Referred Judgements :-

SRI MAHANT GOVIND RAO V. SITA RAM KESHO [REFERRED]
CHHOTE KHAN V. MOHD. OBEDULLA KHAN [REFERRED]
TROJAN AND COMPANY VS. RM N N NAGAPPA CHETTIAR [REFERRED]
PASUPULETI VENKATESWARLU VS. MOTOR AND GENERAL TRADERS [REFERRED]
VASHU DEO VS. BALKISHAN [REFERRED]

Cited Judgements :-

SENGOTTUVEL VS. PONNUVEL [LAWS(MAD)-2006-9-61] [REFERRED TO]
DHARANIDHAR JENA VS. UNION OF INDIA (UOI) REPRESENTED THROUGH SECRETARY TO GOVT. OF INDIA, MINISTRY OF COMMUNICATION, CENTRAL SECRETARIAT [LAWS(ORI)-2009-3-72] [REFERRED TO]
SADANAND KRISHNAJI KIRLOSKAR (SINCE DECEASED THROUGH HIS LEGAL REPRESENTATIVES) NIRMALA SADANAND KIRLOSKAR & ORS VS. TALAKCHAND GANGARAM DOSHI (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AMRUTLAL TALAKCHAND DOSHI [LAWS(BOM)-2017-9-284] [REFERRED TO]
ATLANTA LIMITED VS. EXECUTIVE ENGINEER, ROAD DEVELOPMENT DIVISION NO I [LAWS(BOM)-2018-5-82] [REFERRED TO]
HARJIBHAI JASMATBHAI GOTI VS. GUNVANTBHAI DAYABHAI MALI [LAWS(GJH)-2013-10-380] [REFERRED TO]
SALEHAR BIBI VS. BHABANI PRASAD [LAWS(CAL)-2011-11-14] [REFERRED TO]
PANDURONGA TIMBLO INDUSTRIES VS. COSME MATIAS MENEZES LTD [LAWS(BOM)-2010-2-7] [REFERRED TO]
MADIGELA RUKMINIAMMA ALIAS RUKNAMMA VS. MIR KARRAR ALI [LAWS(APH)-2002-6-52] [REFERRED TO]
ANIL NANDA AND ANR. VS. ESCORTS LTD. AND ORS. [LAWS(DLH)-2009-9-359] [REFERRED TO]
TULSI RAM VS. RAM KISHAN DASS [LAWS(DLH)-2007-8-52] [REFERRED TO]
PRAKASH CHAND VS. SHANKER SINGH [LAWS(ALL)-2019-12-142] [REFERRED TO]
RAM HARAKH VS. NARAIN ALIAS BODI [LAWS(ALL)-2012-5-163] [REFERRED TO]
SHRIRANG DHARAMRAJ KALE VS. NAJMUNISSA A RAHIMBEE SHAIKH [LAWS(BOM)-2002-9-113] [REFERRED TO]
KRISHNAJI SHANKAR MOGHE VS. SITARAM GANGADHAR SHENDE [LAWS(BOM)-2002-6-60] [REFERRED TO]
IMTIAZ AHMAD VS. ADDL DIST JUDGE [LAWS(ALL)-2005-10-179] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. SHIV KUMAR GUPTA [LAWS(ALL)-2008-5-9] [REFERRED TO]
AGRASAIN SEVA SAMITY VS. BASUDEO TIKMANY [LAWS(CAL)-2019-7-176] [REFERRED TO]
DILIP KUMAR BARMAN VS. BHASKAR ROY [LAWS(CAL)-2012-12-51] [REFERRED TO]
ANJANA TAGGARSE MOTUPALLI VS. SREENIVAS MOTUPALLI [LAWS(APH)-2018-3-51] [REFERRED TO]
KONDA MURALIDHAR RAO VS. A. CHAKRAPANI [LAWS(APH)-2013-1-8] [REFERRED TO]
KASARAPU SUJATHA AND ORS. VS. VEERAVELLI VEERA SOMAIAH [LAWS(APH)-2015-8-71] [REFERRED TO]
MOIRANGTHEM RISHIKANTA MEITEI VS. STATE OF MANIPUR [LAWS(MANIP)-2022-2-6] [REFERRED TO]
GAMA VS. SHAUKAT ALI KHAN [LAWS(P&H)-2015-1-72] [REFERRED TO]
PUNJAB & SIND BANK VS. M/S. DEWA PROPERTIES LIMITED [LAWS(MAD)-2018-10-627] [REFERRED TO]
