Referred Judgements :-

NEW INDIA ASSURANCE CO. LTD. V. RAM LAL [REFERRED]
PUSHPABAI PURSHOTTAM UDESHI VS. RANJIT GINNING AND PRESSING CO PRIVATE LIMITED [REFERRED]
NATIONAL INSURANCE CO LIMITED NEW DELHI VS. JUGAL KISHORE [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHANTI BAI [REFERRED]
AMRITLAL SOOD VS. KAUSHALYA DEVI THAPAR [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. C M JAYA [REFERRED]
NATIONAL INSURANCE COMPANY LIMITED VS. NATHILAL [REFERRED]

Cited Judgements :-

ABDULHAFIZ ABDULKARIM SHAIKH VS. ADBULRASID RASUL MANSURI [LAWS(GJH)-2007-2-195] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. MOHAMMAD YUSUF AND ORS. [LAWS(JHAR)-2015-7-125] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. RAJENDRA KUMAR JAIN [LAWS(ALL)-2013-5-219] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SHYAMALI GUHATHAKURTA [LAWS(CAL)-2008-4-69] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RENUKA SAHA [LAWS(CAL)-2009-10-3] [REFERRED TO]
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD VS. RAJAPPA [LAWS(KAR)-2007-4-50] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. MINOR MAHESH KANUBHAI [LAWS(GJH)-2014-4-123] [REFERRED TO]
BHIMAVVA VS. SHANKAR ALIAS ADYA [LAWS(KAR)-2003-8-78] [REFERRED TO]
MANAGER ORIENTAL INSURANCE CO LTD VS. SHANKRA NAIKA [LAWS(KAR)-2003-2-26] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. GORDHANBHAI DAHYABHAI PRAJAPATI [LAWS(GJH)-2009-2-300] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. SH SIHNU RAM AND OTHERS [LAWS(HPH)-2016-9-259] [REFERRED]
K SHANKAR VS. ORIENTAL INSURANCE CO LTD [LAWS(MAD)-2005-9-155] [REFERRED TO]
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD. VS. SHAMARAYA [LAWS(KAR)-2020-12-119] [REFERRED TO]
FOOD CRAFT INSTT VS. RAMESHWAR SHARMA [LAWS(DLH)-2006-4-10] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RUKIYA [LAWS(KER)-2006-7-110] [REFERRED TO]
NEETA TREHAN VS. GOPAL KRISHAN [LAWS(DLH)-2010-5-7] [REFERRED TO]
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD. VS. M.AHEMMEDKUTTY, S/O.MOIDEEN [LAWS(KER)-2013-6-52] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. AHEMMEDKUTTY [LAWS(KER)-2013-6-223] [REFERRED TO]
MARY VS. UNITED INDIA INSURANCE CO. LTD [LAWS(KER)-2013-12-93] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. SHANTI DEVI [LAWS(JHAR)-2002-7-1] [REFERRED TO]
SHAJI VS. PRADEESH [LAWS(KER)-2015-11-138] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NATARAJAN [LAWS(MAD)-2020-9-772] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. K SHANMUGAM [LAWS(MAD)-2008-4-91] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD VS. A MEENAKSHI [LAWS(MAD)-2009-3-11] [REFERRED TO]
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD VS. GOKULA MOHARANA [LAWS(ORI)-2003-3-21] [REFERRED TO]
MANOJ JAIN AND ORS. VS. SITA RAM AND ORS. [LAWS(RAJ)-2014-11-114] [REFERRED TO]
SOHAN LAL VS. FATTU [LAWS(RAJ)-2008-1-87] [REFERRED TO]
KHAYALI LAL VS. ISAMIYA [LAWS(RAJ)-2007-11-25] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. CHUKI DEVI [LAWS(RAJ)-2011-1-82] [REFERRED TO]
