRASEKAR [LAWS(MAD)-2020-1-13] [REFERRED TO]
INDIRA VS. E. KAMALAMMAL [LAWS(MAD)-2020-1-294] [REFERRED TO]
INDIRA VS. E. KAMALAMMAL [LAWS(MAD)-2020-1-294] [REFERRED TO]
GNANAVADIVELAN VS. R.DHANABALAN [LAWS(MAD)-2019-9-640] [REFERRED TO]
STATE OF MADHYA PRADESH VS. PRAMOD KUMAR DUBEY [LAWS(MPH)-2018-7-433] [REFERRED TO]
STATE OF MADHYA PRADESH VS. PRAMOD KUMAR DUBEY [LAWS(MPH)-2018-7-433] [REFERRED TO]
RAJENDRA TRILOCHAN SINGH VS. LHS OF DECD. BHIKHABHAI DHANABHAI PATANWADIYA [LAWS(GJH)-2023-4-2656] [REFERRED TO]
RAJENDRA TRILOCHAN SINGH VS. LHS OF DECD. BHIKHABHAI DHANABHAI PATANWADIYA [LAWS(GJH)-2023-4-2656] [REFERRED TO]
PUNNA DHOBI VS. DASHRATH SALLA DHEEMAR [LAWS(MPH)-2019-10-12] [REFERRED TO]
PUNNA DHOBI VS. DASHRATH SALLA DHEEMAR [LAWS(MPH)-2019-10-12] [REFERRED TO]
C.RAVI VS. SULOCHANA [LAWS(MAD)-2019-12-111] [REFERRED TO]
C.RAVI VS. SULOCHANA [LAWS(MAD)-2019-12-111] [REFERRED TO]
K M SUBRAMANI VS. R PADMALAKSHMI [LAWS(MAD)-2007-11-655] [REFERRED]
K M SUBRAMANI VS. R PADMALAKSHMI [LAWS(MAD)-2007-11-655] [REFERRED]
GULF AIR COMPANY Ï¿½THAPPER HOUSE VS. V M RAJALINGAM SOLE PROPRIETOR M/S BHARATHI KNITTING COMPANY [LAWS(MAD)-2005-10-9] [REFERRED TO]
GULF AIR COMPANY Ï¿½THAPPER HOUSE VS. V M RAJALINGAM SOLE PROPRIETOR M/S BHARATHI KNITTING COMPANY [LAWS(MAD)-2005-10-9] [REFERRED TO]
A MUTHUSAMY VS. MUNIAMMAL [LAWS(MAD)-2005-12-73] [REFERRED TO]
A MUTHUSAMY VS. MUNIAMMAL [LAWS(MAD)-2005-12-73] [REFERRED TO]
DEEPAK VERMA VS. DAYA NAND [LAWS(DLH)-2019-7-131] [REFERRED TO]
DEEPAK VERMA VS. DAYA NAND [LAWS(DLH)-2019-7-131] [REFERRED TO]
TRICOLOR HOTELS LIMITED VS. DINESH JAIN [LAWS(DLH)-2022-11-252] [REFERRED TO]
TRICOLOR HOTELS LIMITED VS. DINESH JAIN [LAWS(DLH)-2022-11-252] [REFERRED TO]
S. DINAKARAN VS. K. VARADAN [LAWS(MAD)-2023-1-327] [REFERRED TO]
S. DINAKARAN VS. K. VARADAN [LAWS(MAD)-2023-1-327] [REFERRED TO]
KANTI DUTT MISHRA VS. MANGI LAL [LAWS(RAJ)-2012-8-6] [REFERRED TO]
KANTI DUTT MISHRA VS. MANGI LAL [LAWS(RAJ)-2012-8-6] [REFERRED TO]
N RAMU VS. PILLAPPA [LAWS(MAD)-2012-7-163] [REFERRED TO]
N RAMU VS. PILLAPPA [LAWS(MAD)-2012-7-163] [REFERRED TO]
V KATHIRVEL VS. ARULMOZHI [LAWS(MAD)-2012-7-297] [REFERRED TO]
V KATHIRVEL VS. ARULMOZHI [LAWS(MAD)-2012-7-297] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. S DURAIPANDI [LAWS(MAD)-2014-9-503] [REFERRED]
COMMISSIONER OF INCOME TAX VS. S DURAIPANDI [LAWS(MAD)-2014-9-503] [REFERRED]
PARAMAN AND ORS. VS. KUMARAYEE AMMAL [LAWS(MAD)-2015-7-123] [REFERRED TO]
PARAMAN AND ORS. VS. KUMARAYEE AMMAL [LAWS(MAD)-2015-7-123] [REFERRED TO]
GOMATHI AMMA VS. LALITHAMBIKA [LAWS(MAD)-2014-9-128] [REFERRED TO]
GOMATHI AMMA VS. LALITHAMBIKA [LAWS(MAD)-2014-9-128] [REFERRED TO]
