Referred Judgements :-

BASAVVA KOM DYAMANGOUDA PATIL VS. STATE OF MYSORE [REFERRED TO]

Cited Judgements :-

PRAMOD KUMAR PATEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-3-78] [REFERRED TO]
TEJ PRASAD VASTRAKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-3-90] [REFERRED TO]
BISUNDAS BINJHIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-2-13] [REFERRED TO]
MOHAN KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-5-47] [REFERRED TO]
SUNIL KUMAR JAISWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-5] [REFERRED TO]
JALIL ANSARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2011-9-10] [REFERRED TO]
BHUMIKABEN SHRENIKKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-37] [REFERRED TO]
DENISH RAMESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-58] [REFERRED TO]
VALLABH MOHANBHAI BHALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-251] [REFERRED TO]
ABDULKADAR GULAMHUSHEN BUKHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-401] [REFERRED TO]
CHAINSINGH KHUMSINGH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-467] [REFERRED TO]
HUKAMSINH SOMABHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-553] [REFERRED TO]
KETANKUMAR BHAILALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-565] [REFERRED TO]
ABHESING PRABHATSING THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-640] [REFERRED TO]
JAMNABEN MAHESHBHAI NAYKA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-821] [REFERRED TO]
SHAIKH AHMED HUSEN MOHAMMED VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1164] [REFERRED TO]
MEHULBHAI DHIRUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-327] [REFERRED TO]
HASMUKH THAVARIYA MEDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-379] [REFERRED TO]
SHAIKH SUFIYAN HUSAIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-411] [REFERRED TO]
BABUBHAI SHANKARBHAI TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1198] [REFERRED TO]
NARANBHAI JERAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1452] [REFERRED TO]
MUKESH HEMANTGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1482] [REFERRED TO]
DEVABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-191] [REFERRED TO]
NILESH PRAVINBHAI KAMADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-920] [REFERRED TO]
RAJENDRABHAI KANUBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-134] [REFERRED TO]
JADEJA PRATAPSINH VAGHJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-188] [REFERRED TO]
NARAYAN CHANDRA MONDAL VS. STATE OF WEST BENGAL & ANOTHER [LAWS(CAL)-2006-5-67] [REFERRED]
Piyush Purwar VS. Addl.Chief Judicial Magistrate and others [LAWS(ALL)-2011-4-344] [REFERRED TO]
VIRENDRA GUPTA VS. STATE OF U.P. [LAWS(ALL)-2018-8-309] [REFERRED TO]
AKHILESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2022-3-21] [REFERRED TO]
ASHOK VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-244] [REFERRED TO]
NAGESHWAR RAM @ NAGO RAM, VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-7-221] [REFERRED]
BIVA JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-12-28] [REFERRED TO]
NITESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-39] [REFERRED TO]
SANDIP ACHHUTANAND RAUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-67] [REFERRED TO]
HANIFBHAI NUMAHAMMAD SONI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-70] [REFERRED TO]
DAYA RAM HARIRAM VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-83] [REFERRED TO]
MITUL RAJESHKUMAR KHAJANCHIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-90] [REFERRED TO]
MAHESHKUMAR KESUBHAI VAGHANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-142] [REFERRED TO]
USHABEN UMESHKUMAR RANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-263] [REFERRED TO]
DINESH SHANTILAL VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-115] [REFERRED TO]
OM SHAKTI TRAVELS VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-141] [REFERRED TO]
NISHIT IMANUELBHAI MEKVAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-101] [REFERRED TO]
BHARATSINH PRABHATSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-125] [REFERRED TO]
AJITKUMAR RUPSINHBHAI PANDOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-132] [REFERRED TO]
MINESHBHAI KANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-143] [REFERRED TO]
KACHHELA KARSHANBHAI JOJABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-172] [REFERRED TO]
MAHENDRABHAI BHAGWANDAS AGRAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-186] [REFERRED TO]
KURESHI MOHSINBHAI ABDULBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-191] [REFERRED TO]
BHARATSING KANUSING GIRAGE VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-205] [REFERRED TO]
NAVIN AMARA RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-282] [REFERRED TO]
ILIYAS HUSAIN MADARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-301] [REFERRED TO]
PARMAR LAXMANBHAI BHARATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-399] [REFERRED TO]
PANKAJKUMAR RAMESH CHAND VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-433] [REFERRED TO]
SUDHABEN BHUPENDRABHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-442] [REFERRED TO]
GANGARAM BABULAL VISHNOI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-484] [REFERRED TO]
KISHORBHAI MAHESHBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-544] [REFERRED TO]
SANDIPBHAI RAGHUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-718] [REFERRED TO]
KETANBHAI NITINBHAI SAGATHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-762] [REFERRED TO]
DINESH RAMHINCH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1010] [REFERRED TO]
RAKESHBHAI KANTIBHAI AHIR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1022] [REFERRED TO]
INDRAJEET RANJITSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1045] [REFERRED TO]
DHARUBHAI VASANBHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-83] [REFERRED TO]
DILIPSINH KISHORSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-173] [REFERRED TO]
FIROJBHAI DILIPBHAI NODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-303] [REFERRED TO]
VANKAR MANGALBHAI GANESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-191] [REFERRED TO]
DEVENDRASINH DHAGALSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1521] [REFERRED TO]
JIKANI KASAMBHAI MAHMADBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-978] [REFERRED TO]
NAGEEN DEEPAJI MARWADI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1380] [REFERRED TO]
S. K. INDUSTRIES VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-106] [REFERRED TO]
JAGMAL SINGH RUP SINGH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-117] [REFERRED TO]
BHOI RAHULKUMAR VAJIRBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-663] [REFERRED TO]
NEELAM SUBHASH GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-146] [REFERRED TO]
RAJIVKUMAR NARESHSING THAKUR VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-55] [REFERRED TO]
PATEL AMRATLAL MADHAVLAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-73] [REFERRED TO]
HASMUKHBHAI HIRALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-364] [REFERRED TO]
HUSNABANU MAHEBUBKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1581] [REFERRED TO]
BIPINBHAI HASMUKHBHAI NAYKA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1766] [REFERRED TO]
BAROT KHYATI JIGARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1275] [REFERRED TO]
RANUBHAI SONDABHAI MARU VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-280] [REFERRED TO]
SANTOSHBHAI SADANAND KARNIK VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2029] [REFERRED TO]
ISHAKBHAI SAJANBHAI SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2046] [REFERRED TO]
HITEN NARENDRAKUMAR GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2053] [REFERRED TO]
SOMABHAI SITARAMBHAI CHAURYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-319] [REFERRED TO]
SANJAY BABULAL BHADRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1522] [REFERRED TO]
AKBAR PASA BUDHANSABINA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1914] [REFERRED TO]
MAHESH ANANT KHANVILKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1924] [REFERRED TO]
BHUPENDRAJI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1955] [REFERRED TO]
DINESHKUMAR RATILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-66] [REFERRED TO]
MODSING MANSINH DARBAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-440] [REFERRED TO]
ATULKUMAR LALJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-676] [REFERRED TO]
SANJAYBHAI MANIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1263] [REFERRED TO]
NARANBHAI KULSINGBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-381] [REFERRED TO]
ARVINDBHAI RAMSINGHBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-395] [REFERRED TO]
RAHUL HARIBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1272] [REFERRED TO]
KAMLESHBHAI GOVINDBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1469] [REFERRED TO]
VAGHELA JAYDIPSINH HETUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1766] [REFERRED TO]
RAJESHBHAI ARVINDBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-767] [REFERRED TO]
KANCHAN VISHALKUMAR RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-54] [REFERRED TO]
ARVINDKUMAR RAMESHBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-10] [REFERRED TO]
DILIPSINH JILUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-19] [REFERRED TO]
DILANBHAI CHHAGANBHAI PASAYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-65] [REFERRED TO]
DINESHBHAI KASHIBHAI BRAHMAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-390] [REFERRED TO]
SONI SANJAYKUMAR NARENDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-1058] [REFERRED TO]
ROSHANLAL GIRDHARILAL GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-155] [REFERRED TO]
H. D. B. FINANCIAL LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-248] [REFERRED TO]
LEEL SHANKARBHAI SAKABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-246] [REFERRED TO]
TALIB REHMATALI KUKSIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-926] [REFERRED TO]
PRABHATBHAI DHANJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-15] [REFERRED TO]
PINTUKUMAR YOGENDRA RAM VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-17] [REFERRED TO]
SUDHAKAR SURESH SIRSAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-41] [REFERRED TO]
SONALBEN BALDEVBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-98] [REFERRED TO]
JAY GIRISHCHANDRA BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-199] [REFERRED TO]
MALI SOMAJI KANAIYALAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-212] [REFERRED TO]