N. SWAMINATHAN VS. D. SOMASEKAR REDDY [LAWS(MAD)-2021-3-435] [REFERRED TO]
P.R.Narang (Dead) Through LRs. VS. IIIrd Addl.District Judge, Dehradun and others [LAWS(UTN)-2011-1-23] [REFERRED TO]
ABDUSALIM VS. BUSHRA [LAWS(KER)-2021-9-204] [REFERRED TO]
KHASJAMDA MINING COMPANY VS. SINGHBHUM MINERAL COMPANY [LAWS(JHAR)-2010-9-42] [REFERRED TO]
A K JAIN VS. PREM KAPOOR [LAWS(SC)-2008-7-116] [REFERRED TO]
MANGI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-3-5] [REFERRED TO]
K T ASYAUMMA VS. K T FOUSIYA [LAWS(KER)-2017-6-224] [REFERRED TO]
KARAMBIR SINGH VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2017-3-228] [REFERRED TO]
KAILASH CHAND JAIN VS. STATE OF ORISSA AND 4 ORS. [LAWS(ORI)-2008-9-86] [REFERRED TO]
PARSHOTAM LAL VS. KRISHAN GOPAL [LAWS(P&H)-2019-11-158] [REFERRED TO]
LENA SOLO W/O SRI MIZU ISAC SOLO VS. THE STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-6-2] [REFERRED TO]
BAL KRISHEN VS. J&K SPECIAL TRIBUNAL JAMMU [LAWS(J&K)-2023-4-53] [REFERRED TO]
SARA RAUF VS. DURGASHANKAR GANESHLAL SHROFF [LAWS(BOM)-2007-3-20] [REFERRED TO]
PARASHRAM TULJARAM BELHEKAR VS. TEJMAL ALIAS KANKAMAL MULCHAND JAIN [LAWS(BOM)-2006-12-85] [REFERRED TO]
SURESH BHAVANISHANKAR PEJAWAR VS. HITEX EMBROIDERY PVT LTD [LAWS(BOM)-2005-8-183] [REFERRED TO]
TEHMTAN ARDESHIR BOMANJI IRANI VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [LAWS(BOM)-2005-9-172] [REFERRED TO]
PONALI SURENDRAN VS. P M MAMMOOTTY [LAWS(KER)-2009-2-8] [REFERRED TO]
GOBIND RAM VS. KRISHAN LAL [LAWS(P&H)-2012-10-132] [REFERRED TO]
N.SHANMUGANATHAN VS. BHEEMAN [LAWS(MAD)-2019-6-298] [REFERRED TO]
NATHO VS. KANWAL SINGH [LAWS(P&H)-2003-3-51] [REFERRED TO]
ARUN KUMAR JAIN VS. GEETA [LAWS(MAD)-2014-6-220] [REFERRED TO]
PERUMAL @ PERIYA GOUNDER VS. P K PALANIAPPAN [LAWS(MAD)-2018-3-1337] [REFERRED TO]
GANGA PRASAD RAI VS. KEDAR NATH RAI [LAWS(ALL)-2019-9-380] [REFERRED TO]
P R NARANG DEAD THROUGH LRS VS. IIIRD ADDL DISTRICT JUDGE DEHRADUN [LAWS(ALL)-2011-1-216] [REFERRED TO]
JATINDER KHANDUJA VS. JAGDISH KHANDUJA [LAWS(DLH)-2018-3-63] [REFERRED TO]
RANOTOSH SAHA VS. SECRETARY GOVERNMENT OF WEST BENGAL [LAWS(CAL)-2007-5-37] [REFERRED TO]
SAMIR NARAIN BHOJWANI VS. AURORA PROPERTIES & INVESTMENTS [LAWS(BOM)-2018-7-60] [REFERRED TO]
DEVENDRA MOHAN VS. STATE OF U P [LAWS(ALL)-2004-1-37] [REFERRED TO]
BHOLA NATH VERMA D VS. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR [LAWS(ALL)-2002-5-118] [REFERRED TO]
BHARAT LAL LATE BAHRAICH EXECUTIVE ENGINEER CONSTRUCTION DIVISION VS. STATE OF U P [LAWS(ALL)-2005-3-75] [REFERRED TO]