SAYRA DEVI VS. NATIONAL INSURANCE CO LTD [LAWS(RAJ)-2006-4-26] [REFERRED TO]
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD VS. ARATI MISHRA [LAWS(ORI)-2009-7-7] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. NURJAHAN KHATUN AND 2 ORS. [LAWS(GAU)-2018-1-141] [REFERRED TO]
MOHD. SALMAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-3-158] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PAKKIRIAMMAL, [LAWS(MAD)-2002-2-176] [REFERRED TO]
ANU BHANVARA VS. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED [LAWS(SC)-2019-8-40] [REFERRED TO]
RAMASHRYA SINGH VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(SC)-2003-7-105] [REFERRED]
RAM LAL VS. SAJJAN RAJ [LAWS(RAJ)-2009-7-134] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. HASTIMAL LODHA [LAWS(RAJ)-2005-12-44] [REFERRED TO]
ORIENTAL INSURANCE CO. VS. SMT. GANGA JAISI & OTHERS [LAWS(UTN)-2016-7-16] [REFERRED TO]
H C AGRAWAL VS. JASULI DEVI [LAWS(UTN)-2011-12-18] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. FIRANGI RAM [LAWS(PAT)-2007-11-87] [REFERRED TO]
VIJENDER BHAGOTRA VS. NEW INDIA ASSURANCE CO LTD [LAWS(J&K)-2008-3-23] [REFERRED TO]
PRATIBHABEN BHUPENDRA PACHIGAR VS. DRIVER OF TRUCK NO DEL/2600 (NOT MENTINED) [LAWS(GJH)-2019-2-149] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ASHOK KUMAR SAR & ANR [LAWS(DLH)-2010-5-413] [REFERRED]
GURCHARAN KAUR VS. RAJA RAM [LAWS(DLH)-2011-7-278] [REFERRED TO]
GURCHARAN KAUR VS. RAJA RAM [LAWS(DLH)-2011-7-278] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. DURGESH NANDINI SHARMA [LAWS(DLH)-2011-10-39] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. DURGESH NANDINI SHARMA [LAWS(DLH)-2011-10-39] [REFERRED TO]
BRANCH MANAGER, RELIANCE GENERAL INS. CO. LTD. VS. ELUMALAI [LAWS(MAD)-2021-2-406] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD VS. MEENAKSHI [LAWS(MAD)-2023-3-103] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SHANTA BAI [LAWS(MPH)-2006-2-34] [REFERRED TO]
SANDHYA DUBEY VS. SHYAM KUMAR [LAWS(MPH)-2003-6-36] [REFERRED TO]
ORIENTAL INSURANCE CO. VS. RAMJIBHAI GOVINDBHAI PATEL [LAWS(GJH)-2022-7-1292] [REFERRED TO]
SHANTABEN VS. YAKUBBHAI IBRAHIMBHAI PATEL [LAWS(GJH)-2006-12-59] [REFERRED TO]
UNITED INDIA ASSURANCE CO LTD VS. BHAGYALAKSHMI [LAWS(KAR)-2006-9-4] [REFERRED TO]
BIMLA GUPTA VS. MAHINDER SINGH [LAWS(DLH)-2011-9-321] [REFERRED TO]
Divisional Manager, National Insurance Co.Ltd. VS. Manorama Sahu [LAWS(ORI)-2007-6-71] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MARUTHI [LAWS(KAR)-2010-12-4] [REFERRED TO]
Oriental Insurance Company Ltd. VS. Mrs. Kempamani and another [LAWS(KAR)-2003-6-97] [REFERRED TO]
MAHAMOD FAZLULLA VS. NEW INDIA ASSURANCE CO LTD [LAWS(KAR)-2005-11-13] [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. VS. SUKHI AND ORS. [LAWS(RAJ)-2014-2-203] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SUDHA VERMA [LAWS(MPH)-2003-1-122] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MOST SUMITRA DEVI [LAWS(PAT)-2015-1-61] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BRIJLATA [LAWS(MPH)-2008-1-114] [REFERRED TO]
