Referred Judgements :-

REX V. ELECTRICITY COMMISSIONERS [REFERRED . (PARA 23) 10.]
COOPER V. WILSON [REFERRED . (PARA 21) 8.]
COMMUNIST PARTY OF INDIA (MARXIST) V. BHARAT KUMAR AND ORS. [REFERRED . (PARA 2) 2. SLP NO. 8738/1992 D/- 28.8.92. (PARA 6) 3.]
PROVINCE OF BOMBAY VS. KHUSHALDAS S ADVANI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVE A GOVINDRAM KHUSHALDAS AND B RAMCHAND KHUSHALDAS [REFERRED . (PARA 20) 4.]
RADESHYAM KHARE VS. STATE OF MADHYA PRADESH [REFERRED . (PARA 20) 5.]
T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED]
STATE OF HIMACHAL PRADESH VS. RAJA MAHENDRA PAL [REFERRED . (PARA 20) 7.]

Cited Judgements :-

MAHESH AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-7-126] [REFERRED TO]
THE SOUTH INDIAN SUGAR MILLS ASSOCIATION VS. GOVERNMENT OF KARNATAKA [LAWS(KAR)-2014-11-173] [REFERRED TO]
PEMA KHANDU VS. THE SPEAKER, ARUNACHAL PRADESH LEGISLATIVE ASSEMBLY [LAWS(GAU)-2016-3-26] [REFERRED TO]
ATOWAR RAHMAN VS. STATE OF ASSAM AND 6 ORS [LAWS(GAU)-2018-11-74] [REFERRED TO]
MANJIT SINGH MOOLSINGH SETHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-12-32] [REFERRED TO]
HANS RAJ JAIN VS. ELECTION COMMISSION OF INDIA [LAWS(DLH)-2015-3-165] [REFERRED TO]
VINAYAK LOCAL AREA BANK LIMITED VS. RESERVE BANK OF INDIA [LAWS(DLH)-2007-1-43] [REFERRED TO]
RADHA KRISHNA TANDON VS. STATE OF C.G. AND OTHERS [LAWS(CHH)-2017-7-75] [REFERRED TO]
SMT. URVASHI SINGH THAKUR, W/O SHRI SARAD KUMAR SINGH VS. CHHATTISGARH STATE ELECTION COMMISSION [LAWS(CHH)-2017-8-79] [REFERRED TO]
MEHRUNNISSA VS. STATE OF U.P. [LAWS(ALL)-2023-2-7] [REFERRED TO]
UMESH BAIJAL VS. STATE OF U P [LAWS(ALL)-2003-12-1] [REFERRED TO]
SITAL MANDAL VS. UNION OF INDIA [LAWS(GAU)-2022-4-17] [REFERRED TO]
STATE OF ANDHRA PRADESH (NOW STATE OF TELANGANA) VS. A.P. STATE WAKF BOARD [LAWS(SC)-2022-2-24] [REFERRED TO]
RAJANI KUMARI VS. STATE ELECTION COMMISSION [LAWS(PAT)-2019-9-87] [REFERRED TO]
MADRAS HIGH COURT ADVOCATES ASSOCIATION VS. THE SECRETARY BAR COUNCIL OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-6-87] [REFERRED TO]
BINA DEVI SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2010-9-13] [REFERRED TO]
NAMIT SHARMA VS. UNION OF INDIA [LAWS(SC)-2012-9-36] [REFERRED TO]
BRD SECURITIES LTD. VS. UNION OF INDIA [LAWS(KER)-2023-5-161] [REFERRED TO]
T. EASWARANUNNI AND ORS. VS. STATE OF KERALA AND ORS [LAWS(KER)-2020-2-216] [REFERRED TO]
ANIL THOMAS VS. INDIAN NATIONAL CONGRESS, REPRESENTED BY ITS GENER [LAWS(KER)-2017-12-175] [REFERRED TO]
SUNIL KUMAR AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2018-7-270] [REFERRED TO]
SANDEEP AGARWALLA VS. STATE OF ASSAM AND ANR [LAWS(GAU)-2018-11-114] [REFERRED TO]
RELIANCE INDUSTRIES LTD VS. GUJARAT STATE INFORMATION COMMISSIONER [LAWS(GJH)-2007-8-7] [REFERRED TO]
SANJAY LAKHE PATIL VS. HARIBHAU BAGADE [LAWS(BOM)-2014-12-102] [REFERRED TO]
DAMODAR JAIRAM SAO VS. DEPUTY CHAITY COMMISSIONER [LAWS(BOM)-2011-9-61] [REFERRED TO]
