COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS (P) LTD.

LAWS(SC)-2002-2-153

SUPREME COURT OF INDIA

Decided on February 04,2002

COMMISSIONER OF INCOME TAX Appellant

VERSUS

NEW HORIZON SUGAR MILLS (P) LTD. Respondents

P.BHARUCHA, J. - (1.) LTD . (CA No. 2499 of 1998) (2004) 269 ITR 398 (SC) (Appendix). APPENDIX;