Referred Judgements :-

MOHINDER SINGH GILL V. THE CHIEF ELECTION COMMISSIONER,NEW DELHI [REFERRED]
COMMON CAUSE (A REGISTERED SOCIETY) V. UNION OF INDIA AND OTHERS [REFERRED]
DINESH TRIVEDI,M.P. AND OTHERS V. UNION OF INDIA AND OTHERS [REFERRED]
ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED]
STATE OF UTTAR PRADESH VS. RAJ NARAIN [REFERRED]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED]
KANHIYA LAL OMAR VS. R K TRIVEDI [REFERRED]
KIHOTO HOLLOHAN VS. ZACHILLHU [REFERRED]
SECRETARY MINISTRY OF INFORMATION AND BROADCASTING GOVERNMENT OF INDIA CRICKET ASSOCIATION OF BENGAL VS. CRICKET ASSOCIATION OF BENGAL:UNION OF INDIA [REFERRED]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED]
VINEETNARAIN VS. UNION OF INDIA [REFERRED]
P V NARASIMHA RAO VS. STATE CBI SPE [REFERRED]

Cited Judgements :-

KHEMCHAND RAJRAM KOSHTI VS. UNION OF INDIA [LAWS(GJH)-2017-7-102] [REFERRED TO]
ABDUL RAHMAN VS. NUTAN RAJWADE [LAWS(CHH)-2019-4-56] [REFERRED TO]
R K MITTAL VS. STATE OF U P [LAWS(ALL)-2004-3-37] [REFERRED TO]
UMESH KUMAR SINGH VS. STATE ELECTION COMMISSION AND ORS. [LAWS(JHAR)-2016-3-10] [REFERRED TO]
KRISHNAMOORTHY VS. SIVAKUMAR [LAWS(MAD)-2009-6-66] [REFERRED TO]
SUPRINTENDENT OF POLICE CENTRAL RANGE OFFICE THE DIRECTORATE OF VIGILANCE VS. R KARTHIKEY [LAWS(MAD)-2011-4-337] [REFERRED TO]
GEETHAKRISHNAN VS. STATE ELECTION COMMISSION [LAWS(KER)-2015-10-110] [REFERRED TO]
ABDUL AZEEZ ,A. VS. NISSAM,M. [LAWS(KER)-2013-4-101] [REFERRED TO]
DR. T.P. SENKUMAR I.P.S. VS. UNION OF INDIA AND OTHERS [LAWS(KER)-2017-1-132] [REFERRED TO]
CH SUJATHA VS. STATE ELECTION COMMISSION [LAWS(APH)-2021-3-61] [REFERRED TO]
RAVI NAMBOOTHIRI VS. K.A. BAIJU [LAWS(SC)-2022-11-43] [REFERRED TO]
T MALARAVAN VS. A S MAHESWARI [LAWS(MAD)-2007-12-123] [REFERRED TO]
SUNDER VS. RAMESH DUTTA [LAWS(DLH)-2011-4-40] [REFERRED TO]
ARUN VISHWANATH KAMBLE VS. SATISH SIDDHARTH CHAVAN [LAWS(BOM)-2016-2-307] [REFERRED TO]
NILAM KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-6-80] [REFERRED TO]
SUBASH MOHAPATRA VS. STATE OF ODISHA [LAWS(ORI)-2022-6-4] [REFERRED TO]
COMMUNIST PARTY OF INDIA AND ORS. VS. ELECTION COMMISSION OF INDIA AND ORS. [LAWS(MANIP)-2016-1-2] [REFERRED TO]
JANARDAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2010-9-208] [REFERRED TO]
COMMON CAUSE VS. UNION OF INDIA [LAWS(SC)-2008-4-34] [REFERRED TO]
AJAY GOSWAMI VS. UNION OF INDIA [LAWS(SC)-2006-12-31] [REFERRED TO]
DR. NUTAN THAKUR VS. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF VIGILANCE, U.P. GOVERNMENT, LUCKNOW [LAWS(ALL)-2017-11-235] [REFERRED TO]
SAMAR SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-8-135] [REFERRED TO]
NIPENDRA SHARMA VS. STATE OF U P AND 4 OTHERS [LAWS(ALL)-2015-8-403] [REFERRED]
AZAD VIKRAM SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2016-7-91] [REFERRED]
PORBANDAR MUNICIPALITY VS. STATE OF GUJARAT [LAWS(GJH)-2012-12-178] [REFERRED TO]
OFFICE REFERENCE REGARDING ROAD ACCIDENT VS. STATE OF C G [LAWS(CHH)-2002-5-21] [REFERRED TO]
SANKAR PRASAD DATTA VS. ELECTION COMMISSION OF INDIA [LAWS(TRIP)-2019-5-75] [REFERRED TO]
V.P.AMMAVASAI VS. CHIEF ELECTION COMMISSIONER [LAWS(MAD)-2019-4-460] [REFERRED TO]
NARESH KUMAR VS. STATE OF H.P.Q [LAWS(HPH)-2014-5-83] [REFERRED TO]
