Referred Judgements :-

BHIM SINGH RUP SINGH VS. STATE OF MAHARASHTRA [REFERRED TO]
DHARAMDEO SINGH VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

K P CHINNASAMY VS. T B KENNEDY [LAWS(MAD)-2006-11-235] [REFERRED TO]
STATE OF GOA VS. ROSARIO FERRAO [LAWS(BOM)-2022-10-84] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MOOL CHAND [LAWS(HPH)-2018-7-80] [REFERRED TO]
INDEN POWER INTERNATIONAL LTD. VS. CHANDAN PANDYA [LAWS(APH)-2014-6-173] [REFERRED TO]
P PRAVEEN VS. T D NAIDU [LAWS(MAD)-2009-4-402] [REFERRED TO]
NAGISETTY NAGAIAH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2004-7-63] [REFERRED TO]
STATE OF PUNJAB VS. GURWINDER SINGH [LAWS(P&H)-2020-2-307] [REFERRED TO]
EDAYAKAL MUTHUKOYA VS. PATTAKKAL SAYED AHAMMED KOYA THANGAL [LAWS(KER)-2016-3-256] [REFERRED TO]
STATE OF J&K VS. ZAKIR HUSSAIN AND OTHERS [LAWS(J&K)-2019-6-8] [REFERRED TO]
NALINAKSHI VS. STATE OF KERALA [LAWS(KER)-2019-3-280] [REFERRED TO]
METI MOUNESHAPPA S/O. RAMAPPA VS. DR. E NINGAPPA S/O. SANNA HUCHAPPA [LAWS(KAR)-2021-8-97] [REFERRED TO]
STATE OF GUJARAT VS. ANANDKUMAR BALDEVBHAI VANKAR [LAWS(GJH)-2018-7-121] [REFERRED TO]
SHANAZ D SOUZA VS. SHEIKH AMEER SAHEEB [LAWS(BOM)-2006-10-32] [REFERRED TO]
STATE OF MAHARASHTRA VS. KAUSALAYABAI RAMNATH DAYAMA [LAWS(BOM)-2009-1-65] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SHANKAR OMKAR CHAVAN AND ORS. [LAWS(BOM)-2015-7-353] [REFERRED TO]
RAJU AND ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-197] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. DEVIDAS KISHANRAO MORE AND ORS. [LAWS(BOM)-2015-6-57] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALASAHEB KASHINATH SHENDAGE [LAWS(BOM)-2015-2-114] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. RAGHUNATH RAMCHANDRA SABLE [LAWS(BOM)-2015-6-131] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SANTOSH BABAN MADHE [LAWS(BOM)-2015-7-3] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUBHASH BALAJI KAIBANDE [LAWS(BOM)-2017-7-6] [REFERRED TO]
CHANDRA PRABHA VASANT MHASKE VS. GANESH MARYA WAGHE & ORS. [LAWS(BOM)-2017-6-93] [REFERRED TO]
STATE OF MAHARASHTRA VS. BASAVRAJ SIDRAMAPPA KANDALGAONKAR [LAWS(BOM)-2017-5-70] [REFERRED TO]
STATE OF MAHARASHTRA VS. VILAS NARAYAN JAGTAP [LAWS(BOM)-2021-11-39] [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN S/O KISAN MOTE [LAWS(BOM)-2018-4-3] [REFERRED TO]
STATE OF U.P. VS. INDRA PAL & OTHERS [LAWS(ALL)-2017-5-360] [REFERRED TO]
STATE OF U.P. VS. RAHUL CHAUBEY [LAWS(ALL)-2021-3-122] [REFERRED TO]