MATAPRASAD GIRENDRASINH JADON VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-254] [REFERRED TO]
MEMAN MUNAFBHAI USMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-304] [REFERRED TO]
RAMILABEN CHHAGANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-311] [REFERRED TO]
MANOJKUMAR SHIVABHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-324] [REFERRED TO]
SHASHIKUMAR MANSUKHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-335] [REFERRED TO]
REVLABHAI KANTIBHAI NAYKA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-342] [REFERRED TO]
KAMLESH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-377] [REFERRED TO]
BISNOI SHAIYANARAM BHAGVANARAM VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-388] [REFERRED TO]
PRAHLADBHAI RAMESHBHAI KALARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-449] [REFERRED TO]
SAROJBEN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-543] [REFERRED TO]
JENAL JAGDISHBHAI JOGIVALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-601] [REFERRED TO]
ARUNBHAI KANTIBHAI DANTANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-215] [REFERRED TO]
MAHENDRABHAI JIVANBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-225] [REFERRED TO]
RAJUBHAI ABDULABHAI ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-248] [REFERRED TO]
NILKUMAR VIJAYBHAI BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-256] [REFERRED TO]
PRAVIN MAHESHBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-275] [REFERRED TO]
MANSURI ALTAFBHAI ABDULBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-224] [REFERRED TO]
PRAMOD KRISHNA ARODE VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-279] [REFERRED TO]
AJITSINH AMARATJI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-398] [REFERRED TO]
HARPALBHAI PRATAPBHAI KHACHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-434] [REFERRED TO]
MITHA SHABBIR ISHAK VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-187] [REFERRED TO]
HARSUKHBHAI GOVINDBHAI SAHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-198] [REFERRED TO]
RAMESH SHANKAR TABIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-256] [REFERRED TO]
CHAUHAN VAJUSING DALPATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-267] [REFERRED TO]
NILKUMAR VIJAYKUMAR BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-378] [REFERRED TO]
RAMESHBHAI SHIVAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-702] [REFERRED TO]
AMARATLAL KASTURLAL SUTHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-729] [REFERRED TO]
ARVINDBHAI AMBUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-746] [REFERRED TO]
CHAVAN BHAVYESHKUMAR RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-816] [REFERRED TO]
DHARMESH JAYANTIBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-121] [REFERRED TO]
PATEL KAMELSHBHAI PRABHUDAS VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-128] [REFERRED TO]
SHAIKH JAKIR ISMAILBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-132] [REFERRED TO]
RIKITA PRAVINBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-153] [REFERRED TO]
PARMAR MAYUR MOHANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-157] [REFERRED TO]
CHETANKUMAR BHAGUBHAI PATEL VS. STATE OF GHUJARAT [LAWS(GJH)-2021-1-163] [REFERRED TO]
CHHAGANBHAI BHAGVANBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-170] [REFERRED TO]
PRABHATBHAI SAHDEVJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-181] [REFERRED TO]
HIREN DILIPBHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-286] [REFERRED TO]
KALURAM RATNARAM BISNOI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-304] [REFERRED TO]
RAJENDRAKUMAR BHAWANI PRASADJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-311] [REFERRED TO]
VIHABHAI MADHABHAI PALALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-319] [REFERRED TO]
BABUBHAI SHIVABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-7] [REFERRED TO]
VAKIL INDER JEET CHAND VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-307] [REFERRED TO]
SHAILESHBHAI GANPATSINH BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-314] [REFERRED TO]
SURESH DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-461] [REFERRED TO]
KAID KARIMBHAI JINJARIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-546] [REFERRED TO]
SUKHDEVBHAI KIKABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1440] [REFERRED TO]
HITESHKUMAR VALJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1446] [REFERRED TO]
JAYNTIBHAI CHIMANBHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1453] [REFERRED TO]
DURGA SHANKAR TRIVEDI VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-11-71] [REFERRED]
RAVI PRAKASH VS. STATE OF U P [LAWS(ALL)-2009-4-373] [REFERRED TO]
SANJAY MEHROTRA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2006-7-282] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAGHU NARAYAN VADNALA AND OTHERS [LAWS(BOM)-2018-6-199] [REFERRED TO]
DNYANESHWAR @ MAULI ANANDA RASAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-36] [REFERRED TO]
MD. RAJIBUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2022-8-53] [REFERRED TO]
MD. OFFIJOL HOQUE VS. STATE OF ASSAM [LAWS(GAU)-2022-6-47] [REFERRED TO]
VIKAS DALLA RAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-280] [REFERRED TO]
MOHANBHAI HAMIRBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1854] [REFERRED TO]
FULSINH VIRSINH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-59] [REFERRED TO]
KHETABHAI VELABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2024-10-13] [REFERRED TO]
MANABHAI GOSALABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2024-7-46] [REFERRED TO]
KULDEEP SINGH VS. STATE OF H P [LAWS(HPH)-2017-4-82] [REFERRED TO]
DIRECTORATE OF REVENUE INTELLIGENCE VS. PRK DIAMONDS PVT LTD & ANR [LAWS(DLH)-2019-4-129] [REFERRED TO]
VISHNU VS. STATE OF M P [LAWS(MPH)-2004-8-106] [REFERRED TO]
PANDURANG KADAM VS. STATE OF M P [LAWS(MPH)-2005-2-134] [REFERRED TO]
HARDEO MOTOR TRANSPORT COMPANY VS. STATE OF M P [LAWS(MPH)-2010-1-131] [REFERRED TO]
SAJITHA V.P. VS. STATE OF KERALA [LAWS(KER)-2024-4-115] [REFERRED TO]
SHANIL VS. STATE OF KERALA [LAWS(KER)-2023-2-170] [REFERRED TO]
DAVOOD VS. STATE OF KERALA [LAWS(KER)-2024-1-122] [REFERRED TO]
MUKESH KUMAR VS. STATE OF J&K [LAWS(J&K)-2019-2-84] [REFERRED TO]
AMIT KHATRI VS. STATE OF M P [LAWS(MPH)-2016-4-170] [REFERRED]
RAJENDRA BANDIL @ RAJU BANDIL VS. STATE OF M.P. [LAWS(MPH)-2017-4-160] [REFERRED TO]
UDAY SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-4-175] [REFERRED TO]
MUHAMMED KUNJU VS. STATE OF KERALA [LAWS(KER)-2007-6-68] [REFERRED TO]
SANDEEP SINGH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-5-26] [REFERRED TO]
PONNAMMAL VS. STATE [LAWS(MAD)-2016-6-62] [REFERRED TO]
KALA PETHATCHI VS. STATE [LAWS(MAD)-2016-6-399] [REFERRED]
JOHN PAUL VS. THE STATE AND ORS. [LAWS(MAD)-2015-2-360] [REFERRED TO]
R. BADRINARAYANAN VS. STATE [LAWS(MAD)-2015-4-24] [REFERRED TO]
KARUPPASAMY VS. STATE [LAWS(MAD)-2014-8-195] [REFERRED TO]
PAPPATHI VS. ASSISTANT DIRECTOR,MINES AND MINERALS [LAWS(MAD)-2020-9-391] [REFERRED TO]
MANTHIRA MOORTHY VS. REVENUE DIVISIONAL OFFICER, TUTICORIN [LAWS(MAD)-2020-9-423] [REFERRED TO]
NEELAKANDAN VS. REVENUE DIVISIONAL OFFICER, PERAVURANI [LAWS(MAD)-2020-9-735] [REFERRED TO]
R CHINNAMARUTHU VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-739] [REFERRED TO]
PERAMAIYAN VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE [LAWS(MAD)-2020-9-753] [REFERRED TO]
DEVENDRAN @ DEVA VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,KUMBAKONAM [LAWS(MAD)-2020-9-35] [REFERRED TO]
GANESAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-298] [REFERRED TO]
P.SUNDHARAJAN VS. ASSISTANT DIRECTOR OF MINES AND MINERALS [LAWS(MAD)-2020-9-368] [REFERRED TO]
P.SUBRAMANI VS. DISTRICT COLLECTOR, KARUR DISTRICT [LAWS(MAD)-2020-8-44] [REFERRED TO]
P.LOGANATHAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-54] [REFERRED TO]
BALASUBRAMANIYAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-59] [REFERRED TO]
P.SATHAIAH VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-61] [REFERRED TO]
C.PALANIYANDI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-75] [REFERRED TO]
KUMARAVEL VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-8-89] [REFERRED TO]
R.GOPI VS. ASSISTANT DIRECTOR OF MINES AND MINERALS, DINDIGUL DISTRICT [LAWS(MAD)-2020-8-99] [REFERRED TO]
SAKTHIVEL VS. DISTRICT COLLECTOR, RAMANATHAPURAM [LAWS(MAD)-2020-8-112] [REFERRED TO]
M.ANTONY JESUPAUL VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-115] [REFERRED TO]
S.SOWNTHAR RAJAN VS. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR [LAWS(MAD)-2020-8-130] [REFERRED TO]
RAVI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-136] [REFERRED TO]
SUDHAKAR VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-140] [REFERRED TO]
V.AZHAGARSAMY VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-178] [REFERRED TO]
G. RAJAPANDI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-181] [REFERRED TO]
PERIYASAMY VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-185] [REFERRED TO]
ANJANA VS. STATE: [LAWS(MAD)-2006-11-213] [REFERRED TO]
BABU KRISHNA VS. STATE OF KARNATAKA THROUGH KOLHAR POLICE STATION [LAWS(KAR)-2017-6-114] [REFERRED TO]
SRI. D. SRINIVAS @ SRINIVASALU S/O DORESWAMY NAIDU VS. STATE BY MULBAGAL TOWN POLICE [LAWS(KAR)-2018-2-148] [REFERRED TO]
OM PRAKASH CHATURVEDI VS. STATE OF MP [LAWS(MPH)-2010-5-16] [REFERRED TO]
JITENDRAKUMAR HEMANTLAL ASWANI VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-157] [REFERRED TO]
AJAY KUMAR AGARWAL VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-28] [REFERRED TO]
SHIVARATHRI RAJASHEKAR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-12-34] [REFERRED TO]
PALLERLA BIXAPATHI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-41] [REFERRED TO]
MYADARABOINA SRIKANTH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-44] [REFERRED TO]
AKULA KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-59] [REFERRED TO]
M. VENKAT REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-123] [REFERRED TO]
KAVATI RAVI VS. STATE OF TELANGANA [LAWS(TLNG)-2022-6-82] [REFERRED TO]
ABDUL KALIM VS. STATE OF TRIPURA [LAWS(TRIP)-2022-10-9] [REFERRED TO]
SULOCHANA SWAIN VS. STATE OF ORISSA [LAWS(ORI)-2004-6-2] [REFERRED TO]
BIRENDRA MOHAN GOUDA VS. STATE OF ORISSA [LAWS(ORI)-2006-8-39] [REFERRED TO]
RANJIT KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2021-3-45] [REFERRED TO]
PURUSHOTTAM KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-9-66] [REFERRED TO]
AMIT KUMAR SINGH @ AMIT KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2020-1-37] [REFERRED TO]
