Cited Judgements :-

DIWAN SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2007-2-34] [REFERRED TO]
MULUK RAM VS. STATE [LAWS(UTN)-2008-12-16] [REFERRED TO]
RAKESH KUMAR VS. MANI DEVI AND ORS. [LAWS(HPH)-2018-8-103] [REFERRED TO]
TARSEM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-27] [REFERRED TO]
KANHAIYA AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-2-367] [REFERRED TO]
SAT KALI VS. JASBIR KAUR [LAWS(HPH)-2006-9-35] [REFERRED TO]
BAHADUR SAH VS. STATE OF BIHAR [LAWS(PAT)-2018-4-23] [REFERRED TO]
STATE OF GUJARAT VS. HIRA KARASHAN BORICHA [LAWS(GJH)-2018-5-15] [REFERRED TO]
SURVENDRA KUMAR @ SUNIL KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-404] [REFERRED]
PAWAN KUMAR VS. STATE [LAWS(DLH)-2019-10-64] [REFERRED TO]
RANJEET RAUT VS. STATE [LAWS(DLH)-2023-2-191] [REFERRED TO]
STATE REP BY DEPUTY SUPERINTENDENT OF POLICE VS. MULLAIVENTHAN [LAWS(MAD)-2018-7-508] [REFERRED TO]
RAHUL DEV VS. STATE [LAWS(DLH)-2017-5-72] [REFERRED TO]
MANTOO SHARMA VS. STATE [LAWS(DLH)-2022-5-37] [REFERRED TO]
TAHIR VS. STATE OF U.P. [LAWS(ALL)-2019-12-264] [REFERRED TO]
YAKUB ISMAILBHAI PATEL VS. STATE OF GUJARAT [LAWS(SC)-2004-8-9] [REFERRED TO]
SANJAY SUKHDEO PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-79] [REFERRED TO]
RAMSWAROOP VS. STATE OF M P [LAWS(MPH)-2005-8-82] [REFERRED TO]
RAM CHANDRA PRASAD VS. TARUN KUMAR [LAWS(CHH)-2009-4-15] [REFERRED TO]
STATE OF PUNJAB VS. JAGDISH CHAND [LAWS(P&H)-2004-3-46] [REFERRED TO]
ARVIND ANANDA BANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-8] [REFERRED TO]
A L RAVI S/O LAKKE GOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-8-114] [REFERRED TO]
SATYA DEO VS. STATE OF U.P. [LAWS(ALL)-2014-4-9] [REFERRED TO]
VITHAL PUNDALIK ZENDGE VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-11-51] [REFERRED TO]
Jahid S/o Shaukat VS. State of Uttarakhand [LAWS(UTN)-2009-9-4] [REFERRED TO]
DHOORAT SINGH VS. STATE OF U P [LAWS(UTN)-2007-10-2] [REFERRED TO]
STATE OF KARNATAKA VS. SUVARNNAMMA [LAWS(SC)-2014-10-52] [REFERRED TO]
PARSU SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-4-16] [REFERRED TO]
RAJESH, S/O NARAYANAN VS. STATE OF KERALA [LAWS(KER)-2017-5-159] [REFERRED TO]
SANTHOSH MADHAVAN @ SWAMI AMRITHA CHAITHANYA VS. STATE [LAWS(KER)-2013-12-95] [REFERRED TO]
YUSUF GAYEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-7-19] [REFERRED TO]
PRAKASH DATTARAM KOLGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-4-148] [REFERRED TO]
NEK RAM VS. STATE OF N.C.T. OF DELHI [LAWS(DLH)-2015-3-166] [REFERRED TO]
STATE OF DELHI VS. BAL KISHAN ALIAS BALI [LAWS(DLH)-2006-6-54] [REFERRED TO]
PRAVIN DHONDIRAM CHORGE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-34] [REFERRED TO]
SOHAN LAL AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-2-21] [REFERRED TO]
SHUDHAKAR VS. STATE OF M P [LAWS(SC)-2012-7-47] [REFERRED TO]
GANESH GULAB GARAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-171] [REFERRED TO]
BHAGATRAM VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2013-4-24] [REFERRED TO]
STATE OF GOA VS. YATIN TIGADE [LAWS(BOM)-2019-12-142] [REFERRED TO]
STATE OF M P VS. SUNIL JAIN [LAWS(MPH)-2007-3-75] [REFERRED TO]
MASOOLA MASTAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2006-12-13] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-4-72] [REFERRED TO]