VINOD AGARWAL @ VINOD GOYAL VS. STATE OF RAJASTHAN & ANR. [LAWS(RAJ)-2013-12-127] [REFERRED TO]
STATE VS. KALAIVANAN [LAWS(MAD)-2020-2-332] [REFERRED TO]
GANESAN VS. PARAMASIVAM [LAWS(MAD)-2020-3-149] [REFERRED TO]
STATE REP VS. T.JAYACHANDRAN [LAWS(MAD)-2019-2-357] [REFERRED TO]
STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND) VS. SOBAN SINGH AND ORS. [LAWS(UTN)-2008-1-36] [REFERRED TO]
NAGARJUNA CONSTRUCTION COMPANY LTD., CHENNAI VS. M/S. SHARAT SEA FOODS LTD., CHENNAI [LAWS(MAD)-2012-3-477] [REFERRED TO]
RAJBIR VS. NORANG [LAWS(P&H)-2015-5-586] [REFERRED TO]
MUNNI VS. SURJIT SINGH [LAWS(P&H)-2014-8-470] [REFERRED]
JASBIR SINGH VS. RAJ KUMAR AND ORS. [LAWS(P&H)-2015-3-49] [REFERRED TO]
MANPREET SINGH VS. SARABJEET SINGH AND ORS. [LAWS(P&H)-2015-5-140] [REFERRED TO]
RATNI VS. HANUMAN SINGH AND ORS. [LAWS(P&H)-2015-4-129] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-277] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. MAHENDRAKUMAR SHADIRAM SOOD [LAWS(BOM)-2015-1-197] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. DNYANDEO RAMCHANDRA NARALE AND ORS. [LAWS(BOM)-2015-3-431] [REFERRED TO]
STATE OF U.P. VS. GIRISH PAL [LAWS(ALL)-2017-5-211] [REFERRED TO]
STATE OF U.P. VS. PREMRAJ KANNAUJIYA [LAWS(ALL)-2017-5-233] [REFERRED TO]
DINESH KUMAR VS. CHAMPESHWAR SAHU [LAWS(CHH)-2019-9-19] [REFERRED TO]
STATE OF MAHARSHTRA VS. SHAIKH JAFAR ABBAS AND OTHERS [LAWS(BOM)-2017-5-44] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SOPAN S/O BANSHI KHALGE, [LAWS(BOM)-2017-6-325] [REFERRED TO]
STATE OF MAHARASHTRA VS. PARSHU R.KHILLARE [LAWS(BOM)-2017-7-8] [REFERRED TO]
STATE OF MAHARASHTRA VS. VYANKATI JANARDHAN DHAKNE [LAWS(BOM)-2017-7-100] [REFERRED TO]
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR VS. BHAGIRATH MAHADEO BHOSALE [LAWS(BOM)-2017-9-251] [REFERRED TO]
MOHAMMAD RAFEEQUE VS. M ABDULLA MOHIDDIN KUNHI [LAWS(BOM)-2008-8-57] [REFERRED TO]
STATE OF GOA VS. DAYANAND VISHRAM GHADI [LAWS(BOM)-2009-11-268] [REFERRED]
STATE OF MAHARASHTRA VS. OMPRAKASH @ MUNNA ALIYAR SINGH [LAWS(BOM)-2022-2-44] [REFERRED TO]
USHA HIRALAL KANOJIA VS. JAYSHREE MANGESH [LAWS(BOM)-2023-6-1110] [REFERRED TO]
MALTI DEVI VS. STATE OF U P [LAWS(ALL)-2014-10-106] [REFERRED TO]
MALKIAT SINGH VS. NIRMAL SINGH AND ORS. [LAWS(P&H)-2015-4-149] [REFERRED TO]
HISAR TULSI COOP NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED VS. SUMAN LATA CHAUDHARY [LAWS(P&H)-2015-3-727] [REFERRED]
HDFC BANK VS. JASMER SINGH [LAWS(P&H)-2014-8-110] [REFERRED TO]
