Referred Judgements :-

DIRECTOR OF INSPECTION OF INCOME TAX INVESTIGATION NEW DELHI VS. POORAN MAL AND SONS [REFERRED]
D R VENKATACHALAM VS. DEPUTY TRANSPORT COMMISSIONER [REFERRED]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. NATIONAL TAJ TRADERS [REFERRED]
GRINDLAYS BANK LIMITED VS. INCOME TAX OFFICER CALCUTTA [REFERRED]
UNION OF INDIA VS. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA [REFERRED]
RAM CHAND VED PRAKASH VS. UNION OF INDIA [REFERRED]
OXFORD ENGLISH SCHOOL OXFORD ENGLISH SCHOOL VS. GOVERNMENT OF T N:A HASTINGS HOPE [REFERRED]
N NARASIMHAIAH VS. STATE OF KARNATAKA:UNION OF INDIA [REFERRED]
STATE OF KARNATAKA VS. D C NANJUDAIAH [OVERRULED]
RISHABH AGRO INDUSTRIES LIMITED VS. P N B CAPITAL SERVICES LIMITED [REFERRED]
K. CHINNATHAMBI GOUNDER AND ANR. VS. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HARIJAN WELFARE DEPARTMENT AND ANR. [REFERRED]

Cited Judgements :-

J. VENKATESH REDDY VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-4-16] [REFERRED TO]
SHEEN GOLDEN JEWELS (INDIA) PVT LTD VS. STATE TAX OFFICER (IB) [LAWS(KER)-2022-11-385] [REFERRED TO]
JAYANTHI RAMACHANDRA EX CHAIRMAN OF VTX INDUSTRIES LTD VS. OFFICIAL LIQUIDATOR AS LIQUIDATOR OF VTX INDUSTRIES LIMITED [LAWS(MAD)-2020-9-801] [REFERRED TO]
P.ARUMUGAM VS. INSPECTOR GENERAL AND COMMISSIONER OF POLICE [LAWS(MAD)-2021-10-65] [REFERRED TO]
CHINESE UNIVERSITY OF HONG KONG VS. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS [LAWS(MAD)-2023-10-96] [REFERRED TO]
SACHCHIDANANDA SWAMIGALU SRI GURU HONNAPPA DEVARU VS. STATE OF KARNATAKA [LAWS(KAR)-2002-7-13] [REFERRED TO]
NATARAJAN VS. UNION OF INDIA [LAWS(MAD)-2012-3-311] [REFERRED TO]
SWAPNA BONE MEAL CO PVT LTD VS. DISTRICT LEVEL COMMITTEE FOR SALES TAX EXEMPTION [LAWS(KER)-2003-9-7] [REFERRED TO]
P. SANKAR VS. THE HOME SECRETARY [LAWS(MAD)-2018-2-375] [REFERRED TO]
M/S. LYCA PRODUCTIONS VS. J. MANIMARAN [LAWS(MAD)-2018-2-407] [REFERRED TO]
S A ENGINEERING COLLEGE, POONAMALLEE-AVADI ROAD, THIRUVERKADU POST VS. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT [LAWS(MAD)-2018-7-430] [REFERRED TO]
SHRISH AGRAWAL VS. STATE OF M P [LAWS(MPH)-2003-3-41] [REFERRED TO]
STATE OF JHARKHAND VS. JHARKHAND ABHIYOJAN SEWA SANGH [LAWS(JHAR)-2024-6-1] [REFERRED TO]
KARNATAKA POWER TRANSMISSION VS. D BASAVARAJU [LAWS(KAR)-2020-4-30] [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. MERCHEM LIMITED [LAWS(KER)-2015-9-32] [REFERRED TO]
SREE NARAYANA GURU SMARAKA SANGAM UPPER PRIMARY SCHOOL VS. UNION OF INDIA [LAWS(KER)-2016-12-156] [REFERRED TO]
G KARMEGAM VS. JOINT SUB-REGISTRAR IV [LAWS(MAD)-2007-12-480] [REFERRED TO]
UNION OF INDIA VS. P GURUNATHAN [LAWS(MAD)-2005-8-66] [REFERRED TO]
R ANUSUYA VS. UNION OF INDIA [LAWS(MAD)-2003-4-99] [REFERRED TO]
LAKSHMIKANTA K VS. STATE OF KARNATAKA [LAWS(KAR)-2022-4-11] [REFERRED TO]
INDIABULLS HOUSING FINANCE LIMITED VS. M/S. DECCAN CHRONICLE HOLDINGS LIMITED AND OTHERS [LAWS(SC)-2018-2-66] [REFERRED TO]
DEVANDER SAGAR VS. STATE OF HARYANA [LAWS(P&H)-2008-3-87] [REFERRED TO]
FAIZABAD AYODHYA DEVELOPMENT AUTHORITY VS. DR. RAJESH KUMAR PANDEY [LAWS(SC)-2022-5-99] [REFERRED TO]
GANGADHAR BEHERA VS. STATE OF ORISSA [LAWS(SC)-2002-10-10] [REFERRED TO]
MONIKA AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-12-26] [REFERRED TO]
SHREE GOWSHALA COMMITTEE (REGD.), JAGADHRI VS. MUNICIPAL CORPORATION, YAMUNA NAGAR [LAWS(P&H)-2016-7-153] [REFERRED TO]
JASWANT SINGH VS. UNION OF INDIA AND ORS. [LAWS(P&H)-2014-5-667] [REFERRED TO]
STATE OF PUNJAB AND OTHERS VS. KIRPAL SINGH [LAWS(P&H)-2014-9-436] [REFERRED]
UNION TERRITORY AND ORS. VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS. [LAWS(P&H)-2014-9-50] [REFERRED TO]
STATE OF PUNJAB AND ANOTHER VS. JAI PAL SINGH [LAWS(P&H)-2014-8-543] [REFERRED]
HARDIP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-198] [REFERRED TO]
STATE OF PUNJAB VS. GURMIT SINGH [LAWS(P&H)-2014-9-543] [REFERRED]
M/S. HINDUSTAN UNILEVER LIMITED VS. MUNICIPAL COUNCIL [LAWS(P&H)-2013-2-229] [REFERRED TO]
VIJENDER SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(P&H)-2013-7-162] [REFERRED TO]
DHARAMVIR MALIK VS. STATE OF HARYANA [LAWS(P&H)-2013-7-224] [REFERRED TO]
PUNJAB STATE WARE HOUSING CORPORATION VS. THE MUNICIPAL COMMITTEE [LAWS(P&H)-2013-8-314] [REFERRED TO]
MANOJ KUMAR VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I AND ANR. [LAWS(P&H)-2013-9-293] [REFERRED]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
A K AHLAWAT VS. STATE OF HARYANA [LAWS(P&H)-2010-5-18] [REFERRED TO]
RAVINDER BHASIN VS. UNION TERRITORY (CHANDIGARH) AND OTHERS [LAWS(P&H)-2012-11-201] [REFERRED]
RAJA VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-285] [REFERRED TO]
S.MARIAPPAN VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2019-7-462] [REFERRED TO]
ONKAR SINGH AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-8-627] [REFERRED]
HARJINDER SINGH @ NINDER SINGH AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2015-8-734] [REFERRED]
MAHAVIR PARSHAD AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-9-54] [REFERRED TO]
ALLIED BLENDERS AND DISTILLERS PVT. LTD. VS. GOVIND YADAV AND ORS. [LAWS(DLH)-2019-1-480] [REFERRED TO]
THE ARORA CO OPERATIVE URBAN THRIFT & CREDIT SOCIETY LTD VS. NAMITA YADAV [LAWS(DLH)-2019-1-14] [REFERRED TO]
PATEL DINESHBHAI MOHANBHAI VS. NARANBHAI RAMDAS [LAWS(GJH)-2004-9-69] [REFERRED TO]
ABDUL SALAM YUSUF SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2003-5-15] [REFERRED]
RIVERFRONT PROPERTIES PRIVATE LIMITED VS. AASTIK [LAWS(GJH)-2022-11-1689] [REFERRED TO]
OM PRAKASH KHAKHOLIA VS. RAFIUDDIN AHMED ALIAS RICKBABA [LAWS(GAU)-2010-1-28] [REFERRED TO]
NIPEN DAS VS. STATE OF ASSAM [LAWS(GAU)-2006-6-43] [REFERRED TO]
CHILLAKURU RAJAGOPALA REDDY S/O VENKATA KRISHNA REDDY VS. DISTRICT COLLECTOR, NELLORE [LAWS(APH)-2014-11-2] [REFERRED TO]
GUDDI DEVI VS. STATE OF U. P. [LAWS(ALL)-2019-1-186] [REFERRED TO]
HARI NARAYAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-8-37] [REFERRED]
VAKIL CHAND JAIN AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-93] [REFERRED TO]
K RAMACHANDRA RAO VS. STATE OF A P [LAWS(APH)-2004-12-31] [REFERRED TO]
VIJAY RAJENDRA PATIL VS. COMMISSIONER OF POLICE, NASHIK [LAWS(BOM)-2021-6-80] [REFERRED TO]
HEINZ INDIA PRIVATE LIMITED VS. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED [LAWS(CAL)-2008-1-50] [REFERRED TO]
BELA BHATTACHARYA VS. STATE OF W B [LAWS(CAL)-2005-4-54] [REFERRED TO]
SULEMAN VS. UNION OF INDIA [LAWS(DLH)-2005-8-80] [REFERRED TO]
DEEPAK BHARDWAJ VS. UNION OF INDIA [LAWS(DLH)-2004-5-101] [RELIED ON]
GURUDAS MANGRUJI KAMDI VS. THE HONBLE CHANCELLOR OF RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY [LAWS(BOM)-2014-10-16] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. LLYOD INSULATIONS INDIA LTD [LAWS(DLH)-2010-3-327] [REFERRED TO]
HENRIQUETA MARIA VS. STATE OF GOA [LAWS(BOM)-2008-2-149] [REFERRED TO]
VIJU VS. SECRETARY GOVERNMENT OF INDIA [LAWS(BOM)-2005-3-110] [REFERRED TO]
BRIJESH KUMAR VERMA VS. AURANGJEB AND ORS. [LAWS(DLH)-2017-12-75] [REFERRED TO]
HAMID AHMED VS. ASAD MUEED [LAWS(DLH)-2009-9-30] [REFERRED TO]
DEEPAK R MEHTRA VS. NATIONAL SPORTS CLUB OF INDIA [LAWS(DLH)-2009-4-66] [REFERRED TO]
CENTRAL SERVICE STATION AND OTHER VS. NDMC [LAWS(DLH)-2006-11-335] [REFERRED]
RAVINDRA RAMCHANDRA WAGHMARE VS. INDORE MUNICIPAL CORPORATION & ORS. [LAWS(SC)-2016-11-43] [REFERRED TO]
BANGALORE CITY COOPERATIVE HOUSING SOCIETY LTD VS. STATE OF KARNATAKA [LAWS(SC)-2012-2-14] [REFERRED TO]
SATHEEDEVI VS. PRASANNA [LAWS(SC)-2010-5-44] [REFERRED TO]
S. GOPINATHPANDIAN VS. THE INQURIY OFFICER/ADDITIONAL SUPERINTENDENT OF POLICE, PROHIBITION DEPARTMENT, DINDIGUL, DINDIGUL DISTRICT AND OTHERS [LAWS(MAD)-2016-12-202] [REFERRED TO]