ABDUL MATEEM VS. MEHANDI HASAN [LAWS(ALL)-2006-5-244] [REFERRED TO]
SESHAMBAL VS. CHELUR CORPORATION CHELUR BUILDING [LAWS(SC)-2010-2-21] [REFERRED TO]
HUKUM CHANDRA (D) THR LRS VS. NEMI CHAND JAIN & ORS [LAWS(SC)-2018-12-65] [REFERRED TO]
SRINIWAS VS. ADDITIONAL DISTRICT [LAWS(RAJ)-2012-8-61] [REFERRED TO]
SRI RANA PRATAP SINGH VS. KANAKLATA [LAWS(UTN)-2004-9-33] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. LAXMI SAHU @ DISOI AND ORS. [LAWS(ORI)-2008-11-53] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. LAXMI SAHU @ DISOI AND ORS. [LAWS(ORI)-2008-9-100] [REFERRED TO]
ST. MARYS ORTHODOX CHURCH VS. THANKAMANI RAJAN [LAWS(KER)-2015-10-235] [REFERRED TO]
RAKESH BHARGAV VS. AKHIL BHARTIYA BHARGAV SABHA REGISTERED NEW DELHI [LAWS(P&H)-2005-10-1] [REFERRED TO]
ASHWANI CHATLAY VS. BRIG. H.S. DHILLON [LAWS(P&H)-2003-3-71] [REFERRED TO]
VIPIN KUMAR SAXENA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-5-47] [REFERRED TO]
Vijaya Bank VS. Dynasty Holdings (Private) Limited [LAWS(KAR)-2008-11-83] [REFERRED TO]
B BASKAR HEGDE VS. KALLAPPA LINGAPPA SHIGGAON [LAWS(KAR)-2005-5-30] [REFERRED TO]
MUNNI BAI VS. SAHULAL [LAWS(CHH)-2019-12-157] [REFERRED TO]
JITENDRA MOHAN MATHUR VS. SARLA DEVI [LAWS(ALL)-2013-2-128] [REFERRED TO]
AMOD PRAKASH GUPTA VS. SENIOR DIVISIONAL MANAGER L I C OF INDIA [LAWS(ALL)-2005-3-174] [REFERRED TO]
ARUNAMAYEE BISHAYA AND ORS VS. RABINDRA KUMAR BORA AND ORS [LAWS(GAU)-2007-9-66] [REFERRED]
E MALLAIAH VS. M SURANA [LAWS(APH)-2003-7-141] [REFERRED TO]
MOHD QUTUBUDDIN VS. AZIZ KHAN [LAWS(APH)-2002-3-130] [REFERRED TO]
YOGESH DATTARAM PATHAK VS. SHRIKRISHNA SHRIRAM JOSHI [LAWS(BOM)-2002-7-17] [REFERRED TO]
GURMIT SINGH BINDRA VS. DWARKA TOURIST HOTEL PRIVATE LIMITED [LAWS(BOM)-2003-2-57] [REFERRED TO]
ABDUL RAZAK LATIF SAHEB MOMIN VS. MURLIDHAR SURATMAL KUKADEJA KOLHAPUR [LAWS(BOM)-2003-8-160] [REFERRED TO]
NATHMAL SHALIGRAM MALANI VS. RANA PRATAP SRIRAM MALVIYA [LAWS(BOM)-2006-7-153] [REFERRED TO]
SOLAPUR TALUKA KHADI GRAMODYOG VS. DATTATRAYA SHANKARRAO KONDEWAR [LAWS(BOM)-2004-7-92] [REFERRED TO]
SOLAPUR TALUKA KHADI GRAMODYOG VS. DATTATRAYA SHANKARRAO KONDEWAR [LAWS(BOM)-2004-7-277] [REFERRED]
GOVIND VISHWANATH VARNE VS. PRABHAKAR VASUDEO REGE [LAWS(BOM)-2004-9-121] [REFERRED TO]
SANWARMAL KEJRIWAL VS. HARI KUMAR SHARMA alias H K Sharma RAS [LAWS(BOM)-2005-10-125] [REFERRED TO]
NATHURAM AND OTHERS VS. RAGHUVEERDAS [LAWS(MPH)-2006-2-135] [REFERRED TO]
INDORE MUNICIPAL CORPORATION AND ANOTHER VS. HEMALATA W/O MANISH PATEL AND OTHERS [LAWS(MPH)-2004-11-87] [REFERRED TO]