SATENDER KAUR VS. JAGDEEP SINGH [LAWS(RAJ)-2007-5-13] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MADHO SINGH [LAWS(RAJ)-2003-9-4] [REFERRED TO]
RAM LAL VS. HASTI MAL [LAWS(RAJ)-2004-10-38] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. DINDAYAL [LAWS(RAJ)-2011-3-71] [REFERRED TO]
DURJAN SINGH VS. SURJA RAM [LAWS(RAJ)-2005-7-35] [REFERRED TO]
KRISHNA KR.SINGH VS. DIRECTOR CONSOLIDATION [LAWS(PAT)-2007-3-148] [RELIED ON]
NEW INDIA ASSURANCE COMPANY LIMITED VS. THAILAMMAI [LAWS(MAD)-2018-9-48] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. KUSUM AGARWAL [LAWS(CAL)-2024-1-46] [REFERRED TO]
ORIENTAL FIRE AND GENERAL INSURANCE CO VS. FIRDOS PERVEZ MYSOREWALA [LAWS(GJH)-2003-4-58] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. CHAND RANI [LAWS(JHAR)-2003-7-30] [REFERRED TO]
SASIKUMAR VS. LAKSHMAN AND ORS. [LAWS(KER)-2015-11-156] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ZARINA [LAWS(DLH)-2011-9-166] [REFERRED TO]
S.VIJAYALAKSHMI VS. ASHOK BROTHERS IMPLEX LIMITED [LAWS(MAD)-2022-6-229] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. PANMESHWARI DEVI [LAWS(DLH)-2006-12-146] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD., GOUEVIA CHAMBERS, 3RD FLOOR, PANAJI VS. SMT. ENAYAT KHAN, WIFE OF SADRODIN KHAN, AGED 50 YEARS, HOUSEWIFE [LAWS(BOM)-2016-12-191] [REFERRED TO]
SUDHARSHAN S/O HANMANTH VS. SRI SUBASH [LAWS(KAR)-2020-12-2] [REFERRED TO]
MACHINENI RAMA DEVI VS. M SATHYANARAYANA [LAWS(APH)-2013-8-28] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. HIMANGSHU CH DEB [LAWS(GAU)-2007-7-1] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ARUNA CHHAGAN KALAMKAR [LAWS(BOM)-2007-8-148] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MANGAL SHRIKANT CHAUDHARI [LAWS(BOM)-2007-11-43] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PUSHPA ASHOK KAKDE [LAWS(BOM)-2003-11-11] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED, SALEM VS. BOOPATHY [LAWS(MAD)-2020-12-467] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD. VS. DALIP KAUR [LAWS(P&H)-2012-12-104] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. CHAMELI DEVI AND ORS [LAWS(P&H)-2010-5-406] [REFERRED]
JAGJEET SINGH VS. UNITED INSURANCE CO. AND ORS. [LAWS(J&K)-2014-12-28] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RODI [LAWS(RAJ)-2005-10-13] [REFERRED TO]
SURESH OIL MILLS VS. KESAR BAI [LAWS(RAJ)-2004-3-40] [REFERRED TO]
MADHU VS. ASHOK KUMAR [LAWS(RAJ)-2009-7-102] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. MASTER SURAJ SUBBA [LAWS(SIK)-2013-8-1] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SATYA DEVI [LAWS(HPH)-2002-4-4] [REFERRED TO]
MANDABAI WD O PRABHAKAR PUDAKE VS. DALJITRAI S O DINANATH CHHABRA [LAWS(BOM)-2003-12-97] [REFERRED TO]
JAYAKUMAR VS. RAJAMMA [LAWS(KER)-2004-6-11] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RADHIKA [LAWS(KER)-2008-10-30] [REFERRED TO]
MATHEW VS. SHAJI MATHEW [LAWS(KER)-2009-7-105] [REFERRED TO]