G. PADMANABHAN AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-12-266] [REFERRED TO]
MR. KRISHNA KUMAR SOOD, S/O PRAKASH CHANDRA SOOD VS. MR. SRINATH RAJAM [LAWS(MAD)-2017-12-145] [REFERRED TO]
C. SAMRAJ VS. GOVERNMENT OF PONDICHERRY [LAWS(MAD)-2014-7-186] [REFERRED TO]
JAGARAN PRAKASHAN LIMITED AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-9-188] [REFERRED TO]
BHIWADI CYLINDERS PRIVATE LIITED AND ORS VS. STATE OF RAJASTHAN & OTHERS [LAWS(RAJ)-2015-4-324] [REFERRED TO]
NIPUN MALHOTRA VS. SONY PICTURES FILMS INDIA PRIVATE LIMITED [LAWS(SC)-2024-7-22] [REFERRED TO]
SUKHWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-3-192] [REFERRED TO]
HIMANSHU BISWAS AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-227] [REFERRED TO]
PONNUSAMY CHETTIAR VS. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE AND LAND ACQUISITION TIRUPATHU [LAWS(MAD)-2007-12-368] [REFERRED TO]
PACHAIAMMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2005-8-67] [REFERRED TO]
N V S AGRO DERIVATIVES VS. COMMERCIAL TAX OFFICER CIRCLE I NI [LAWS(MAD)-2005-9-3] [REFERRED TO]
MJRJ MEDICHEM SURGICALS VS. NATIONAL INSURANCE COMPANY LTD [LAWS(NCD)-2015-1-78] [REFERRED TO]
JASVIR SINGH VS. AMANDEEP KAUR [LAWS(P&H)-2017-9-42] [REFERRED TO]
BUDH SINGH VS. MOHINDER KAUR AND OTHERS [LAWS(P&H)-2017-2-285] [REFERRED TO]
KULWINDER SINGH VS. ASHA CHAUHAN [LAWS(P&H)-2017-7-69] [REFERRED TO]
VARUN SINGLA VS. TEENA [LAWS(P&H)-2017-5-78] [REFERRED TO]
ANGAPPA ASARI VS. STATE OF TAMIL NADU [LAWS(MAD)-2002-7-90] [REFERRED TO]
P.VASANTHI VS. PRINCIPAL SECRETARY TO GOVERNMENT HEALTH [LAWS(MAD)-2019-3-478] [REFERRED TO]
DIRECTOR GENERAL OF POLICE VS. T.KAMARAJAN [LAWS(MAD)-2019-11-671] [REFERRED TO]
M LOGESHWARAN (MINOR) VS. ASSISTANT SECRETARY/DEPUTY SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(MAD)-2018-7-677] [REFERRED TO]
GOBIND THUKRAL VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2011-4-418] [REFERRED TO]
AMAN VS. STATE OF HARYANA [LAWS(P&H)-2013-11-27] [REFERRED TO]
M.THEIVANAYAGI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-7-465] [REFERRED TO]
G.BALASUBRAMANIAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-8-244] [REFERRED TO]
BALWANT SINGH VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(P&H)-2013-9-142] [REFERRED TO]
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. VS. SULEKHA [LAWS(P&H)-2013-8-64] [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM VS. HARJIT SINGH [LAWS(P&H)-2013-7-120] [REFERRED TO]
MANOHAR SINGH SACHDEV VS. NAVJIT SINGH AND ORS. [LAWS(P&H)-2015-8-59] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. SARABJIT SINGH AND OTHERS [LAWS(P&H)-2015-8-587] [REFERRED]
JAGJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-421] [REFERRED TO]
MANOJ VS. STATE OF HARYANA [LAWS(P&H)-2015-5-648] [REFERRED TO]
FAQIR MOHD VS. MUNICIPAL COMMITTEE NABHA [LAWS(P&H)-2014-4-348] [REFERRED TO]
SHER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-7-1001] [REFERRED]
DOABA HOTELIERS PVT LTD JULLUNDUR VS. KRISHNA WATI AND OTHERS [LAWS(P&H)-2014-8-438] [REFERRED]
VINNY BAINS @ KANWAR NAVDEEP SINGH BAINS AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-10-338] [REFERRED]
RAVINDER SINGH AND ORS. VS. TEJINDER SINGH [LAWS(P&H)-2015-11-125] [REFERRED TO]
EXECUTIVE ENGINEER VS. LOKESH REDDY [LAWS(KAR)-2003-4-5] [REFERRED TO]
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. MALLIKARJUNA [LAWS(KAR)-2003-10-46] [REFERRED TO]
K GNANAVEL VS. GOVERNMENT OF PUDUCHERRY, REP BY SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-4-388] [REFERRED TO]
K. GOWTHAMAN VS. THE SENIOR AREA MANAGER [LAWS(MAD)-2017-9-176] [REFERRED TO]
B RAVIKUMAR VS. DISTRICT REVENUE OFFICER (STAMPS) [LAWS(MAD)-2017-9-195] [REFERRED TO]
RADHA MEDITECH VS. COOK INDIA MEDICAL DEVICES PRIVATE LIMITED [LAWS(MAD)-2022-8-155] [REFERRED TO]
N. LAKSHMANAN VS. COMMISSIONER, HINDU RELIGIOUS [LAWS(MAD)-2022-1-57] [REFERRED TO]
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS. VS. A. SRINIVASAN [LAWS(MAD)-2020-9-949] [REFERRED TO]
JAYA BALAGANGADHARAN VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-11-102] [REFERRED TO]
RAM DAYAL PRAJAPATI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-6-4] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. KAUSHALYA DEVI & ORS. [LAWS(DLH)-2011-12-371] [REFERRED TO]
RAM NIWAS VS. UNION OF INDIA [LAWS(DLH)-2010-3-284] [REFERRED TO]
STATE OF NCT OF DELHI VS. AMIT KUMAR @ MOHAN [LAWS(DLH)-2010-8-359] [REFERRED TO]
PRANSHU S RAGHUVANSH VS. INDRAPRASTHA INSTITUTE OF INFORMATION TECHNOLOGY [LAWS(DLH)-2009-10-84] [REFERRED TO]
LAKHICHAND MAROTRAO DHOBLE VS. JOINT CHARITY COMMISSIONER, CIVIL LINES [LAWS(BOM)-2020-11-36] [REFERRED TO]
SHRI ASIF S/O SHAUKAT QURESHI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-86] [REFERRED TO]
SARDAR SHAHWALI KHAN VS. STATE OF MAHAHARASHTRA [LAWS(BOM)-2008-8-224] [REFERRED TO]
ARJUN URBAN CO OPERATIVE BANK LTD VS. CHIEF JUDICIAL MAGISTRATE SOLAPUR [LAWS(BOM)-2009-5-25] [REFERRED TO]
SWAMI SADGURU SHARNANAND JI MAHRAJ VS. HARI KUMAR [LAWS(ALL)-2013-5-66] [REFERRED TO]
HAR KARAN SINGH VS. STATE OF U P [LAWS(ALL)-2011-7-119] [REFERRED TO]
HEINZ INDIA PRIVATE LIMITED VS. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED & ORS [LAWS(CAL)-2009-3-128] [REFERRED]
J K CONSTRUCTION ENGINEERS AND CONTRACTOR AND SRI S V RANGA REDDY VS. UNION OF INDIA UOI [LAWS(ALL)-2006-2-272] [REFERRED TO]
COMMISSIONER INCOME TAX VS. MUZAFAR NAGAR DEVELOPMENT AUTHORITY [LAWS(ALL)-2015-2-215] [REFERRED TO]
M/S BHUSHAN STEEL LIMITED VS. COMMISSIONER, COMMERCIAL TAXES, [LAWS(ALL)-2017-5-91] [REFERRED TO]
GADDAM LAXMAIAH VS. COMMISSIONER AND INSPECTOR GENERAL,REGISTRATION AND STAMPS DEPARTMENT [LAWS(APH)-2013-4-78] [REFERRED TO]
SIDDABLOINA LAXMINARAYANA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2014-4-43] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. HOTEL LEELAVENTURE LTD. [LAWS(DLH)-2016-7-9] [REFERRED TO]
CEPCO INDUSTRIES PVT LTD VS. NARINDER PAL SINGH CHAWLA [LAWS(DLH)-2016-7-63] [REFERRED TO]
S P ROAD LINK VS. STATE OF TRIPURA [LAWS(GAU)-2005-2-63] [REFERRED TO]
KHONBRAILAKPAM SHYAMA DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2006-11-37] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. LAXMI RANI BISWAS [LAWS(GAU)-2007-10-3] [REFERRED TO]
GIRISH CHHABRA VS. LT. GOVERNOR OF DELHI [LAWS(DLH)-2014-9-318] [REFERRED TO]
SHYAM SUNDER WADHAWAN VS. VIVEK ARYA [LAWS(DLH)-2014-9-351] [REFERRED TO]
RAJ SINGH & ORS VS. LT GOVERNOR OF DELHI & ORS [LAWS(DLH)-2019-2-318] [REFERRED TO]
CHRISTIAN LOUBOUTIN SAS VS. ABUBAKER [LAWS(DLH)-2019-4-287] [REFERRED TO]
JAYANTIBHAI RAMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-320] [REFERRED TO]
STATE OF ORISSA VS. JOGINDER PATJOSHI [LAWS(SC)-2003-11-43] [REFERRED TO]
SMT. KULWANT KAUR AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-11-55] [REFERRED TO]
M/S ACTIVE PROMOTERS PVT. LTD. VS. ASSOTECH REALTY PRIVATE LIMITED AND ANOTHER [LAWS(P&H)-2017-1-102] [REFERRED TO]
DR. AVTAR SINGH KHARA VS. CHANDIGARH GOLF CLUB THROUGH ITS HONY. SECRETARY AND OTHERS [LAWS(P&H)-2017-1-369] [REFERRED TO]
SHAMMI KAPUR VS. RAGHBIR KAUR & ANR. [LAWS(P&H)-2017-10-173] [REFERRED TO]
HARMINDER SINGH VS. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS [LAWS(P&H)-2016-7-104] [REFERRED TO]
VIJAY NARAYAN THATTE VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-8-21] [REFERRED TO]
KAMAL TRADING PRIVATE LIMITED VS. STATE OF WEST BENGAL [LAWS(SC)-2011-12-20] [REFERRED TO]
PRABHAWATI AND ORS. VS. STATE OF BIHAR AND ORS. [LAWS(SC)-2013-9-135] [REFERRED TO]
M.MOHAMED ABBAS VS. STATE [LAWS(MAD)-2023-8-96] [REFERRED TO]