DESIYA MURPOKKU DRAVIDA KAZHAGAM VS. ELECTION COMMISSION OF INDIA [LAWS(SC)-2012-4-16] [REFERRED TO]
SHAMBHU PRASAD SHARMA VS. CHARANDAS MAHANT [LAWS(SC)-2012-7-11] [REFERRED TO]
MAGAS VARGA KARMACHARIADHIKARI SURAKSHA MAHASANGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-5-39] [REFERRED TO]
MANGANI LAL MANDAL VS. BISHNU DEO BHANDARI [LAWS(SC)-2012-2-33] [REFERRED TO]
PEOPLE UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [LAWS(SC)-2009-2-27] [REFERRED TO]
PON PARAMAGURU DIRECTOR GENERAL OF POLICE VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-3-268] [REFERRED TO]
SATISH MAHADEORAO UKE VS. DEVENDRA GANGADHAR FADNAVIS AND ORS. [LAWS(BOM)-2015-8-301] [REFERRED TO]
AJAY RAI AND ANOTHER VS. SHRI NARENDRA MODI [LAWS(ALL)-2016-12-63] [REFERRED TO]
ANOOP BARANWAL VS. UNION OF INDIA [LAWS(SC)-2023-3-130] [REFERRED TO]
DASANGLU PUL VS. LUPALUM KRI [LAWS(SC)-2023-10-56] [REFERRED TO]
BHAGYODAY JANPARISHAD VS. STATE OF GUJARAT THRO CHIEF SECRETARY [LAWS(GJH)-2012-11-3] [REFERRED TO]
RANJEET KUMAR JHA VS. STATE OF BIHAR [LAWS(PAT)-2011-11-76] [REFERRED TO]
FIRDOUS PARVEEZ TAJ VS. MRS.YASMIN TAJ [LAWS(KAR)-2021-1-68] [REFERRED TO]
SILVER OAK UNIVERSITY VS. PHARMACY COUNCIL OF INDIA [LAWS(GJH)-2023-1-1072] [REFERRED TO]
SUBASH CHANDRA BISWAL VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2018-4-57] [REFERRED TO]
G. VELMURUGAN VS. SOUNDARAVALLI [LAWS(MAD)-2014-4-203] [REFERRED TO]
SUDHAKER VITTHAL MISAL VS. STATE OF MAHARASTRA [LAWS(BOM)-2007-10-167] [REFERRED TO]
GANGADHARAN MOHAN VS. STATE [LAWS(CAL)-2005-12-38] [REFERRED TO]
MUNNA LAL GUPTA CHAIRMAN NAGAR PANCHAYAT S O SHRI LAKHAN LAL GUPTA VS. STATE OF U P [LAWS(ALL)-2005-5-221] [REFERRED TO]
SUDHIR SINGH VS. STATE OF U P [LAWS(ALL)-2006-9-43] [REFERRED TO]
KAMLESH VS. MUKYA NIRWACHAN AYUCT RAJYA NIRWACHAN AYOG U P LUCKNOW [LAWS(ALL)-2006-3-79] [REFERRED TO]
ARUN KUMAR VS. HARSH VARDHAN [LAWS(DLH)-2019-12-64] [REFERRED TO]
GANESH KUMAR VS. RAJU [LAWS(KER)-2013-4-87] [REFERRED TO]
SATYA NARAYAN SINGH VS. ELECTION COMMISSION OF INDIA THROUGH THE CHIEF ELECTION COMMISSIONER [LAWS(PAT)-2013-2-8] [REFERRED TO]
BINODANAND SAH VS. SHAKIL AHAMAD KHAN [LAWS(PAT)-2017-11-254] [REFERRED TO]
AJAY KUMAR DOHAR VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2017-11-280] [REFERRED TO]
K VEERA CHARY VS. HON BLE HIGH COURT OF A P [LAWS(APH)-2008-7-2] [REFERRED TO]
Chadipiralla Narayana Reddy VS. Ponnapureddy Rama Subba Reddy [LAWS(APH)-2003-11-18] [REFERRED TO]
C.J.KARIRA VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2013-10-62] [REFERRED TO]
SUSHIL CHOUDHURY VS. STATE OF TRIPURA & ORS. [LAWS(GAU)-2012-12-41] [REFERRED TO]
ADV THOUFEEK AHAMED VISHNU VIHAR VS. UNION OF INDIA [LAWS(KER)-2020-9-537] [REFERRED TO]
SATYAJEET @ NANA SHIVAJIRAO KADAM VS. RAJESH VINAYAK KSHIRSAGAR [LAWS(BOM)-2019-3-143] [REFERRED TO]
THE SUPERINTENDENT OF POLICE VS. R KARTHIKEYAN & OTHERS [LAWS(MAD)-2011-4-215] [REFERRED TO]
THE SUPERINTENDENT OF POLICE VS. R KARTHIKEYAN & OTHERS [LAWS(MAD)-2011-4-215] [REFERRED TO]
KUNAL SAHA VS. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF WEST BENGAL AND ANOTHER [LAWS(CAL)-2018-2-105] [REFERRED TO]
SANGITA MAJHI VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-1-36] [REFERRED TO]
MOHANACHANDRAN NAIR B VS. STATE CO OPERATIVE ELECTION COMMISSION [LAWS(KER)-2013-6-252] [REFERRED TO]