SOMVATI GUPTA VS. ASHOK KUMAR BHATT [LAWS(MPH)-2002-8-8] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. RAVINDRA NANA PANCHGHATE [LAWS(BOM)-2019-11-97] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ASHIF PASHA [LAWS(KAR)-2007-2-1] [REFERRED TO]
DIVISIONAL MANAGER VS. AKKAVVA [LAWS(KAR)-2007-2-14] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. KEMPAMANI [LAWS(KAR)-2003-6-83] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. ASHABEN GAUTAMBHAI VALA [LAWS(GJH)-2008-5-19] [REFERRED TO]
N.I.C. LTD. VS. RAMAWATI DEVI [LAWS(ALL)-2017-8-386] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SATYA PRAKASH [LAWS(ALL)-2004-8-87] [REFERRED TO]
THE NATIONAL INSURANCE COMPANY LIMITED VS. ISHWAR CHANDRA MISHRA AND ORS. [LAWS(JHAR)-2015-11-55] [REFERRED TO]
SHIV KUMAR ARYA VS. NATIONAL INSURANCE CO LTD [LAWS(PAT)-2005-11-19] [REFERRED TO]
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD VS. JAISHREE VERMA [LAWS(PAT)-2005-8-104] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VIMAL DEVI [LAWS(SC)-2010-10-11] [REFERRED TO]
NATIONAL ALUMINIUM COMPANY VS. DANAMATI MALI [LAWS(ORI)-2002-4-19] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. SANJUKTA DAS [LAWS(ORI)-2013-5-5] [REFERRED TO]
PRITPAL MITTAL VS. BAKHSHISH SINGH AND OTHERS [LAWS(P&H)-2017-3-11] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. HUKMI [LAWS(RAJ)-2006-8-64] [REFERRED TO]
SMT. SANTRA DEVI AND OTHERS VS. FIRM HARI SINGH PRATAP SING AND OTHERS [LAWS(RAJ)-2005-10-65] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SABRA BEGUM [LAWS(UTN)-2008-2-8] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. RAJNISH GUPTA [LAWS(P&H)-2012-2-41] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. K PONNUSAMY [LAWS(MAD)-2018-7-1010] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURNCE CO LTD VS. S. VANI [LAWS(MAD)-2019-6-255] [REFERRED TO]
M/S. UNITED INDIA INSURANCE CO. LTD. VS. SRI GOVIN CHANDRA AND ANR. [LAWS(GAU)-2017-11-49] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SHAIK HUSAIN [LAWS(APH)-2002-8-120] [REFERRED]
NATIONAL INSURANCE CO. LTD. VS. SHANTA KESARAWANI [LAWS(ALL)-2013-8-153] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SMT. DEBIKA KARMAKAR AND OTHERS [LAWS(CAL)-2004-9-92] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. K.R.MURGESHAN [LAWS(DLH)-2012-7-702] [REFERRED TO]
NEELAM AND ORS. VS. MUNICIPAL CORPORATION OF DELHI AND ORS. [LAWS(DLH)-2015-8-311] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. CHANDULAL GOKALDAS MEHTA (DECEASED) THROUGH SUNILBHAI C. MEHTA AND OTHERS [LAWS(GJH)-2003-3-68] [REFERRED TO]
SHANTABEN VS. YAKUBBHAI IBRAHIMBHAI PATEL [LAWS(GJH)-2006-12-17] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. GOVIN CHANDRA [LAWS(GAU)-2018-11-165] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MOHAMMAD YUNUS [LAWS(MPH)-2002-5-7] [REFERRED TO]
SALIJA VS. UNNIKRISHNAN [LAWS(KER)-2004-5-15] [REFERRED TO]