VELSAMY VS. JOTHI VAYOLA RANI [LAWS(MAD)-2018-6-58] [REFERRED TO]
KAVITA GAMBHIR VS. HARI CHAND GAMBHIR [LAWS(DLH)-2009-9-231] [REFERRED TO]
SOBHA BISWAS VS. RANJIT LODH [LAWS(GAU)-2006-2-28] [REFERRED TO]
SHAHNAZ AYURVEDICS VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(ALL)-2004-1-28] [REFERRED TO]
MOHINDER SINGH ARORA VS. THE COMMISSIONER OF INCOME TAX [LAWS(CAL)-2016-8-77] [REFERRED TO]
RAM KUMAR BARNWAL VS. RAM LAKHAN [LAWS(SC)-2007-5-59] [RELIED ON]
MAHENDRA GOYAL AND ANR VS. SITA DEVI (SINCE DECEASED) LRS [LAWS(RAJ)-2014-4-261] [REFERRED]
NAND KISHORE AND OTHERS VS. JANKI DEVI W/O DHANNA LAL (SINCE DECEASED) [LAWS(RAJ)-2018-8-196] [REFERRED TO]
THE STATE OF BIHAR VS. M/S. SINGH CONSTRUCTION REPRESENTED BY ASHOK KUMAR SINGH SON OF SHRI BHUBNESHWAR PRASAD SINGH, RESIDENT OF MOHALLA [LAWS(PAT)-2013-11-92] [REFERRED TO]
MEENA CHAUDHARY SHARMA VS. VED PRAKASH ARORA [LAWS(UTN)-2007-9-21] [REFERRED TO]
DAHUNSHISHA RYNJAH VS. MEGHALAYA PUBLIC SERVICE COMMISSION [LAWS(MEGH)-2021-1-1] [REFERRED TO]
S MOHINDER SINGH VS. SH. CHANDER SHEKHAR [LAWS(J&K)-2008-4-19] [REFERRED TO]
BABU LAL VS. SHRIPAT LAL [LAWS(RAJ)-2003-8-12] [REFERRED TO]
SWAROOP DEVI VS. MURTI BHAGWAN SATYA NARAINJI [LAWS(RAJ)-2007-10-5] [REFERRED TO]
AMIR CHAND PRASAD SON OF LATE SHEO GOVIND PRASAD VS. SAKET BIHARI AGRAWAL SON OF LATE BABAN PRASAD [LAWS(PAT)-2010-1-144] [REFERRED TO]
KARTIK CHANDRA BARIK AND ANOTHER VS. PRINCIPAL SECRETARY, REVENUE AND DISASTER MANAGEME [LAWS(ORI)-2018-5-29] [REFERRED TO]
R K Nair VS. Saramma George [LAWS(MAD)-2006-1-97] [REFERRED TO]
JAGDAMBA POLYMERS PVT. LTD. VS. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY FINANCE DEPARTMENT AND ORS. [LAWS(ORI)-2008-9-89] [REFERRED TO]
BABA SARABOJOT SINGH BEDI VS. SADA RAM [LAWS(HPH)-2023-8-55] [REFERRED TO]
P. RUKMANDHA REDDY VS. THE DEPUTY INSPECTOR GENERAL [LAWS(KAR)-2014-12-88] [REFERRED TO]
YASHODABAI VS. GODAVARIBAI BALKRISHNA @ CHATUSHETH SINNARKAR [LAWS(BOM)-2019-2-255] [REFERRED TO]
NITIN MEHRA VS. SHASHI SETH AND OTHERS [LAWS(P&H)-2012-1-217] [REFERRED TO]
JOHLI VS. TULLU [LAWS(HPH)-2016-7-240] [REFERRED TO]
BELTAS MERCHANTS PRIVATE LIMITED VS. INDIAN FIBRES LIMITED AND ORS [LAWS(CAL)-2019-1-29] [REFERRED TO]
RATHI SUPER STEEL LIMITED VS. COMMISSIONER OF TRADE TAX [LAWS(ALL)-2003-5-123] [REFERRED TO]
ISHWARDAS S O DAMODHARDAS SINDHI VS. SHANTABAI [LAWS(BOM)-2005-3-68] [REFERRED TO]
SHUMITA DIDI SANDHU VS. SANJAY SINGH SANDHU [LAWS(DLH)-2010-10-44] [REFERRED TO]
