Referred Judgements :-

U P AWAS EVAM VIKAS PARISHAD VS. CYAN DEVI [REFERRED]

Cited Judgements :-

NATIONAL THERMAL POWER CORPORATION LTD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2003-9-47] [REFERRED TO]
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY VS. STATE OF W B [LAWS(CAL)-2004-12-35] [REFERRED TO]
WEST BENGAL HOUSING BOARD VS. STATE OF W B [LAWS(CAL)-2005-3-39] [REFERRED TO]
KAMALABAI VILASRAO RAJE NIMBALKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-1-114] [REFERRED TO]
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION VS. AHMAD ABDUL RAHEMAN [LAWS(BOM)-2003-1-2] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. PRALHADSA LAHANUSA KASHTRIYA [LAWS(BOM)-2003-1-24] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. BHAYYASAHEB BHAURAOJI DESHMUKH [LAWS(BOM)-2004-3-7] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. BAHIRA RANGNATH GUNJAL [LAWS(BOM)-2005-2-92] [REFERRED TO]
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION VS. FAKIRA PUNJA MONGARE [LAWS(BOM)-2006-9-163] [REFERRED TO]
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION VS. MAINABAI [LAWS(BOM)-2008-2-19] [REFERRED TO]
GODAVARI MARATHWADA PATBANDHARE VIKAS MAHAMANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-10-63] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. GAJANAN [LAWS(BOM)-2011-3-76] [REFERRED TO]
KRISHI UPAJ MANDI SAMITI KHAIRTHAL DISTRICT ALWAR VS. NIRANJAN LAL [LAWS(RAJ)-2012-3-9] [REFERRED TO]
H.P. HOUSING BOARD VS. RAM KARAN [LAWS(HPH)-2008-10-13] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHOLA NATH SHARMA [LAWS(SC)-2010-12-18] [REFERRED TO]
GENERAL MANAGER VS. VAGHELA FATUJI KANAJI [LAWS(GJH)-2005-9-46] [REFERRED TO]
SPECIAL L A OFFICER JUNAGARH VS. PRABHABATI MAJHI [LAWS(ORI)-2006-10-3] [REFERRED TO]
REGIONAL MEDICAL RESEARCH CENTRE, TRIBALS VS. GOKARAN [LAWS(SC)-2003-4-134] [REFERRED TO]
H.P.HOUSING BOARD VS. RAM KARAN [LAWS(HPH)-2008-10-15] [REFERRED TO]
L.A.C. VS. Rani Rajindera Kumari [LAWS(HPH)-2008-2-13] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-6-95] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-9-130] [REFERRED TO]
STATE OF BIHAR VS. STATE OF BIHAR [LAWS(PAT)-2010-4-617] [REFERRED TO]
STATE OF U.P. VS. HEMENDRA KUMAR [LAWS(UTN)-2005-3-33] [REFERRED TO]
PITAMBAR SAHOO VS. ANGUL-SUKINDA RAILWAY LIMITED [LAWS(ORI)-2016-4-33] [REFERRED TO]
OSMANABAD MUNICIPAL COUNCIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-1-258] [REFERRED]
MAHARASHTRA STATE ELECTRICITY BOARD VS. NAMDEO S/O ASHRUBA KALE [LAWS(BOM)-2008-2-369] [REFERRED]
SUB-DIVISIONAL OFFICER VS. GANESH SAKHARAM KOKATE [LAWS(BOM)-2008-6-296] [REFERRED]
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH REGIONAL OFFICER VS. SPECIAL LAND ACQUISITION OFFICER(I) [LAWS(BOM)-2003-1-179] [REFERRED]
STATE OF MAHARASHTRA VS. RUSHI FAKRU ZADE [LAWS(BOM)-2003-11-111] [REFERRED]
STATE OF MAHARASHTRA VS. JANARDHAN GANGARAM VAIDHYA [LAWS(BOM)-2003-11-122] [REFERRED]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. SANTOSH JANBA WARGHANE [LAWS(BOM)-2016-10-153] [REFERRED TO]
STATE OF U P VS. HEMENDRA KUMAR AND ORS [LAWS(UTN)-2005-3-59] [REFERRED]
SM. DALIA MITTER & ORS. VS. CALCUTTA IMPROVEMENT TRUST & ORS. [LAWS(CAL)-2003-3-69] [REFERRED TO]
THE EXE.ENGG.MINOR VS. SHAYAMRAO S/O.JANBA DANGORE [LAWS(BOM)-2017-6-34] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. SANTOSH JANBA WARGHANE AND ANOTHER [LAWS(SC)-2017-3-149] [REFERRED TO]
STATE OF MAHARASHTRA VS. JAITUNBEE BEWA MADAR MOHAMAD [LAWS(BOM)-2003-9-178] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. SANTOSH JANBA WARGHANE [LAWS(BOM)-2016-10-239] [REFERRED TO]
UNION OF INDIA VS. DAMODAR ROPEWAY AND INFRA LIMITED [LAWS(GAU)-2018-3-2] [REFERRED TO]
THE INSTITUTE OF INDIAN TECHNOLOGY VS. ARUN CHANDRA DEKA AND OTHERS [LAWS(GAU)-2017-10-69] [REFERRED TO]
ABDUL AZIZ VS. SHRACHI BURDWAN DEVELOPERS PRIVATE LIMITED [LAWS(CAL)-2019-9-66] [REFERRED TO]
INSTITUTE OF INDIAN TECHNOLOGY VS. ARUN CHANDRA DEKA [LAWS(GAU)-2018-10-132] [REFERRED TO]