ORIENTAL FIRE GENERAL INSURANCE CO. LTD. VS. JASHWANTRAI JAYANTILAL MEHTA [LAWS(GJH)-2023-1-1884] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. SURAJ KALA [LAWS(ALL)-2023-8-26] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. KOKOLABEN WD OF RAMESHBHAI VAGHJIBHAI PATEL [LAWS(GJH)-2011-1-77] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. GALBIBEN DOSAJIBHAI MANJIBHAI [LAWS(GJH)-2009-3-347] [REFERRED TO]
Oriental Insurance Co., Ltd., Through its Regional Office, Leo Shopping Complex, No. 44/45 Residency Road, Bangalore - 560 025, Rep. By its Manager Sri K. Varadarajan VS. Sri K.C. Subramanyam, S/o Lt. Chakrapathi [LAWS(KAR)-2012-7-456] [REFERRED TO]
UNITED INDIA INSURANCE CO VS. HARI SHANKER [LAWS(ALL)-2022-5-251] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KRISHNAN [LAWS(MAD)-2013-3-253] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. LAISAMMA VARGHESE [LAWS(KER)-2007-4-256] [REFERRED TO]
VIJAYALAKSHMI VS. RAJASEKHARAN NAIR [LAWS(KER)-2004-10-5] [REFERRED TO]
JACOB JOSEPH VS. DEVASSY [LAWS(KER)-2005-1-24] [REFERRED TO]
MALTI DEVI VS. RAJ BAHADUR [LAWS(ALL)-2009-4-781] [REFERRED TO]
NEW HIND TRANSPORT CO VS. NIPPA PODDAR [LAWS(ALL)-2007-7-92] [REFERRED TO]
SMT. RITA PODDAR & ORS. VS. NEW INDIA ASSURANCE CO. LTD. & ORS. [LAWS(CAL)-2016-6-125] [REFERRED TO]
BEERWATI ALIAS BEERMATI VS. HUKAM CHAND [LAWS(DLH)-2012-7-427] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. SHASHI BALA DEVI [LAWS(ALL)-2013-4-239] [REFERRED TO]
GOLLA LAKKAM KRISTAIAH VS. V SUBBA RAO [LAWS(APH)-2002-1-8] [REFERRED TO]
ZAMEER AHAMAD VS. B R NARAYANA SHETTY [LAWS(KAR)-2010-9-85] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. C SANTHAMANI [LAWS(MAD)-2002-12-129] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED VS. GANESAN [LAWS(MAD)-2008-6-519] [REFERRED TO]
JAYHREE NARENDRA KATARIYA VS. SOMNATH DAMODHAR KALE [LAWS(BOM)-2009-11-102] [REFERRED TO]
JUGAL KISHORE VS. RAMLESH DEVI [LAWS(MPH)-2003-9-30] [REFERRED TO]
BABU MATHEW VS. BIJ MATHEW [LAWS(KER)-2008-8-17] [REFERRED TO]
VARJU VS. UNITED INDIA INSSURANCE CO LTD [LAWS(RAJ)-2005-1-44] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. HEMA SAH [LAWS(UTN)-2005-7-68] [REFERRED TO]
LAL PARI DEVI VS. RAMESHWAR SINGH [LAWS(PAT)-2005-12-15] [REFERRED TO]
SARDAR JAI SINGH CHAWALA VS. RAKSAKHI DEVI [LAWS(PAT)-2006-1-102] [REFERRED TO]
DIVISIONAL MANAGER, ORIENTAL FIRE & GENERAL INSURANCE CO.LTD VS. MOSMAT MUNAR DEVI [LAWS(PAT)-2006-12-62] [REFERRED TO]
MANAGER ORIENTAL INSURANCE COMPANY LTD , KARNATAKA VS. AASAITHAMBI [LAWS(MAD)-2020-11-19] [REFERRED TO]
DIVISIONAL MANAGER, NATIONAL INSURANCE CO , LTD VS. SHANTHI [LAWS(MAD)-2020-12-474] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SUMITJI ABHUJI THAKOR [LAWS(GJH)-2023-9-44] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. KALLITTIL KUNHIRAMA PODUVAL [LAWS(KER)-2002-2-20] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. CELINAMMA [LAWS(KER)-2003-1-68] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. URMILA WD/O SUDHAKAR GANGARE [LAWS(BOM)-2004-6-110] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD VS. MANGALA W/O DHANAPAL PATIL AND ORS [LAWS(KAR)-2013-1-347] [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHARIFKHAN BABUSHAH RANA [LAWS(GJH)-2018-7-94] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. JABUBEN NARANBHAI BHARWAD [LAWS(GJH)-2019-1-38] [REFERRED TO]