SHANKAR KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2020-1-43] [REFERRED TO]
SUMIT KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2020-12-9] [REFERRED TO]
UNION OF INDIA VS. MOHANLAL [LAWS(SC)-2012-7-12] [REFERRED TO]
PRABIRA SIKDAR VS. STATE OF ODISHA [LAWS(ORI)-2019-9-20] [REFERRED TO]
KALANDI BEHERA VS. STATE OF ODISHA [LAWS(ORI)-2023-8-106] [REFERRED TO]
SARAVANAN VS. STATE [LAWS(MAD)-2011-1-439] [REFERRED TO]
SUNDARAM FINANCE LIMITED VS. COMMISSIONER OF CUSTOMS AND S.N.R. JOSHUA RATHINARAJ [LAWS(MAD)-2011-1-618] [REFERRED TO]
GURVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-10-299] [REFERRED TO]
SHYOJI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-156] [REFERRED TO]
BALRAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2024-4-44] [REFERRED TO]
MOHAMMED HARUN VS. STATE [LAWS(RAJ)-2020-6-14] [REFERRED TO]
JAGDISH PATIDAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-19] [REFERRED TO]
SURJA RAM VS. STATE [LAWS(RAJ)-2022-1-52] [REFERRED TO]
AMICHAND JAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-180] [REFERRED TO]
KARTAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-187] [REFERRED TO]
REVANT RAM GODARA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-12-118] [REFERRED TO]
RAJU LAL GADRI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-110] [REFERRED TO]
KALU KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-224] [REFERRED TO]
ASHOK TRANSPORT COMPANY VS. UNION OF INDIA [LAWS(RAJ)-2023-1-117] [REFERRED TO]
SURESH VS. STATE [LAWS(RAJ)-2023-2-111] [REFERRED TO]
JAGTAR SINGH JATSIKH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-44] [REFERRED TO]
NARENDRA KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-279] [REFERRED TO]
KISHOR KUMAR KHAYANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-12-129] [REFERRED TO]
AMAR LAL GURJAR AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-9-9] [REFERRED TO]
ABHILASH VS. STATE [LAWS(RAJ)-2020-1-267] [REFERRED TO]
KISHORE SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-315] [REFERRED TO]
DHARMENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-11-131] [REFERRED TO]
FIROZ KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-4-104] [REFERRED TO]
HARNEK SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-3-17] [REFERRED TO]
IRFAN VS. STATE OF HARYANA [LAWS(P&H)-2020-10-20] [REFERRED TO]
T C SUBHASHINI VS. STATE OF TAMIL NADU REPRESENTED BY ITS SUB-INSPECTOR OF POLICE [LAWS(MAD)-2018-1-111] [REFERRED TO]
PRABHAKARAN VS. REVENUE DIVISIONAL OFFICER, PARAMAKUDI [LAWS(MAD)-2020-10-7] [REFERRED TO]
PIAR KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2014-9-515] [REFERRED]
JATINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-295] [REFERRED TO]
RAEES VS. STATE OF M P [LAWS(MPH)-2013-7-195] [REFERRED TO]
MOHD ISLAM VS. STATE OF M P [LAWS(MPH)-2013-9-218] [REFERRED TO]
STATE OF RAJASTHAN VS. VAMAN NARAYAN GHIYA AND ORS. [LAWS(RAJ)-2006-2-171] [REFERRED TO]
BALBEER SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-17] [REFERRED TO]
RESHAMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-22] [REFERRED TO]
BALAM SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-48] [REFERRED TO]
DAULAT RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-11-96] [REFERRED TO]
PREMA SHAH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-3-5] [REFERRED TO]
KHENGARBHAI LAKHABHAI DAMBHALA VS. STATE OF GUJARAT [LAWS(SC)-2024-4-23] [REFERRED TO]
AKHAND PRATAP SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-101] [REFERRED TO]
RAEES VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-7-9] [REFERRED TO]
CHETAK LOGISTIC LTD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-1-34] [REFERRED TO]
ANUJ KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-11-33] [REFERRED TO]
SANJAY KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-11-34] [REFERRED TO]
BHUPENDRA SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-8-347] [REFERRED TO]
S. SENTHIL KUMAR, ERODE VS. STATE [LAWS(MAD)-2006-1-250] [REFERRED TO]
SHYAM MEHER VS. STATE OF ORISSA [LAWS(ORI)-2005-7-25] [REFERRED TO]
VITHOBA SHANTAPPA PRACHANDI VS. STATE OF KARNATAKA [LAWS(KAR)-2017-6-59] [REFERRED TO]
SHARNABASAPPA S/O IRANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2017-6-129] [REFERRED TO]
ISLAM AND ORS VS. STATE OF M P [LAWS(MPH)-2013-9-484] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-7-706] [REFERRED TO]
BADAL VS. STATE OF PUNJAB [LAWS(P&H)-2014-9-511] [REFERRED]
SATYA DEVI VS. STATE OF PUNJAB [LAWS(P&H)-2016-6-33] [REFERRED TO]
DIRECTORATE OF REVENUE INTELLIGENCE VS. AJAY BABU MANDA [LAWS(MEGH)-2022-2-2] [REFERRED TO]
SHIV BHAGWAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-478] [REFERRED TO]
PAT RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-154] [REFERRED TO]
NANDLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-10-108] [REFERRED TO]
MECTEC FIRM (M/S.) PROPRIETORSHIP OF NINA SHAH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-16] [REFERRED TO]
TEHSIL AND DISTRICT SAWAI MADHOPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-195] [REFERRED TO]
POONMA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-181] [REFERRED TO]
DASRATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-204] [REFERRED TO]
CHUTRA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-292] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-12-126] [REFERRED TO]
TAJ MOHAMMAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-9-190] [REFERRED TO]
BHIYA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-161] [REFERRED TO]
LAXMAN SIYOL S/O IDAN RAM SIYOL VS. STATE [LAWS(RAJ)-2019-2-59] [REFERRED TO]
PRITHVI RAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-3-129] [REFERRED TO]
NAGA RAM S/O HEERA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-147] [REFERRED TO]
M/S. FASHION SUITINGS INDIA PRIVATE LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-112] [REFERRED TO]
ITC LIMITED VS. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2017-4-230] [REFERRED TO]
MANIKANDAN VS. STATE [LAWS(MAD)-2024-3-118] [REFERRED TO]
RAVICHANDRAN VS. STATE REPRESENTED BY [LAWS(MAD)-2017-2-4] [REFERRED TO]
PAGILLA NAGESHWARA RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2022-3-53] [REFERRED TO]
MUSTAFA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-29] [REFERRED TO]
M/S UNIQUE INFLATABLES LIMITED VS. STATE OF TELANGANA [LAWS(TLNG)-2019-8-76] [REFERRED TO]
KALENDRA KUMAR SINGH SON OF SRI RAM CHANDRA SINGH VS. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY [LAWS(PAT)-2014-2-188] [REFERRED TO]
ANIL KUMAR YADAV VS. STATE OF BIHAR [LAWS(PAT)-2017-8-120] [REFERRED TO]
BABLI DEVI VS. STATE OF BIHAR [LAWS(PAT)-2018-5-148] [REFERRED TO]
PUNIT KUMAR VS. STATE [LAWS(PAT)-2005-1-36] [REFERRED TO]
NAGARAJAN VS. STATE OF KERALA [LAWS(KER)-2019-11-20] [REFERRED TO]
ANVAR @ ANVAR SADATH VS. THE INSPECTOR OF POLICE [LAWS(MAD)-2018-8-707] [REFERRED TO]
EQUITAS SMALL FINANCE BANK LIMITED VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2019-1-45] [REFERRED TO]
KANNAMMA VS. STATE [LAWS(MAD)-2016-4-209] [REFERRED TO]
MUTHOOT FINCORP LTD. VS. STATE OF TAMIL NADU [LAWS(MAD)-2016-6-26] [REFERRED TO]
N VANJIMUTHU VS. COMPETENT AUTHORITY; REVENUE DIVISIONAL OFFICER, DINDIGUL; M RAVICHANDRAN [LAWS(MAD)-2016-7-307] [REFERRED]
MUTHUMARI VS. ASSISTANT DIRECTOR OF MINES, RAMANATHAPURAM [LAWS(MAD)-2020-10-35] [REFERRED TO]
M BALAMANIKANDAN VS. REVENUE DIVISIONAL OFFICER, RAMANATHAPURAM [LAWS(MAD)-2020-10-36] [REFERRED TO]
MANOJ KUMAR MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-36] [REFERRED TO]
VIJAY VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, KUMBAKONAM [LAWS(MAD)-2020-9-64] [REFERRED TO]
MUNIYASAMY VS. ASSISTANT DIRECTOR, GEOLOGY AND MINES DEPARTMENT [LAWS(MAD)-2020-9-175] [REFERRED TO]
BALAMURUGAN VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, SIVAGANGAI [LAWS(MAD)-2020-9-302] [REFERRED TO]
SAKTHIVEL VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-573] [REFERRED TO]
SARAVANAN VS. REVENUE DIVISIONAL OFFICER, MUSIRI [LAWS(MAD)-2020-9-609] [REFERRED TO]
MAHENDRAN VS. REVENUE DIVISIONAL OFFICER, PERAVURANI [LAWS(MAD)-2020-9-731] [REFERRED TO]
VEERAPANDIYAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-732] [REFERRED TO]
KUMAR VS. ASSISTANT DIRECTOR [LAWS(MAD)-2020-7-118] [REFERRED TO]
P.SENTHILKUMAR VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-7-160] [REFERRED TO]
P.PARAMASIVAM VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-8-50] [REFERRED TO]
RAJ VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-65] [REFERRED TO]
ANAND VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-83] [REFERRED TO]
SURESH KUMAR VS. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-95] [REFERRED TO]
KARUPPIAH @ RAJA VS. DISTRICT COLLECTOR, MADURAI DISTRICT [LAWS(MAD)-2020-8-103] [REFERRED TO]
KARTHICK VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-109] [REFERRED TO]
SUBASH VS. ASSISTANT DIRECTOR, GEOLOGY AND MINING [LAWS(MAD)-2020-8-154] [REFERRED TO]
MOOKKAMMAL VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-191] [REFERRED TO]
N RAJAGOPAL VS. INSPECTOR OF POLICE [LAWS(MAD)-2009-10-352] [RELIED ON]
MOHAMED ALTAF MOHAMED KALIM ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-893] [REFERRED TO]
ANITA YOGENDRA POONIA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1065] [REFERRED TO]
MITHABHAI SAVABHAI VANALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1414] [REFERRED TO]
RAMESHBHAI DHULABHAI KATARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1629] [REFERRED TO]
K.V. JOSEPH VS. STATE OF KERALA [LAWS(KER)-2014-7-253] [REFERRED TO]
SONDABHAI HANUBHAI ALGOTAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-204] [REFERRED TO]
KEVAL CHANDRAKANT SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-271] [REFERRED TO]
SHAILESHBHAI BALUBHAI AHIR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-289] [REFERRED TO]
DATTADARI HARIBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-454] [REFERRED TO]
IMRAN IBRAHIM JOKHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-33] [REFERRED TO]
JITENDRA GAJANAND PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-403] [REFERRED TO]
KAUSHAL MAHENDRABHAI VORA VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1792] [REFERRED TO]
ANKITBHAI VINODBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-9] [REFERRED TO]
BHIMABHAI SARABHAI BHUVA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-98] [REFERRED TO]
SHASHIKANT LAXMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2019] [REFERRED TO]
KESHAVBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2020] [REFERRED TO]