IN RE VS. STATE DIRECTORATE OF VIGILANCE AND ANTICORRUPTION [LAWS(MAD)-2024-2-31] [REFERRED TO]
TRACTORS & FARM EQUIPMENT LIMITED VS. MASSEY FERGUSON CORP. [LAWS(MAD)-2024-8-21] [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [LAWS(SC)-2003-8-1] [REFERRED]
REKHA MUKHARJEE VS. ASHISH KUMAR DAS [LAWS(SC)-2003-11-30] [REFERRED]
ASHOK KUMAR VS. VED PRAKASH [LAWS(SC)-2009-12-37] [REFERRED TO]
R INDIRA SARATCHANDRA VS. STATE OF TAMIL NADU [LAWS(SC)-2011-10-50] [REFERRED TO]
JEET SINGH VS. UNION OF INDIA [LAWS(SC)-2011-9-128] [REFERRED TO]
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY VS. DEVENDRA KUMAR [LAWS(SC)-2011-7-21] [REFERRED TO]
LALIT KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2016-11-7] [REFERRED TO]
JAIPAL AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-11-121] [REFERRED TO]
JASBIR SINGH AND ORS. VS. KULBIR SINGH [LAWS(P&H)-2015-12-126] [REFERRED TO]
DARSHAN SINGH BHULLAR VS. GUPTA FEED STORE [LAWS(P&H)-2015-4-300] [REFERRED TO]
SUNITA SAHRAWAT AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-234] [REFERRED TO]
SHARMA AGRO INDUSTRIES VS. STATE OF HARYANA [LAWS(SC)-2014-11-24] [REFERRED TO]
CONFIDENT PROJECTS (INDIA) PVT. LTD. VS. INCOME TAX DEPARTMENT, BENGALURU [LAWS(KAR)-2021-1-70] [REFERRED TO]
P.RAJENDRAN VS. GENERAL MANAGER [LAWS(MAD)-2021-2-386] [REFERRED TO]
V. DHANASEKARAN VS. OFFICER IN CHARGE, INDIAN OIL CORPORATION LIMITED [LAWS(MAD)-2021-4-59] [REFERRED TO]
STAR INDIA PRIVATE LIMITED VS. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION [LAWS(MAD)-2018-3-42] [REFERRED TO]
R KANGADEVI VS. CONTROLLER OF EXAMINATIONS [LAWS(MAD)-2018-4-191] [REFERRED TO]
S. RAJENDRAN VS. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2018-3-969] [REFERRED TO]
SELLI GOUNDER VS. MASAIYAPPA GOUNDER [LAWS(MAD)-2017-9-15] [REFERRED TO]
PHOOL SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-8-11] [REFERRED TO]
ELECON ENGINEERING COMPANY LIMITED VS. ENERGO ENGINEERING PROJECTS LIMITED [LAWS(DLH)-2022-9-70] [REFERRED TO]
DY. CIT VS. TIVOLI INVESTMENT & TRADING CO. PVT. LTD. [LAWS(IT)-2014-8-6] [REFERRED TO]
PACHAYAMMAL VS. DWARASWAMY PILLAI [LAWS(KER)-2006-7-77] [REFERRED TO]
MARITIME INSTITUTE ASSOCIATION VS. SECRETARY MINISTRY OF SHIPPING [LAWS(MAD)-2009-11-114] [REFERRED TO]
S PANDIAMMAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-7-292] [REFERRED TO]
R RAGHU VS. STATE OF KARNATAKA [LAWS(KAR)-2015-2-292] [REFERRED TO]
SHAKUNTALA VS. UNION OF INDIA [LAWS(RAJ)-2002-5-57] [REFERRED TO]
MOHAMED ABOOBACKER CHANK LUNGI PRIVATE LIMITED VS. REVATHY TEXTILES 288 [LAWS(MAD)-2022-9-251] [REFERRED TO]
MOHAMMED YUSUF VS. TAMIL NADU WAKF BOARD [LAWS(MAD)-2023-4-103] [REFERRED TO]
DALMIA CEMENT (BHARAT) LTD VS. COMPETITION COMMISSION OF INDIA [LAWS(MAD)-2023-8-63] [REFERRED TO]
MOHAMED HASAN KUTHOUS VS. STATE [LAWS(MAD)-2023-8-82] [REFERRED TO]
NARENDRA KUMAR JAIN AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-199] [REFERRED TO]
DHARMENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-315] [REFERRED TO]
CHENNAI COLOUR COATINGS, INDUSTRIAL ESTATE, GUINDY VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2017-10-266] [REFERRED TO]
INDIC COLLECTIVE TRUST, THROUGH ITS MANAGING TRUSTEE, MR.G. ARAVINDALOCHANAN VS. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPT. [LAWS(MAD)-2017-11-21] [REFERRED TO]
GOVIND VALLABH PANT GRIH NIRMAN COOP SOCIETY VS. RAM JANKI MANDIR [LAWS(MPH)-2002-4-79] [REFERRED TO]
SARABJIT KAUR VS. GURPREET SINGH AND OTHERS [LAWS(P&H)-2017-2-242] [REFERRED TO]
MANOJ KUMAR VS. BIMLA DEVI [LAWS(P&H)-2017-7-33] [REFERRED TO]
SMT. RAKESH DEVI VS. SHISH RAM AND OTHERS [LAWS(P&H)-2018-1-272] [REFERRED TO]
STATE OF HARYANA VS. DULARI [LAWS(P&H)-2013-8-288] [REFERRED TO]
VIPAN KUMAR JAIN VS. B.S.N.L. [LAWS(P&H)-2014-1-71] [REFERRED TO]
KURUKSHETRA UNIVERSITY VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-5-290] [REFERRED TO]
ANIL GUPTA VS. STATE OF PUNJAB [LAWS(P&H)-2013-2-243] [REFERRED TO]
DAVINDER PAL SINGH AND ANOTHER VS. PEC UNIVERSITY OF TECHNOLOGY (ERSTWHILE PUNJAB ENGINEERING COLLEGE) & OTHERS [LAWS(P&H)-2013-2-288] [REFERRED TO]
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY VS. MANDEEP SINGH AND OTHERS [LAWS(P&H)-2013-12-406] [REFERRED]
COMMISSIONER OF CUSTOMS VS. BIOMED HITECH INDUSTRIES LIMITED [LAWS(MAD)-2010-7-258] [REFERRED TO]
NAKULA SAHOO AND ORS. VS. DURPADI SINGH AND ORS. [LAWS(ORI)-2015-12-28] [REFERRED TO]
SUNITHA VENKATRAM AND ORS. VS. DIVYA RAYAPATI [LAWS(MAD)-2015-3-446] [REFERRED TO]
KONGUNADU HOSPITALS (P) LTD. VS. THE RECOVERY OFFICER AND ORS. [LAWS(MAD)-2015-7-36] [REFERRED TO]
THE ORIENTAL INSURANCE COMPANY LTD. VS. M/S. VICEROY CAR RENTAL PRIVATE LIMITED AND ANOTHER [LAWS(P&H)-2013-11-296] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. BALJINDER SINGH [LAWS(P&H)-2013-12-177] [REFERRED TO]
R.KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-4-428] [REFERRED TO]
D.RAMESHKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-609] [REFERRED TO]
UNION OF INDIA AND ORS. VS. THE PUBLIC INFORMATION OFFICER, RIGHT TO INFORMATION CELL AND ORS. [LAWS(MAD)-2020-10-408] [REFERRED TO]
DIRECTOR/DIRECTOR IN CHARGE, CENTRAL STATE FARM CORPORATION OF INDIA LIMITED AND ANOTHER VS. NORANG AND ANOTHER [LAWS(P&H)-2014-9-656] [REFERRED]
D MECH ELECTRICAL PVT LTD VS. HARYANA FINANCIAL CORPORATION AND ANOTHER [LAWS(P&H)-2014-9-554] [REFERRED]
G. RAMA MOHAN RAO AND ANOTHER VS. THE GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS PRINCIPAL SECRETARY AND CHAIRMAN, AGRICULTURAL, MARKETING & COOPERATIVE DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER [LAWS(APH)-2017-3-11] [REFERRED TO]
M SOWBHAGYAMMA VS. LAND ACQUISITION OFFICER HYDERABAD [LAWS(APH)-2003-10-29] [REFERRED TO]
M SADASIVA SEKHAR VS. DISTRICT COLLECTOR KURNOOL [LAWS(APH)-2003-3-160] [REFERRED TO]
JAYANTA KUMAR BANERJEE VS. UCO BANK [LAWS(CAL)-2004-4-40] [REFERRED TO]
RAM CHAUDHARY VS. TECHNOLOGY PARK [LAWS(ALL)-2010-4-28] [REFERRED TO]
PREM SINGH AND ORS. VS. THE STATE OF U.P. AND ORS. [LAWS(ALL)-2011-2-453] [REFERRED TO]
VANKENA KRISHNA RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2022-5-30] [REFERRED TO]
KALPANA VIJAYSINH SAVANT VS. BARKHA AMIR HALDIVE [LAWS(BOM)-2022-7-174] [REFERRED TO]
OLAVO ANTONIO DO PERPETUO SOCORRO ALEMAO VS. STATE OF GOA [LAWS(BOM)-2010-8-185] [REFERRED TO]
SRJ SECURITIES LTD. VS. ASSISTANT COMMISSIONER OF INCOME [LAWS(DLH)-2003-1-130] [REFERRED TO]
RAM KALA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2014-12-328] [REFERRED TO]
GE CAPITAL SERVICES INDIA VS. K.M. VEERAPPA REDDY AND ORS. [LAWS(DLH)-2015-10-286] [REFERRED TO]
SHANTI INDIA P LTD VS. LT GOVERNOR [LAWS(DLH)-2007-2-161] [REFERRED TO]
EX NK DILBAG VS. UOI [LAWS(DLH)-2008-8-196] [REFERRED TO]
MADHUSUDAN VS. UNION OF INDIA [LAWS(DLH)-2006-4-16] [REFERRED TO]
TRACK INNOVATIONS INDIA PVT. LTD VS. UNION OF INDIA [LAWS(DLH)-2010-5-147] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. REJINA BEGUM [LAWS(GAU)-2005-1-1] [REFERRED TO]
GAUTAM SARMA VS. SANYUKTA BARUAH [LAWS(GAU)-2009-5-1] [REFERRED TO]
BHIKHABHAI DAHYABHAI JAJADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-9-137] [REFERRED TO]
SHIVI TALWAR : K.K. GARG : SATISH KUMAR GARG : SUDEEP KISHORE JAIN: KESHAV KUMAR (HUF) : KESHAV KUMAR : JAG MOHAN BHANDARI : VIJAY BHANDARI : MEKHALA SEN GUPTA : RATTAN SINGH : ANUP GUPTA : C.P. GUPTA : MALA AGGARWAL : NEELAM DIWAN : RAJ KUMAR DIWAN : KARTAR SINGH : GINNI FANANCIAL SERVICES LTD. : HARSH VARDHAN SARDA : PUSHPA SHARMA : A & B FASHIONS PVT. LTD. : LALIT KUMAR GROVER : BIMLA SODHI : SUNIL KUMAR SINGHAL : DALVINDER SINGH SODHI : GULAM NABI MIR : DALBIR SINGH : JASRAAJ SINGH : MEHMODA VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI : UNION OF INDIA : LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2019-3-371] [REFERRED TO]