STATE OF KERALA VS. UNNI [LAWS(KER)-2012-12-232] [REFERRED TO]
NIKKI DEVI VS. THE STATE ELECTION COMMISSION [LAWS(PAT)-2019-1-107] [REFERRED TO]
GOPAL BHAGAT VS. STATE OF BIHAR [LAWS(PAT)-2017-5-63] [REFERRED TO]
CPIO, INTELLIGENCE BUREAU VS. SANJIV CHATURVEDI [LAWS(DLH)-2017-8-61] [REFERRED TO]
SUJATO BHADRA VS. STATE OF W B [LAWS(CAL)-2005-9-44] [REFERRED TO]
KAMLESH VS. MUKHYA NIRWACHAN AYUKT [LAWS(ALL)-2006-3-273] [REFERRED TO]
SATISH UKEY VS. DEVENDRA GANGADHARRAO FADNAVIS [LAWS(SC)-2019-10-1] [REFERRED TO]
DUBBAKA NARSIMHA REDDY VS. ELECTION COMMISSION OF INDIA [LAWS(APH)-2014-7-35] [REFERRED TO]
SUKATI VS. STATE ELECTION COMMISSION (PANCHAYAT) [LAWS(PAT)-2017-8-58] [REFERRED TO]
KARIM UDDIN BARBHUIYA VS. AMINUL HAQUE LASKAR [LAWS(GAU)-2023-4-27] [REFERRED TO]
WEST BENGAL STATE ELECTION COMMISSION VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-5-9] [REFERRED TO]
G R S E LTD WORKMENS UNION & ANR VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2016-12-114] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U P [LAWS(ALL)-2014-9-369] [REFERRED TO]
NILESH NAVALAKHA VS. UNION OF INDIA [LAWS(BOM)-2021-1-10] [REFERRED TO]
DHAVALBHAI MANGALBHAI GADHVI VS. STATE OF GUJARAT & 5. [LAWS(GJH)-2017-12-38] [REFERRED TO]
HAJI HARUN BHAI VS. TUKOJI RAO PAWAR [LAWS(MPH)-2013-5-166] [REFERRED]
KISAN SHANKAR KATHORE VS. ARUN DATTATRAY SAWANT [LAWS(SC)-2014-5-35] [REFERRED TO]
K J DORAISAMY VS. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA [LAWS(MAD)-2006-11-30] [REFERRED TO]
NANDITA GIRI VS. CENTRAL INFORMATION COMMISSION [LAWS(ORI)-2006-2-8] [REFERRED TO]
RAMESH PANDEY VS. ELECTION COMMISSION OF INDIA & ANOTHER [LAWS(UTN)-2017-6-40] [REFERRED TO]
M BASKARAN VS. ELECTION COMMISSIONER OF INDIA, NIRVACHAN SADAN [LAWS(MAD)-2018-6-230] [REFERRED TO]
NEERAJ DANGI VS. JAGSI RAM [LAWS(RAJ)-2009-8-392] [REFERRED TO]
PALLAVI SINGH PATEL VS. ELECTION COMMISSION OF INDIA [LAWS(ALL)-2022-7-191] [REFERRED TO]
AKIB HASMI VS. STATE OF U P THROUGH PRINCIPAL SECRETARY CO-OPERAT [LAWS(ALL)-2018-3-412] [REFERRED TO]
RAM RANG VS. STATE OF U.P THRU PRIN SECY PANCHAYAT RAJ LKO & ORS [LAWS(ALL)-2016-12-120] [REFERRED TO]
RAMA SHANKAR VS. STATE OF U P AND 4 OTHERS [LAWS(ALL)-2015-9-333] [REFERRED]
ABDUL KAREEM M ALIAS KUNHIPPA VS. KUNNATHADATHIL KUTTYHASSAN [LAWS(KER)-2009-3-89] [REFERRED TO]
NIKHIL D. DATTAR VS. UNION OF INDIA [LAWS(BOM)-2008-8-262] [REFERRED TO]
NANDKISHORE MOHANLAL LAHOTI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-8-125] [REFERRED TO]
PRASHANT BANSILAL BAMB VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-53] [REFERRED TO]
MAYANGLAMBAM RAMESHWAR SINGH VS. YENGKHOM SURCHANDRA SINGH [LAWS(MANIP)-2020-11-7] [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [LAWS(SC)-2003-3-104] [REFERRED . (PARA 5)]
RAJA RAM PAL VS. SPEAKER LOK SABHA [LAWS(SC)-2007-1-1] [REFERRED TO]
DESTRUCTION OF PUBLIC AND PRIVATE PROPERITES VS. STATE OF A P [LAWS(SC)-2009-4-1] [REFERRED TO]
MD. AFTAB ANSARI VS. STATE ELECTION COMMISSION [LAWS(JHAR)-2018-4-212] [REFERRED TO]
A RAJA VS. P SRINIVASAN PUBLISHER AND PRINTER OF JUNIOR VIKATAN VASAN PUBLICATIONS PRIVATE LIMITED [LAWS(MAD)-2009-7-170] [REFERRED TO]
DR KUNAL SAHA VS. PRINCIPAL SECRETARY, [LAWS(CAL)-2018-2-4] [REFERRED TO]