GITABEN RAJNIKANT GONDALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2049] [REFERRED TO]
PRAKASH GHUSABHAI KHUMAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2050] [REFERRED TO]
GHADIYA ISMAEEL SULEMAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-8] [REFERRED TO]
UPNAYAN VIJAYBHAI TIWARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-856] [REFERRED TO]
HEMLATA SUNILSINH BUTOLA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1875] [REFERRED TO]
AKASHBHAI JITUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1941] [REFERRED TO]
BHARTIBEN NIKURBHAI TADVI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1942] [REFERRED TO]
MOHAMMEDZAID ABDULKADAR QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1952] [REFERRED TO]
PRABHUBHAI BHIMAJIBHAI RAJKOTIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-712] [REFERRED TO]
SHAH KASAMBHAI ABDULBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1949] [REFERRED TO]
SUPADIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-259] [REFERRED TO]
MASEULLA MOHAMMAD SIDDI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-38] [REFERRED TO]
EJAJBHAI ALLARAKHABHAI KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-156] [REFERRED TO]
BHERUSINGH LALSINGH RATHORE VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-34] [REFERRED TO]
PRAVIN VILAS PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-48] [REFERRED TO]
MAHESH KISHORI VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-21] [REFERRED TO]
STATE OF GUJARAT VS. YOGENDRASINH RANJITSINH RAJPUT [LAWS(GJH)-2024-4-145] [REFERRED TO]
RADHE SHYAM BARIK VS. STATE OF JHARKHAND [LAWS(JHAR)-2010-7-24] [REFERRED TO]
GEETHA RANI VS. STATE OF KERALA [LAWS(KER)-2022-8-379] [REFERRED TO]
NAISON.K.DAVIS VS. STATE OF KERALA [LAWS(KER)-2023-9-194] [REFERRED TO]
SAJU KURIAKOSE VS. STATE OF KERALA [LAWS(KER)-2024-3-65] [REFERRED TO]
STATE OF ASSAM VS. RAM SANKAR MAURYA [LAWS(GAU)-2023-3-13] [REFERRED TO]
BABAN UPADHYAY VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-12-49] [REFERRED TO]
BHARAT LAL SAHU VS. STATE OF C G [LAWS(CHH)-2003-2-15] [REFERRED TO]
MADHYA GUJARAT VIJ CO LTD VS. STATE OF GUJARAT [LAWS(GJH)-2009-10-81] [REFERRED TO]
DILIPBHAI BABUBHAI MAHIDA VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-398] [REFERRED TO]
MULTANI INAZBHAI KALUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2013-10-39] [REFERRED TO]
YUNUSBHAI IBHUBHAI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2013-12-234] [REFERRED TO]
KHAIRULLAH ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-9-4] [REFERRED TO]
MOHD. GUDDU KHAN, S/O ABDUL SATTAR R/O MEHDI BEGAM, P.O & P.S. BURDWAN DISTT. BURDWAN, WEST BENGAL VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-10-173] [REFERRED TO]
GULAM GAUSH VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-7-8] [REFERRED TO]
THAKOR VANRAJ MAHOBATJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-47] [REFERRED TO]
SURENDRABHAI KIRITANBHAI LABANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-50] [REFERRED TO]
BABUSINH CHAMANJI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-72] [REFERRED TO]
HITESHBHAI PARSHUBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-73] [REFERRED TO]
KOHINOOR PULP AND PAPER PVT. LTD. VS. STATE OF ASSAM [LAWS(GAU)-2018-2-95] [REFERRED TO]
SUNIL MAGANBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-140] [REFERRED TO]
MOHAMMED HUSSAIN SAFI AHMED QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-144] [REFERRED TO]
GOVINDRAJ BHOPALRAJ PUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-90] [REFERRED TO]
RAMCHANDRA GANGARAM AGRE VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-121] [REFERRED TO]
RIYAZKHAN MEHBUBKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-122] [REFERRED TO]
KAUSHIKA CHHANABHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-136] [REFERRED TO]
NARESHKUMAR RAMJIBHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-139] [REFERRED TO]
RAMJIBHAI JINABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-158] [REFERRED TO]
RAKESHBHAI NATVARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-236] [REFERRED TO]
JOGESH ATTARSINGH TOMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-245] [REFERRED TO]
BHALUBHAI GOKULBHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-254] [REFERRED TO]
BAKUL NATVARJI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-278] [REFERRED TO]
VISHNUBHAI CHHNABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-299] [REFERRED TO]
TALKESHBHAI BABUBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-331] [REFERRED TO]
RAJUBHAI MANUBHAI BHOJAK VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-496] [REFERRED TO]
GOHIL RAJESHBHAI MALABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-506] [REFERRED TO]
RICHARD RAVIKANT MACWAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-629] [REFERRED TO]
MITABEN NATUBHAI VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-675] [REFERRED TO]
INDER SINGH ROHATASH SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-806] [REFERRED TO]
JITENDRASINH NATVARSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-949] [REFERRED TO]
DILIPBHAI CHANDIBHAI SAHANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-967] [REFERRED TO]
BHUPATBHAI PUNJABHAI KODIYATAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1049] [REFERRED TO]
JASHMINBEN BHAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1058] [REFERRED TO]
DINESHBHAI RUKHADBHAI MUNDHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1061] [REFERRED TO]
ARVINDJI PARBATJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1063] [REFERRED TO]
MAHIPATSINH LAKHMANBHAI SISODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-68] [REFERRED TO]
KAMLESHBHAI ARVINDBHAI NAYKA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-76] [REFERRED TO]
MAHENDRASINH NATWARSINH PADHIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-86] [REFERRED TO]
MOHANLAL DHULCHAND KALAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-87] [REFERRED TO]
JUNGI BHAVESH MANSUKHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-193] [REFERRED TO]
RUPABEN BHARATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-208] [REFERRED TO]
VIPIN SAGAR VS. STATE OF KERALA [LAWS(KER)-2011-5-179] [REFERRED]
NARCOTICS CONTROL BUREAU VS. SANGEETA BHARDWAJ [LAWS(HPH)-2021-7-104] [REFERRED TO]
RUSHIRAJSINH NARENDRASINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-5-446] [REFERRED TO]
YASINBAPU RASIDAMA KADARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-69] [REFERRED TO]
DHARMENDRABHAI MOHANBHAI SALAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-209] [REFERRED TO]
MAYANK PRAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-253] [REFERRED TO]
MUKESHBHAI JAGDISHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-392] [REFERRED TO]
GOVINDBHAI AMARSINHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-414] [REFERRED TO]
DEVILAL KALUJI KALAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-426] [REFERRED TO]
VIJAYBHAI VINODRAY MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1167] [REFERRED TO]
RAJUBHAI LAXMANBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1168] [REFERRED TO]
DEEPIKABEN DILIPBHAI MEDHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1194] [REFERRED TO]
PRABHATBHAI LILABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1455] [REFERRED TO]
HAJRABEN MOHMADBHAI MAJOTHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1456] [REFERRED TO]
PINKYBEN BHUNESHWARSINGH THAKUR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-107] [REFERRED TO]
MANOJ RAMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-141] [REFERRED TO]
VIJAYBHAI HIRANAND LALVANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-156] [REFERRED TO]
VIRAJSINH GOVINDJI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-166] [REFERRED TO]
HARIDAS GOVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-180] [REFERRED TO]
NITESH RAMESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-263] [REFERRED TO]
SISODIYA MAHENDRASINH KHUMANSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-319] [REFERRED TO]
DINESHBHAI SURYABHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-360] [REFERRED TO]
KIRITSINH JILUBHA PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-452] [REFERRED TO]
GURPINDARSINGH GURTARSINGH GILL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-527] [REFERRED TO]
ROHIT RAMESHBHAI SAHU VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-616] [REFERRED TO]
SOHANLAL BANSHILAL MEGHAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-740] [REFERRED TO]
KIRANKUMAR PRAHALADBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-888] [REFERRED TO]
MALEK ASIF YUSUFMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-117] [REFERRED TO]
MANUBHAI SONDABHAI MAKVANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-118] [REFERRED TO]
ASHINBHAI NURABHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-166] [REFERRED TO]
RATHOD NITESHBHAI ARJANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-167] [REFERRED TO]
BHIMABHAI PANCHABHAI KARAMATA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-190] [REFERRED TO]
JASHODABEN RAJUBHAI DANGI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-200] [REFERRED TO]
SOHILBHAI ISUBSHA FAKIR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-208] [REFERRED TO]
HARPALSINH RAJENDRASINH ZALA THRO RAJENDRASINH JORUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-209] [REFERRED TO]
DIWAN ASIFSHA HANIFSHA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-239] [REFERRED TO]
HEMANT RAMABHAI GEHLOT VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-240] [REFERRED TO]
BURANSAB VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-166] [REFERRED TO]
ROHIT MANHARBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-641] [REFERRED TO]
MAYURBHAI BATUKBHAI SARVAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-713] [REFERRED TO]
AMITBHAI KISHANBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-816] [REFERRED TO]
SALAM MALSINGH JAMRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-912] [REFERRED TO]
RAMILABEN MAHESHBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-961] [REFERRED TO]
SONI ASHWINKUMAR LALJIBHAI VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2016-9-95] [REFERRED]
SHANIKUMAR MANOJKUMAR DHIMMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-4] [REFERRED TO]
PRAKASH BHAJARAM DANGI VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-80] [REFERRED TO]
DESINGBHAI NATADABHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-94] [REFERRED TO]
