Referred Judgements :-

DEVI DASS GOPAL KRISHAN PVT LTD. AND ORS. V. STATE OF PUNJAB AND ORS. [REFERRED TO]
STATE OF TRAVANCORE COCHIN VS. SHANMUGHA VILAS CASHEWNUT FACTORY QUILON [REFERRED TO]
RAI RAMKRISHNA VS. STATE OF BIHAR IN BOTH THE APPEALLS [REFERRED TO]
JAWAHARMAL VS. STATE OF RAJASTHAN [REFERRED TO]
CHAMAN SINGH VS. JAIKAUR [REFERRED TO]
GANESH TRADING CO KARNAL VS. STATE OF HARYANA [REFERRED TO]
MURTHY MATCH WORKS VS. ASSTT COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
MOHAMMAD SERAJUDDIN NANDARAM HUNTARAM VS. STATE OF ORISSA [REFERRED TO]
BABU RAM JAGDISH KUMAR VS. STATE OF PUNJAB [REFERRED TO]
GANGA SUGAR CORPORATION LTD VS. STATE OF UTTAR PRADESH [REFERRED TO]
DEPUTY GOMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM VS. PIO FOOD PACKERS [REFERRED TO]
STERLING FOODS A PARTNERSHIP FIRM VS. STATE OF KARNATAKA [REFERRED TO]
GOODYEAR INDIA LTD VS. STATE OF HARYANA:GEDORE TOOLS P LTD [REFERRED TO]
MURLI MANOHAR AND CO VS. STATE OF HARYANA [REFERRED TO]
MUKERIAN PAPERS LIMITED VS. STATE OF PUNJAB [REFERRED TO]
HOTEL BALAJI VS. STATE OF ANDHARA PRADESH [REFERRED TO]
K B HANDICRAFTS EMPORIUM VS. STATE OF HARYANA [REFERRED TO]
JAGATJIT SUGAR MILLS VS. STATE OF PUNJAB [REFERRED TO]
VIJAYALAXMI CASHEW COMPANY VS. DEPUTY COMMERCIAL TAX OFFICER [REFERRED TO]
STATE OF TAMIL NADU VS. AROORAN SUGARS LIMITED [REFERRED TO]

Cited Judgements :-

RAMKRISHNA FORGINGS LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-110] [REFERRED TO]
COMMISSIONER OF CUSTOMS, AHMEDABAD VS. BARODA RAYONS CORPORATION LTD. [LAWS(GJH)-2023-1-1942] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. THE STATE OF BIHAR & ORS [LAWS(PAT)-2016-7-14] [REFERRED TO]
BALAJI FOODS VS. STATE OF UP [LAWS(ALL)-2013-7-193] [REFERRED TO]
UNITED RICELAND LTD VS. STATE OF HARYANA [LAWS(SC)-2011-1-43] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NARAIN SINGH [LAWS(SC)-2009-7-85] [REFERRED TO]
VISHKARMA STONE CRUSING CO. SOHNA VS. THE STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT [LAWS(P&H)-2003-3-39] [REFERRED TO]
TVL TRANSTONNELSTROY AFCONS JOINT VENTURE, VS. UNION OF INDIA [LAWS(MAD)-2020-9-756] [REFERRED TO]
Mysore Coffee Curing Works Ltd. VS. State of Karnataka and another [LAWS(KAR)-2004-3-92] [REFERRED TO]
STATE OF KARNATAKA VS. AZAD COACH BUILDERS PVT LTD [LAWS(SC)-2010-9-90] [REFERRED TO]
STATE OF HARYANA & ORS ETC VS. UNITED RICELAND PVT LTD & ANR ETC [LAWS(SC)-2018-4-87] [REFERRED TO]
IRCON INTERNATIONAL LTD VS. UOI [LAWS(DLH)-2006-4-20] [REFERRED TO]
GUPTA ENTERPRISES VS. COMMERCIAL TAX OFFICER,MUNNAR [LAWS(KER)-2016-7-107] [REFERRED TO]
GAYA DEEN KAILASH CHAND VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2013-3-266] [REFERRED TO]
RAMKRISHNA FORGINGS LIMITED AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2020-1-175] [REFERRED TO]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
MADHUCON PROJECTS LIMITED AND ORS VS. CUSTOMS, EXCISE AND SERVICE TAX SETTLEMENT COMMISS [LAWS(APH)-2016-6-53] [REFERRED]
KUMAR RICE MILL PVT. LTD VS. STATE OF UP [LAWS(ALL)-2013-11-127] [REFERRED TO]
MONISHWAR DHAM GRAMODYOG SANSTHAN VS. STATE OF U P [LAWS(ALL)-2013-4-75] [REFERRED TO]
UNITED RICELAND PVT LTD VS. STATE OF HARYANA [LAWS(P&H)-2004-12-11] [REFERRED]
STATE OF KARNATAKA VS. AZAD COACH BUILDERS PVT LTD [LAWS(SC)-2006-2-50] [REFERRED TO]
GHANASHYAM MISHRA AND SONS PRIVATE LIMITED THROUGH THE AUTHORIZED SIGNATORY VS. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED [LAWS(SC)-2021-4-19] [REFERRED TO]