Referred Judgements :-

SATVIR SINGH VS. STATE OF PUNJAB [REFERRED TO]

Cited Judgements :-

KARPANA BIJAYA KU PATRA AND OTHERS VS. STATE OF ORISSA [LAWS(ORI)-2017-9-68] [REFERRED TO]
BALBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2005-12-59] [REFERRED TO]
KALIYAPERUMAL VS. STATE OF TAMIL NADU [LAWS(SC)-2003-8-84] [REFERRED]
SURESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-9-61] [REFERRED TO(SC)=VI (2002) SLT 168]
STATE OF HARYANA VS. RAM KUMAR [LAWS(P&H)-2008-5-82] [REFERRED TO]
THUTOB NAMGYAL BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2017-5-2] [REFERRED TO]
RAM NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2011-7-49] [REFERRED TO]
RADHA SASIDHARAN VS. STATE OF KERALA [LAWS(KER)-2006-6-78] [REFERRED TO]
S SIMANCHAL PATRO VS. STATE OF ORISSA [LAWS(ORI)-2009-11-25] [REFERRED TO]
GULGULA @ GULAP KHAN VS. STATE OF ORISSA [LAWS(ORI)-2013-3-25] [REFERRED TO]
MOHAN SINGH VS. STATE OF BIHAR [LAWS(SC)-2011-8-66] [REFERRED TO]
SAKAL SAH VS. STATE OF BIHAR [LAWS(PAT)-2014-2-83] [REFERRED TO]
AMAR NATH MAHTO VS. THE STATE OF BIHAR [LAWS(PAT)-2017-8-137] [REFERRED TO]
HULAGAPPA VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-4-477] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMRAO KISHANRAO CHAVAN AND OTHERS [LAWS(BOM)-2018-1-297] [REFERRED TO]
RUKMINI YESHWANT KHARADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-6-117] [REFERRED TO]
DHANA BAI VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-107] [REFERRED TO]
CAETANINHO JULIO BARRETO VS. STATE AND ORS. [LAWS(BOM)-2015-3-159] [REFERRED TO]
AVVARU RAMACHANDRA RAO VS. STATE [LAWS(APH)-2003-8-23] [REFERRED TO]
WASIM VS. STATE OF NCT DELHI [LAWS(DLH)-2018-5-56] [REFERRED TO]
ASHOK MONDAL ALIAS ASOKE MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-12-47] [REFERRED TO]
DEEPAK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-4-10] [REFERRED TO]
JAGAT RAM SAHU & ANR. VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-11-62] [REFERRED TO]
VIKASH KUMAR @ VIKASH KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-7-147] [REFERRED TO]
MATAK SAH S/O LATE KANHAIYA SAH VS. STATE OF BIHAR [LAWS(PAT)-2018-6-41] [REFERRED TO]
MAHENDRA SINGH & ANOTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-3-101] [REFERRED TO]
GUMANSINH @ LALO @ RAJU BHIKHABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(SC)-2021-9-8] [REFERRED TO]
STATE OF MADHYA PRADESH VS. JOGENDRA [LAWS(SC)-2022-1-29] [REFERRED TO]
MRINAL KANTI ROY BARMAN VS. STATE OF TRIPURA [LAWS(GAU)-2009-9-2] [REFERRED TO]
PURAN NATH VS. STATE OF ASSAM [LAWS(GAU)-2014-10-20] [REFERRED TO]
SANJAY SHRIRAM JOSHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-6-29] [REFERRED TO]
SHIV NARAYAN AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-50] [REFERRED TO]
BASHEER VS. STATE OF KERALA [LAWS(KER)-2014-11-215] [REFERRED TO]
STATE OF GUJARAT VS. PRAVIN MULJIBHAI HARIJAN [LAWS(GJH)-2016-3-336] [REFERRED]
RAGHUVIRSINH BALVANTSINH @ BATUKSINH JADEJA & 3 VS. STATE OF GUJARAT [LAWS(GJH)-2015-7-233] [REFERRED]
AWADHESH KUMAR VS. STATE OF U P [LAWS(ALL)-2014-4-101] [REFERRED TO]