MD KAUSHAR ALI VS. MD. RAMIZUL HAQUE AHMED [LAWS(GAU)-2023-9-40] [REFERRED TO]
BHARAT BHOGILAL PATEL VS. LEITZ TOOLING SYSTEMS INDIA PRIVATE [LAWS(BOM)-2019-6-345] [REFERRED TO]
IBRAHIM AHMED VALLI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-65] [REFERRED TO]
PREMADHAR MEMORIAL CHARITABLE TRUST VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-9-250] [REFERRED TO]
SMT. RADHIKA BHARGAVA VS. DR. ARJUN SAHAGAL [LAWS(BOM)-2019-1-56] [REFERRED TO]
PREM LATA DUBEY VS. DELHI CANTONMENT BOARD [LAWS(DLH)-2013-7-642] [REFERRED TO]
HARISH KOHLI VS. UNION OF INDIA [LAWS(DLH)-2014-10-142] [REFERRED TO]
ESSEX FARMS P LTD VS. UNION OF INDIA [LAWS(DLH)-2007-7-212] [REFERRED TO]
INTERNATIONAL FINANCE CORPORATION WASHINGTON VS. BIHAR SPONGE AND IRON LTD [LAWS(DLH)-2010-5-103] [REFERRED TO]
GRAMOPHONE COMPANY OF INDIA LTD VS. SUPER CASSETTE INDUSTRIES LTD [LAWS(DLH)-2010-7-11] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. DPC ENGINEERING [LAWS(DLH)-2011-10-136] [REFERRED TO]
AMIT VS. STATE OF U.P. [LAWS(ALL)-2022-8-43] [REFERRED TO]
M. VIJAYALAXMI DEVI VS. A.M. NAVEEN [LAWS(APH)-2016-3-65] [REFERRED TO]
C MUNIKRISHNAIAH VS. DISTRICT COLLECTOR CHITTOOR DISTRICT [LAWS(APH)-2003-1-21] [REFERRED TO]
GANGA KISAN SAHAKARI CHINI MILLS LIMITED VS. GHANSITA [LAWS(ALL)-2003-3-5] [REFERRED TO]
SHANKARANARAYANA CONSTRUCTION CO VS. KONKAN RAILWAY CORPORATION LTD [LAWS(BOM)-2004-2-130] [REFERRED TO]
ANUP RAI JAIN VS. STATE OF U P [LAWS(ALL)-2012-5-235] [REFERRED TO]
PRABHUJI VS. STATE OF U P [LAWS(ALL)-2010-12-35] [REFERRED TO]
SARITA GOEL VS. STATE OF U P [LAWS(ALL)-2011-8-67] [REFERRED TO]
KOLKATA MUNICIPAL CORPORATION VS. YUSUF KHAN [LAWS(CAL)-2021-3-69] [REFERRED TO]
TATA MOTORS LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-6-27] [REFERRED TO]
CHRISTIAN LOUBOUTIN SAS VS. ABUBAKER & ORS [LAWS(DLH)-2018-5-502] [REFERRED TO]
RAJ SINGH & ORS VS. LT GOVERNOR & ORS [LAWS(DLH)-2018-5-639] [REFERRED TO]
MS VEENA KOTHAVALE VS. UNION OF INDIA [LAWS(DLH)-2018-1-458] [REFERRED TO]
AMRISH CHANANA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2013-5-477] [REFERRED TO]
K. CHINNASAMY VS. RAMATHAL (DIED) [LAWS(MAD)-2024-3-86] [REFERRED TO]
CHINNASAMY AGENCIES VS. AMALA JESUDAS [LAWS(MAD)-2023-12-77] [REFERRED TO]
R.RAJENDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-3-80] [REFERRED TO]
NAZARETH FOODS (P) LTD. VS. ASSISTANT COMMISSIONER [LAWS(MAD)-2013-4-145] [REFERRED TO]
ANTI CORRUPTION MOVEMENT VS. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU, CO-OPERATION, FOOD & CONSUMER PROTECTION DEPARTMENT AND ORS. [LAWS(MAD)-2015-3-48] [REFERRED TO]
M/S. INDIAN OIL CORPORATION LTD. VS. M/S. BHAGAWAN BALASAI ENTERPRISES [LAWS(MAD)-2017-11-383] [REFERRED TO]
MOHINDER PAL VS. THE FINANCIAL COMMISSIONER HARYANA AND OTHERS [LAWS(P&H)-2013-2-270] [REFERRED TO]
PARVEEN MALIK VS. CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) AND OTHERS [LAWS(P&H)-2013-2-285] [REFERRED TO]
LAND ACQUISITION SPECIAL TAHSILDAR SALEM KARUR BROADGAUGE RAILWAY PROJECT VS. K MARIAMMAL [LAWS(MAD)-2011-9-252] [REFERRED TO]
DURGA PARSHAD VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-11-474] [REFERRED]
TVL.SURABHI GRANITES VS. ASSISTANT COMMISSIONER (CT) [LAWS(MAD)-2019-7-255] [REFERRED TO]
R.SHANKAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-317] [REFERRED TO]
P.V.MURUGANANDAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-271] [REFERRED TO]
R.SENTHILKUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-8-226] [REFERRED TO]
KAPTAN SINGH AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-173] [REFERRED TO]
HARYANA TANNERIES LTD AND ANOTHER VS. MEWA SINGH [LAWS(P&H)-2014-9-646] [REFERRED]
CHETAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-530] [REFERRED TO]
PARAMJIT KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-7-1052] [REFERRED]
DIRECTOR/DIRECTOR IN CHARGE, CENTRAL STATE FARM CORPORATION OF INDIA LIMITED AND ORS. VS. CHANDA AND ORS. [LAWS(P&H)-2014-8-323] [REFERRED TO]
PRESIDENT K VELLAKULAM PANCHAYAT KALLIKUDI CHATRAM MADURAI DISTRICT VS. KAMARAJ COLLEGE OF ENGINEERING AND TECHNOLOGY MANAGING BOARD [LAWS(MAD)-2009-10-446] [REFERRED TO]
S RAMASAMI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2011-3-789] [REFERRED TO]
CHANDERPATI VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK [LAWS(P&H)-2013-7-133] [REFERRED TO]
LUMAX INDUSTRIES LIMITED VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II [LAWS(P&H)-2013-7-164] [REFERRED TO]
S.R. GUPTA VS. ESTATE OFFICER [LAWS(P&H)-2013-9-175] [REFERRED TO]
STATE OF ORISSA VS. ALL ORISSA LOWER SECONDARY TEACHERS ASSOCIATION [LAWS(ORI)-2011-12-49] [REFERRED TO]
RANJIT SINGH VS. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS DEPARTMENT-CUM-JOINT DEVELOPMENT COMMISSIONER (IRD) [LAWS(P&H)-2019-5-435] [REFERRED TO]
RANJIT SINGH VS. SUKHBIR SINGH BADAL [LAWS(P&H)-2019-11-11] [REFERRED TO]
RAJENDER SINGH VS. BHOLA SINGH [LAWS(P&H)-2017-3-128] [REFERRED TO]
HARLEEN KAUR VS. HARMINDER PAL SINGH (DECEASED) THROUGH LRS AND ANOTHER [LAWS(P&H)-2017-3-235] [REFERRED TO]
GEI ENGINEERING LTD VS. ADDITIONAL COMMISSIONER COMMERCIAL TAX [LAWS(MPH)-2002-8-5] [REFERRED TO]
GOPAL AGRAWAL AND OTHERS VS. STATE OF M. P. AND OTHERS [LAWS(MPH)-2003-4-135] [REFERRED TO]
CHIEF ENGINEER/METROPOLITAN TRANSPORT PROJECT VS. PROGRESSIVE-ALIENS (JV) [LAWS(MAD)-2022-3-63] [REFERRED TO]
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED VS. CONTROLLER UNDER PAYMENT OF GRATUITY ACT, ASSISTANT COMMISSIONER OF LABOUR [LAWS(MAD)-2017-3-138] [REFERRED TO]
B. NAGARAJAN VS. THE PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-2-372] [REFERRED TO]
P PRAGATHESWARI VS. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY [LAWS(MAD)-2018-1-679] [REFERRED TO]
S SIVAMAHESWARI VS. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY [LAWS(MAD)-2018-4-363] [REFERRED TO]
R ROSHAN WILFRED VS. DEPUTY COMMISSIONER [LAWS(MAD)-2018-4-632] [REFERRED TO]
ARVIND GUPTA VS. PUNJAB NATIONAL BANK [LAWS(MAD)-2022-11-262] [REFERRED TO]
MANAGING DIRECTOR M/S S&S POWER SWITCHGEAR EQUIPMENT LIMITED VS. E POONGAVANAM [LAWS(MAD)-2020-9-1038] [REFERRED TO]
SPECIAL OFFICER VS. C POONGODI [LAWS(MAD)-2004-10-117] [REFERRED TO]
R Krishnamurthy VS. Indian Institute of Technology [LAWS(MAD)-2003-10-39] [REFERRED TO]
SEKAR JEWELLERS VS. TAMILNADU TAXATION SPECIAL TRIBUNAL [LAWS(MAD)-2002-10-35] [REFERRED TO]
RAHIMUNNISSA AND ORS. VS. THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA AND ORS. [LAWS(KAR)-2020-3-165] [REFERRED TO]
Y GOPALKRISHNA SINGH VS. REGIONAL INSTITUTE OF MEDICAL SCIENCES [LAWS(GAU)-2010-5-35] [REFERRED TO]
NAGALINGAPPA VS. THE DEPUTY COMMISSIONER AND ORS. [LAWS(KAR)-2016-3-203] [REFERRED TO]
STATE OF HARYANA VS. DEVANDER SAGAR [LAWS(SC)-2015-9-20] [REFERRED TO]
YOGESH NEEMA AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(SC)-2016-1-117] [REFERRED TO]
IIIACHI DEVI VS. JAIN SOCIETY PROTECTION OF ORPHANS INDIA [LAWS(SC)-2003-9-57] [REFERRED]
KRISHNA MOCHI VS. STATE OF BIHAR [LAWS(SC)-2002-4-60] [REFERRED]
BHAG SINGH AND OTHERS VS. SUBEG SINGH [LAWS(P&H)-2015-8-362] [REFERRED TO]
DR. SAT PAL GOYAL VS. UT OF CHANDIGARH AND OTHERS [LAWS(P&H)-2016-12-57] [REFERRED TO]
STATE OF HARYANA AND ANOTHER VS. SUDARSHAN KUMAR AND OTHERS [LAWS(P&H)-2016-3-298] [REFERRED TO]
BHARPOOR SINGH AND ANOTHER VS. LACHHMAN SINGH [LAWS(P&H)-2017-1-95] [REFERRED TO]
CHETAN WALIA AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-11-103] [REFERRED TO]
JASBIR KAUR VS. MUKHTIAR KAUR [LAWS(P&H)-2015-3-444] [REFERRED TO]