PRAKASH VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2006-11-139] [REFERRED TO]
KESHAR SINGH VS. STATE [LAWS(UTN)-2007-3-27] [REFERRED TO]
PANA HARA BHATI VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-3] [REFERRED TO]
SURAJ SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2006-7-10] [REFERRED TO]
SMT. BRAHMADEVI VS. STATE OF U.P. [LAWS(ALL)-2019-5-437] [REFERRED TO]
Kailash Chandra Kandpal VS. State [LAWS(ALL)-2008-12-402] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SUMAN [LAWS(ALL)-2013-3-239] [REFERRED TO]
VIJAY SINGH VS. STATE OF M P [LAWS(MPH)-2004-9-34] [REFERRED TO]
UDIT NARAYAN SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-155] [REFERRED TO]
STATE OF TRIPURA VS. RAHIM MIAH [LAWS(GAU)-2011-8-33] [REFERRED TO]
RAJAGOPAL @ KEMBABAN BINU VS. STATE OF KERALA [LAWS(KER)-2020-11-12] [REFERRED TO]
HARSH LAL AND ANR. VS. STATE OF UTTARAKHAND [LAWS(UTN)-2009-9-36] [REFERRED TO]
NAGAPPAN VS. STATE OF TAMILNADU [LAWS(MAD)-2006-2-338] [REFERRED TO]
PRAKASH BHAWANI PRASHAD VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2006-11-158] [REFERRED TO]
STATE OF U.P. VS. SATVEER AND ORS. [LAWS(SC)-2015-7-9] [REFERRED TO]
KAMLA KANT DUBEY VS. STATE OF U.P. [LAWS(SC)-2015-7-84] [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [LAWS(SC)-2012-2-59] [REFERRED TO]
SABU VS. STATE OF KERALA [LAWS(KER)-2016-8-161] [REFERRED TO]
MOHAMADNOMAN IQBALAHEMAD RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-37] [REFERRED TO]
STATE OF M P VS. ARVIND JOSHI [LAWS(MPH)-2008-1-47] [REFERRED TO]
MANRAKHAN S/O SHRI GANPATI PRASAD SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-55] [REFERRED TO]
SANGILI @ SANGILIMADASAMY VS. STATE [LAWS(MAD)-2017-12-141] [REFERRED TO]
SYED SABUJ KHAN DAKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-2-42] [REFERRED TO]
KOKILABEN,W/O.HEMUBHAI SHIVABHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2013-3-297] [REFERRED TO (III)]
SHEIKH MEHEBOOB ALIAS HETAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-2-34] [REFERRED TO]
GAJPAL SINGH VS. STATE OF U.P. [LAWS(UTN)-2007-12-26] [REFERRED TO]
BHAGWAN S O LAXMAN WAYKHODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-9-93] [REFERRED TO]
GOVINDARAJU ALIAS GOVINDA VS. STATE BY SRIRAMAPURAM P S [LAWS(SC)-2012-3-9] [REFERRED TO]
GIRISHBHAI NATVARBHAI PATEL VS. STATE [LAWS(GJH)-2005-11-18] [REFERRED TO]
M.G. ESHWARAPPA AND OTHERS VS. STATE OF KARNATAKA [LAWS(SC)-2017-3-16] [REFERRED TO]
STATE OF MAHARASHTRA VS. DINESH [LAWS(SC)-2018-2-160] [REFERRED TO]
B P VITTAL REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2004-11-23] [REFERRED TO]
SHIVANAND S/O MADIVALAPPA KURESHINAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2018-9-418] [REFERRED TO]
DIWAN SINGH VS. STATE OF UTTARAKHAND [LAWS(ALL)-2007-2-205] [REFERRED TO]
STATE VS. RAVI KAPOOR & ANR [LAWS(DLH)-2018-1-7] [REFERRED TO]
DALIP KUMAR VS. STATE OF DELHI [LAWS(DLH)-2020-3-50] [REFERRED TO]
UMMED VS. STATE [LAWS(ALL)-2017-6-16] [REFERRED TO]
BHARMA LAXMAN KONI VS. STATE [LAWS(KAR)-2017-8-119] [REFERRED TO]
DEVATHA VENKATASWAMY RANGAIAH VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [LAWS(SC)-2003-9-143] [REFERRED]