TRIVENI VS. STATE OF U P [LAWS(ALL)-2014-7-429] [REFERRED TO]
CHATURANAN VS. STATE OF U.P. [LAWS(ALL)-2018-12-6] [REFERRED TO]
MANOJ KUMAR AND OTHERS VS. STATE OF C.G. [LAWS(CHH)-2017-7-79] [REFERRED TO]
NOBIR MIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-3-122] [REFERRED TO]
KUNWAR PAL VS. STATE [LAWS(DLH)-2020-1-180] [REFERRED TO]
KUNWAR PAL VS. STATE [LAWS(DLH)-2020-1-180] [REFERRED TO]
ANIL ALIAS RAJU NAMDEV PATIL VS. ADMINISTRATION OF DAMAN AND DIU [LAWS(SC)-2006-11-140] [REFERRED TO]
MAM RAJ VS. STATE OF HARYANA [LAWS(P&H)-2013-9-240] [REFERRED TO]
MUNUSAMY VS. STATE [LAWS(MAD)-2010-1-463] [REFERRED TO]
BARU SINGH AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2013-11-333] [REFERRED]
ETWARI MAHTON VS. STATE OF BIHAR [LAWS(PAT)-2012-5-55] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAN LAL [LAWS(RAJ)-2005-6-14] [REFERRED TO]
VIKRAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-2-20] [REFERRED TO]
SHARAD KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-7-53] [REFERRED TO]
V. V. TOMY VS. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE [LAWS(KER)-2020-10-532] [REFERRED TO]
GURJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-2019-11-88] [REFERRED TO]
MANORANJAN THAKUR @ RANJAN THAKUR VS. STATE OF BIHAR [LAWS(PAT)-2014-2-92] [REFERRED TO]
BAIJNATH & OTHERS VS. STATE OF MADHYA PRADESH [LAWS(SC)-2016-11-20] [REFERRED TO]
GURNAIB SINGH VS. STATE OF PUNJAB [LAWS(SC)-2013-5-84] [REFERRED TO]
GENERAL MOTORS (INDIA) PRIVATE LIMITED VS. ASHOK RAMNIK LAL TOLAT [LAWS(SC)-2014-10-36] [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF RAJASTHAN [LAWS(SC)-2014-5-29] [REFERRED TO]
KASHMIR KAUR VS. STATE OF PUNJAB [LAWS(SC)-2012-12-39] [REFERRED TO]
BABOO KHAN VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-230] [REFERRED TO]
LILY BORA AND ANOTHER VS. STATE OF ASSAM [LAWS(GAU)-2009-4-59] [REFERRED TO]
S MAHABOOB BASHA VS. B R MOHAN RAO [LAWS(APH)-2006-3-158] [REFERRED TO]
RAJESH KUMAR KAUSHIK VS. THE STATE OF MADHYA PRADESH [LAWS(CHH)-2015-2-6] [REFERRED TO]
ARJUN PRASAD CHANDRAWANSHI, AGED ABOUT 60 YEARS, S/O FAGU RAM, R/O VILLAGE DALPURIA, P.S. PIPARIA, TEH. & DISTT. KAWARDHA, C.G. VS. THE STATE OF CHHATTISGARH, THROUGH POLICE CHOWKI PANDA, TARAI, P.S. KUNDA, DISTRICT BILASPUR (NOW DIST. KAWARDHA) C.G. [LAWS(CHH)-2016-11-26] [REFERRED TO]
ARJUN PRASAD CHANDRAWANSHI VS. DANI RAM, S/O GAJANAND CHANDRAVANSHI [LAWS(CHH)-2016-11-57] [REFERRED TO]
HAFIZUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2021-4-16] [REFERRED TO]
RAMVISHWAS PATEL @ BALUA AND ANOTHER VS. STATE OF M P [LAWS(MPH)-2017-11-169] [REFERRED TO]
PALANIVEL VS. STATE REP BY INSPECTOR OF POLICE THALAIVASAL POLICE STATION [LAWS(MAD)-2012-8-36] [REFERRED TO]
BRITANNIA INDUSTRIES LTD. VS. STATE OF WEST BENGAL [LAWS(NCD)-2015-9-18] [REFERRED TO]
VIKRAMSINH JUJARSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2010-4-3] [REFERRED TO]
LALITABEN ALIAS HIRABEN VS. STATE OF GUJARAT [LAWS(GJH)-2009-8-74] [REFERRED TO]
STATE OF H.P. VS. CHINTO DEVI & ANR. [LAWS(HPH)-2010-7-256] [REFERRED TO]
DALIP KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2004-9-7] [REFERRED TO]