A MARY VS. A FATHIMA [LAWS(MAD)-2011-4-463] [REFERRED TO]
A MARY VS. A FATHIMA [LAWS(MAD)-2011-4-463] [REFERRED TO]
P DEIVASIGAMANI VS. ASHA SIRAJ [LAWS(MAD)-2010-6-115] [REFERRED TO]
P DEIVASIGAMANI VS. ASHA SIRAJ [LAWS(MAD)-2010-6-115] [REFERRED TO]
SANTHOSH TRADERS VS. M R L AGENCIES [LAWS(MAD)-2010-7-374] [REFERRED TO]
SANTHOSH TRADERS VS. M R L AGENCIES [LAWS(MAD)-2010-7-374] [REFERRED TO]
HARINDER PAL SINGH VS. SUKHWANT KAUR [LAWS(P&H)-2006-3-530] [REFERRED TO]
HARINDER PAL SINGH VS. SUKHWANT KAUR [LAWS(P&H)-2006-3-530] [REFERRED TO]
ANARJIT SINGH MAAN VS. NAND KISHORE [LAWS(P&H)-2004-11-50] [REFERRED TO]
ANARJIT SINGH MAAN VS. NAND KISHORE [LAWS(P&H)-2004-11-50] [REFERRED TO]
SMT. PUSHPA YESHWANT PATIL VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-6-72] [REFERRED TO]
SMT. PUSHPA YESHWANT PATIL VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-6-72] [REFERRED TO]
RAJESH CHANDRAN VS. GOPALAKRISHNAN NAIR [LAWS(KER)-2022-7-256] [REFERRED TO]
RAJESH CHANDRAN VS. GOPALAKRISHNAN NAIR [LAWS(KER)-2022-7-256] [REFERRED TO]
SHREE BHARAT MOTORS LTD. VS. SALES TAX OFFICER [LAWS(ORI)-2023-3-33] [REFERRED TO]
SHREE BHARAT MOTORS LTD. VS. SALES TAX OFFICER [LAWS(ORI)-2023-3-33] [REFERRED TO]
GOVERNMENT OF MAHARASHTRA (WATER RESOURCES DEPARTMENT) VS. BORSE BROTHERS ENGINEERS AND CONTRACTORS PRIVATE LIMITED [LAWS(SC)-2021-3-50] [REFERRED TO]
GOVERNMENT OF MAHARASHTRA (WATER RESOURCES DEPARTMENT) VS. BORSE BROTHERS ENGINEERS AND CONTRACTORS PRIVATE LIMITED [LAWS(SC)-2021-3-50] [REFERRED TO]
PARIMAL VS. VEENA ALIAS BHARTI [LAWS(SC)-2011-2-44] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SUBRATA BORAH CHOWLEK [LAWS(SC)-2010-11-59] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SUBRATA BORAH CHOWLEK [LAWS(SC)-2010-11-59] [REFERRED TO]
PARIMAL VS. VEENA ALIAS BHARTI [LAWS(SC)-2011-2-44] [REFERRED TO]
RAM KUMAR GOYEL VS. BHUWAN SINGH PRADHAN [LAWS(SIK)-2007-9-2] [REFERRED TO]
RAM KUMAR GOYEL VS. BHUWAN SINGH PRADHAN [LAWS(SIK)-2007-9-2] [REFERRED TO]
RENU DEVI VS. STATE OF BIHAR [LAWS(PAT)-2003-4-5] [DISTINGUSED]
RENU DEVI VS. STATE OF BIHAR [LAWS(PAT)-2003-4-5] [DISTINGUSED]
STATE OF JHARKHAND VS. VIJAY SINGH [LAWS(JHAR)-2023-9-30] [REFERRED TO]
STATE OF JHARKHAND VS. VIJAY SINGH [LAWS(JHAR)-2023-9-30] [REFERRED TO]
STATE OF HARYANA AND OTHERS VS. SUDHIR KUMAR AND OTHERS [LAWS(P&H)-2011-1-638] [REFERRED TO]
STATE OF HARYANA AND OTHERS VS. SUDHIR KUMAR AND OTHERS [LAWS(P&H)-2011-1-638] [REFERRED TO]
HANSAFLON PLASTO CHEM LTD VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-7-638] [REFERRED]
HANSAFLON PLASTO CHEM LTD VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-7-638] [REFERRED]