SUNIL GAYAPRASAD MISHRA VS. RASHTRA SANT TUKDOJI MAHARAJ UNIVERSITY [LAWS(BOM)-2012-8-172] [REFERRED TO]
VISHWANATH LIMBAJI BHOWATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-2-72] [REFERRED TO [ 5 ,10 ]]
ARENESS FOUNDATION VS. GOVERNMENT OF NCT OF DELHI AND ANR [LAWS(DLH)-2018-10-225] [REFERRED TO]
BECHAN SINGH VS. PRESCRIBED AUTHORITY/SPECIAL CHIEF JUDICIAL MAGISTRATE ALLAHABAD [LAWS(ALL)-2007-4-246] [REFERRED TO]
KAILASH GAHLOT VS. ELECTION COMMISSION OF INDIA (DELHI)(D.B.) [LAWS(DLH)-2018-3-358] [REFERRED TO]
SUBHA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-11-144] [REFERRED TO]
JOHN ROSE VS. STATE OF KERALA [LAWS(KER)-2007-1-696] [REFERRED TO]
ANIL THOMAS VS. INDIAN NATIONAL CONGRESS [LAWS(KER)-2017-12-147] [REFERRED TO]
K.V. BIJU VS. UNION OF INDIA AND ORS. [LAWS(KER)-2015-6-38] [REFERRED TO]
THE PRESIDENT, PEECHI SERVICE CO-OPERATIVE BANK PEECHI AND ORS. VS. TESSY VARGHESE AND ORS. [LAWS(KER)-2015-9-97] [REFERRED TO]
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR. VS. STATE OF PUNJAB & ORS. [LAWS(SC)-2018-7-13] [REFERRED TO]
BRAJESH SINGH VS. SUNIL ARORA [LAWS(SC)-2021-8-15] [REFERRED TO]
TEHRI HYDRO DEVELOPMENT CORPORATION LTD VS. KARAM CHAND THAPAR [LAWS(UTN)-2004-12-41] [REFERRED TO]
SATYA PAL ANAND VS. STATE OF M.P. [LAWS(SC)-2014-5-10] [REFERRED TO]
SANTOSH SHARMA VS. CHHATTISGARH STATE ELECTION COMMISSION [LAWS(CHH)-2019-4-192] [REFERRED TO]
UTILITY USERS WELFARE ASSOCIATION VS. STATE OF GUJARAT & 12 [LAWS(GJH)-2015-10-211] [REFERRED]
SAMEER SUBHASH RAJUKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-148] [REFERRED TO]
SARBESWAR TAMULI AND 13 ORS VS. UNION OF INDIA AND 4 ORS [LAWS(GAU)-2018-12-78] [REFERRED TO]
PINKI KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-114] [REFERRED TO]
PEELA POTHI NAIDU VS. STATE OF A P [LAWS(APH)-2005-4-15] [REFERRED TO]
YUVRAJ DATTATRAYA PATIL VS. REGIONAL JOINT DIRECTOR SUGAR [LAWS(BOM)-2011-5-12] [REFERRED TO]
YUVRAJ DATTATRAYA PATIL AND ORS. VS. REGIONAL JOINT DIRECTOR (SUGAR) KOLHAPUR REGION, [LAWS(BOM)-2011-5-117] [REFERRED TO]
JAGNNATH HANUMANT SONAWANE VS. SLUM REHABILITATION AUTHORITY [LAWS(BOM)-2011-5-121] [REFERRED]
RAJENDER PRASAD KANSAL VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2006-12-137] [REFERRED TO]
KHAZAN SINGH VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2013-2-21] [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. REGISTRAR OF SOCIETIES [LAWS(DLH)-2012-4-260] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
DHANVANTRI MEDICAL COLLEGE & HOSPITAL & RESEARCH CENTRE VS. UNION OF INDIA & ANR [LAWS(DLH)-2017-12-71] [REFERRED TO]
COMMON CAUSE, A REGD. SOCIETY VS. BAHUJAN SAMAJ PARTY [LAWS(DLH)-2016-7-72] [REFERRED TO]
DHEERAJ SINGH VS. STATE OF U P [LAWS(ALL)-2016-9-305] [REFERRED]
DHEERAJ SINGH VS. STATE OF U P [LAWS(ALL)-2016-9-305] [REFERRED]
T P SINGH VS. REGISTRAR/ASSISTANT REGISTRAR, FIRMS SOCIETIES & CHITS, TELIYARGANJ & 4 ORS [LAWS(ALL)-2018-10-32] [REFERRED TO]
