Referred Judgements :-

JOHN KENNEDY V. MARY ANNETTE DE TRAFFORD AND ORS [REFERRED]
KHATOON BIBI V. ABDUL WAHAB SAHIB AND ORS. [REFERRED]
M N ARYAMURTHY VS. M D SUBBARAYA SETTY DEAD [REFERRED]
BHAGWANT P SULAKHE VS. DIGAMBAR GOPAL SULAKHE [REFERRED]

Cited Judgements :-

ARUN BHATIA VS. MADHURI BHATIA [LAWS(DLH)-2008-5-279] [REFERRED TO]
INDIRA UPPAL VS. J N UPPAL [LAWS(DLH)-2009-1-61] [REFERRED TO]
MADI CHETTI SRINIVAS VS. MADI CHETTI YADAIAH [LAWS(APH)-2005-12-83] [REFERRED TO]
MALLIDI SURYANARAYANA KANAKA DURGA PRASAD REDDY VS. ISUKAPALLI VENKATA RAJU [LAWS(APH)-2007-11-57] [REFERRED TO]
RUKMANI VS. V UDAY KUMAR [LAWS(KAR)-2007-8-10] [REFERRED TO]
LALCHAND MANAKCHAND MEHTA VS. NEELAMCHAND HARAKCHAND MEHTA [LAWS(BOM)-2003-4-137] [REFERRED TO]
MUNNI LAL MAHTO VS. CHANDESHWAR MAHTO [LAWS(PAT)-2006-7-80] [REFERRED TO]
LALLULAL VS. PRAKASH CHAND [LAWS(RAJ)-2014-4-65] [REFERRED TO]
AMIT RAUT VS. KANHAI ROUT [LAWS(JHAR)-2004-1-83] [REFERRED TO]
VENKIDESWARA PRABHU VS. JANARDHANA MALLAN [LAWS(KER)-2014-7-95] [REFERRED TO]
D. JAGADESHA VS. A.L. RAMACHANDRA [LAWS(KAR)-2014-10-52] [REFERRED TO]
THIMMA VS. DODDAMMA [LAWS(KAR)-2013-7-393] [REFERRED TO]
KAMALA AND ORS. VS. RAJOOVI PADMAPPA AND ORS. [LAWS(KAR)-2015-4-65] [REFERRED TO]
P. NARAYANA VS. P. SUBRAMANYA [LAWS(KAR)-2015-4-319] [REFERRED TO]
RENU DEVI VS. MAHENDRA SINGH [LAWS(SC)-2003-2-3] [REFERRRED TO]
BACHCHI (DIED) BY L R VS. BOARD OF REVENUE U P AT ALLAHABAD [LAWS(ALL)-2012-3-49] [REFERRED TO]
MASARATH JAHAN BEGUM VS. MASOOD HASHIM ALI [LAWS(APH)-2010-10-85] [REFERRED TO]
SANTI BANERJEE VS. DURGARANI CHAKRABORTY [LAWS(CAL)-2011-1-115] [REFERRED TO]
Bachchi (Died) By L.R. VS. Board of Revenue, U.P.At Allahabad and Others [LAWS(ALL)-2012-3-219] [REFERRED TO]
SUNIL KUMAR DUBEY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-4-303] [REFERRED TO]
S V DAMODARA VS. B R KAMALAKSHI [LAWS(KAR)-2015-3-459] [REFERRED TO]
BASAYYA AND ORS. VS. SHARANAYYA AND ORS. [LAWS(KAR)-2015-9-4] [REFERRED TO]
MALKHAN AND ORS. VS. BOARD OF REVENUE AND ORS. [LAWS(ALL)-2015-9-22] [REFERRED TO]
RAM JI LAL VS. BOARD OF REVENUE, ALLD. AND ORS. [LAWS(ALL)-2015-9-174] [REFERRED TO]
VINAY KUMARI CHOPRA AND ORS. VS. VIJAY SINGH AND ORS. [LAWS(RAJ)-2015-9-109] [REFERRED TO]
SHRI KISHAN CHAND DASS & ORS. VS. KUONI TRAVEL (INDIA) PRIVATE LTD. [LAWS(DLH)-2016-9-5] [REFERRED TO]
BABURAM AND 9 OTHERS VS. BOARD OF REVENUE MEERUT AND 26 OTHERS [LAWS(ALL)-2016-9-147] [REFERRED]
RAJINDER KAUR (DECEASED) THROUGH LEGAL HEIR USHA VS. GURBHAJAN KAUR (DECEASED) THROUGH LRS UPINDER KAUR AND OTHERS [LAWS(P&H)-2018-4-14] [REFERRED TO]
SMT. ASHARFI DEVI VS. VIITH A.D.J. AND ANOTHER [LAWS(ALL)-2017-10-82] [REFERRED TO]
KALLAPPA BALAPPA DESHNUR VS. SHATTU YALLAPPA DESHNUR [LAWS(KAR)-2018-2-311] [REFERRED TO]
BASANT SINGH VS. AUTAR KAUR [LAWS(BOM)-2022-3-10] [REFERRED TO]
BASANT SINGH VS. AUTAR KAUR [LAWS(BOM)-2022-3-240] [REFERRED TO]