DHANI RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-5-165] [REFERRED TO]
GIRDHARI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-3-113] [REFERRED TO]
KHEM CHAND ALIAS PAPPU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-12-32] [REFERRED TO]
HIRA LAL VS. STATE GOVERNMENT OF NCT OF DELHI [LAWS(SC)-2003-7-4] [REFERRED]
SAURABH PRAKASH VS. DLF UNIVERSAL LTD [LAWS(SC)-2006-11-90] [REFERRED TO]
STATE OF RAJASTHAN VS. NAWAL SINGH [LAWS(RAJ)-2007-7-23] [REFERRED TO]
GURMEJ SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-10-69] [REFERRED TO]
GOPAL KRISHAN VS. STATE [LAWS(RAJ)-2022-8-13] [REFERRED TO]
SINDHUBAI DILIP PATEL VS. RAJESH ASHOK PATIL [LAWS(BOM)-2023-3-241] [REFERRED TO]
RAMAN MAHAJAN VS. STATE [LAWS(DLH)-2011-11-233] [REFERRED TO]
RAFIQ VS. STATE [LAWS(DLH)-2008-12-145] [REFERRED TO]
SANTHANAGOPAL VS. STATE [LAWS(MAD)-2012-6-186] [REFERRED TO]
SUBHASH RAMBHAU WAGASKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-3-151] [REFERRED TO]
STATE OF GUJARAT VS. MODI KANAIYALAL MULCHANDDAS [LAWS(GJH)-2022-12-1348] [REFERRED TO]
STATE OF MAHARASHTRA VS. SADASHIV JETAPPA KAMBLE [LAWS(BOM)-2014-5-114] [REFERRED TO]
MADHUKAR PANDITRAO KENDRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-4-70] [REFERRED TO]
HEMANT VS. STATE NCT OF DELHI [LAWS(DLH)-2015-12-296] [REFERRED TO]
BABLOO ALIAS RANJIT S/O SHIV PRASAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-3-35] [REFERRED TO]
SAVITA DEVI VS. STATE OF M.P. [LAWS(MPH)-2015-9-3] [REFERRED TO]
KESUKUTTAN @ KESU, S/O. KESAVAN VS. STATE OF KERALA [LAWS(KER)-2012-11-253] [REFERRED TO]
SOCIETY OF CATALYSTS VS. VODAPHONE ESSAR MOBILE SERVICES LIMITED [LAWS(NCD)-2008-5-86] [REFERRED]
SHAIKH PARWEJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-60] [REFERRED TO]
BALDEV RAJ VS. CHANDER PRAKASH [LAWS(DLH)-2007-7-184] [REFERRED TO]
STATE OF TRIPURA VS. HARADHAN MAJUMDER [LAWS(GAU)-2010-6-49] [REFERRED TO]
HULAGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-12-190] [REFERRED TO]
AMOL MORESHWAR ACHREKAR AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2020-9-293] [REFERRED TO]
ESHWARA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-162] [REFERRED TO]
NOOR MOHAMMAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-1-238] [REFERRED TO]
MAHESH KUMAR GOND VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-9-47] [REFERRED TO]
INDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-5-103] [REFERRED TO]
TARA CHANDRA VS. STATE OF U. P. [LAWS(ALL)-2021-3-143] [REFERRED TO]
RAJENDRA & OTHERS VS. STATE OF U P [LAWS(ALL)-2016-5-472] [REFERRED]
RAM KISHAN DAHIYA VS. STATE [LAWS(DLH)-2012-1-447] [REFERRED TO]
RAM KISHAN DAHIYA VS. STATE AND OTHERS [LAWS(DLH)-2012-2-678] [REFERRED]
RAJASEKARAN AND ANOTHER VS. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, NAGAPATTINAM [LAWS(MAD)-1996-3-154] [REFERRED TO]
SUDHIR KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2007-10-1] [REFERRED TO]
Subhadrabai VS. State of M.P. [LAWS(MPH)-2003-8-104] [REFERRED TO]
PARANAGOUDA VS. STATE OF KARNATAKA [LAWS(SC)-2023-10-68] [REFERRED TO]
CHARAN SINGH VS. STATE OF UTTARAKHAND [LAWS(SC)-2023-4-83] [REFERRED TO]
AJAYAKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-8-1] [REFERRED TO]
AJAYAKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-8-1] [REFERRED TO]
DINESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-3-42] [REFERRED TO]
HARSWAROOP VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-5-94] [REFERRED TO]
RADHA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-171] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(RAJ)-2022-5-1] [REFERRED TO]
HARIOM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-12-46] [REFERRED TO]
SHER SINGH, SON OF NAWAB SINGH BY CASTE BANJARA, RESIDENT OF VILLAGE KHERIA LODHA, POLICE STATION ROOPWAS, DISTRICT VS. STATE [LAWS(RAJ)-2016-9-27] [REFERRED TO]
KISHNA RAM SON OF SH. SHERA RAM, BY CASTE JAT, RESIDENT OF VILLAGE GODRAS, TEHSIL DIDWANA, DISTRICT NAGAUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-58] [REFERRED TO]
Rajasekaran VS. State [LAWS(MAD)-2004-3-56] [REFERRED TO]
MADAN LAL VS. STATE [LAWS(RAJ)-2022-7-12] [REFERRED TO]
RAKHAL DEBNATH VS. STATE OF WEST BENGAL [LAWS(SC)-2012-9-24] [REFERRED TO]
LALAN RAM, SON OF SHRI SHIVJI RAM RESIDENT OF MIRGANJ P S- BEGUSARAI TOWN, DISTRICT VS. STATE OF BIHAR [LAWS(PAT)-2018-1-120] [REFERRED TO]
DLF UNIVERSAL LTD. VS. STATE [LAWS(SC)-2006-11-204] [REFERRED TO]
RAMESH VITHAL PATIL VS. STATE OF KARNATAKA [LAWS(SC)-2014-3-74] [REFERRED TO]
RAMESH AND ORS. VS. THE STATE OF HARYANA [LAWS(P&H)-2016-1-111] [REFERRED TO]
DEEPAK VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-10-59] [REFERRED TO]
STATE OF GUJRAT VS. BHUPAT GOVIND SOLANKI & ORS. [LAWS(GJH)-2017-1-27] [REFERRED TO]
VIVEK BASSAN VS. STATE OF J&K [LAWS(J&K)-2019-2-80] [REFERRED TO]
LALMAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-23] [REFERRED TO]
MOHAR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-4-24] [REFERRED TO]
GANESAN VS. STATE [LAWS(SC)-2021-10-95] [REFERRED TO]
SATISH SHETTY VS. STATE OF KARNATAKA [LAWS(SC)-2016-6-4] [REFERRED TO]
STATE NCT OF DELHI VS. BALRAM [LAWS(DLH)-2017-5-346] [REFERRED TO]
D CHINNAGURAPPA VS. K GOPAL REDDY [LAWS(APH)-2004-4-47] [REFERRED TO]
SANJAY JAYWANT GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-1-5] [RELIED ON]
RAJESH S/O PANCHRAM SURYAVANSHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-5-47] [REFERRED TO]
BINDA PRASAD VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2018-4-1] [REFERRED TO]
UMESH GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-155] [REFERRED TO]
MEMOONA VS. STATE OF U.P. [LAWS(ALL)-2017-5-158] [REFERRED TO]
STATE OF KARNATAKA VS. ANNI POOJARI [LAWS(KAR)-2004-12-12] [REFERRED TO]
TEJUMAL DAYALDAS MULANI SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-2-189] [REFERRED TO]
VIJAY KUMAR SHARMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2021-3-33] [REFERRED TO]
VILAS DAGDU SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-4-113] [REFERRED TO]
DATTU RAMA THEURKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-181] [REFERRED TO]
RIPU BISWAS VS. BADAL BISWAS [LAWS(GAU)-2011-2-58] [REFERRED TO]
DINESH MEHTA VS. STATE NCT OF DELHI [LAWS(DLH)-2007-6-22] [REFERRED TO]