NAGAR PANCHAYAT, SAFIPUR VS. STATE OF U P [LAWS(ALL)-2014-11-129] [REFERRED TO]
RAJ KUMAR SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2013-10-141] [REFERRED TO]
SANDEEP YASHWANTRAO SARODE VS. ELECTION COMMISSION OF INDIA [LAWS(BOM)-2019-4-45] [REFERRED TO]
BEDANTI TIWARI VS. BHAIYALAL RAJWADE AND ORS. [LAWS(CHH)-2015-3-7] [REFERRED TO]
SHAMBHU PRASAD SHARMA VS. RETURNING OFFICER & ORS. [LAWS(CHH)-2010-8-44] [REFERRED TO]
GANGAJALI EDUCATION SOCIETY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-53] [REFERRED TO]
CAPTAIN LINGALA PANDURANGA REDDY VS. GOVERNMENT OF INDIA [LAWS(APH)-2011-4-55] [REFERRED TO]
SUPRIYO @ SUPRIYA CHAKRABORTY VS. UNION OF INDIA [LAWS(SC)-2023-10-63] [REFERRED TO]
STATE PUBLIC INFORMATION OFFICER AND DEPUTY SUPRINTENDENT OF POLICE VS. STATE INFORMATION COMMISSION [LAWS(KER)-2021-3-260] [REFERRED TO]
PUBLIC INTEREST FOUNDATION & ORS VS. UNION OF INDIA & ANR [LAWS(SC)-2018-9-73] [REFERRED TO]
MADAN MOHAN VS. ARUN SHOURIE [LAWS(ALL)-2010-1-82] [REFERRED TO]
SURYA BHAN KARWARIA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-2-240] [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAJENDRA PRASAD [LAWS(ALL)-2003-10-182] [REFERRED TO]
PRITAM ROOJ VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-2008-3-19] [REFERRED TO]
PRABHUNATH SINGH VS. SHRI JANARDAN SINGH SIGRIWAL [LAWS(PAT)-2017-8-201] [REFERRED TO]
NAND LAL KUMAR VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-7-80] [REFERRED TO]
SATTE OF KERALA VS. UNNI [LAWS(KER)-2012-12-245] [REFERRED TO )]
SHEKHAR S. SHRIVASTAVA VS. STATE INFORMATION COMMISSIONER AND OTHERS [LAWS(HPH)-2016-5-119] [REFERRED TO]
R SAKKARAPANI VS. K KARUPPASAMY [LAWS(MAD)-2018-6-67] [REFERRED TO]
CPIO, SUPREME COURT OF INDIA, TILAK MARG, NEW DELHI VS. SUBHASH CHANDRA AGARWAL [LAWS(DLH)-2009-9-193] [REFERRED TO]
CPIO, SUPREME COURT OF INDIA, TILAK MARG, NEW DELHI VS. SUBHASH CHANDRA AGARWAL [LAWS(DLH)-2009-9-193] [REFERRED TO]
KHALIL AHMED SHAIKH MANNU VS. ELECTION COMMISSIONER OF INDIA [LAWS(BOM)-2011-4-8] [REFERRED TO]
RESURGENCE INDIA VS. ELECTION COMMISSION OF INDIA [LAWS(SC)-2013-9-35] [REFERRED TO]
V K NASWA VS. HOME SECRETARY U O I [LAWS(SC)-2012-1-24] [REFERRED TO]
RAVI YASHWANT BHOIR VS. DISTRICT COLLECTOR, RAIGAD [LAWS(SC)-2012-3-4] [REFERRED TO]
All India Council for Technical Education VS. Ombir Kaushik [LAWS(DLH)-2005-12-99] [REFERRED TO]
ALL INDIA GAMING FEDERATION, THANE WEST VS. STATE OF KARNATAKA [LAWS(KAR)-2022-2-13] [REFERRED TO]
YELLAPPA VS. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA [LAWS(KAR)-2022-2-49] [REFERRED TO]
KRISHNA PANCHAMRAO KHOPADE VS. SATISH JHAULAL CHATURVEDI [LAWS(BOM)-2007-8-211] [REFERRED TO]
MANENDRA NATH RAI VS. RETURNING OFFICER 173 LUCKNOW PURVI VIDHAN SABHA AND ORS. [LAWS(ALL)-2016-2-98] [REFERRED TO]
K.KALAIVANAN VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2013-3-66] [REFERRED TO]
MOPURAGUNDU THIPPESWAMY VS. K.ERANNA [LAWS(APH)-2018-11-4] [REFERRED TO]
UMA ENGINEERING COMPANY VS. CHIEF TECHNICAL EXAMINER IRRIGATION WING A P SECRETARIAT HYDERABAD [LAWS(APH)-2004-1-77] [REFERRED TO]
MAZIEZOKHO NISA AND ORS. VS. T.R. ZELIANG AND ORS. [LAWS(GAU)-2016-12-63] [REFERRED TO]