SUKHADEVBHAI KADVABHAI MER VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-97] [REFERRED TO]
RAFIQBHAI MAJIDBHAI MEMAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-410] [REFERRED TO]
JAYKISHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-272] [REFERRED TO]
BARIYA HIMMATBHAI DHIRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-275] [REFERRED TO]
NAMRATABEN PRADIPBHAI VINCHHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-289] [REFERRED TO]
IBRAHIMKHA ABDULLAKHA PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-307] [REFERRED TO]
RAKESHBHAI SHAILESHBHAI SURTI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-308] [REFERRED TO]
JAYESHBHAI MEPABHAI DHRANGIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-322] [REFERRED TO]
RAVABHAI RADIYABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-209] [REFERRED TO]
HARDIKKUMAR ARVINDBHAI BHANDARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-310] [REFERRED TO]
KANUJI ISHVARJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-581] [REFERRED TO]
KUSUMBEN RAJUBAHI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-895] [REFERRED TO]
RONAK PRADIPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1443] [REFERRED TO]
VESTABHAI VERSINGBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-363] [REFERRED TO]
DHIRABHAI GHUGHABHAI KERALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-364] [REFERRED TO]
MOHAN RAGHU BHOYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-195] [REFERRED TO]
SAIYAD KAMARALI MAHAMADALI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-65] [REFERRED TO]
ESS KAY FINCORP LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-292] [REFERRED TO]
VAKA KAMA RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-314] [REFERRED TO]
VAKILAHMED DOSTMOHMED ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-332] [REFERRED TO]
PAHALWAN KHAN MUMTAJ KHAN SINDHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-359] [REFERRED TO]
AJIT KUMAR ANILBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-605] [REFERRED TO]
BRAHMANAND AATMARAM OZA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-608] [REFERRED TO]
SUJIT HARSHADBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-12] [REFERRED TO]
BHUPENDRASINH SAMANTSINH BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-202] [REFERRED TO]
RESHMABANO IMTIYAZBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-223] [REFERRED TO]
ANIL CHHAGANBHAI KATARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-253] [REFERRED TO]
VELABHAI MANJIBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-43] [REFERRED TO]
RAYJIBHAI LAXMANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-209] [REFERRED TO]
RAJESHBHAI ARVINDBHAI SUVAGIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1603] [REFERRED TO]
MUKESHBHAI CHAGANBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1620] [REFERRED TO]
VIPULKUMAR RAMESHBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-577] [REFERRED TO]
KARABHAI RAMABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1038] [REFERRED TO]
SANJAYBHAI GORDHANBHAI METALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1578] [REFERRED TO]
THAKOR KHODAJI RAMAJI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-22] [REFERRED TO]
PARIMAL JAYESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-40] [REFERRED TO]
TULSIBHAI BILJIBHAI DUBHIL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-41] [REFERRED TO]
SOLANKI VANRAJSINH AMRATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-69] [REFERRED TO]
NARESHKUMAR KIRITBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-72] [REFERRED TO]
KESHUBHAI GANGABHAI VADHER VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-775] [REFERRED TO]
APARATIM MANISH DIXIT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-14] [REFERRED TO]
BISALIK SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-7-86] [REFERRED TO]
NOHAR SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-9-76] [REFERRED TO]
RADHESHYAM SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-69] [REFERRED TO]
VIMAL KUMAR GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-70] [REFERRED TO]
PRIYANKA LAHRE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-12-42] [REFERRED TO]
APSINH BHAJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-434] [REFERRED TO]
DHARMESHBHAI MAHENDRABHAI RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-69] [REFERRED TO]
AAISHAKHATUN ABDUL RAHEMAN ASLAM KAPADIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-100] [REFERRED TO]
AAISHAKHATUN ABDUL RAHEMAN ASLAM KAPADIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-100] [REFERRED TO]
IMTIYAZKHAN YUSUFKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-183] [REFERRED TO]
NARVATBHAI MAGANBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-260] [REFERRED TO]
DOLARIYA RAJESHBHAI NAGJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-276] [REFERRED TO]
SURESHBHAI AMARSINH FULMALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-280] [REFERRED TO]
BHATESARIYA MUKESHBHAI MOHANJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-303] [REFERRED TO]
RUKAMANA GOVIND AVADAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-312] [REFERRED TO]
MOHAMMADALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-323] [REFERRED TO]
SAJEDA KADARBHAI DUDHWALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-324] [REFERRED TO]
CHANDRASINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-353] [REFERRED TO]
PATELIYA ARVINDBHAI NARSINGBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-397] [REFERRED TO]
JAYSHREEBEN RAJESHKUMAR KHAJANCHIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-449] [REFERRED TO]
ANILKUMAR RAMSINGH SISODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-455] [REFERRED TO]
MAHALE BHAGWAN PUNDLIK VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-485] [REFERRED TO]
RAJUBHAI RANCHHODBHAI SONI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-551] [REFERRED TO]
MAGAN BHANIBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-579] [REFERRED TO]
GODUGULA KESHAVA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-4-66] [REFERRED TO]
ROSHAN OMKAR TARARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-244] [REFERRED TO]
ABHISHEK AGARWAL VS. STATE OF U.P. [LAWS(ALL)-2022-4-18] [REFERRED TO]
HIMACHAL MARKETING COMPANY VS. SATE OF U.P. [LAWS(ALL)-2011-1-293] [REFERRED TO]
RABI RANJAN OJHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-7-52] [REFERRED TO]
HARPREET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2006-7-447] [REFERRED TO]
ROHTASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-11-106] [REFERRED TO]
HARENDRA SINGH MEHRA VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2014-10-25] [REFERRED TO]
GOPAL LAL VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2005-3-78] [REFERRED TO]
ALAGUPANDI VS. ASSISTANT DIRECTOR, GEOLOGY AND MINING MADURAI [LAWS(MAD)-2020-9-1004] [REFERRED TO]
ARUMUGAM VS. REVENUE DIVISIONAL OFFICER, TRICHY REVENUE DIVISION, TRICHY [LAWS(MAD)-2021-1-119] [REFERRED TO]
T.MAHENDRAN VS. REVENUE DIVISIONAL OFFICER, DINDIGUL DISTRICT [LAWS(MAD)-2020-9-157] [REFERRED TO]
ANBALAGAN VS. ASSISTANT DIRECTOR GEOLOGY AND MINING [LAWS(MAD)-2020-9-162] [REFERRED TO]
CHITHIRAVEL VS. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-9-232] [REFERRED TO]
VISHWANATHAN VS. REVENUE DIVISIONAL OFFICER, RAMNAGAR [LAWS(MAD)-2020-9-408] [REFERRED TO]
SUDALAIMUTHU VS. REVENUE DIVISIONAL OFFICER, THOOTHUKUDI [LAWS(MAD)-2021-2-87] [REFERRED TO]
UDHAYAKUMAR VS. STATE [LAWS(MAD)-2021-6-259] [REFERRED TO]
VIGNESHKUMAR VS. STATE [LAWS(MAD)-2016-1-274] [REFERRED]
LALITHAKUMAR AND ORS. VS. STATE AND ORS. [LAWS(MAD)-2016-4-49] [REFERRED TO]
MOHAN KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2016-4-267] [REFERRED TO]
B.LOGANATHAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2016-7-96] [REFERRED TO]
DINESH KUMAR VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2020-7-357] [REFERRED TO]
K.RAVI VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-8-41] [REFERRED TO]
MURUGESAN VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-8-48] [REFERRED TO]
C.BALAMURUGAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-77] [REFERRED TO]
KANNAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-108] [REFERRED TO]
SUBRAMANI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-118] [REFERRED TO]
N.MUNIYASAMY VS. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS [LAWS(MAD)-2020-8-120] [REFERRED TO]
NANDHAGOPAL VS. ASSISTANT DIRECTOR, GEOLOGY AND MINING, DINDIGUL DISTRICT [LAWS(MAD)-2020-8-123] [REFERRED TO]
THANASEKARAN VS. ASSISTANT DIRECTOR [LAWS(MAD)-2020-7-82] [REFERRED TO]
VEERAMANI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-7-102] [REFERRED TO]
SHANMUGARAJA VS. DISTRICT COLLECTOR [LAWS(MAD)-2020-7-154] [REFERRED TO]
SANDHIYAGU VS. SUB COLLECTOR [LAWS(MAD)-2020-8-183] [REFERRED TO]
UDAYAPPAN VS. ASSISTANT DIRECTOR OF GEOLOGY [LAWS(MAD)-2020-8-203] [REFERRED TO]
MUTHUMARI VS. REVENUE DIVISIONAL OFFICER PARAMAKUDI, RAMANATHAPURAM DISTRICT [LAWS(MAD)-2020-8-276] [REFERRED TO]
ARUN PRASANNA VS. STATE [LAWS(MAD)-2013-4-248] [REFERRED TO]
ABDUL MUNAF VS. STATE BY RURAL POLICE STATION [LAWS(KAR)-2020-9-199] [REFERRED TO]
THE BRANCH MANAGER VS. THE SUB-INSPECTOR OF POLICE [LAWS(MAD)-2023-7-85] [REFERRED TO]
NOUSHAD VS. STATE OF KERALA [LAWS(KER)-2019-10-301] [REFERRED TO]
GIREESH P VS. STATE OF KERALA [LAWS(KER)-2019-11-73] [REFERRED TO]
MD. TAMSIR KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-5-47] [REFERRED TO]
ASHA DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-71] [REFERRED TO]
PRADEEP SUNTA VS. STATE OF H.P. [LAWS(HPH)-2020-1-27] [REFERRED TO]
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED (NAFED) VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2023-2-188] [REFERRED TO]
T.K. CHOYIKUTTY VS. STATE OF KERALA [LAWS(KER)-2015-7-229] [REFERRED TO]
BINDU VS. STATE OF KERALA [LAWS(KER)-2012-11-499] [REFERRED TO]
RAMGAREEB GUPTA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-240] [REFERRED TO]
CHETANBHAI VASANTBHAI MISTARY VS. STATE OF GUJARAT [LAWS(GJH)-2003-11-14] [RELIED UPON]
MANAPPURAM FINANCE LTD. VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-3-100] [REFERRED TO]
JAIPAL SINGH VS. STATE OF MP [LAWS(MPH)-2015-9-119] [REFERRED TO]
STATE OF KERALA VS. VISHNU [LAWS(KER)-2005-12-29] [REFERRED TO]
GH MOHD SHEIKH VS. STATE THROUGH SHO, P/S SOURA [LAWS(J&K)-2005-4-15] [REFERRED TO]
DIGAMBAR SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-175] [REFERRED TO]