MAHESH CHANDRA BHARADWAJ VS. STATE OF U. P. [LAWS(ALL)-2020-10-52] [REFERRED TO]
SAMIR SARKAR VS. STP AND OTHERS [LAWS(CAL)-2009-3-122] [REFERRED TO]
BUDDHI VIDHATAJAN KALYAN SAMITI VS. UNION OF INDIA & ANR. [LAWS(DLH)-2016-12-182] [REFERRED TO]
MANJU VARMA VS. STATE OF U P [LAWS(SC)-2004-11-68] [REFERRED TO]
PYNDAPBORTHIAW SAIBON VS. ELECTION COMMISSION OF INDIA [LAWS(MEGH)-2020-9-9] [REFERRED TO]
PUSPA DEVI VS. STATE OF JANDK [LAWS(J&K)-2010-9-7] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. YASHPAL GARG & CO [LAWS(J&K)-1999-8-34] [REFERRED]
ANTONY P. MATHEW VS. REGIONAL MANAGER (MARKETING) LIFE INSURANCE CORPORATION OF INDIA [LAWS(KER)-2014-9-99] [REFERRED TO]
M/S. CONCEPTS AND MORE, A REGIONAL PARTNERSHIP VS. BRUHATH BENGALURU MAHANAGARA PALIKE [LAWS(KAR)-2012-3-86] [REFERRED TO]
MODERN MEDICAL INSTITUTE SOCIETY LALPUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-8] [REFERRED TO]
AJAY JAISWAL VS. STATE OF CHHATTISGARH, THROUGH DIRECTOR PANCHAYAT [LAWS(CHH)-2018-4-48] [REFERRED TO]
SUBHAS ANNA KOOL VS. DAUND TAL SAHAKARI DUDH [LAWS(BOM)-2006-5-4] [REFERRED TO]
SARDA ENERGY AND MINERALS LTD VS. UNION OF INDIA [LAWS(DLH)-2011-1-366] [REFERRED TO]
HASSAN BODUMUKAJOTHI VS. UNION TERRITORY OF LAKSHADWEEP [LAWS(KER)-2022-1-64] [REFERRED TO]
SIRAJ BAIG VS. BANGALORE CITY CORPORATION [LAWS(KAR)-2010-11-49] [REFERRED TO]
GUJARAT AMBUJA CEMENTS LIMITED (AMBUJA CEMENTS LIMITED) VS. STATE OF CHHATTISGARH, THROUGH DISTRICT REGISTRAR-CUM-COLLECTOR (STAMPS) [LAWS(CHH)-2018-1-98] [REFERRED TO]
SMT. KAMTI BAI VS. STATE OF CHHATTISGARH & ORS. [LAWS(CHH)-2017-12-44] [REFERRED TO]
DYNAMETIC OVERSEAS PRIVATE LIMITED AND ORS. VS. STATE BANK OF INDIA AND ORS. [LAWS(CAL)-2016-4-36] [REFERRED TO]
DIOGO GRACIAS VS. STATE OF GOA [LAWS(BOM)-2011-5-41] [REFERRED TO]
COMMITTEE OF MANAGEMENT PANDIT JAWAHARLAL NEHRU INTER COLLEGE VS. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR [LAWS(ALL)-2004-10-1] [REFERRED TO]
JANGA RAGHAVA REDDY VS. STATE OF ANDHRA PRADESH,REPRESENTED BY ITS SECRETARY [LAWS(APH)-2013-4-23] [REFERRED TO]
JANGA RAGHAVA REDDY VS. STATE OF ANDHRA PRADESH,REPRESENTED BY ITS SECRETARY [LAWS(APH)-2013-4-23] [REFERRED TO]
ROOP NARAYAN VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-12-33] [REFERRED TO]
State of M.P. VS. N.K. Vaidya [LAWS(MPH)-2003-6-58] [REFERRED TO]
REV DR GEORGE NJARAKUNNEL VS. STATE OF KERALA [LAWS(KER)-2009-7-114] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. DR.SALEEM UR REHMAN [LAWS(SC)-2021-10-93] [REFERRED TO]
SUNIL KUMAR VS. STATE OF KERALA [LAWS(KER)-2021-4-103] [REFERRED TO]
INDIAN RAYON ( A UNIT OF ADITYA BIRLA NUVO LTD) VS. STATE OF GUJARAT & OTHER [LAWS(GJH)-2015-9-215] [REFERRED]
APNA DAL VS. ELECTION COMMISSION OF INDIA [LAWS(ALL)-2017-1-2] [REFERRED TO]
HARIOM VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2013-5-519] [REFERRED TO]
RESERVE BANK OF INDIA VS. UNION OF INDIA [LAWS(DLH)-2005-12-78] [REFERRED TO]
SUDHIR JANARDHAN DESAI VS. HYPHOSPHITE and CO [LAWS(BOM)-2004-6-1] [REFERRED TO]