P.C. GEORGE MLA VS. STATE OF KERALA [LAWS(KER)-2020-11-8] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND OTHERS VS. SATPAL SAINI [LAWS(SC)-2017-2-76] [REFERRED TO]
C.S. RAJINI ANNAIAH VS. THE STATE ELECTION COMMISSION AND ORS. [LAWS(KAR)-2020-4-50] [REFERRED TO]
UNION OF INDIA VS. S K SAIGAL [LAWS(SC)-2006-11-56] [REFERRD TO]
PUKHREM SHARATCHANDRA SINGH VS. MAIREMBAM PRITHVIRAJ [LAWS(MANIP)-2016-2-3] [REFERRED TO]
B.MOHANACHANDRAN NAIR VS. STATE CO-OPERATIVE ELECTION COMMISSION [LAWS(KER)-2013-7-33] [REFERRED TO]
MANGAL DEV VS. STATE ELECTION COMMISSION [LAWS(ALL)-2005-5-109] [REFFERED TO]
ANIL KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2009-9-59] [REFERRED TO]
ANNA YSR CONGRESS PARTY VS. ELECTION COMMISSION OF INDIA [LAWS(DLH)-2021-6-27] [REFERRED TO]
KARAN SINGH TANWAR VS. SURENDER SINGH AND ORS. [LAWS(DLH)-2017-4-10] [REFERRED TO]
UNIVERSITY OF CALCUTTA VS. PRITAM ROOJ [LAWS(CAL)-2009-2-100] [REFERRED TO]
GHANSHYAM MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-4-177] [REFERRED TO]
S P K DHAMODHAR VS. NARAYANASAMY [LAWS(MAD)-2010-8-176] [REFERRED TO]
PUNJAB PRADESH CONGRESS COMMITTEE VS. STATE OF PUNJAB [LAWS(P&H)-2013-6-19] [REFERRED TO]
CENTRAL SCHOOL SERVICE COMMISSION & ORS. VS. TANUJ PAUL [LAWS(CAL)-2017-5-38] [REFERRED TO]
NAGAR MAHAPALIKA, ALLAHABAD VS. STATE OF U.P. [LAWS(ALL)-2014-4-12] [REFERRED TO]
M.L. DEWANGAN VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2016-1-2] [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [LAWS(SC)-2014-5-12] [REFERRED TO]
ASHOK SHANKARRAO CHAVAN VS. MADHAVRAO KINHALKAR [LAWS(SC)-2014-5-67] [REFERRED TO]
KRISHNAMOORTHY VS. SIVAKUMAR [LAWS(SC)-2015-2-15] [REFERRED TO]
JAIVEER SINGH VS. STATE OF U P & 5 OTHERS [LAWS(ALL)-2015-9-367] [REFERRED]
DHARMENDRA YADAV VS. SANGHMITRA MAURYA [LAWS(ALL)-2020-4-78] [REFERRED TO]
DRAVIDA MUNNETRA KAZHAGAM VS. THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT [LAWS(MAD)-2016-10-36] [REFERRED TO]
PREM SINGH RATHORE VS. T.RAIA SINOH [LAWS(TLNG)-2022-3-45] [REFERRED TO]
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF RAJASTHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-5-64] [REFERRED TO]
SANTOSH MITTAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-10-7] [REFERRED TO]
STATE REP BY INSPECTOR OF POLICE VS. NAKEERAN GOPAL [LAWS(MAD)-2019-1-8] [REFERRED TO]
MANOHAR VS. KUNAL AND ORS. [LAWS(BOM)-2015-10-80] [REFERRED TO]
UMABAI UTTAMJI DANGORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-41] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-146] [REFERRED TO]
RAJPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2010-7-87] [REFERRED TO]
CHANDRAVADAN RANGILDAS DHRUV VS. UNION OF INDIA [LAWS(GJH)-2019-3-101] [REFERRED TO]
VALSAD DISTRICT CENTRAL CO. OP. BANK LTD. VS. BHASKAR Y. MEHTA [LAWS(GJH)-2016-8-227] [REFERRED TO]
KANTILAL BHURIYA VS. GUMAN SINGH DAMOR [LAWS(MPH)-2023-2-20] [REFERRED TO]
PRAKASH RAO S/O D. POLYA VS. MOHANLAL MARKAM S/O BHIKHRAI MARKAM [LAWS(CHH)-2016-10-4] [REFERRED TO]
SUBHASH KUMAR SOJATIA VS. DEVILAL DHAKAD [LAWS(MPH)-2019-7-86] [REFERRED TO]
AKSHYA KUMAR SARANGI VS. UNION OF INDIA & ORS. [LAWS(CAL)-2017-2-5] [REFERRED TO]
REVA ABROL VS. CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(P&H)-2014-2-381] [REFERRED TO]
VANATHI SRINIVASAN VS. CHIEF ELECTORAL OFFICER [LAWS(MAD)-2011-4-19] [REFERRED TO]