PRADEEP VS. DISTRICT DRUG DISPOSAL COMMITTEE [LAWS(KER)-2024-3-160] [REFERRED TO]
Amushree @ Kumari Amushri VS. State of Jharkhand [LAWS(JHAR)-2010-9-129] [REFERRED TO]
ASHRAF VS. STATE OF M P [LAWS(MPH)-2013-7-162] [REFERRED TO]
RULDU SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-3-332] [REFERRED TO]
BHERU LAL CHAWDA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-239] [REFERRED TO]
RAKESH SON OF SHRI POKHARMAL VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2018-1-357] [REFERRED TO]
VYAPAR UDYOG VIKAS SAHAKARI BANK LTD VS. STATE OF M P [LAWS(MPH)-2013-7-354] [REFERRED]
MANOHAR LAL, SON OF SHRI HAR LAL RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-206] [REFERRED TO]
RAMESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-289] [REFERRED TO]
DHEERAJ KUMAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-13] [REFERRED TO]
SIRAJ JALEEL VS. STATE OF KERALA [LAWS(KER)-2020-5-12] [REFERRED TO]
STATE OF MADHYA PRADESH VS. HASH VAHID KHAN [LAWS(MPH)-2024-7-63] [REFERRED TO]
VIKAS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-24] [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2020-11-61] [REFERRED TO]
GURDIP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2005-12-72] [REFERRED TO]
NIRMAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2006-12-34] [REFERRED TO]
RAJA RAM @ RAJU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-3-162] [REFERRED TO]
SURENDRANATH PANDA VS. STATE OF ORISSA [LAWS(ORI)-2008-7-11] [REFERRED TO]
RABINDRA KUMAR PATIL VS. STATE OF ORISSA [LAWS(ORI)-2006-9-23] [REFERRED TO]
MANU KUMAR DEB VS. STATE OF ORISSA [LAWS(ORI)-2007-11-61] [REFERRED TO]
PRADYUMNA KUMAR ACHARYA VS. STATE OF ORISSA [LAWS(ORI)-2010-8-53] [REFERRED TO]
BINOD PANDEY VS. STATE OF BIHAR [LAWS(PAT)-2021-3-41] [REFERRED TO]
SHYAM LOHIA AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-10-41] [REFERRED TO]
BHOLA VS. STATE OF BIHAR [LAWS(PAT)-2019-9-123] [REFERRED TO]
MANISH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2020-1-97] [REFERRED TO]
NAKUL DEO SINGH VS. STATE OF BIHAR [LAWS(PAT)-2015-6-71] [REFERRED TO]
BODA LAXMI VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-40] [REFERRED TO]
PANNEERU MOHAN RAJU CHANDRA MOHAN VS. STATE OF TELANGANA [LAWS(TLNG)-2022-2-14] [REFERRED TO]
MAHAVEER PRASAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-14] [REFERRED TO]
RADHA KISHAN GURJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-190] [REFERRED TO]
PRAKASH CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-251] [REFERRED TO]
DINESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-196] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-152] [REFERRED TO]
BHANWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-176] [REFERRED TO]
BHIMSINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-124] [REFERRED TO]
SHOYAB KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-145] [REFERRED TO]
VISHVENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-184] [REFERRED TO]
SHIV RAM GURJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-197] [REFERRED TO]
PRAMOD VYAS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-8-23] [REFERRED TO]
DILKHUSH SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-1-196] [REFERRED TO]
VIKRAM GOSWAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-1-146] [REFERRED TO]
NARAYAN SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-61] [REFERRED TO]
SHYAM BIHARI YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-112] [REFERRED TO]
GOURISHANKAR GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-121] [REFERRED TO]
RANJEET KUMAR GUPTA VS. STATE OF CHHATTISGARH, THROUGH ASSISTANT COMMISSIO [LAWS(CHH)-2017-4-41] [REFERRED TO]
ZOOM MOVERS PROPRIETARY CONCERN VS. STATE OF U P [LAWS(ALL)-2010-9-60] [REFERRED TO]
GUPTA ENTERPRISES VS. STATE OF U P [LAWS(ALL)-2011-5-153] [REFERRED TO]
CHANDRA SEKHAR RAJBHAR VS. STATE OF U. P. [LAWS(ALL)-2024-3-88] [REFERRED TO]
RAJDHARI YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-8-35] [REFERRED TO]
NISHU CHAUHAN VS. STATE OF U. P. [LAWS(ALL)-2022-3-238] [REFERRED TO]
MOHD. DANISH VS. STATE OF U.P. [LAWS(ALL)-2022-4-51] [REFERRED TO]
PINTU MUSAHAR VS. STATE OF U P [LAWS(ALL)-2014-7-474] [REFERRED TO]
RAJIV KUMAR SINGH VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2016-11-145] [REFERRED TO]
GURMEL SINGH VS. STATE OF U.P. AND ORS [LAWS(ALL)-2015-6-11] [REFERRED TO]
AHMEDNAGAR DISTRICT CENTRAL COOP BANK LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-5-84] [REFERRED TO]
BIJOYANANDA CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2003-9-35] [REFERRED TO]
INFINITY FINCORP SOLUTIONS PRIVATE LIMITED INFINITY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-5-52] [REFERRED TO]
CHOLAMANDALAM INVESTMENT AND FINANCE CO.LTD. VS. STATE OF A P [LAWS(APH)-2013-12-59] [REFERRED TO]
SUDAMA TIWARI MUNI DEO VS. STATE OF U P [LAWS(ALL)-2005-8-2] [REFERRED TO]
SANTOSH S/O SHIVAJI VAIDYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-1-135] [REFERRED TO]
PARMESHWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-131] [REFERRED TO]
MUKTARUL MONDAL VS. STATE OF WEST BENGAL & ANR. [LAWS(CAL)-2015-9-101] [REFERRED TO]
KAILASH YADAV VS. STATE OF U P [LAWS(ALL)-2008-11-10] [REFERRED TO]
SUNIL KUMAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-169] [REFERRED TO]
MUJIBUR RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2024-5-202] [REFERRED TO]
MOHAMMEDJUNED BACHUMIYA KAZI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-415] [REFERRED TO]
SHANTABEN DESAIBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-423] [REFERRED TO]
RUPASINGHBHAI SHAKARJI NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-22] [REFERRED TO]
SUNILBHAI CHHAGANBHAI KAPADI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-55] [REFERRED TO]
CHHABINATHSINH KAUSHALSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-64] [REFERRED TO]
JOHERBHAI MURADBHAI ANSARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-94] [REFERRED TO]
PATHAN AAFIRKHAN KADARKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-162] [REFERRED TO]
SHAHNAVAZ ABDULLATIFKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-216] [REFERRED TO]
HASAM MAMADBHAI KATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-316] [REFERRED TO]
ASARI SANJAYBHAI LAXMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-452] [REFERRED TO]
SANJAYKUMAR MAVJIBHAI VAGHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-527] [REFERRED TO]
AMRUTBHAI GOVINDBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-647] [REFERRED TO]
ASHISH NARSHIBHAI TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-913] [REFERRED TO]
VALLABHBHAI NARSINHBHAI JINJARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1339] [REFERRED TO]
SETA AMINABEN NATHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1448] [REFERRED TO]
RAMANBHAI HIRABHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1485] [REFERRED TO]
TATA MOTORS FINANCE LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-341] [REFERRED TO]
KISHAN MEGHRAJ DANGI VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-26] [REFERRED TO]
NILESHBHAI BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-40] [REFERRED TO]
VISHVA SUJEETBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-42] [REFERRED TO]
RASHIK RAMANBHAI HALPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-44] [REFERRED TO]
AVINASH JAWAHARBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-59] [REFERRED TO]
KAUSHIKBHAI MADHUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-885] [REFERRED TO]
GIRISHBHAI BABUBHAI JAISWAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-60] [REFERRED TO]
GAMAR HIMMATBHAI RUPAJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-125] [REFERRED TO]
SWARUP BARUN SARKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-127] [REFERRED TO]
JAY ISHWARLAL NAVSARIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-175] [REFERRED TO]
DIGVIJAYSINH DILIPSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-397] [REFERRED TO]
DABHI RAJUBHA PANAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-484] [REFERRED TO]
HIRALAL UKARBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1496] [REFERRED TO]
LAXMANBHAI BABUJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-264] [REFERRED TO]
MANISHKUMAR RATILAL PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-266] [REFERRED TO]
SOLANKI VIHABHAI NARBATABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-201] [REFERRED TO]
BHUSADIYA BALDEVBHAI MAGANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-225] [REFERRED TO]
POOJA CHANDRASHEKHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-281] [REFERRED TO]
RAVIBHAI NANDLALBHAI DEGAMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-352] [REFERRED TO]
KALUBHAI RATANBHAI VARKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-361] [REFERRED TO]
KALPESHBHAI RAMESHBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-461] [REFERRED TO]
JANI BABUJI DHANAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-462] [REFERRED TO]
HITENDRASINH DHANUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-474] [REFERRED TO]
URVASHIBEN SAMIRBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-478] [REFERRED TO]
JASHVANTBHA JASHVANTBHAI ADESINGBHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-479] [REFERRED TO]
DEVENDRASINGH KARANSINGH SHEKHAWAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-512] [REFERRED TO]
SUNIL MUKESHBHAI RA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-530] [REFERRED TO]
MITESHKUMAR CHIMANBHAI GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-586] [REFERRED TO]
HARSHADKUMAR CHANDUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-604] [REFERRED TO]
RAJA HAKABHAI MORI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-632] [REFERRED TO]
MEHBOOBKHAN SAHIDKHAN CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-716] [REFERRED TO]
SHRAVANBHAI MULAJI VANJARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-749] [REFERRED TO]
MOHSINSHA SALIMSHA DIWAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-39] [REFERRED TO]
BILAL ISMAILBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-124] [REFERRED TO]
MOHSINBHAI AIYUBBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-23] [REFERRED TO]
BUDHIBEN BIJALBHAI MUCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-65] [REFERRED TO]
VILASHBHAI NARASINGBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-104] [REFERRED TO]
DHANJIBHAI BHIMAJI BAVRI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-153] [REFERRED TO]
AJAYKUMAR JAGDISHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-172] [REFERRED TO]