BOYA PIKKILI PEDDA VENKATASWAMY VS. BOYA RAMAKRISHNUDU [LAWS(APH)-2012-11-81] [REFERRED TO]
PREETI VS. SANDEEP ASTHANA [LAWS(ALL)-2017-9-11] [REFERRED TO]
V R PALANISAMY VS. DIRECTOR OF COLLEGIATE EDUCATION [LAWS(MAD)-2008-11-365] [REFERRED TO]
KEDAR NATH AGRAWAL DEAD VS. DHANRAJI DEVI DEAD [LAWS(SC)-2004-10-55] [REFERRED TO]
SHESHAMBAL VS. CHELUR CORPORATION CHELUR BUILDING [LAWS(SC)-2010-2-75] [REFERRED TO]
RATAN SINGH VS. RAM PRASAD [LAWS(RAJ)-2002-3-47] [REFERRED TO]
PEGADAN ABDUSALIM VS. KANNANTHODI BUSHRA [LAWS(KER)-2021-9-285] [REFERRED TO]
SANJAYA DAS VS. STATE OF ODISHA [LAWS(ORI)-2014-2-12] [REFERRED TO]
BHOODEV SINGH VS. CHAIRMAN UTTAR PRADESH STATE ELECTRICITY BOARD [LAWS(ALL)-2006-1-171] [REFERRED TO]
NAR SINGH DAS AGARWAL (DEAD) AND OTHERS VS. DISTRICT JUDGE, BALLIA AND OTHERS [LAWS(ALL)-2003-9-327] [REFERRED TO]
SURESH KUMAR GUPTA AND ANR. VS. XIIITH ADDL. DISTRICT JUDGE AND ANR. [LAWS(ALL)-2006-9-346] [REFERRED TO]
PUR POLYURETHANE PRODUCTS P LTD VS. GEETA BHARGAVA [LAWS(DLH)-2008-12-38] [REFERRED TO]
SANWARMAL KEJRIWAL VS. HARI KUMAR SHARMA ALIAS H K SHARMA [LAWS(BOM)-2005-10-74] [REFERRED TO]
PREMIER ROLLER FLOUR MILLS AND ORS VS. ICICI BANK LTD AND ORS [LAWS(GAU)-2018-7-79] [REFERRED TO]
JAGDAMBA TRADING COMPANY VS. ROOP CHAND BAID [LAWS(GAU)-2018-5-107] [REFERRED TO]
DEWARIN BAI AND ORS. VS. DUKHU RAM AND ORS. [LAWS(CHH)-2019-12-162] [REFERRED TO]
NATHU SWEETS VS. SARVESH CHAND GUPTA [LAWS(DLH)-2012-12-203] [REFERRED TO]
R. S. MADIREDDY VS. UNION OF INDIA [LAWS(BOM)-2022-9-176] [REFERRED TO]
WAQF KHUDA WAND TALA MASUMA WAQF AL AULAD HAJI MUSTAQ AHMAD VS. ARUN KUMAR [LAWS(ALL)-2005-11-217] [REFERRED TO]
MOHD ISHAQ VS. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR [LAWS(ALL)-2007-7-187] [REFERRED TO]
SHIV PRASAD DEAD BY L R SMT MALTI DEVI VS. AZHAR HUSAIN [LAWS(ALL)-2007-3-278] [REFERRED TO]
SUMAN BAI NIRMALA VS. 1ST ADDITIONAL DISTRICT JUDGE VARANASI [LAWS(ALL)-2014-1-182] [REFERRED TO]
KUNJI BAI VS. FASHIONS [LAWS(APH)-2011-12-118] [REFERRED TO]
ANTONY VS. PADMAVATHY AMMA [LAWS(KER)-2010-2-18] [REFERRED TO]
SATHEESAN VS. ABDUL RAHIMAN [LAWS(KER)-2003-8-60] [REFERRED TO]
SUKH DEV KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-7-51] [REFERRED TO]
MAHENDRABHAI CHANABHAI KANDOLIYA VS. VAKATAR BHAGVANJIBHAI DEVABHAI [LAWS(GJH)-2011-7-202] [REFERRED TO]
STATE OF GUJARAT VS. VAGHI ODHAVJI GARANA [LAWS(GJH)-2013-10-94] [REFERRED TO]
OMKAR SINGH AND ANOTHER VS. RAJINDER SINGH [LAWS(J&K)-2020-7-2] [REFERRED TO]
AWADHRAM BHOSLE VS. GODAVARI KAUSHAL [LAWS(CHH)-2023-5-3] [REFERRED TO]