JANAK SINGH VS. PALA KHAN AND ORS. [LAWS(P&H)-2015-3-358] [REFERRED TO]
JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS VS. K K GOVIND RAJAN [LAWS(MAD)-2006-4-185] [REFERRED TO]
K L KASHI VS. MAHINDRA AND MAHINDRA FINANCE SERVICES LTD [LAWS(MPH)-2016-5-135] [REFERRED]
K MUTHUSEKAR VS. S T S JAYAKUMAR [LAWS(MAD)-2018-12-73] [REFERRED TO]
XXXXXX VS. STATE OF KERALA [LAWS(KER)-2022-2-160] [REFERRED TO]
SHELCY VS. WILSON [LAWS(KER)-2022-4-178] [REFERRED TO]
SIKKU @ MADHAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-271] [REFERRED TO]
JANAK RAJ VS. STATE OF HARYANA [LAWS(P&H)-2015-8-805] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMRAKSHA CHHATRADHARI SINGH [LAWS(BOM)-2022-2-34] [REFERRED TO]
USHA HIRALAL KANOJIA VS. JAYSHREE MANGESH CHAUHAN [LAWS(BOM)-2023-6-687] [REFERRED TO]
MOHAN MEAKIN LIMITED VS. PROPRIETOR OF M/S. R. JAGAVTAR AND COMPANY [LAWS(HPH)-2007-8-24] [REFERRED TO]
C ASHOK KUMAR VS. ANIL KUMAR KUNCHANWAR [LAWS(APH)-2014-2-168] [REFERRED TO]
STATE OF PUNJAB VS. HARNEK SINGH & OTHERS [LAWS(P&H)-2012-7-329] [REFERRED]
STATE OF HARYANA VS. PARMANAND [LAWS(P&H)-2019-11-222] [REFERRED TO]
KISHAN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-8-5] [REFERRED TO]
TIRATH KALIA VS. ANDRESH [LAWS(P&H)-2015-3-18] [REFERRED TO]
JAYESHBHAI SEJPAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-5-18] [REFERRED TO]
ANANT DINKAR KHARKAR VS. NITIN GOVIND SHINDE [LAWS(BOM)-2008-3-158] [REFERRED TO]
VIJAY RAMA POOJARY VS. ANAND MODHE [LAWS(BOM)-2008-4-52] [REFERRED TO]
STATE OF MAHARASHTRA VS. JAIKISHAN LAXMINARAYAN MEENA [LAWS(BOM)-2007-2-172] [REFERRED TO]
EMPLOYEES STATE INSURANCE CORPORATION VS. CORTALIM SHIPYARD and ENGINEERS [LAWS(BOM)-2005-4-29] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. GOVIND SHANKARRAO KOHALE AND ORS [LAWS(BOM)-2017-12-29] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SAHEBRAO S/O. BABURAO JOGDAND [LAWS(BOM)-2017-12-66] [REFERRED TO]
STATE OF U.P. VS. JAGPAT SINGH [LAWS(ALL)-2017-4-108] [REFERRED TO]
THE STATE OF MAHARASHTRA AND ORS. VS. ARMAN GULZAR TADVI AND ORS. [LAWS(BOM)-2015-3-42] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. DHONDAPPA MALIKARJUN AND ORS. [LAWS(BOM)-2015-6-77] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJARAM GULABRAO KENJALE [LAWS(BOM)-2019-7-317] [REFERRED TO]
SNEHAL MANGALDAS PRIYADARSHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-196] [REFERRED TO]
STATE OF MAHARASHTRA VS. GOVARDHAN VITHAL GOVANDE [LAWS(BOM)-2017-7-91] [REFERRED TO]