MUKESHBHAI BALUBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-198] [REFERRED TO]
NITIN JIVANDAS GAJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-215] [REFERRED TO]
OMPRAKASH VIRDHI CHAND YOGI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-217] [REFERRED TO]
ISHVAR KARSHAN GADHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-248] [REFERRED TO]
UMARAM NARANARAM CHOUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-250] [REFERRED TO]
RAMJIBHAI NATHUBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-280] [REFERRED TO]
JAY JAYANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-282] [REFERRED TO]
ROHRA JAY CHANDARLAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-299] [REFERRED TO]
TARUNKUMAR DINESHBHAI RAMANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-301] [REFERRED TO]
RAJUBHAI SURMALBHAI MINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-524] [REFERRED TO]
SARJU PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-101] [REFERRED TO]
RAMBRIKSHA PRASAD @ RAMVRIKSHA PRAJAPATI VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-147] [REFERRED]
RAJESH NARAYANDAS KHEMCHANDANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-37] [REFERRED TO]
PRAKASHPURI SHANKARBHAI GAUSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-65] [REFERRED TO]
JAYANTIBHAI RAMJIBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-72] [REFERRED TO]
NIRMAL HANSRAJBHAI MANEK VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-226] [REFERRED TO]
DILIPBHAI RAJUBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-904] [REFERRED TO]
TRANSPORT CARGO OF INDIA LOGISTICS VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-917] [REFERRED TO]
ASLAM HANIFBHAI PADAYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-971] [REFERRED TO]
SHAILESHBHAI LIMJIBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-978] [REFERRED TO]
AZRUDDIN SAFIYODDIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1012] [REFERRED TO]
JAYANTIBHAI CHHIBHUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1057] [REFERRED TO]
NARANBHAI KARSHANBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-65] [REFERRED TO]
BHAVIN PRADIPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-78] [REFERRED TO]
DAKSHABEN SURESHBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-128] [REFERRED TO]
DILIP SOMLA BHABOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-130] [REFERRED TO]
DILIP MANGAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-145] [REFERRED TO]
SHANKARBHAI NARSINGBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-152] [REFERRED TO]
NEHALKUMAR BIPINKUMAR RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-153] [REFERRED TO]
HEMANT RAMDAYAL AGRAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-173] [REFERRED TO]
PIRU RESAM MOHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-203] [REFERRED TO]
SHAILESHKUMAR MANUBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-231] [REFERRED TO]
DHAVALSINH AJITSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-249] [REFERRED TO]
SUDAMAPRASAD DHIRENDRAPRASAD SONI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-263] [REFERRED TO]
SURESH TANAJI PUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-304] [REFERRED TO]
SUNILKUMAR SHANKARBHAI BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-361] [REFERRED TO]
VINABEN MANOJBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-437] [REFERRED TO]
NARANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-514] [REFERRED TO]
PARESHBHAI KANTIBHAI CHUNAVALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-530] [REFERRED TO]
KISHORESINH BHARATSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-567] [REFERRED TO]
VIPULBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-580] [REFERRED TO]
BHARATBHAI RAMBHAI BASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-593] [REFERRED TO]
KHATRI YOGESH NANDKISHORE VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-603] [REFERRED TO]
ANAKBHAI SAMATBHAI VIKMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-681] [REFERRED TO]
HARDIKBHAI MUKESHBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-297] [REFERRED TO]
KAMLESH S/O BABULAL VISHNOI(SAHU) VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-44] [REFERRED TO]
SOLANKI SURESHKUMAR CHATRAJI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-149] [REFERRED TO]
MUSA KHAN JAT VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-388] [REFERRED TO]
SHANIBHAI SHANTILAL KATHEVAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-2] [REFERRED TO]
SHANKARBHAI BABURAO RAJGURU VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-39] [REFERRED TO]
KIRANKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-114] [REFERRED TO]
ANIRUDHSINH BHARATSINH KHER VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1187] [REFERRED TO]
TIRUPATI ENTERPRISE VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-51] [REFERRED TO]
BABUBHAI JATARIYABHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-358] [REFERRED TO]
DILIP NANDKISHOR SATVANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-764] [REFERRED TO]
VINODBHAI DALPATBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-616] [REFERRED TO]
PRADIP RAMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1976] [REFERRED TO]
HARESHBHAI BHAISHANKARBHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1265] [REFERRED TO]
SALIMBHAI KARIMBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-165] [REFERRED TO]
GOPAL MANGILAL DANGI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-500] [REFERRED TO]
SHAKIL NAVAB KHATIK VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-421] [REFERRED TO]
ROHIT KAILAS PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1065] [REFERRED TO]
NAMBOOR JEWELLERS VS. STATE [LAWS(KAR)-2022-9-1494] [REFERRED TO]
ALEKH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-32] [REFERRED TO]
ASHWIN LAXMICHAND RANA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-64] [REFERRED TO]
SHAILESHBHAI BHAGHWANBHAI NAGHERA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-1159] [REFERRED TO]
MUKESH LALIYABHAI INDREKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-217] [REFERRED TO]
ASIM NIZAMBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-228] [REFERRED TO]
BRAHMBHATT JANAKKUMAR JAYDEVLAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-246] [REFERRED TO]
PINKY SHIVAJI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-257] [REFERRED TO]
CHAVDA CHANDUBHAI LAKHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-161] [REFERRED TO]
ANILKUMAR MAHESHBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-162] [REFERRED TO]
BECHARBHAI SABABHAI DHOLAKIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-223] [REFERRED TO]
SAIDAS VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-400] [REFERRED TO]
MANISH RAMESH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-402] [REFERRED TO]
RATANSINH CHHOTUSINH SIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-305] [REFERRED TO]
GOVABHAI RAMJIBHAI DIYOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-307] [REFERRED TO]
RAJPUROHIT GAUTAMKUMAR RAMCHANDRA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-323] [REFERRED TO]
TINKABHAI RAMANBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-576] [REFERRED TO]
PINKI GOVIND RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-599] [REFERRED TO]
RAJUBHAI MOHANBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-96] [REFERRED TO]
NARESHKUMAR RAMESHBHAI HALPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1210] [REFERRED TO]
RAJUBHAI BACHLABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1496] [REFERRED TO]
PRAKASHBHAI DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1608] [REFERRED TO]
PATHAN MURTUJAKHAN SILAVARKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1695] [REFERRED TO]
MAFABHAI MANSENGBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-83] [REFERRED TO]
MAVJIBHAI MASENGBHAI KUMBHAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1393] [REFERRED TO]
RAJUBHAI HIRALAL BHUTWALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-24] [REFERRED TO]
HITESH MUKESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1684] [REFERRED TO]
RATIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-263] [REFERRED TO]
DARSHANABEN HASMUKHBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-529] [REFERRED TO]
KANJARIYA KHALID AHMED VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1168] [REFERRED TO]
JALADIYA GOVINDBHAI HAMIRBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1512] [REFERRED TO]
BHALABHAI NANAJIBHAI SHIYAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1604] [REFERRED TO]
ODEDARA RAMBHAI RANMALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-184] [REFERRED TO]
HARDIKKUMAR RAMJIBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-327] [REFERRED TO]
FARUKBHAI DAUDBHAI MANSURI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-408] [REFERRED TO]
DIVYARAJSINH RAJENDRASINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-133] [REFERRED TO]
JAMNAGAR TRAVELS PVT. LTD VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1030] [REFERRED TO]
MAHESHBHAI HAKABHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-546] [REFERRED TO]
JAMALE DADASAHEB BANDU VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-42] [REFERRED TO]
LAKHABHAI MANGABHAI GADHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1346] [REFERRED TO]
MILANBHAI TARLESHBHAI MANDALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1960] [REFERRED TO]
MANKHOJIYA HIBJUREHMAN ISHMAIL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-11] [REFERRED TO]
AGYAT RAFIKBHAI SIPAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2024] [REFERRED TO]
SANDIPKUMAR KISHORBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2026] [REFERRED TO]
VIPIN DIWAKAR TIVARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2028] [REFERRED TO]
SIDDHARTH VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2043] [REFERRED TO]
MANGUSINGH CHUNSINGH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-97] [REFERRED TO]
RAVINDRA UTTAM PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-229] [REFERRED TO]
BHASHKAR GARG VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-12-72] [REFERRED TO]
POORAN SINGH VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-3-72] [REFERRED TO]
PREMA SHAH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-1-37] [REFERRED TO]
PAIDIPELLI SATHISH VS. STATE OF TELANGANA [LAWS(TLNG)-2019-11-56] [REFERRED TO]
GOGRE KRISHNA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-12-267] [REFERRED TO]