SAROJ NAKARA AND ORS. VS. SURINDER SINGH AND ORS. [LAWS(DLH)-2016-1-194] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SANAULLA KHAN & ORS [LAWS(KAR)-2023-11-43] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. REETA PORWAL [LAWS(ALL)-2008-7-31] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BHADRAMMA [LAWS(KAR)-2009-1-4] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PREMBAI PATEL [LAWS(SC)-2005-4-59] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD., VS. RAJARAM KOLE [LAWS(MPH)-2022-9-67] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURNCE COMPANY LTD VS. JASU SUBBA [LAWS(SIK)-2011-3-1] [REFERRED TO]
STATE OF BIHAR VS. LALTUSH KUMAR [LAWS(PAT)-2000-11-10] [REFERRED TO]
THAPAR INTRAFOR CO LTD VS. SUMITRA DEVI [LAWS(UTN)-2006-5-7] [FOLLOWED ON]
NATIONAL INSURANCE COMPANY LTD. VS. PALANIAMMAL AND ORS. [LAWS(MAD)-2015-8-257] [REFERRED TO]
NATWAR LAL VS. GOTAM [LAWS(RAJ)-2007-11-58] [REFERRED TO]
GIRRAJ PRASAD VS. UNION OF INDIA [LAWS(P&H)-2014-3-571] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAMESH GUPTA [LAWS(P&H)-2006-1-17] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. AHEMMEDKUTTY M [LAWS(KER)-2013-6-220] [REFERRED TO]
VALIBEN LAXMANBHAI THAKORE (KOLI) VS. KANDLA DOCK LABOUR BOARD [LAWS(GJH)-2021-8-209] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SELVAN [LAWS(MAD)-2023-4-74] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LIMITED VS. MUNNI DEVI [LAWS(DLH)-2006-11-322] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. D MANOHARAN [LAWS(MAD)-2010-11-308] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD COIMBATORE VS. KOMALAM [LAWS(MAD)-2008-1-422] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHANTI DEVI [LAWS(ALL)-2013-3-161] [REFERRED TO]
SHAREEF AHMED VS. SURJO [LAWS(ALL)-2013-5-253] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SUMITRA BALKRISHAN MANTRI [LAWS(BOM)-2009-3-206] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. OLIVIA VAZ [LAWS(BOM)-2003-9-143] [REFERRED TO]
MAGMA VS. VEER SINGH [LAWS(MPH)-2016-7-159] [REFERRED TO]
SUKHIYA BAI VS. HARILAL [LAWS(MPH)-2003-2-86] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. HYDROSE [LAWS(KER)-2008-7-47] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. K R BINDU FB [LAWS(KER)-2003-1-51] [FOLLOWED ON]
NATIONAL INSURANCE COMPANY LIMITED VS. T. SABITHA AND ORS. [LAWS(APH)-2015-6-97] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. YALLAVVA [LAWS(KAR)-2020-5-131] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. GURUNATHAPPA [LAWS(KAR)-2020-12-201] [REFERRED TO]
GEETHA VS. G K SUBRAHMANYA [LAWS(KAR)-2008-5-1] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. ASHABEN GAUTAMBHAI VALA [LAWS(GJH)-2008-5-13] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. CHANDULAL GOKALDAS MEHTA [LAWS(GJH)-2003-6-23] [REFERRED]
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