STATE OF MAHARASHTRA VS. DASHRATH S/O VISHWANATH [LAWS(BOM)-2017-7-23] [REFERRED TO]
STATE OF MAHARASHTRA VS. LILABAI SURESH SOPAN PAWAR [LAWS(BOM)-2018-3-106] [REFERRED TO]
STATE VS. H.S. SANTHOSH KUMAR AND ANOTHER [LAWS(KAR)-2016-12-35] [REFERRED TO]
MALA RAM VS. STATE OF RAJ [LAWS(RAJ)-2014-7-216] [REFERRED]
SANDEEP KUMAR VS. VIMAL BANSAL [LAWS(P&H)-2015-8-414] [REFERRED]
RAJ KUMAR VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-429] [REFERRED TO]
SOHAN SINGH VS. GURLABH SINGH [LAWS(P&H)-2015-7-73] [REFERRED TO]
RANI KAUR VS. SNEH LATA AND ORS. [LAWS(P&H)-2015-3-278] [REFERRED TO]
MAHTAB SINGH VS. STATE OF U P [LAWS(SC)-2009-4-118] [REFERRED TO]
AMIR SINGH VS. RAJENDER SINGH AND ANOTHER [LAWS(P&H)-2012-2-387] [REFERRED]
SAMMETA SRIHARI VS. STATTE OF ANDHRA PRADESH [LAWS(APH)-2014-6-32] [REFERRED TO]
STATE NCT OF DELHI VS. MANOJ @ SANOJ @ BHONDO [LAWS(DLH)-2013-8-426] [REFERRED TO]
STATE VS. AJAY KUMAR SHARMA [LAWS(DLH)-2017-8-130] [REFERRED TO]
CAPITAL LEASING AND FINANCE CO. VS. NAVRATTAN JAIN [LAWS(P&H)-2004-1-23] [REFERRED TO]
STATE OF UTTAR PRADESH VS. SOBAN SINGH [LAWS(ALL)-2008-1-87] [REFERRED TO]
MD. NAYEEMUDDIN ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2011-10-2] [REFERRED TO]
MANISHBHAI BHARATBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2007-2-68] [REFERRED TO]
STATE OF U P VS. NARENDRA SINGH [LAWS(ALL)-2018-4-98] [REFERRED TO]
STATE OF MAHARASHTRA VS. GEETABAI [LAWS(BOM)-2017-6-174] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. LAXMAN S/O KUNDLIK MURKUTE [LAWS(BOM)-2017-6-304] [REFERRED TO]
GHANSHYAMDAS LALCHAND CHANDAK VS. SHEIKH HAMID SHEIKH GULAB [LAWS(BOM)-2018-1-190] [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND SHALIKRAO WAGHMARE [LAWS(BOM)-2020-8-165] [REFERRED TO]
TEJARAM RAMNATH MOURYA VS. RAMASERY HARIDAS SONI [LAWS(BOM)-2008-4-45] [REFERRED TO]
PRADIP BHUTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-6-259] [REFERRED TO]
THE STATE OF MAHARASHTRA, THROUGH POLICE STATION BIDKIN, TQ-PAITHAN VS. NIRANJAN S/O SHRIPATRAO JADHAV, AGE28 YEARS, OCCU:BUSINESS, R/O CIDCO, AURANGABAD, N3, PLOT NO. 34, OPPOSITE TO HOTEL AMBASSADOR, AND ORS. [LAWS(BOM)-2017-6-124] [REFERRED TO]
USHA CHANDRAKANT DEVKULE VS. BHAGWAT GIRJAPPA DEVKULE [LAWS(BOM)-2013-9-205] [REFERRED TO]
MRS. SHWETA SHIRISH KENCH VS. MR. PRAKASH RAMCHANDRA KENCH [LAWS(BOM)-2017-1-305] [REFERRED TO]
PATEL JAYANTIBHAI MAFATLAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-3-6] [REFERRED TO]
RAMDAS ANANT NAIK VS. JACOB FERNANDES [LAWS(BOM)-2005-8-68] [REFERRED TO]