STATE OF GUJARAT VS. ANANTKUMAR CHANDULAL KANOJIYA [LAWS(GJH)-2023-3-834] [REFERRED TO]
STATE OF KARNATAKA BY DEVANAHALLI POLICE VS. CHANDRASHEKAR [LAWS(KAR)-2022-2-151] [REFERRED TO]
NAZAR VS. STATE OF KERALA [LAWS(KER)-2004-3-28] [REFERRED TO]
SATISH @ SATISH KUMAR; KAVITHA SHETTY VS. STATE AND OTHERS [LAWS(KAR)-2015-7-457] [REFERRED]
JIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-9-947] [REFERRED]
MANOHAR SINGH VS. DALJIT SINGH [LAWS(P&H)-2011-1-143] [REFERRED TO]
NATWARLAL PODDAR AND 2 ORS. VS. STATE OF ORISSA [LAWS(ORI)-2009-1-76] [REFERRED TO]
AJAYAKUMAR VS. STATE OF KERALA [LAWS(KER)-2022-7-377] [REFERRED TO]
ANILKUMAR VS. STATE OF KERALA [LAWS(KER)-2020-6-285] [REFERRED TO]
VIVEK BASSAN VS. STATE OF J&K [LAWS(J&K)-2019-2-78] [REFERRED TO]
RAMANAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-3-60] [REFERRED TO]
AMAR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-10-25] [REFERRED TO]
BATOOL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-4-38] [RELIED ON]
NACHHATAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2004-9-76] [REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2004-3-25] [REFERRED TO]
LOVELY KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2017-3-28] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF HARYANA [LAWS(SC)-2013-10-73] [REFERRED TO]
DHANANJAY PATHAK VS. STATE OF BIHAR [LAWS(PAT)-2023-4-54] [REFERRED TO]
JOGENDRA SAH VS. STATE OF BIHAR [LAWS(PAT)-2013-5-54] [REFERRED TO]
KAMLESH KUMAR ALIAS OM PRAKASH VS. STATE [LAWS(ALL)-2014-9-484] [REFERRED TO]
DEEN DAYAL AND ORS. VS. STATE OF C.G. [LAWS(CHH)-2015-3-36] [REFERRED TO]
STATE (GOVT. OF NCT OF DELHI) VS. GIRISH KASHYAP AND ORS. [LAWS(DLH)-2017-4-201] [REFERRED TO]
JAYRAM RABIDAS VS. STATE OF ASSAM [LAWS(GAU)-2007-8-3] [REFERRED TO]
VINEET SURI VS. STATE [LAWS(DLH)-2014-8-26] [REFERRED TO]
NIDADAVOLU ANASUYA VS. PORANKI [LAWS(APH)-2015-4-4] [REFERRED TO]
DECCAN CHRONICLE HOLDINGS LIMITED VS. INDIABULLS HOUSING FINANCE LTD. [LAWS(APH)-2018-10-47] [REFERRED TO]
RAMESH KUMAR VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2014-1-117] [REFERRED TO]
RANJEET SINGH VS. THE STATE [LAWS(DLH)-2014-1-494] [REFERRED TO]
BALASUBRAMANIAM VS. STATE [LAWS(MAD)-2014-6-272] [REFERRED TO]
SHESHURAJ MARIAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-22] [REFERRED TO]
DURGA VISHWAS VS. STATE OF C.G [LAWS(CHH)-2020-6-10] [REFERRED TO]
MANILAL DEVJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-208] [REFERRED TO]
PANDU VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-269] [REFERRED TO]
RAFIQ AHMED ALIAS RAFI VS. STATE OF U P [LAWS(SC)-2011-8-5] [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [LAWS(SC)-2015-2-99] [REFERRED TO]
SANTI DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-2-42] [REFERRED TO]
PRAFOOL CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-3-49] [REFERRED TO]
STATE REP.BY ASSISTANT COMMISSIONER OF POLICE VS. UDAYASANKAR [LAWS(MAD)-2019-3-401] [REFERRED TO]
AMARJIT SINGH ALIAS AWADHESH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2010-10-49] [REFERRED TO]
B.B. PATEL & ORS VS. DLF UNIVERSAL LTD [LAWS(SC)-2022-1-75] [REFERRED TO]