SMT. SAVITRI MOHAN VS. STATE OF U.P. [LAWS(ALL)-2012-5-332] [REFERRED TO]
RAM NIVAS VS. STATE OF U. P. [LAWS(ALL)-2019-9-156] [REFERRED TO]
EX. CONSTABLE RAKESH KUMAR VS. UNION OF INDIA [LAWS(DLH)-2012-4-325] [REFERRED TO]
PAHARPUR COOLING TOWERS LTD VS. ANURADHA MASALA UDHYOG PVT LTD [LAWS(ALL)-2007-12-209] [REFERRED]
STAR INDIA PVT. LTD VS. PIYUSH AGARWAL [LAWS(DLH)-2012-11-121] [REFERRED TO]
RITIKA PRIVATE LIMITED VS. BIBA APPARELS PRIVATE LIMITED [LAWS(DLH)-2016-3-172] [REFERRED TO]
OBLISETTY MANAGATAYARU VS. GOVERNMENT OF A P [LAWS(APH)-2010-6-105] [REFERRED TO]
K MADHAVA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2013-12-155] [REFERRED TO]
SECRETARY, SIDDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION VS. APPELLATE AUTHORITY [LAWS(APH)-2012-9-54] [REFERRED TO]
K. VARALAKSHMI W/O K. KUPPUSWAMY AND OTHERS VS. THE GOVERNMENT OF A.P. REPRESENTED BY THE DISTRICT COLLECTOR, CHITTOOR AND ANOTHER [LAWS(APH)-2014-3-204] [REFERRED TO]
AIZAZ ALAM VS. UNION OF INDIA [LAWS(DLH)-2006-4-111] [REFERRED TO]
RAJESH SHARMA VS. UNION OF INDIA [LAWS(DLH)-2009-5-7] [REFERRED TO]
C.L. DEVGUN VS. NEW DELHI MUNICIPAL COUNCIL [LAWS(DLH)-2008-11-229] [REFERRED TO]
TATA IRON AND STEEL CO LTD VS. JHALANI TOOLS INDIA LTD [LAWS(DLH)-2009-1-74] [REFERRED TO]
SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS CONQUISTAS VS. STATE OF GOA [LAWS(BOM)-2020-2-128] [REFERRED TO]
HUSSAINALI SHARIF PUNJWANI AND OTHERS VS. THE BOARD OF TRUSTEES OF PORT OF BOMBAY AND OTHERS [LAWS(BOM)-2017-6-122] [REFERRED TO]
MADHUSUDAN VS. GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2014-10-383] [REFERRED]
M L KHULLAR VS. UNION OF INDIA [LAWS(DLH)-2003-12-4] [REFERRED TO]
BABURAO S/O ABAJI AGLAWE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-62] [REFERRED TO]
NARENDRA TARACHAND AGRAWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-9-78] [REFERRED TO]
PRIME INDUSTRIES LTD. VS. SEIL LTD. AND ANR. [LAWS(DLH)-2010-5-288] [REFERRED TO]
BHUSHAN KUMAR VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2009-9-31] [REFERRED TO]
EIDER PW1 PAGING LIMITED AND PW1 COMMUNICATIONS LTD VS. UNION OF INDIA [LAWS(DLH)-2010-2-65] [REFERRED TO]
ASHOK KUMAR AGGARWAL VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2010-4-211] [REFERRED TO]
BINDU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-44] [REFERRED TO]
LILAWATI GUPTA VS. UNION OF INDIA [LAWS(GAU)-2004-1-33] [REFERRED TO]
SUMEET ENTERPRISES VS. UNION OF INDIA [LAWS(GAU)-2005-4-14] [REFERRED TO]
MUSTT ADIBA ABU BAKKAR VS. ORIENTAL MARKETING CORPORATION [LAWS(GAU)-2010-8-24] [REFERRED TO]
MD. BAHALUDDIN SHEIKH, VS. UNION OF INDIA [LAWS(GAU)-2013-4-4] [REFERRED TO]
MARUTI SUZUKI INDIA LTD. AND ORS. VS. DELHI AUTO GENERAL FINANCE PVT. LTD. AND ORS. [LAWS(DLH)-2017-12-91] [REFERRED TO]
HARISH GUPTA VS. U.O.I. [LAWS(DLH)-2022-8-37] [REFERRED TO]
PRAKASH VS. STATE OF KERALA [LAWS(KER)-2011-4-114] [REFERRED TO]
HIMALAYAN STORE, MALL MANALI VS. BHARAT SANCHAR NIGAM LIMITED AND OTHERS [LAWS(HPH)-2016-5-262] [REFERRED TO]
M/S AKSHAR DEVELOPERS VS. INCOME-TAX SETTLEMENT COMMISSION ADDITIONAL BENCH II [LAWS(GJH)-2019-2-96] [REFERRED TO]
N GOKULA KRISHNAN VS. S A THIRUMANI NADAR [LAWS(MAD)-2010-4-607] [REFERRED TO]
SARBESWAR BARIK VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2016-1-63] [REFERRED TO]
KHETRAMOHAN TRIPATHY AND ORS. VS. BASUDEV ACHARYA [LAWS(ORI)-2015-12-7] [REFERRED TO]
THE CO-OPERATIVE SUGAR INDUSTRIES LTD. VS. DHARANI SUGAR AND CHEMICALS LTD. [LAWS(ORI)-2015-12-15] [REFERRED TO]
B GURUBACKIAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-12-101] [REFERRED TO]
INTEGRATED SERVICE POINT PRIVATE LIMITED VS. DIRECTOR OF SUGAR [LAWS(MAD)-2013-2-94] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2021-7-9] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. SHAILENDRA [LAWS(SC)-2018-2-88] [REFERRED TO]
A. KRISHNAN VS. STATE OF TAMILNADU AND ORS. [LAWS(MAD)-2015-8-75] [REFERRED TO]
PROCTER & GAMBLE HYGIENE AND HEALTH CARE LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2023-2-156] [REFERRED TO]
RANBIR SINGH VS. BHUPINDER KAUR AND ANOTHER [LAWS(P&H)-2017-7-200] [REFERRED TO]
JAGMAL SINGH VS. IQBAL SINGH [LAWS(P&H)-2017-8-59] [REFERRED TO]
STEEL AUTHORITY OF INDIA VS. M/S. RAJA STEEL WORKS [LAWS(P&H)-2017-8-69] [REFERRED TO]
LIBERTY GROUP MARKETING DIVISION VS. C I T [LAWS(P&H)-2013-9-820] [REFERRED]
ABDUL ZALIL VS. ISMAIL [LAWS(P&H)-2014-1-294] [REFERRED TO]
V.N. TRIPATHI VS. PANJAB UNIVERSITY [LAWS(P&H)-2014-8-147] [REFERRED TO]
ORISSA MANGEMENT COLLEGES ASSOCIATION VS. STATE OF ORISSA [LAWS(ORI)-2007-5-2] [REFERRED TO]
TARSEM SINGH VS. MOHAN LAL AND OTHERS [LAWS(P&H)-2014-8-526] [REFERRED]
GIAN CHAND VS. PREM PARKASH KAPOOR AND OTHERS [LAWS(P&H)-2014-9-330] [REFERRED]
DEPUTY GENERAL MANAGER VS. PRESIDING OFFICER [LAWS(P&H)-2013-11-62] [REFERRED TO]
AMUTHA VS. THALAPPAKATTI HOTELS PVT LTD [LAWS(MAD)-2020-2-513] [REFERRED TO]
PAWITTAR SINGH WALIA VS. UNION TERRITORY, CHANDIGARH AND OTHERS [LAWS(P&H)-2012-11-454] [REFERRED]
V.SEKAR VS. PRINCIPAL SECRETARY PUBLIC WORKS DEPARTMENT [LAWS(MAD)-2019-3-442] [REFERRED TO]
RAMUPILLAI KUPPURAJ VS. INCOME TAX OFFICER, INTERNATIONAL TAXATION-1(2) [LAWS(MAD)-2019-6-624] [REFERRED TO]
R.LAKSHMI PRABHA VS. THE GENERAL MANAGER [LAWS(MAD)-2019-6-280] [REFERRED TO]
V.KARUPPASAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-315] [REFERRED TO]
P.VENKATACHALAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-316] [REFERRED TO]
RAILWAY CORRIDOR VIRODH KISHAN SANGH VS. UNION OF INDIA [LAWS(GJH)-2013-10-42] [REFERRED TO]
ANU JAYAPAL VS. STATE OF KERALA [LAWS(KER)-2022-5-9] [REFERRED TO]
L S AHOKAN VS. STATE OF KERALA [LAWS(KER)-2005-8-27] [REFERRED TO]
AMUTHAVALLI VS. SUB-REGISTRAR, OFFICE OF THE SUB-REGISTRAR, GANDHIPURAM, COIMBATORE [LAWS(MAD)-2017-9-104] [REFERRED TO]
C RAMU VS. STATE OF KARNATAKA [LAWS(KAR)-2014-12-171] [REFERRED TO]
N AMARAVATHY VS. STATE OF TAMILNADU [LAWS(MAD)-2004-1-49] [REFERRED TO]
M DURAI VS. STATE OF TAMIL NADU [LAWS(MAD)-2004-7-71] [REFERRED TO]
N SREEDHARAN NAIR ANGALAMMAN KOIL STREET CHOOLAI MADRAS 112 VS. MOTTAIPATTI CHINNA PALLIVASAL MUSLIM JAMATH VIRUDHUNAGAR [LAWS(MAD)-2003-3-18] [REFERRED TO]
JAYDEEP GUPTA VS. STATE OF M P [LAWS(MPH)-2011-8-26] [REFERRED]
NAGALINGAPPA VS. DEPUTY COMMISSIONER,SHIMOGA DISTRICT [LAWS(KAR)-2022-11-3] [REFERRED TO]
P. KANNAN VS. COMMISSIONER [LAWS(MAD)-2022-3-5] [REFERRED TO]
TVL TRANSTONNELSTROY AFCONS JOINT VENTURE, VS. UNION OF INDIA [LAWS(MAD)-2020-9-756] [REFERRED TO]
S. MURUGANANDAM VS. J. JOSEPH [LAWS(MAD)-2022-1-275] [REFERRED TO]
LOKAYYA POOJARY VS. STATE OF KARNATAKA [LAWS(KAR)-2012-1-44] [REFERRED TO]
RAESHMI V VS. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION [LAWS(MAD)-2018-4-629] [REFERRED TO]
K. SELVADURAI AND OTHERS VS. UNION OF INDIA AND ANOTHER [LAWS(MAD)-2018-2-1199] [REFERRED TO]
TMT. KITTAMMA AND OTHERS VS. THE DISTRICT COLLECTOR, DHARMAPURI [LAWS(MAD)-2017-8-392] [REFERRED TO]
STATE OF KARNATAKA VS. THIRUMALA DISTILLERIES [LAWS(KAR)-2004-9-24] [REFERRED TO]
KULDEEP SINGH VS. BHUPINDER KAUR [LAWS(P&H)-2015-5-328] [REFERRED TO]
RAM CHANDER AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-5-271] [REFERRED TO]
BALWINDER VERMA @ BOBBY VS. STATE OF PUNJAB [LAWS(P&H)-2015-8-575] [REFERRED]
RAMESH KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-7-549] [REFERRED]
HARYANA POWER GENERATION CORPORATION LTD. VS. HARYANA STATE MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ANOTHER [LAWS(P&H)-2016-8-141] [REFERRED TO]
GOPI RAM AND OTHERS VS. SAJJAN SINGH AND OTHERS [LAWS(P&H)-2017-1-96] [REFERRED TO]
ANIL KUMAR GUPTA VS. STATE OF BIHAR [LAWS(SC)-2012-2-126] [REFERRED]