SUPRINTENDENT OF POLICE CENTRAL RANGE OFFICE OF THE DIRACTORATE VAGILANED AND ANTI CORRUPTION VS. R KARTHIKEYAN [LAWS(MAD)-2010-1-380] [REFERRED TO]
BRIJESH KUMAR YADAV VS. STATE OF U P [LAWS(ALL)-2003-9-55] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
BRAHMA PRASAD VS. STATE OF U P [LAWS(ALL)-2009-4-309] [REFERRED TO]
SAROJ VS. DELHI STATE ELECTION COMMISSION [LAWS(DLH)-2017-5-245] [REFERRED TO]
COMMON CAUSE, A REGD. SOCIETY VS. BAHUJAN SAMAJ PARTY [LAWS(DLH)-2016-7-72] [REFERRED TO]
V R SOJI VS. VEENA GEORGE [LAWS(KER)-2017-4-152] [REFERRED TO]
RANGA REDDY DISTRICT PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD VS. STATE OF A P [LAWS(APH)-2004-1-74] [REFERRED TO]
INDIRA JAISING VS. REGISTRAR GENERAL SUPREME COURT OF INDIA [LAWS(SC)-2003-5-41] [REFERRED]
STATE OF U P VS. JEET S BISHT [LAWS(SC)-2007-5-148] [REFERRED TO]
HOULIM SHOKHOPAO MATE VS. LORHO S. PFOZE [LAWS(MANIP)-2022-9-7] [REFERRED TO]
LORHO S. PFOZE VS. HOULIM SHOKHOPAO MATER [LAWS(MANIP)-2021-3-1] [REFERRED TO]
C.J. KARIRA AND G. BHARGAVI VS. THE GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY AND ORS. [LAWS(APH)-2013-10-118] [REFERRED TO]
MAHESH CHANDRA BHARADWAJ VS. STATE OF U. P. [LAWS(ALL)-2020-10-52] [REFERRED TO]
BRIJ LAL @ BRIJ BAHADUR VS. STATE OF U.P. [LAWS(ALL)-2015-7-328] [REFERRED TO]
AJMAL KHAN VS. ELECTION COMMISSION OF INDIA [LAWS(ALL)-2016-9-105] [REFERRED]
PEOPLE'S UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [LAWS(SC)-2013-9-87] [REFERRED TO]
THALAPPALAM SER. COOP. BANK LTD VS. STATE OF KERALA [LAWS(SC)-2013-10-18] [REFERRED TO]
RESERVE BANK OF INDIA VS. JAYANTILAL N. MISTRY [LAWS(SC)-2015-12-41] [REFERRED TO]
SABEEHA FAIKAGE VS. UNION OF INDIA [LAWS(SC)-2012-10-51] [REFERRED TO]
VIPIN SHARMA VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR. [LAWS(DLH)-2009-7-473] [REFERRED TO]
SECRETARY GENERAL SUPREME COURT OF INDIA VS. SUBHASH CHANDRA AGARWAL [LAWS(DLH)-2010-1-179] [REFERRED TO]
DEEPINDER SINGH DHILLON VS. NARINDER KUMAR SHARMA [LAWS(P&H)-2019-9-81] [REFERRED TO]
ASHOK RAJARAM RAUL VS. MANDAR PRAMOD VICHARE [LAWS(BOM)-2021-5-31] [REFERRED TO]
K. LAKSHMINARAYANAN VS. UNION OF INDIA [LAWS(MAD)-2018-3-1445] [REFERRED TO]
KRISHAK BHARAT VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-8-6] [REFERRED TO]
NAKKHEERAN PUBLICATIONS AND ITS EDITOR VS. THE 292ND GURU MAHA SANNIDHANAM [LAWS(MAD)-2017-9-41] [REFERRED TO]
DR. S.C. VATS VS. SHIPRA SINGH [LAWS(DLH)-2020-1-205] [REFERRED TO]
PRATEEK KUMAR SINGH VS. FOOD CORPORATION OF INDIA [LAWS(DLH)-2021-8-140] [REFERRED TO]
SUBRATA PATRA VS. DISTRICT INSPECTOR OF SCHOOLS [LAWS(CAL)-2008-8-25] [REFERRED TO]
PEOPLES POLITICAL FRONT VS. UNION OF INDIA [LAWS(ALL)-2009-4-364] [REFERRED TO]
NIRANJAN DAWAR VS. SMT.RANJANA BAGHEL [LAWS(MPH)-2017-1-40] [REFERRED TO]
YADVENDRA SINGH VS. RAKESH GIRI [LAWS(MPH)-2023-3-126] [REFERRED TO]
M/S. TRINITY INFRASTRUCTURE VS. STATE OF M. P. [LAWS(MPH)-2020-9-151] [REFERRED TO]
V.R. SOJI S/O RAGHAVAN VS. VEENA GEORGE MEMBER OF KERALA LEGISLATIVE ASSEMBLY, ARANMULA CONSTITUENCY, VELASERI, PALAMUTTATHU, MYLAPARA AND OTHER [LAWS(KER)-2017-4-191] [REFERRED TO]
NAGRIK UPBHOKTA M.M. VS. STATE OF M.P. [LAWS(MPH)-2021-9-129] [REFERRED TO]
RAM KISHAN PATEL VS. DEVENDRA SINGH [LAWS(MPH)-2020-7-33] [REFERRED TO]