KRISHNA TEXPORT AND CAPITAL MARKETS LTD VS. ILA A AGRAWAL [LAWS(BOM)-2008-5-62] [REFERRED TO]
DEVIDAS S MARDOLKAR VS. HARICHANDRA MANDREKAR [LAWS(BOM)-2008-7-1] [REFERRED TO]
A.P.AMIT KUMAR VS. A.P.MANJUNATH ON [LAWS(KAR)-2018-3-34] [REFERRED TO]
GANESH STEEL ROLLING MILLS LIMITED VS. STCL LIMITED [LAWS(KAR)-2013-5-2] [REFERRED TO]
RAM CHANDRA VS. STATE OF U P [LAWS(ALL)-2014-10-107] [REFERRED TO]
OMVEER SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-11-198] [REFERRED TO]
GIRISHBHAI NATVARBHAI PATEL VS. STATE [LAWS(GJH)-2005-11-18] [REFERRED TO]
STATE OF H P VS. LEKH RAJ [LAWS(HPH)-2018-5-149] [REFERRED TO]
MOHD SALIM VS. MANILAL VYAS [LAWS(MPH)-2009-9-47] [REFERRED TO]
BIMLA VS. BANSI LAL AND OTHERS [LAWS(P&H)-2017-12-82] [REFERRED TO]
U.T. CHANDIGARH VS. BHUPINDER KAUR [LAWS(P&H)-2019-11-297] [REFERRED TO]
STATE OF HARYANA VS. RAJESH @ RAJU [LAWS(P&H)-2019-12-139] [REFERRED TO]
JABY PAUL VS. M.S.KRISHNAN KUTTY [LAWS(KER)-2020-5-70] [REFERRED TO]
HAKIM VS. HURMAT [LAWS(P&H)-2023-1-141] [REFERRED TO]
STATE OF KARNATAKA VS. YALLAPPA [LAWS(KAR)-2020-1-194] [REFERRED TO]
INSPECTOR OF POLICE VS. P.V. BHUPATHI [LAWS(MAD)-2020-1-325] [REFERRED TO]
STATE VS. T.RETNAPANDIAN [LAWS(MAD)-2020-2-364] [REFERRED TO]
STATE VS. V.VAIRAMANI [LAWS(MAD)-2020-3-162] [REFERRED TO]
STATE OF HARYANA VS. GURMAIL SINGH AND ORS. [LAWS(P&H)-2015-4-24] [REFERRED TO]
SURESH VS. NARENDER GAUTAM [LAWS(P&H)-2015-11-126] [REFERRED TO]
JAGPREET SINGH VS. RAJWINDER KAUR [LAWS(P&H)-2014-8-122] [REFERRED TO]
GOVINDARAJU ALIAS GOVINDA VS. STATE BY SRIRAMAPURAM P S [LAWS(SC)-2012-3-9] [REFERRED TO]
SWAMI SADANAND JI VS. ARVIND MEHTA AND ORS. [LAWS(P&H)-2015-7-89] [REFERRED TO]
KARAN ANAND VS. KAMAL BAKSHI [LAWS(P&H)-2015-8-205] [REFERRED TO]
GURDIAL SINGH VS. PIARA SINGH AND ORS. [LAWS(P&H)-2015-5-224] [REFERRED TO]
TARVEEN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-436] [REFERRED TO]
SUNITA DEVI VS. SUNIL KUMAR [LAWS(P&H)-2015-5-584] [REFERRED TO]
NIDHI SONI VS. VINOD KUMAR AND ORS. [LAWS(P&H)-2015-6-22] [REFERRED TO]
JAYANTHI VS. KUMAR [LAWS(MAD)-2020-2-335] [REFERRED TO]
PANDI @ PALPANDI VS. STATE [LAWS(MAD)-2019-4-575] [REFERRED TO]
R RAMARAJ VS. R KUPPUSAMY [LAWS(MAD)-2012-3-530] [REFERRED]
RAGHBIR VS. SOM NATH AND ORS. [LAWS(P&H)-2015-7-72] [REFERRED TO]
STATE CHANDIGARH ADMINISTRATION VS. SUNIL [LAWS(P&H)-2015-8-203] [REFERRED TO]
ANIL KUMAR VS. GURMEET SINGH [LAWS(P&H)-2015-9-212] [REFERRED TO]
AMAR SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-361] [REFERRED TO]