DUNLOP INDIA LIMITED VS. KALIDAS PATEL FAMILY TRUST [LAWS(GJH)-2002-6-49] [REFERRED]
DUNLOP INDIA LIMITED VS. KALIDAS PATEL FAMILY TRUST [LAWS(GJH)-2002-6-49] [REFERRED]
HARGOPAL SINGH VS. PREM SAGAR [LAWS(HPH)-2016-4-249] [REFERRED TO]
HARGOPAL SINGH VS. PREM SAGAR [LAWS(HPH)-2016-4-249] [REFERRED TO]
NIRANJAN ALLOY STEEL PVT LTD VS. UNION OF INDIA [LAWS(BOM)-2008-2-345] [REFERRED]
NIRANJAN ALLOY STEEL PVT LTD VS. UNION OF INDIA [LAWS(BOM)-2008-2-345] [REFERRED]
HARISHCHANDRA SHANKAR THAKUR VS. ROCKEY JOSEPH REBELLO [LAWS(BOM)-2002-6-144] [REFERRED TO]
HARISHCHANDRA SHANKAR THAKUR VS. ROCKEY JOSEPH REBELLO [LAWS(BOM)-2002-6-144] [REFERRED TO]
TULSI CHOUDHARY VS. IISCO LTD [LAWS(JHAR)-2014-4-116] [REFERRED TO]
TULSI CHOUDHARY VS. IISCO LTD [LAWS(JHAR)-2014-4-116] [REFERRED TO]
ACHUTHA AUDI NARAYANA VS. VONUKURI VENKATA SUBBAIAH [LAWS(APH)-2023-6-34] [REFERRED TO]
ACHUTHA AUDI NARAYANA VS. VONUKURI VENKATA SUBBAIAH [LAWS(APH)-2023-6-34] [REFERRED TO]
WINMAXX MANAGEMENT SERVICES PVT LTD VS. UCO BANK [LAWS(GAU)-2013-3-94] [REFERRED TO]
WINMAXX MANAGEMENT SERVICES PVT LTD VS. UCO BANK [LAWS(GAU)-2013-3-94] [REFERRED TO]
BABU RAM VS. JANKI DEVI [LAWS(HPH)-2012-11-17] [REFERRED TO]
BABU RAM VS. JANKI DEVI [LAWS(HPH)-2012-11-17] [REFERRED TO]
JAI PRAKASH VS. MOHD MUNAWAR [LAWS(DLH)-2012-8-242] [REFERRED TO]
JAI PRAKASH VS. MOHD MUNAWAR [LAWS(DLH)-2012-8-242] [REFERRED TO]
U B DISTILLERIES LTD VS. COMMISSIONER OF INCOME-TAX [LAWS(CAL)-2004-6-62] [REFERRED TO]
U B DISTILLERIES LTD VS. COMMISSIONER OF INCOME-TAX [LAWS(CAL)-2004-6-62] [REFERRED TO]
TULSIBAI VS. MUKESH KUMAR [LAWS(CHH)-2014-1-42] [REFERRED TO]
TULSIBAI VS. MUKESH KUMAR [LAWS(CHH)-2014-1-42] [REFERRED TO]
SMT. JANABAI WD/O SHANKAR SONWANE VS. SHEKU S/O KONDAJI KALE [LAWS(BOM)-2019-1-52] [REFERRED TO]
SMT. JANABAI WD/O SHANKAR SONWANE VS. SHEKU S/O KONDAJI KALE [LAWS(BOM)-2019-1-52] [REFERRED TO]
MODEL FURNISHERS VS. DELHI DEVELOPMENT AUTHORITY AND ANR. [LAWS(DLH)-2009-8-437] [REFERRED TO]
MODEL FURNISHERS VS. DELHI DEVELOPMENT AUTHORITY AND ANR. [LAWS(DLH)-2009-8-437] [REFERRED TO]
STATE OF U. P. VS. CHIEF CONTROLLING REVENUE AUTHORITY AT ALLAHABAD [LAWS(ALL)-2021-7-150] [REFERRED TO]
STATE OF U. P. VS. CHIEF CONTROLLING REVENUE AUTHORITY AT ALLAHABAD [LAWS(ALL)-2021-7-150] [REFERRED TO]
RAJESH DUTT SINGH VS. HEERA WATI SINGH [LAWS(ALL)-2019-11-216] [REFERRED TO]
RAJESH DUTT SINGH VS. HEERA WATI SINGH [LAWS(ALL)-2019-11-216] [REFERRED TO]
DHARMVEER VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-7-157] [REFERRED TO]
DHARMVEER VS. STATE OF U P & ANOTHER [LAWS(ALL)-2018-7-157] [REFERRED TO]