THE PRESIDENT, PEECHI SERVICE CO-OPERATIVE BANK PEECHI AND ORS. VS. TESSY VARGHESE AND ORS. [LAWS(KER)-2015-9-97] [REFERRED TO]
BRAJESH SINGH VS. SUNIL ARORA [LAWS(SC)-2021-8-15] [REFERRED TO]
S. RUKMINI MADEGOWDA VS. STATE ELECTION COMMISSION [LAWS(SC)-2022-9-64] [REFERRED TO]
KANIMOZHI KARUNANIDHI VS. A. SANTHANA KUMAR [LAWS(SC)-2023-5-17] [REFERRED TO]
KAMENG DOL VS. ATUM WELLY [LAWS(SC)-2017-5-21] [REFERRED TO]
CENTRAL PUBLIC INFORMATION OFFICER, SUPREME COURT OF INDIA VS. SUBHASH CHANDRA AGARWAL [LAWS(SC)-2019-11-45] [REFERRED TO]
PUBLIC INFORMATION OFFICER JOINT SECRETARY TOCHIEF OFFICER VS. A P INFORMATION COMMISSIONER [LAWS(APH)-2008-12-106] [REFERRED TO]
JHARKHAND AGAINST CORRUPTION VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-1-67] [REFERRED TO]
SANJAY MONDAL VS. BOOTHNATH MONDAL [LAWS(CAL)-2023-7-65] [REFERRED TO]
DHYANAPETA CHARITABLE TRUST VS. NAKKHEERAN PUBLICATIONS [LAWS(MAD)-2010-4-150] [REFERRED TO]
SANJAY BRIJKISHORILAL NIRUPAM VS. GOPAL CHINAYYA SHETTY & ORS [LAWS(BOM)-2018-11-196] [REFERRED TO]
RAJASTHAN PATRIKA PVT. LTD. VS. SPEAKER CHHATTISGARH LEGISLATIVE ASSEMBLY [LAWS(CHH)-2012-10-46] [REFERRED TO]
N SRIRAMAN VS. UNION OF INDIA UOI [LAWS(KAR)-2004-3-56] [REFERRED TO]
RASAL SINGH VS. ELECTION COMMISSION OF INDIA [LAWS(MPH)-2014-9-6] [REFERRED TO]
AZIZ KHAN VS. AKRAM HUSSAIN [LAWS(MPH)-2012-1-152] [REFERRED TO]
AMRUTHESH N P VS. STATE OF KARNATAKA [LAWS(KAR)-2023-5-4] [REFERRED TO]
VARDHMAN TEXTILES LTD VS. STATE OF H P [LAWS(HPH)-2007-11-4] [REFERRED TO]
S. ALWINDERPAL SINGH PAKHOKE VS. UNION OF INDIA [LAWS(P&H)-2004-8-113] [REFERRED TO]
UTTAMRAO RAMBHAJI SHELKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-42] [REFERRED TO]
VIPUL JAIN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-6] [REFERRED TO]
M JAYANTHI VS. ELECTION COMMISSION OF INDIA AND ORS [LAWS(MAD)-2013-4-370] [REFERRED]
THE CENTRAL PUBLIC INFORMATION OFFICER, SUPREME COURT OF INDIA VS. SUBHASH CHANDRA AGARWAL AND ANR. [LAWS(DLH)-2009-9-407] [REFERRED TO]
JASPAL SINGH VS. O P BABBAR [LAWS(DLH)-2008-2-22] [REFERRED TO]
SHAILESH GANDHI VS. CENTRAL INFORMATION COMMISSION [LAWS(BOM)-2015-6-10] [REFERRED TO]
M AJMAL KHAN VS. ELECTION COMMISSION OF INDIA [LAWS(MAD)-2006-9-277] [REFERRED TO]
V VEERAMANI VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-272] [REFERRED TO]
HARI KRISHNA LAL PETITIONER VS. BABU LAL MARANDI [LAWS(JHAR)-2002-7-3] [REFERRED TO]
BUNELA VS. STATE OF U P AND 3 ORS [LAWS(ALL)-2015-8-351] [REFERRED]
MANOJ NARULA VS. UNION OF INDIA [LAWS(SC)-2014-8-54] [REFERRED TO]
MAHESH PRASAD SINGH VS. SATRUGHAN SINHA, SON OF LATE BHUVNESHWARI PRASAD SINHA [LAWS(PAT)-2012-9-9] [REFERRED TO]
NAIZAM VS. CHIEF ELECTORAL OFFICER AND PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(KER)-2010-2-76] [REFERRED TO]
UTTAMSINGH RAMBHAU CHAVAN VS. GANESH SHIVASINGH CHAVAN [LAWS(BOM)-2006-9-37] [REFERRED TO]
SAVELIFE FOUNDATION & ANR. VS. UNION OF INDIA & ANR. [LAWS(SC)-2016-3-57] [REFERRED TO]
SRI MAIREMBAM PRITHVIRAJ @ PRITHVIRAJ SINGH VS. SHRI PUKHREM SHARATCHANDRA SINGH [LAWS(SC)-2016-10-51] [REFERRED TO]
BAZIL DSOUZA VS. ANIL KUMAR AND ORS. [LAWS(KAR)-2015-6-410] [REFERRED TO]
V MADHAV VS. TAMIL NADU INFORMATION COMMISSION [LAWS(MAD)-2011-7-46] [REFERRED TO]