PARVINDER VS. SANDEEP AND ORS. [LAWS(P&H)-2015-7-66] [REFERRED TO]
CHAWLA ENTERPRISES VS. HARJOT ENGGL. WORKS AND ORS. [LAWS(P&H)-2015-5-91] [REFERRED TO]
SUKHWINDER KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-359] [REFERRED TO]
JITENDER KUMAR VS. RAM KISHAN [LAWS(P&H)-2014-8-596] [REFERRED]
KAMALAKSHA LAXMAN PRABHU VS. S G MAYEKAR [LAWS(BOM)-2008-4-57] [REFERRED TO]
STATE OF MAHARASHTRA VS. KESHAV BALU DEOKARE [LAWS(BOM)-2007-3-212] [REFERRED TO]
AJAY SHETTY VS. SAVIO FARIA [LAWS(BOM)-2006-9-146] [REFERRED TO]
ANJANA BALKRISHNA SHEWALE VS. CHAYYA BOBAN JAGDATE [LAWS(BOM)-2008-5-15] [REFERRED TO]
CLINT B RODRIGUES VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-5-17] [REFERRED TO]
B.B. HUGAR VS. AMIR SHAMSHUDDIN KHAN AND ORS. [LAWS(BOM)-2015-8-337] [REFERRED TO]
STATE OF MAHARASHTRA VS. GULAB DATTU PATIL [LAWS(BOM)-2022-2-17] [REFERRED TO]
STATE OF MAHARASHTRA VS. ANKUSH RANGNATH KOLEKAR [LAWS(BOM)-2017-7-88] [REFERRED TO]
STATE OF MAHARASHTRA VS. GAUTAM FULCHAND SHEJAWAL [LAWS(BOM)-2017-7-360] [REFERRED TO]
FRAGRANT LEASING AND FINANCE COMPANY LTD VS. JAGDISH KATURIYA [LAWS(ALL)-2007-6-63] [REFERRED TO]
RAVINDER P. KUMAR VS. STATE & ORS. [LAWS(DLH)-2016-7-24] [REFERRED TO]
MANOJ KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-1-61] [REFERRED TO]
D B SIDDALINGAIAH VS. SHAKUNTALA DEVAPPA [LAWS(KAR)-2010-4-86] [REFERRED TO]
ALLI NOUSHAD VS. RASHEED [LAWS(KER)-2022-2-39] [REFERRED TO]
RADHAKRISHNA NAGESH VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2012-12-52] [REFERRED TO]
STATE OF U P VS. BANNE ALIAS BAIJNATH [LAWS(SC)-2009-2-215] [REFERRED TO]
STATE OF M P VS. SANT RAVINDRA DAS GURU SWAROOPANAND [LAWS(MPH)-2005-11-48] [REFERRED TO]
JASPAL SINGH VS. KAILASH CHAND JAIN [LAWS(P&H)-2015-7-64] [REFERRED TO]
VARINDER KUMAR VS. M/S MANIKTALA TRADERS [LAWS(P&H)-2015-8-804] [REFERRED TO]
RITESH CHOPRA VS. STATE OF PUNJAB [LAWS(P&H)-2015-8-806] [REFERRED TO]
ARUMUGAM VS. K.S.SAMPATH KUMAR [LAWS(MAD)-2017-1-10] [REFERRED TO]
STATE VS. S.MURUGAN [LAWS(MAD)-2019-3-601] [REFERRED TO]
STATE OF ODISHA VS. MUNA [LAWS(ORI)-2022-10-3] [REFERRED TO]
STATE VS. ERWADI KASIM [LAWS(MAD)-2019-12-324] [REFERRED TO]
STATE VS. RAHAMATHULLAH KHAN [LAWS(MAD)-2019-12-381] [REFERRED TO]
NANDKISHORE MEHRA VS. SUDHI TRANSPORT LTD [LAWS(BOM)-2008-4-56] [REFERRED TO]
SHWETA SHIRISH KENCH VS. PRAKASH RAMACHANDRA KENCH AND OTHERS [LAWS(BOM)-2017-1-271] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJESH PITAMBAR SONWANE [LAWS(BOM)-2017-6-45] [REFERRED TO]