SUKHDEV STEEL CUTTERS AND WELDERS VS. HONBLE SRI LALTA PRASAD JUDICIAL OFFICER [LAWS(ALL)-2005-5-142] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. REGIONAL DEPUTY DIRECTOR OF EDUCATION [LAWS(ALL)-2004-10-118] [REFERRED TO]
S. PARAMESWARAN VS. STATE OF KERALA AND ORS. [LAWS(KER)-2004-5-41] [REFERRED TO]
CHAKRESH PATEL VS. STATE OF M P AND OTHERS [LAWS(MPH)-2017-8-239] [REFERRED TO]
NATIONAL SECURITIES DEPOSITORY LTD. VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(SC)-2017-3-68] [REFERRED TO]
SUKH SAGAR MEDICAL COLLEGE AND HOSPITAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-2020-7-18] [REFERRED TO]
ORISSA ADMINISTRATIVE TRIBUNAL BAR VS. UNION OF INDIA [LAWS(SC)-2023-3-75] [REFERRED TO]
ABDUL KUDDUS VS. UNION OF INDIA [LAWS(SC)-2019-5-80] [REFERRED TO]
VINOD.K.S VS. STATE OF ELECTION COMMISSION [LAWS(KER)-2021-9-51] [REFERRED TO]
MAYUR VASANT SONAWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-78] [REFERRED TO]
PARAS JAIN VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-252] [REFERRED TO]
NAGAR PANCHAYAT, SAFIPUR VS. STATE OF U P [LAWS(ALL)-2014-11-129] [REFERRED TO]
SANTOSH NAMDEO, S/O LATE KHORBAHRA NAMDEO VS. STATE OF CHHATTISGARH, THROUGH SPECIAL SECRETARY, [LAWS(CHH)-2017-10-20] [REFERRED TO]
MANRAKHAN DEWANGAN VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2017-10-59] [REFERRED TO]
RAMESH DHULATRAO GAWHALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-10-134] [REFERRED TO]
JAGDISH BULCHANDBHAI MOHNANI VS. TAMANNA H. JHALODIA [LAWS(GJH)-2021-3-340] [REFERRED TO]
JINDAL THERMAL POWER COMPANY LIMITED VS. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED [LAWS(KAR)-2004-4-6] [REFERRED TO]
H. KRISHNA REDDY VS. STATE OF KARNATAKA [LAWS(KAR)-2013-1-34] [REFERRED TO]
WELHAM BOYS' SCHOOL SOCIETY VS. CENTRAL BOARD OF DIRECT TAXES [LAWS(UTN)-2005-10-16] [REFERRED TO]
STATE OF GUJARAT VS. GUJARAT REVENUE TRIBUNAL BAR ASSOCIATION [LAWS(SC)-2012-10-43] [REFERRED TO]
KALINGA MINING CORPORATION VS. UNION OF INDIA (UOI) AND 9 ORS. [LAWS(ORI)-2008-11-67] [REFERRED TO]
PUBLIC INTEREST FOUNDATION & ORS VS. UNION OF INDIA & ANR [LAWS(SC)-2018-9-73] [REFERRED TO]
INSTITUTION OF TECHNOLOGY AND MANAGEMENT RUN BY SAMTA LOK SANSTHAN TRUST VS. GOVT OF M P [LAWS(MPH)-2010-5-5] [REFERRED TO]
GURUSANKAR VS. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE [LAWS(MAD)-2011-8-14] [REFERRED TO]
JALARAM GROUP HOUSING SOCIETY VS. STATE OF GUJARAT [LAWS(GJH)-2003-8-57] [REFERRED]
SUDIN S. VS. UNION OF INDIA AND ORS. [LAWS(KER)-2014-10-339] [REFERRED TO]
SURINDER SINGH VS. BANK OF BARODA [LAWS(MPH)-2018-6-198] [REFERRED TO]
ALOK SRIVASTAVA (EN NO 8299) AND ANOTHER; T P SINGH VS. REGISTRAR/A R , FIRMS SOCIETIES & CHITS, ALLAHABAD & 3 ORS [LAWS(ALL)-2017-11-105] [REFERRED TO]
AMIT KUMAR JADAUN (AMIT) VS. STATE OF U.P. [LAWS(ALL)-2018-9-179] [REFERRED TO]
ARUNACHALAM MUTHU VS. NAFAN BV, HAVING ITS REGISTERED OFFICE AT LOCATELLIKADE [LAWS(BOM)-2012-11-71] [REFERRED TO]