SATYAWATI SHARMA VS. UNION OF INDIA [LAWS(SC)-2008-4-25] [REFERRED]
L IBOHALBI SINGH VS. DIRECTOR OF HEALTH SERVICES MANIPUR [LAWS(GAU)-2006-11-80] [REFERRED TO]
BANDANA GOGOI VS. COMMISSIONER OF INCOME-TAX [LAWS(GAU)-2007-1-84] [REFERRED TO]
CHETANA EDUCATION TRUST VS. STATE OF KARNATAKA [LAWS(KAR)-2019-11-47] [REFERRED TO]
KANSAL WOOLEN AND HOSIERY MILLS PVT. LTD. VS. USHA SINGH AND ORS. [LAWS(DLH)-2015-3-253] [REFERRED TO]
VALSAD DISTRICT CENTRAL CO. OP. BANK LTD. VS. BHASKAR Y. MEHTA [LAWS(GJH)-2016-8-227] [REFERRED TO]
MAHENDER KUMAR VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2019-7-224] [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2017-9-171] [REFERRED TO]
SURENDER SINGH VS. UNION OF INDIA [LAWS(DLH)-2014-9-169] [REFERRED TO]
DHARAMVIR WALIA VS. DHANI RAM [LAWS(DLH)-2014-12-354] [REFERRED TO]
USHA DEVI & ORS VS. RANJEET SINGH [LAWS(DLH)-2014-10-327] [REFERRED]
THE DEPOT MANAGER, PARGI DEPOT VS. R. BALAMANI AND ORS. [LAWS(APH)-2014-10-116] [REFERRED TO]
B V R SUBRAMANYAM VS. DISTRICT COLLECTOR AND MAGISTRATE KURNOOL [LAWS(APH)-2014-2-139] [REFERRED TO]
SHAIKH FAREED VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2012-11-63] [REFERRED TO]
M KISHAN VS. STATE [LAWS(APH)-2004-1-36] [REFERRED TO]
DEVENDER KUMAR VS. UNION OF INDIA [LAWS(DLH)-2012-5-112] [REFERRED TO]
GOVT OF NCT OF DELHI VS. SUDESH PAL RANA [LAWS(DLH)-2011-9-246] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. R.K.B.K. LTD. AND JAYSHREE TEA AND INDUSTRIES LTD. [LAWS(CAL)-2010-3-137] [REFERRED TO]
SARMA SPORTS AND ORS. VS. GOVINDARAJU JAYANTH [LAWS(APH)-2017-3-34] [REFERRED TO]
VIPIN SHARMA VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR. [LAWS(DLH)-2009-7-473] [REFERRED TO]
GRAMPANCHAYAT AASHTI, SOLAPUR VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2018-3-322] [REFERRED TO]
RAM SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2004-2-288] [REFERRED TO]
BANI SINGH VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-7-538] [REFERRED TO]
HATAM SINGH AND OTHERS; DEEPA GARG; NEMI NATH FOUN VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-9-338] [REFERRED]
SUSHEEL KUMAR SHUKLA VS. MANJU SHUKLA [LAWS(ALL)-2020-1-386] [REFERRED TO]
COMMISSIONER INCOME TAX VS. MUZAFAR NAGAR DEVELOPMENT AUTHORITY [LAWS(ALL)-2013-8-123] [REFERRED TO]
STATE OF GOA VS. AGNELO JOSE AUGUSTO PINTO [LAWS(BOM)-2005-7-102] [REFERRED TO]
GAL OFFSHORE SERVICES LTD VS. COMMISSIONER OF INCOME TAX [LAWS(BOM)-2008-11-116] [REFERRED TO]
M C VIJAYAKUMAR VS. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD [LAWS(MAD)-2014-9-349] [REFERRED TO]
K. JAYARAMAN VS. REGISTRAR [LAWS(MAD)-2016-12-154] [REFERRED TO]
SHIVLAL VS. STATE OF M.P. [LAWS(MPH)-2007-1-103] [REFERRED TO]
PANCHA VS. STATE OF M P [LAWS(MPH)-2007-1-118] [REFERRED]
M.S.P.L. LIMITED VS. STATE OF KARNATAKA [LAWS(SC)-2022-10-8] [REFERRED TO]
ZIYAVUDEEN BAQAVI VS. UNION OF INDIA [LAWS(MAD)-2023-4-85] [REFERRED TO]
GENERAL MANAGER VS. VANGI VANIGA THODARBALARGAL SANGAM [LAWS(MAD)-2023-6-79] [REFERRED TO]
T.K. SRINIVASAN VS. PRESIDING OFFICER, LABOUR COURT [LAWS(MAD)-2023-10-133] [REFERRED TO]
K. INDULEKHA VS. TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI [LAWS(MAD)-2023-7-114] [REFERRED TO]
LSS OCEAN TRANSPORT DMCC VS. K.I. (INTERNATIONAL) LIMITED [LAWS(MAD)-2023-10-3] [REFERRED TO]
MANNI DEVI VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-8-156] [REFERRED TO]
HARDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-5-246] [REFERRED TO]
FATHIMABI VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-7-227] [REFERRED TO]
R RAJAMANI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2007-4-342] [REFERRED TO]
TAMIL NADU ELECTRICITY BOARD VS. K S V COTTON MILLS PRIVATE LTD [LAWS(MAD)-2005-7-93] [REFERRED TO]
T. N. ELECTRICITY BOARD VS. K. S. V. COTTON MILLS PVT. LTD. [LAWS(MAD)-2005-7-236] [REFERRED TO]
SUKHMANDER SINGH AND ORS. VS. MANDEEP SINGH AND ORS. [LAWS(P&H)-2014-5-726] [REFERRED TO]
CHANAN SINGH AND ORS. VS. GURDEV SINGH [LAWS(P&H)-2014-2-262] [REFERRED TO]
PARTISH RAJ VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-932] [REFERRED]
DAYA BHAN YADAV VS. AGYA WANTI AND ORS. [LAWS(P&H)-2014-8-244] [REFERRED TO]
RANJIT SINGH VS. PARKASH KAUR [LAWS(P&H)-2014-9-260] [REFERRED]
STATE OF HARYANA AND OTHERS VS. BALDEV KRISHAN SACHDEVA AND OTHERS [LAWS(P&H)-2014-9-626] [REFERRED]
BALWINDER KAUR VS. RANDHHIR SINGH AND OTHERS [LAWS(P&H)-2017-5-186] [REFERRED TO]
GAJRAJ AND ANOTHER VS. RAVI KUMAR AND OTHERS [LAWS(P&H)-2017-5-286] [REFERRED TO]
M/S. L.G. HOTELS LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2017-7-74] [REFERRED TO]
BALJIT (SINCE DECEASED) THROUGH LRS AND OTHERS VS. SATPAL AND ANOTHER [LAWS(P&H)-2017-9-10] [REFERRED TO]
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION VS. MOHD. SHAHBUDDIN [LAWS(MPH)-2022-4-60] [REFERRED TO]
MANAGEMENT COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. VS. JOINT COMMISSIONER OF LABOUR [LAWS(MAD)-2019-7-484] [REFERRED TO]
LAKSHMI MUTHUKRISHNAN VS. PRINCIPAL COMMISSIONER OF INCOME TAX-5 [LAWS(MAD)-2019-8-82] [REFERRED TO]
G.SEERALAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-8-243] [REFERRED TO]
M SAKTHIVEL VS. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PUBLIC WORKS DEPARTMENT [LAWS(MAD)-2019-4-60] [REFERRED TO]
NATARAJAN VS. UNION OF INDIA REP BY ITS SECRETARY DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS [LAWS(MAD)-2018-8-503] [REFERRED TO]
SHYAM LAL THUKRAL VS. STATE OF PUNJAB [LAWS(P&H)-2013-10-213] [REFERRED TO]
BALBIR SINGH VS. FINANCIAL COMMISSIONER, HARYANA [LAWS(P&H)-2013-2-197] [REFERRED TO]
UNITED PROCESSORS VS. THE STATE TAX OFFICER, SANKARI [LAWS(MAD)-2020-11-213] [REFERRED TO]
HARI PARSHAD SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2010-3-176] [REFERRED TO]
SURESH JUGARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2009-10-3] [REFERRED TO]
D.S. Chakrapani S/o. Sri D. Subbappa Gowda VS. The Secretary, Government of Karnataka, Revenue Department (LA), The Deputy Commissioner, The Divisional Controller, Karnataka State Road Transport Corporation, Mangalore Division and Karnataka Stat [LAWS(KAR)-2011-9-92] [REFERRED TO]
T VENKATESH REDDY BANGALORE VS. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT OF HOUSING AND URBAN DEPARTMENT BANGALORE [LAWS(KAR)-2011-10-1] [REFERRED TO]
SURESH VS. STATE OF KARNATAKA [LAWS(KAR)-2022-4-62] [REFERRED TO]
COMMISSIONER, AVADI MUNICIPALITY, AVADI, CHENNAI VS. U GEETHA [LAWS(MAD)-2018-4-640] [REFERRED TO]
BHARATHI S VS. PONDICHERRY UNIVERSITY REPRESENTED BY ITS CONTROLLER OF EXAMINATIONS [LAWS(MAD)-2018-4-404] [REFERRED TO]
R KARTHIKEYAN VS. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT [LAWS(MAD)-2018-4-44] [REFERRED TO]
ROSAMMA JOSEPH VS. STATE OF KERALA [LAWS(KER)-2014-2-45] [REFERRED TO]
TMT G SAROJA VS. GOVERNMENT OF TAMIL NADU AND ORS [LAWS(MAD)-2010-12-469] [REFERRED]
K PARASURAM BATTA AND ORS VS. GOVERNMENT OF TAMIL NADU AND ORS [LAWS(MAD)-2010-4-744] [REFERRED]
K PARASURAM BATTA AND ORS VS. GOVERNMENT OF TAMIL NADU AND ORS [LAWS(MAD)-2010-4-744] [REFERRED]
SURESH JUGARAJKAR VS. STATE OF KARNATAKA REPTD BY ITS SECRETARY [LAWS(KAR)-2017-9-90] [REFERRED TO]
SMT. B. SHARADAMMA AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-3-322] [REFERRED TO]
S. MURUGANANDAM VS. J. JOSEPH [LAWS(MAD)-2022-2-15] [REFERRED TO]
PIYUSH BOKARIA VS. RESERVE BANK OF INDIA [LAWS(MAD)-2020-9-799] [REFERRED TO]
HOSHIAR SINGH AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-4-301] [REFERRED TO]
DALJINDER SINGH @ SAHBI VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-630] [REFERRED TO]
LOGICAL DEVELOPERS PVT LTD VS. STATE OF HARYANA [LAWS(P&H)-2015-3-673] [REFERRED TO]
VIKRAMJIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-241] [REFERRED TO]
SAHAB SINGH VS. DHARAMVIR [LAWS(P&H)-2015-3-328] [REFERRED TO]
IQBAL SINGH VS. JAGMAL SINGH AND OTHERS [LAWS(P&H)-2017-1-87] [REFERRED TO]
NARENDER NATH PURI VS. SATISH KUMAR KAPIL AND ANOTHER [LAWS(P&H)-2017-1-97] [REFERRED TO]
KULDIP SINGH JASWAL AND OTHERS VS. JASPAL SINGH AND ANOTHER [LAWS(P&H)-2015-9-499] [REFERRED TO]
QUARK CITY INDIA PVT. LTD. VS. S. RAKSHIT [LAWS(P&H)-2015-9-51] [REFERRED TO]
INDIAN PERFORMING RIGHTS SOCIETY LTD. VS. SANJAY DALIA AND ORS. [LAWS(SC)-2015-7-31] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD. VS. PAWAN KUMAR GUPTA [LAWS(SC)-2015-9-90] [REFERRED TO]
THALAPPALAM SER. COOP. BANK LTD VS. STATE OF KERALA [LAWS(SC)-2013-10-18] [REFERRED TO,]
MD. VASIM QURASHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-3-79] [REFERRED TO]
HARIBHAU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-129] [REFERRED TO]
MOINUDDIN QURESHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-6-25] [REFERRED TO]
AVIJEET DAW VS. UNION OF INDIA [LAWS(CAL)-2021-7-43] [REFERRED TO]
SHREE NARAYAN SINGH VS. STATE OF U P [LAWS(ALL)-2013-10-65] [REFERRED TO]
NANDKURNAR BHAUSAHEB ZAWARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-8-168] [REFERRED]
NARESH SINGH VS. BHARAT SANCHAR NIGAM LIMITED [LAWS(DLH)-2010-3-150] [REFERRED TO]
RAJINDER KUMAR AGGARWAL VS. LIEUTENANT GOVERNER OF DELHI [LAWS(DLH)-2010-3-169] [REFERRED TO]
YASHPAL VS. UNION OF INDIA [LAWS(DLH)-2010-3-270] [REFERRED TO]
MAGNOSTAR TELECOMMUNICATIONS VS. KOTAK MAHINDRA BANK LTD [LAWS(DLH)-2010-3-333] [REFERRED TO]
NANDU VS. UNION OF INDIA [LAWS(DLH)-2006-4-9] [REFERRED TO]
MOHD HAROON CHAUDHARY VS. UNION OF INDIA [LAWS(DLH)-2007-5-188] [REFERRED TO]
RAKHI RUGHWANI VS. UNION OF INDIA [LAWS(DLH)-2007-7-216] [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [LAWS(DLH)-2013-10-372] [REFERRED TO]
SUNIL GOEL VS. STATE [LAWS(DLH)-2014-4-229] [REFERRED TO]
PAN PARAG INDIA LTD. VS. DIRECTOR GENERAL OF FOREIGN TRADE & ANR. [LAWS(DLH)-2016-3-251] [REFERRED TO]
BHAGATRAM RAVALMAL BALANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-37] [REFERRED TO]
ENDEMOL INDIA PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX-XI [LAWS(AR)-2013-12-1] [REFERRED TO]
K RAMCHANDRA RAO VS. STATE OF A P PUBLIC PROSECUTOR [LAWS(APH)-2003-12-109] [REFERRED TO]
A INDIRA VS. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION TIRUPATHI CHITTOOR DISTRICT [LAWS(APH)-2003-4-100] [REFERRED TO]
T.R. JEWELLERY AND ORS. VS. STATE BANK OF INDIA AND ORS. [LAWS(APH)-2015-11-17] [REFERRED TO]
ABHISHEK MISHRA VS. STATE OF U P & ORS [LAWS(ALL)-2016-9-49] [REFERRED]
RAM GOPAL SINGH SISODIA VS. UNION OF INDIA [LAWS(DLH)-2012-12-146] [REFERRED TO]
SAMARJIT SINGH CHATTHA VS. FASHION FLARE [LAWS(DLH)-2012-4-275] [REFERRED TO]
MAHAVIR SAHKARI AVAS SAMITILTD VS. STATE OF U P [LAWS(ALL)-2006-9-238] [REFERRED TO]
GOVT OF NCT OF DELHI VS. ASHOK KUMAR [LAWS(DLH)-2011-9-245] [REFERRED TO]
P MALSAWMA VS. STATE OF MIZORAM [LAWS(GAU)-2009-12-8] [REFERRED TO]
VIJAY DAMJI DANGER VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-469] [REFERRED TO]
SAMBHAV CONSTRUCTIONS VS. STATE OF KARNATAKA [LAWS(KAR)-2003-3-59] [REFERRED TO]
STATE OF TAMIL NADU VS. PRAMILA RAJARAM [LAWS(MAD)-2008-8-64] [REFERRED TO]
JAYASREE VS. UNION OF INDIA, [LAWS(KER)-2018-12-172] [REFERRED TO]
T. Venkatesh Reddy Aged About 48 Years S/o Late Thimmareddy R/o Deverchikkanahalli Village Begur Hobli, Bangalore South Taluk, Bangalore and T. Keshava Reddy Aged About 46 Years S/o Late Thimmareddy R/o Deverchikkanahalli Village, Begur Hobli, Bangalore S VS. [LAWS(KAR)-2011-10-81] [REFERRED TO]
METALMAN AUTO PVT. LTD. VS. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(MAD)-2023-1-481] [REFERRED TO]
NANNU SAHU VS. STATE OF M P [LAWS(MPH)-2010-4-35] [REFERRED TO]
A. RAVICHANDRAN @ RAVI VS. THE ZONAL OFFICER [LAWS(MAD)-2018-1-481] [REFERRED TO]
SHREEMAD JAGADGURU SHANKARACHARYA SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI VS. STATE OF KARNATAKA [LAWS(KAR)-2014-12-7] [REFERRED TO]
C. MANGAI VS. SHIVA SUBRAMANIAN AND ORS. [LAWS(KAR)-2015-9-192] [REFERRED TO]
MURALI @ MURLIDHAR NAYAK VS. BHARATH SANCHAR NIGAM LIMITED [LAWS(KAR)-2016-8-259] [REFERRED TO]
PATEL BHARATBHAI CHIMANLAL VS. UNION OF INDIA [LAWS(GJH)-2013-12-113] [REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE, VISNAGAR VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2013-12-7] [REFERRED TO]
SURJIT SINGH VS. FINANCIAL COMMISSIONER (APPEALS) PUNJAB AND ORS [LAWS(P&H)-2013-4-694] [REFERRED]
PROJECT DIRECTOR VS. M.VIJAYALAKSHMI [LAWS(MAD)-2020-2-131] [REFERRED TO]
WORLDPART LTD. VS. ASSISTANT COMMISSIONER OF INCOME-TAX [LAWS(MAD)-2019-8-317] [REFERRED TO]
SANGEETHA VS. JITENDRA BHANDARI [LAWS(MAD)-2016-4-252] [REFERRED TO]
SMT. KAMLA DEVI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-11-207] [REFERRED]
TUDOR KNITTING WORKS PVT. LTD. VS. COMMISSIONER OF INCOME TAX [LAWS(P&H)-2013-8-193] [REFERRED TO]
GYAN PARKASH VS. BHATI DEVI [LAWS(P&H)-2014-1-387] [REFERRED TO]
A.GLORY MARRY VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-2-196] [REFERRED TO]
A.RUBAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-272] [REFERRED TO]
THAMBUSAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-588] [REFERRED TO]
K. SURESH AND OTHERS VS. GOVERNMENT OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-6-1143] [REFERRED TO]
M. LIONEL ANTONY RAJ VS. DR. P.P. CHELLATHURAI [LAWS(MAD)-2018-6-1697] [REFERRED TO]
M.LOGANATHAN VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-8-1002] [REFERRED TO]
DANIEL VS. A R SAFIULLAH [LAWS(MAD)-2004-1-79] [REFERRED TO]
SHAILAJA FINANCE LTD. VS. GTM BUILDERS & PROMOTERS PVT. LTD. [LAWS(NCD)-2014-5-62] [REFERRED TO]
RAJESH AND ANOTHER VS. SURESH AND OTHERS [LAWS(P&H)-2017-7-144] [REFERRED TO]
VIJAY KUMAR VS. HARDAM SINGH [LAWS(P&H)-2017-2-316] [REFERRED TO]
DHARAMPAL VS. SATISH KHATANA AND OTHERS [LAWS(P&H)-2017-2-357] [REFERRED TO]
ANIL CHAUDHARY AND OTHERS VS. RANJIT SINGH AND OTHERS [LAWS(P&H)-2017-3-158] [REFERRED TO]
RAJ MOHINDER PAL VS. MADHVI LUTHRA AND OTHERS [LAWS(P&H)-2017-9-45] [REFERRED TO]
MANAGEMENT, SANMINA SCI INDIA PVT. LTD VS. S. LOGANATHAN [LAWS(MAD)-2024-6-85] [REFERRED TO]
HARPAL SINGH VS. RAJINDER KAUR AND ORS. [LAWS(P&H)-2014-5-905] [REFERRED TO]
KANWAR LAL AND OTHERS VS. SHIV NARAIN AND OTHERS [LAWS(P&H)-2014-8-431] [REFERRED]
MALKHAN SINGH VS. FINANCIAL COMMISSIONER HARYANA AND OTHERS [LAWS(P&H)-2016-8-75] [REFERRED TO]
KISHAN SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-9-263] [REFERRED TO]
RAKESH RADHESHYAM JHUNJHUWALA VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-9-45] [REFERRED TO]
RAJAT JAIN AND ORS. VS. UNION TERRITORY, CHANDIGARH AND ORS. [LAWS(P&H)-2015-9-59] [REFERRED TO]
MADAN LAL VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-8-115] [REFERRED TO]
VINOD GUPTA AND ORS. VS. HARYANA STATE POLLUTION CONTROL BOARD [LAWS(P&H)-2015-8-249] [REFERRED TO]
B ANJANAPPA VS. VYALIKAVAL HOUSE BUILDING [LAWS(SC)-2012-2-109] [REFERRED TO]
GURBINDER KAUR BRAR VS. UNION OF INDIA [LAWS(SC)-2013-7-115] [REFERRED TO]
SINGARENI COLLIERIES CO. LTD. VS. VEMUGANTI RAMAKRISHAN RAO [LAWS(SC)-2013-8-67] [REFERRED TO]
COMPETITION COMMISSION OF INDIA VS. STEEL AUTHORITY OF INDIA LTD [LAWS(SC)-2010-9-46] [REFERRED TO]
SUSHIL KUMAR SHARMA VS. UNION OF INDIA [LAWS(SC)-2005-7-12] [REFERRED TO]
CHARAN SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2004-3-130] [REFERRED]
BONDU RAMASWAMY VS. BANGLORE DEVELOPMENT AUTHORITY [LAWS(SC)-2010-5-84] [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [LAWS(SC)-2013-11-15] [REFERRED TO]