MANOJ SHUKLA ALIAS PREM VS. STATE [LAWS(DLH)-2012-2-22] [REFERRED TO]
LALLU SINGH VS. STATE OF U.P. [LAWS(ALL)-2012-7-329] [REFERRED TO]
PRASANT @ LALA SON OF KRISHNA KUMAR VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2017-7-154] [REFERRED TO]
SHANKARBHAI @ NADAN KARNAPPAN DARBAR & ORS. VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-94] [REFERRED TO]
RECEIVED FROM ADDITIONAL SESSIONS JUDGE VS. SHEIKH ARIF [LAWS(MPH)-2009-4-79] [REFERRED TO]
PAVINDER AHLUWALIA VS. STATE OF M P [LAWS(MPH)-2009-9-30] [REFERRED TO]
STATE OF MADHYA PRADESH VS. ASHOK [LAWS(MPH)-2008-3-24] [REFERRED TO]
CHOTELAL NISHAD VS. STATE OF C.G. [LAWS(CHH)-2017-7-12] [REFERRED TO]
HEMLAL AND ANOTHER VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-5-65] [REFERRED TO]
GORENTLA SREENU VS. STATE OF A P [LAWS(APH)-2004-10-35] [REFERRED TO]
PUBLIC PROSECUTOR HIGH COURT OF A P VS. DAGADA BUJJI REDDY [LAWS(APH)-2004-10-131] [REFERRED TO]
MAHADEO ORAON VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-2-33] [REFERRED TO]
JAI PRAKASH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-8-13] [REFERRED TO]
STATE OF HARYANA VS. SHIBU ALIAS SHIV NARAIN [LAWS(SC)-2008-7-127] [REFERRED TO]
RAVI VS. STATE [LAWS(SC)-2008-9-19] [REFERRED TO]
STATE VS. DHARMENDER @ TITTU & ORS. [LAWS(DLH)-2016-5-330] [REFERRED TO]
SUSHIL KUMAR @ GUDDU VS. STATE [LAWS(DLH)-2017-6-35] [REFERRED TO]
DHARMENDRA PARAS CHAUHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-2-83] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. NEELAM KUMARI [LAWS(HPH)-2011-6-13] [REFERRED TO]
KOTLA CO-OP SOCIETY VS. MOHINDER ARUN [LAWS(HPH)-2006-12-78] [REFERRED TO]
SURJIT SINGH VS. JAGRAJ SINGH [LAWS(HPH)-2006-4-40] [REFERRED TO]
UNITED INDIA INSURANCE CO. AND ETC. VS. KIRNA DEVI AND ORS. [LAWS(HPH)-2005-9-50] [REFERRED TO]
DAYALA ALIAS DAYA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-57] [REFERRED TO]
AMIT SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-4] [REFERRED TO]
SENTHILKUMAR VS. INSPECTOR OF POLICE, TRICHY DISTRICT [LAWS(MAD)-2013-6-95] [REFERRED TO]
STATE OF U P VS. SANTOSH & ORS [LAWS(ALL)-2018-4-325] [REFERRED TO]
SONNEGOUDA AND ORS. VS. THE STATE OF KARNATAKA [LAWS(KAR)-2015-4-122] [REFERRED TO]
ALAGUPANDI ALIAS ALAGUPANDIAN VS. STATE OF TAMIL NADU [LAWS(SC)-2012-5-49] [REFERRED TO]
SIKHA KAR (BAIDYA) VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-8-46] [REFERRED TO]
RAMBARAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-3-11] [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-7-14] [REFERRED TO]
CHANDRIKA VS. STATE O C G [LAWS(CHH)-2010-2-65] [REFERRED TO]
AJAY YADAV VS. STATE OF BIHAR [LAWS(PAT)-2010-8-46] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. PASMI DEVI [LAWS(HPH)-2006-1-31] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-9-8] [REFERRED TO]
IMAMMUDDIN VS. STATE OF U P [LAWS(ALL)-2009-5-853] [REFERRED TO]
PRAVIN DHONDIRAM CHORGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-1-259] [REFERRED TO]
POPAT KHANDU PISAL VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-6-220] [REFERRED TO]
AMOL SON OF BALAJI MESHRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-75] [REFERRED TO]
TANAJI SHAMRAO NALAVADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-6-25] [REFERRED TO]