SADASHIVRAO MANDLIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LTD VS. REGIONAL JT DIRECTOR SUGAR [LAWS(BOM)-2011-6-98] [REFERRED TO]
NEMI CHAND JAIN VS. ENFORCEMENT DIRECTORATE [LAWS(DLH)-2008-11-187] [REFERRED TO]
INDIA CARBON LTD VS. COMMISSIONER OF INCOME TAX [LAWS(GAU)-2007-5-19] [REFERRED TO]
GIRISH SUDHAKARRAO BHELONDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-11-125] [REFERRED TO]
MUNNA LAL GUPTA CHAIRMAN NAGAR PANCHAYAT S O SHRI LAKHAN LAL GUPTA VS. STATE OF U P [LAWS(ALL)-2005-5-221] [REFERRED TO]
INDIA TOURISM DEVELOPMENT CORPORATION LTD VS. DELHI ADMINISTRATION [LAWS(DLH)-2013-12-163] [REFERRED TO]
INTERNATIONAL AMUSEMENT LTD VS. ENTERTAINMENT TAX OFFICER [LAWS(DLH)-2013-1-338] [REFERRED TO]
SUNITA BHARDWAJ VS. SHIELA DIXIT [LAWS(DLH)-2013-10-63] [REFERRED TO]
P. J. JOSEPH VS. ELECTION COMMISSION OF INDIA [LAWS(KER)-2021-2-48] [REFERRED TO]
JUSTICE CHANDRASHEKARAIAH VS. JANEKERE C. KRISHNA [LAWS(SC)-2013-1-26] [REFERRED TO]
ANOOP BARANWAL VS. UNION OF INDIA [LAWS(SC)-2023-3-130] [REFERRED TO]
ASHWINI KUMAR UPADHYAY VS. UNION OF INDIA AND ANR. [LAWS(SC)-2017-12-97] [REFERRED TO]
SHIVCHANDRA RAM VS. STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE [LAWS(PAT)-2013-3-28] [REFERRED TO]
ALL INDIA CHESS FEDERATION VS. UNION OF INDIA [LAWS(KER)-2016-12-206] [REFERRED TO]
TESSY VARGHESE AND ORS. VS. THE SECRETARY TO GOVERNMENT, CO-OPERATIVE DEPARTMENT AND ORS. [LAWS(KER)-2015-8-40] [REFERRED TO]
AJAY KUMAR DOHAR VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2017-11-280] [REFERRED TO]
THE STATE OF MADHYA PRADESH AND ANOTHER VS. BABU SINGH [LAWS(MPH)-2017-12-16] [REFERRED TO]
PLANTERS FORUM VS. STATE OF KERALA [LAWS(KER)-2014-11-264] [REFERRED TO]
HARIOM VS. STATE OF U.P.; [LAWS(ALL)-2013-3-150] [REFERRED TO]
SARITA SARANGI VS. UNION OF INDIA [LAWS(DLH)-2007-5-161] [REFERRED TO]
VIVEK KUMAR MISHRA VS. U O I CABINET SECY MINISTRY OF PARLIAMENTARY AFFAIRS [LAWS(ALL)-2019-4-144] [REFERRED TO]
MEGHALAYA STEELS LTD VS. COMMISSIONER OF INCOME TAX [LAWS(GAU)-2013-4-19] [REFERRED TO]
SATISH CHAND SHARMA VS. STATE OF U P [LAWS(ALL)-2004-1-143] [REFERRED TO]
SHALUKA W/O MILIND GAIKWAD VS. UNION OF INDIA [LAWS(BOM)-2018-4-27] [REFERRED TO]
GOOGLE INC VS. COMPETITION COMMISSION OF INDIA [LAWS(DLH)-2015-4-189] [REFERRED TO]
G BALAGOPALAN VS. STATE OF KERALA [LAWS(KER)-2021-2-89] [REFERRED TO]
PORBANDAR MUNICIPALITY VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-178] [REFERRED TO]
INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION(GWALIOR) M.P. LTD. VS. COMMISSIONER OF INCOME TAX [LAWS(SC)-2018-2-41] [REFERRED TO]
SRM UNIVERSITY VS. SECRETARY, UNIVERSITY GRANTS COMMISSION, BAHADUR SHAH JAFAR MARG [LAWS(MAD)-2011-8-515] [REFERRED]
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX VS. GAURAV PHARMA LIMITED [LAWS(P&H)-2018-8-174] [REFERRED TO]
MUTHOOT PAPPACHAN CONSULTANCY VS. LABOUR COMMISSIONER [LAWS(KER)-2007-12-38] [REFERRED TO]