GOJER BROTHERS PVT LTD VS. STATE OF WEST BENGAL [LAWS(SC)-2013-11-74] [REFERRED TO]
SURESH KUMAR KOUSHAL VS. NAZ FOUNDATION [LAWS(SC)-2013-12-20] [REFERRED TO]
BALAJI NAGAR RESIDENTIAL ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(SC)-2014-9-33] [REFERRED TO]
SUMAN VS. SANJEEV KUMAR [LAWS(P&H)-2017-1-46] [REFERRED TO]
RATTAN SINGH VS. FINANCIAL COMMISSIONER [LAWS(P&H)-2016-9-371] [REFERRED TO]
MOTI SAGAR AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2016-5-257] [REFERRED TO]
CHAMKAUR SINGH VS. RAGHBIR SINGH [LAWS(P&H)-2017-1-395] [REFERRED TO]
BALLY SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-2-79] [REFERRED TO]
KARAM CHAND AND ANOTHER VS. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE, CANAL COLONY [LAWS(P&H)-2016-7-96] [REFERRED TO]
VIRSA SINGH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-8-24] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS VS. ABHISHEK KUMAR AND ANOTHER [LAWS(P&H)-2016-8-70] [REFERRED TO]
SATISH BABUBHAI PATEL VS. UNION OF INDIA AND 3 ORS. [LAWS(GJH)-2013-11-87] [REFERRED TO]
BHARTI AIRTEL LIMITED VS. THE DEPUTY COMMISSIONER INCOME TAX [LAWS(KAR)-2014-8-179] [REFERRED TO]
EMPIRE TRADERS VS. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, TUTICORIN [LAWS(MAD)-2022-2-302] [REFERRED TO]
TRAVANCORE SOLVENTS & OILS VS. COMMISSIONER OF CUSTOMS [LAWS(MAD)-2022-1-60] [REFERRED TO]
KONGU EDUCATIONAL TRUST VS. COMMISSIONER, HINDU RELIGIOUS [LAWS(MAD)-2022-1-63] [REFERRED TO]
V.SRINIVASAN VS. PRESIDING OFFICER ADDITIONAL LABOUR COURT [LAWS(MAD)-2021-6-266] [REFERRED TO]
PANNEERSELVAM VS. BHOOPATHI [LAWS(MAD)-2021-7-355] [REFERRED TO]
KULDEEP SINGH VS. HARBANS LAL [LAWS(HPH)-2023-9-62] [REFERRED TO]
MANAGEMENT OF M/S MOTORS LIMITED (TATA ENGINEERING & LOCOMOTIVE COMPANY LTD ) NOW TATA MOTORS LTD VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-6-14] [REFERRED TO]
KURESH A KAPADIA VS. STATE OF TAMIL NADU [LAWS(MAD)-2004-1-60] [REFERRED TO]
N AMARAVATHY VS. V RAMAKRISHNAN [LAWS(MAD)-2004-1-83] [REFERRED TO]
HINDUSTAN MOTORS LTD VS. MOTORS [LAWS(MPH)-2009-2-38] [REFERRED TO]
SUPER AUDIO MADRAS PVT LTD VS. ENTERTAINMENT NETWORK [LAWS(MAD)-2010-11-424] [REFERRED TO]
S DHARMARAJ VS. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2018-4-818] [REFERRED TO]
A. GURUVAMMAL VS. THE COMMISSIONER OF FISHERIES [LAWS(MAD)-2018-2-371] [REFERRED TO]
P. SHANTHI VS. GOVERNMENT OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-6-1028] [REFERRED TO]
E MARI VS. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY [LAWS(MAD)-2018-7-113] [REFERRED TO]
COMMISSIONER OF INCOME TAX, COIMBATORE VS. ELGI TREAD (INDIA) LTD [LAWS(MAD)-2018-7-114] [REFERRED TO]
P. DEIVENDRAN AND OTHERS VS. TAMILNADU ELECTRICITY BOARD AND OTHERS [LAWS(MAD)-2018-1-1079] [REFERRED TO]
S.S. THANGATHEVAN VS. THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-3-793] [REFERRED TO]
M. MALARVIZHI VS. THE COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDING, CHENNAI 600 003 [LAWS(MAD)-2018-3-844] [REFERRED TO]
KRISHNA KUMAR SOOD VS. SRINATH RAJAM [LAWS(MAD)-2017-12-385] [REFERRED TO]
M. MAHALINGAM VS. ENGINEER IN CHIEF, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT, CHENNAI [LAWS(MAD)-2017-12-399] [REFERRED TO]
R MOORTHY VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-9-467] [REFERRED]
V P NARAYANASAMY VS. GURUSAMY [LAWS(MAD)-2014-12-69] [REFERRED TO]
BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD. VS. COMMISSIONER OF INCOME TAX [LAWS(P&H)-2009-5-162] [REFERRED TO]
SAKTHI MASALA (P) LTD. VS. ASSISTANT COMMISSIONER [LAWS(MAD)-2013-4-143] [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2017-7-8] [REFERRED TO]
RAJ PAL VS. PRESIDING OFFICER [LAWS(P&H)-2013-12-160] [REFERRED TO]
MEENAKSHI YADAV VS. INDIAN OIL CORPORATION LTD. [LAWS(P&H)-2013-10-177] [REFERRED TO]
HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND ANOTHER VS. SURENDER SINGH AND ANOTHER [LAWS(P&H)-2013-11-563] [REFERRED]
GOBIND SINGH VS. STATE OF HARYANA [LAWS(P&H)-2010-8-108] [REFERRED TO]
RAKESH KUMAR GUPTA VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-394] [REFERRED TO]
GULZAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-130] [REFERRED TO]
R.SENTHILKUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-8-238] [REFERRED TO]
SHALENDER KUMAR AND ANOTHER VS. UMESH KUMAR MITTAL AND OTHERS [LAWS(P&H)-2017-2-269] [REFERRED TO]
BRIJ LAL PRINCE KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-7-1214] [REFERRED]
KULDIP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-8-150] [REFERRED TO]
STATE OF HARYANA VS. ARUN KUMAR AND ANOTHER [LAWS(P&H)-2013-8-308] [REFERRED TO]
MANBHARI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-8-1126] [REFERRED]
SHIV DIAL SINGH VS. JITENDER KUMAR AND ORS. [LAWS(P&H)-2015-3-52] [REFERRED TO]
WAZIR SINGH VS. RAM GOPAL [LAWS(P&H)-2014-3-579] [REFERRED TO]
BEST ON HEALTH LTD AND OTHERS VS. BESTECH INDIA PVT LTD [LAWS(P&H)-2014-6-98] [REFERRED]
SHIV LAL DODA VS. SUNIL KUMAR JAKHAR [LAWS(P&H)-2014-7-574] [REFERRED TO]
UNION BANK OF INDIA VS. VINOD KUMAR DWIVEDI [LAWS(MPH)-2020-11-51] [REFERRED TO]
BENEDICT DENIS KINNY VS. TULIP BRIAN MIRANDA [LAWS(SC)-2020-3-76] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
S.MENAKA VS. K.S.K NEPOLIAN SOCRATIES [LAWS(MAD)-2024-3-77] [REFERRED TO]
RANA SUGARS LIMITED VS. BAJAJ ELECTRICALS LIMITED [LAWS(DLH)-2017-7-54] [REFERRED TO]
PETTA SATYA GOVINDA RAMACHANDRA RAO @ BABJI VS. YARLAGADDA VIJAYA KUMAR [LAWS(APH)-2014-2-53] [REFERRED TO]
RAEES-UZ-ZAMA VS. STATE NCT OF DELHI [LAWS(DLH)-2013-5-24] [REFERRED TO]
SATBIR SINGH VS. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE [LAWS(DLH)-2013-5-56] [REFERRED TO]
SUKUMAR M KHOT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-101] [REFERRED TO]
RAVINDRA KUMAR PARASHAR VS. STATE BAR COUNCIL OF CHHATTISGARH [LAWS(CHH)-2009-8-41] [REFERRED TO]
ZOOLOGICAL SURVEY OF INDIA VS. PISCEAN ENTERPRISES [LAWS(CAL)-2008-2-87] [REFERRED TO]
SHANKARANARAYANA CONSTRUCTION CO VS. KONKAN RAILWAY CORPORATION LTD [LAWS(BOM)-2004-2-179] [REFERRED]
JOSEPH PAUL DE SOUSA VS. STATE [LAWS(BOM)-2024-8-74] [REFERRED TO]
Commissioner of Income tax VS. Kishanlal and Sons Udyog Pvt Ltd [LAWS(CAL)-2002-10-12] [REFERRED TO]
RISHIKESH LAL SRIVASTAVA VS. STATE OF U.P. [LAWS(ALL)-2009-10-52] [REFERRED TO]
CHAITANYA SINGHANIA VS. KHUSBOO SINGHANIA [LAWS(CAL)-2021-9-20] [REFERRED TO]
RAJ BAHADUR VS. BABU LAL [LAWS(ALL)-2011-1-60] [REFERRED TO]
VISHWANATH CHATURVEDI VS. UNION OF INDIA [LAWS(ALL)-2010-12-44] [REFERRED TO]
PRADHAN PRABANDHANK /UNIT HEAD M/S AMAR UJALA VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-5-606] [REFERRED TO]
MUKESH VS. STATE [LAWS(DLH)-2008-8-100] [REFERRED TO]
MEENU DEWAN VS. STATE [LAWS(DLH)-2009-1-28] [REFERRED TO]
PROMINENT ELECTRIC WORKS VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2009-11-198] [REFERRED TO]
SENBO ENGINEERING LTD. VS. AHLCON READY MIX CONCRETE DIVISION OF AHLUWALIA CONSTRACT INDIA LTD. [LAWS(DLH)-2009-2-192] [REFERRED TO]
ABHAY SINGH KUSHWAHA AND ANR VS. JAMIA MILLIA ISLAMIA [LAWS(DLH)-2009-9-477] [REFERRED]
AJIT KUMAR KACHRALAL RAVAL VS. REGISTRAR, GUJARAT UNIVERSITY SERVICE TRIBUNAL [LAWS(GJH)-2002-8-84] [REFERRED TO]
CHARANJIT SINGH AHLUWALIA VS. UNION OF INDIA [LAWS(DLH)-2023-5-194] [REFERRED TO]
MOHD HUSSAIN MOLANI VS. NATIONAL INVESTIGATION AGENCY [LAWS(DLH)-2020-10-3] [REFERRED TO]
SHIVI TALWAR VS. HIS GPA ANJALI GOPALAN [LAWS(DLH)-2019-3-14] [REFERRED TO]
NARENDER KUMAR WADHWA VS. D.D.A [LAWS(DLH)-2019-12-121] [REFERRED TO]
MIHIR DUTTA VS. STATE OF TRIPURA [LAWS(GAU)-2005-4-30] [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. PROMINENT HOTELS LIMITED [LAWS(DLH)-2015-9-98] [REFERRED TO]