NAND KISHORE AND ORS. VS. RENT TRIBUNAL, NAGAUR AND ORS. [LAWS(RAJ)-2014-4-208] [REFERRED TO]
G RAMASUBRAMANI VS. DISTRICT FOREST OFFICER [LAWS(MAD)-2009-9-407] [REFERRED TO]
ARUN KUMAR MISHRA VS. GTM BUILDERS & PROMOTERS PVT. LTD. [LAWS(NCD)-2022-9-65] [REFERRED TO]
JANAK PRASAD SINGH VS. BIHAR STATE ELETRICITY BOARD [LAWS(PAT)-2004-1-6] [REFERRED TO]
JOSEPH JOHN VS. P.A.JOHNY KUTTY [LAWS(KER)-2023-11-76] [REFERRED TO]
GEORGE VS. SAIDU MUHAMMED [LAWS(KER)-2013-4-93] [REFERRED TO]
SHAKUNTALA MISRA VS. PREMA SINGH [LAWS(JHAR)-2022-9-98] [REFERRED TO]
RAJ KUMAR PRASAD @ RAJ KUMAR GUPTA VS. KISHUN PRASAD @ KRISHNA PD. [LAWS(PAT)-2007-1-67] [REFERRED TO]
RAM NIBAS GAGAR VS. DEBOJYOTI DAS [LAWS(SC)-2002-12-23] [REFERRED TO]
NIDHI VS. RAM KRIPAL SHARMA (D) THROUGH LRS. [LAWS(SC)-2017-2-14] [REFERRED TO]
SHYAM SUNDAR SHARMA S/O SHRI LAXMAN PRASAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-199] [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [LAWS(SC)-2012-7-38] [REFERRED TO]
SANTOSH KUMAR VS. ROHTASH MANGLA [LAWS(P&H)-2014-8-172] [REFERRED TO]
GAUTAM MAHANTY VS. JAYSHREE MAHANTY [LAWS(JHAR)-2021-2-35] [REFERRED TO]
RATNA MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-9-65] [REFERRED TO]
VCK SHARE AND STOCK BROKING SERVICES LTD VS. BANK OF RAJASTHAN LTD [LAWS(CAL)-2018-4-25] [REFERRED TO]
GANPAT LAL GUPTA VS. VTH ADDITIONAL DISTRICT JUDGE DEORIA [LAWS(ALL)-2003-3-112] [REFERRED TO]
AMAR NATH SINHA VS. LADLI TANDON [LAWS(ALL)-2012-9-101] [REFERRED TO]
SHANKER SINGH VS. RAM PRAKASH [LAWS(ALL)-2012-5-172] [REFERRED TO]
GUJARAT WATER SUPPLY AND SEWERAGE BOARD VS. RAMJI SAVA MAYATRA [LAWS(GJH)-2021-10-721] [REFERRED TO]
DEBABRATA GHOSH VS. UOI [LAWS(DLH)-2009-12-73] [REFERRED TO]
ANIL KUMAR AND ORS. VS. GOKAL CHAND [LAWS(HPH)-2015-11-9] [REFERRED TO]
INDIAN SCIENTIFIC GLASS INDUSTRIES VS. M K MAHIPALSINGH INDIAN INHABITANT HAVING HIS ADDRESS C/O CRICKET CLUB OF INDIA, CHURCHGATE [LAWS(BOM)-2018-1-233] [REFERRED TO]
CHANCHALBEN DHARSHI SHAH VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [LAWS(BOM)-2002-6-39] [REFERRED TO]
JAHANGIR ABDUL SAHEB ZARI VS. BALWANT RAMCHANDRA BHOKARE [LAWS(BOM)-2002-7-26] [REFERRED TO]
VIJYA BANK VS. DYNASTY HOLDINGS PVT LTD [LAWS(KAR)-2008-11-73] [REFERRED TO]
KRISHNA KUMAR CHANDRAKAR. VS. BHIM PRASAD (DECEASED) [LAWS(CHH)-2020-9-76] [REFERRED TO]
KALIMUDDIN VANAK VS. JASPAL SINGH CHABRA [LAWS(CHH)-2021-2-119] [REFERRED TO]
RAM NARAIN VS. RAM LAL [LAWS(P&H)-2003-9-107] [REFERRED TO]
LOW HEAT DRIERS P LTD VS. BIJU GEORGE [LAWS(KER)-2010-5-29] [REFERRED TO]