STATE VS. PRITAM KUMAR [LAWS(BOM)-2019-8-249] [REFERRED TO]
G. SHIVANESH VS. BALAJI FRAME WORKS [LAWS(KAR)-2020-11-160] [REFERRED TO]
ASHOK KUMAR VS. PAWAN KUMAR [LAWS(P&H)-2022-7-267] [REFERRED TO]
USHA RANI VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-99] [REFERRED TO]
R.P. MENDIRATTA VS. SANDEEP CHOUDHARY [LAWS(DLH)-2015-5-133] [REFERRED TO]
ELGI FINANCE LIMITED VS. R PRABAKARAN [LAWS(MAD)-2007-1-79] [REFERRED TO]
APPAREL EXPORT PROMOTION COUNCIL VS. M/S. MAHAVIR INTERNATION PVT LIMITED & ORS. [LAWS(DLH)-2016-9-127] [REFERRED TO]
GHUREY LAL VS. STATE OF U P [LAWS(SC)-2008-7-104] [REFERRED TO]
RAVI KAPUR VS. STATE OF RAJASTHAN [LAWS(SC)-2012-8-28] [REFERRED TO]
STATE OF HARYANA VS. SHAKUNTLA [LAWS(SC)-2012-4-17] [REFERRED TO]
MURALIDHAR @ GIDDA VS. STATE OF KARNATAKA [LAWS(SC)-2014-4-23] [REFERRED TO]
STATE OF HARYANA VS. PRITHI AND OTHERS [LAWS(P&H)-2014-8-597] [REFERRED]
STATE OF HARYANA VS. BALDEV RAJ [LAWS(P&H)-2015-4-295] [REFERRED TO]
KOTAK MAHINDRA BANK LTD. VS. AVANTIKA GROVER [LAWS(P&H)-2015-7-84] [REFERRED TO]
STATE OF PUNJAB VS. JAGTAR SINGH [LAWS(P&H)-2015-7-162] [REFERRED TO]
HI-TECH AUTOMATION VS. J K SHARMA [LAWS(P&H)-2014-9-265] [REFERRED]
BONANZA PORTFOLIO LTD. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-1-37] [REFERRED TO]
STATE OF U.P. VS. RAGHUBAR AND ORS. [LAWS(ALL)-2014-10-139] [REFERRED TO]
PURSHOTTAM IRON & STEEL INDUSTRIES VS. RAJNEESH GUPTA [LAWS(DLH)-2016-7-165] [REFERRED TO]
STATE OF GUJARAT VS. MIYAMA ABHRAM MAMAD [LAWS(GJH)-2004-4-87] [REFERRED TO]
NEERU SHARMA VS. RAJ KUMAR SHARMA [LAWS(J&K)-2019-5-44] [REFERRED TO]
STATE OF PUNJAB VS. GURPREET SINGH [LAWS(P&H)-2020-2-310] [REFERRED TO]
STATE VS. THANGARAJ [LAWS(MAD)-2019-12-426] [REFERRED TO]
STATE VS. VAZHIVITTAN [LAWS(MAD)-2020-3-207] [REFERRED TO]
UNION OF INDIA VS. RAIMENTS & GARMENTS INTERNATIONAL [LAWS(MAD)-2020-1-522] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHATU NARAYAN PATIL [LAWS(BOM)-2017-7-74] [REFERRED TO]
STATE OF MAHARASHTRA VS. SAHEBRAO S/O BABURAO JOGDAND [LAWS(BOM)-2017-12-191] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALKRISHNA MAHADEO LAD [LAWS(BOM)-2013-12-145] [REFERRED TO]
STATE OF U P VS. BHAGIRATHI AND ANR [LAWS(ALL)-2018-4-14] [REFERRED TO]
ISHITA RAKESH SHAH VS. NITIN BALKISHAN BIHANI [LAWS(BOM)-2008-6-250] [REFERRED TO]
LAXMAN BHAGUJI VS. SATYABHAMA SHILATA CHAWAN [LAWS(BOM)-2008-4-47] [REFERRED TO]
DINESH P MEHTA VS. PRAVIN GUPTA [LAWS(BOM)-2008-6-243] [REFERRED TO]