V MADHAV VS. TAMIL NADU INFORMATION COMMISSION [LAWS(MAD)-2011-7-46] [REFERRED TO]
SMT. SULBHA SINSINWAR VS. SMT. BEENA JAT AND ORS. [LAWS(RAJ)-2018-1-463] [REFERRED TO]
DELHI JAL BOARD VS. NATIONAL CAMPAIGN [LAWS(SC)-2011-7-63] [REFERRED TO]
UNIVERSITY OF KERALA VS. COUNCIL PRINCIPALS COLLEGES KERALA [LAWS(SC)-2011-12-43] [REFERRED TO]
S. SUBRAMANIAM BALAJI VS. GOVERNMENT OF TAMIL NADU [LAWS(SC)-2013-7-67] [REFERRED TO]
INDIAN SOAPS & TOILETRIES MAKERS ASSOCIATION VS. OZAIR HUSAIN [LAWS(SC)-2013-3-15] [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [LAWS(SC)-2004-1-123] [REFERRED TO]
ANJALI BHARDWAJ AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2019-2-85] [REFERRED TO]
ESAB INDIA LIMITED VS. SPECIAL DIRIECTOR OF ENFORCEMENT [LAWS(DLH)-2011-3-343] [REFERRED TO]
ARUN TYAGI VS. ELECTION COMMISSION OF INDIA [LAWS(DLH)-2011-4-48] [REFERRED TO]
SELVI J JAYALALITHAA VS. R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERANGOPAL [LAWS(MAD)-2006-3-19] [REFERRED TO]
SONY PICTURES RELEASING OF INDIA LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-7-15] [REFERRED TO]
T R BAALU VS. PURUSHOTHAMAN [LAWS(MAD)-2005-8-35] [REFERRED TO]
ARUN DATTATRAY SAWANT VS. KISAN SHANKAR KATHORE [LAWS(BOM)-2007-8-285] [REFERRED]
K. PUSHPAVANAM VS. UNION OF INDIA [LAWS(MAD)-2021-8-193] [REFERRED TO]
SWATI RAJIV GOSWAMI VS. COMMISSIONER OF POLICE [LAWS(GJH)-2023-1-21] [REFERRED TO]
SMT JIBONTARA GHATOWAR VS. SRI SUNIL RAJKONWAR [LAWS(GAU)-2012-5-80] [REFERRED TO]
SUNIL RAJKONWAR VS. JIBONTARA GHATOWAR [LAWS(GAU)-2013-6-40] [REFERRED TO]
LOK PRAHARI,THROUGH ITS GENERAL SECRETARY S.N.SHUKLA VS. UNION OF INDIA [LAWS(SC)-2018-2-93] [REFERRED TO]
KASHINATH SHARMA VS. CHIEF ELECTION COMMISSIONER [LAWS(MPH)-2009-11-42] [REFERRED TO]
GANGA MISHRA, ADVOCATE CIVIL COURT, BHABHUA, SON OF LATE RAM SAKHI MISHRA, RESIDENT OF VILLAGE, BHABHUA TOWN, WARD NO. 3, (NORTH TO PATEL CHOWK), P.O. AND P.S. VS. CHHEDI PASWAN, SON OF LATE RAM CHANDRA PASWAN, RESIDENT OF VILLAGE TAKIYA, P.O. [LAWS(PAT)-2016-7-166] [REFERRED TO]
AHIR MERAMANBHAI MARAKHIBHAI VS. PABUBHA VIRAMABHA MANEK [LAWS(GJH)-2019-4-108] [REFERRED TO]
SUBHASH CHANDRA AGGARWAL AND SHRI ANIL BAIRWAL VS. INDIAN NATIONAL CONGRESS/ALL INDIA CONGRESS COMMITTEE [LAWS(CI)-2013-6-1] [REFERRED TO]
ISUP KHAN S/O PEER KHAN VS. NARSINGH DEWANGAN S/O PANCHRAM DEWANGAN [LAWS(CHH)-2018-12-97] [REFERRED TO]
SIMINTA SHRIPATI MAHAMUNI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-1-18] [REFERRED TO]
UMESH BAIJAL VS. STATE OF U P [LAWS(ALL)-2003-12-1] [REFERRED TO]
SUBHASH SON OF ROHTAS VS. STATE OF U.P. THROUGH ITS SECRETARY, PANCHAYAT AND LOCAL BODIES DEPARTMENT [LAWS(ALL)-2007-4-413] [REFERRED TO]
PRITAM ROOJ VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-2007-3-51] [REFERRED TO]
BHUPENDRA SINGH RAWAT VS. STATE OF M.P. [LAWS(MPH)-2016-7-70] [REFERRED TO]
RASAL SINGH VS. DR. GOVIND SINGH [LAWS(MPH)-2020-6-11] [REFERRED TO]
RAM ROOP DEVI WIFE OF SRI. MANKESHWAR SAH VS. THE STATE OF BIHAR [LAWS(PAT)-2018-1-419] [REFERRED TO]
KUMKUM DEVI VS. STATE ELECTION COMMISSION [LAWS(PAT)-2017-8-59] [REFERRED TO]
C.S. BHUVANESWARI VS. STATE ELECTION COMMISSIONER 100 FEET ROAD VADAPALANI CHENNAI [LAWS(MAD)-2011-10-77] [REFERRED TO]
PRANOY ROY VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-4-36] [REFERRED TO]