LALLAN KUMAR VS. UNION OF INDIA [LAWS(ALL)-2023-3-188] [REFERRED TO]
MOHD.SHAKIB VS. STATE OF U.P. [LAWS(ALL)-2022-8-38] [REFERRED TO]
JAIKAWAR VS. STATE OF U.P. [LAWS(ALL)-2021-10-32] [REFERRED TO]
JAIKAWAR VS. STATE OF U.P. [LAWS(ALL)-2021-10-32] [REFERRED TO]
MANOJ KUMAR JAISWAL VS. STATE OF U.P. [LAWS(ALL)-2021-12-163] [REFERRED TO]
VIKAS KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-1-670] [REFERRED TO]
KAMALUDDIN MONDAL VS. STATE [LAWS(CAL)-2008-3-83] [REFERRED TO]
SK. KAMAL VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2009-9-114] [REFERRED TO]
SAROJ KUMAR VS. STATE OF U P [LAWS(ALL)-2014-7-469] [REFERRED TO]
RADHA DEVI MISHRA VS. STATE OF U.P. [LAWS(ALL)-2013-2-5] [REFERRED TO]
MUKESH KUMAR DAKKHANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-10-50] [REFERRED TO]
T. VINOD KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-2-51] [REFERRED TO]
OMKAR PRASAD AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-3-53] [REFERRED TO]
TIRATHNATH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-3-92] [REFERRED TO]
CHANDA YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-4-35] [REFERRED TO]
NETAI CHANDRA LODH VS. STATE OF TRIPURA [LAWS(GAU)-2009-6-36] [REFERRED TO]
MAKBOOL SHEIK VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2012-3-63] [REFERRED TO]
KOTHA KOMURELLI VS. STATE OF TELANGANA [LAWS(APH)-2015-7-94] [REFERRED TO]
THAKOR SAMTUBHA PRUTHVIRAJ VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-408] [REFERRED TO]
NUTAN SANJAY BANSIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-421] [REFERRED TO]
JAYANTIBHAI AMARABHAI SAGTHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-3] [REFERRED TO]
DILIPBHAI SOMABHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-108] [REFERRED TO]
SARIKA NITIN SALUNKHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-329] [REFERRED TO]
PUNJABHAI MULJIBHAI DAGARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-710] [REFERRED TO]
MOHSIN FARUQ BHOCHU VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1192] [REFERRED TO]
MOHSIN KHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-561] [REFERRED TO]
SECURITRANS INDIA PVT LTD VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-394] [REFERRED TO]
WAISH AHMED VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-1-27] [REFERRED TO]
RAJU SINGHA VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-7-51] [REFERRED TO]
AKSHAY GOVINDBHAI PANJARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-130] [REFERRED TO]
NILAM PARESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-134] [REFERRED TO]
SULLTANSHA SUBRATISHA SHAHMADAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-256] [REFERRED TO]
HARDIKBHAI VINODRAI MADHVANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-442] [REFERRED TO]
MUDASSAR MUSTAKALI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-633] [REFERRED TO]
RANJITBHAI DEVAYATBHAI MALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-653] [REFERRED TO]
MILANBHAI HIMMATBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-667] [REFERRED TO]
SAIYAD SARFARAJMIYA SAEDUMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-669] [REFERRED TO]
DILIPBHAI BHIKHABHAI VAGHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-739] [REFERRED TO]
MANISHKUMAR SURESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-764] [REFERRED TO]
ASHOKKUMAR C. JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-829] [REFERRED TO]
JAVIDBHAI ALLIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-914] [REFERRED TO]
SUNITABEN JIVALUBHAI KOLCHA NAYKA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-915] [REFERRED TO]
ALPESHBHAI BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-18] [REFERRED TO]
RAHIMBHAI HAJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-226] [REFERRED TO]
LAGDHIRBHAI JETUBHAI @ JAITABHAI VALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-163] [REFERRED TO]
ADODARIYA AJITKUMAR SHANTILAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-242] [REFERRED TO]
NASRINBANU VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-309] [REFERRED TO]
NIRAV AMRUTLAL KAPURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-356] [REFERRED TO]
VIKRAMSINH RANJITSINH CHUNDAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-406] [REFERRED TO]
SANJAY DANUBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-154] [REFERRED TO]
PANCHAL ATUL AMRATLAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-324] [REFERRED TO]
RAM SHAILESH PITHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-466] [REFERRED TO]
DINESHBHAI BABUBHAI MEDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-467] [REFERRED TO]
KAMLESHBHAI UTTAMBHAI PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-493] [REFERRED TO]
MOHSIN ISHAK PAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-505] [REFERRED TO]
BHURA SHAMJI VAROTRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-524] [REFERRED TO]
MAHENDRAKUMAR GOPALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-567] [REFERRED TO]
JAYSINH GHISALAL MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-611] [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. STATE OF NAGALAND [LAWS(GAU)-2014-5-12] [REFERRED TO]
AVINASH KUJUR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-82] [REFERRED TO]
SURESH PRASAD YADAV VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-9-132] [REFERRED TO]
DEEPAK KUMAR SON OF SHAMBHU SARAN PRASAD, RESIDENT OF VILLAGE VS. STATE OF JHARKHAND AND ANOTHER [LAWS(JHAR)-2015-9-167] [REFERRED TO]
RISHIKANT RAMCHANDRA GARANGE VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-993] [REFERRED TO]
GULAB DAHYABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1021] [REFERRED TO]
ANGESH SINGH @ ANGESH KUMAR SINGH, SON OF KAMAKHYA SINGH, RESIDENT OF CHATTAR MANDU, PO VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-8-111] [REFERRED TO]
PATEL DHARMIKKUMAR GOVINDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-11-48] [REFERRED TO]
VIPUL CHAVDA OR SUCCESSOR IN THE OFFICE OF THE DEPUTY DIRECTOR OF INCOME VS. STATE OF GUJARAT & 3 ORS. [LAWS(GJH)-2018-1-480] [REFERRED TO]
NARESHKUMAR OM PRAKASH JAT VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-135] [REFERRED TO]
STATE OF GUJARAT VS. ARJUN SHANTILAL HARIJAN [LAWS(GJH)-2018-5-81] [REFERRED TO]
RAJUBHAI JASHABHAI BHAMBHALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-3] [REFERRED TO]
SAVITABEN RAJUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-15] [REFERRED TO]
SANDEEP MADANMOHAN GULATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-66] [REFERRED TO]
MAYUR NATVARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-152] [REFERRED TO]
MAJIDALI RAHIMKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-170] [REFERRED TO]
NITESHKUMAR RAMBHAROSE SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-276] [REFERRED TO]
DILIPBHAI RAIJIBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-279] [REFERRED TO]
JIVANBHAI @ JIVABHAI PUNABHAI MANAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-301] [REFERRED TO]
ARUNKUMAR BAIJNATH MORYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-182] [REFERRED TO]
SAHDEVSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-39] [REFERRED TO]
GOBARBHAI UKABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-91] [REFERRED TO]
GOVINDSINH MODASINH UMAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-126] [REFERRED TO]
JINALKUMAR THAKORBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-210] [REFERRED TO]
HEMANTBHAI DASHRATHBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-222] [REFERRED TO]
SADDMAHUSEN ASAGARALI SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-227] [REFERRED TO]
MURGVEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-248] [REFERRED TO]
ANANDBHAI GOVINDBHAI NAYAK VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-302] [REFERRED TO]
NIMESHKUMAR SHURESHBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-333] [REFERRED TO]
ISHWARSINH GIRDHARSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-385] [REFERRED TO]
DHARMENDRAKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-460] [REFERRED TO]
SANJAYBHAI KANTIBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-532] [REFERRED TO]
KISHANLAL NANALAL KUMAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-539] [REFERRED TO]
DENISH RAMESHBHAI PODDER VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-723] [REFERRED TO]
DURGASETTY @ DURGI S/O SHIVARANGASETTY VS. STATE REPRESENTED BY KODIHALLI POLICE [LAWS(KAR)-2018-9-53] [REFERRED TO]
MAHASHAKTHI ROADWAYS VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-314] [REFERRED TO]
LALIT BISNOI VS. STATE OF GUJARAT & 9 [LAWS(GJH)-2015-7-234] [REFERRED]
GINESHBHAI JATARIYABHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-43] [REFERRED TO]
VESTABHAI DARIYASING BHURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-66] [REFERRED TO]
MEMON IMRANBHAI SATTARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-68] [REFERRED TO]
SOLANKI DIVYRAJ SANJAYBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-75] [REFERRED TO]
RAJU RANABHAI BABARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-761] [REFERRED TO]
ARVINDBHAI NATUBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-1082] [REFERRED TO]
CHIRAG VINODKUMAR SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-90] [REFERRED TO]
HARYANA PETRO OILS VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-804] [REFERRED TO]
DILIPBHAI ISHVARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-151] [REFERRED TO]
MOHAMMED AMEEN ARIF ANJUM VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1099] [REFERRED TO]
AKBAR KADARMIYA SUNNI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1765] [REFERRED TO]
RESHMA MORAMALI KHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-211] [REFERRED TO]
ESS KAY FINCORP LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-245] [REFERRED TO]
SURENDRA JAYANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-247] [REFERRED TO]
AJMALKHAN SAFADARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-41] [REFERRED TO]
LATIF IBRAHIM MOKHA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-179] [REFERRED TO]
SAHIDKHAN UMARKHAN MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-396] [REFERRED TO]
HITESH HASMUKHBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-303] [REFERRED TO]
JAYANTIBHAI CHANDUBHAI PATANVADIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-325] [REFERRED TO]
VIJAYSINH NARANJI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-327] [REFERRED TO]
GAURAVKUMAR MOHAN YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-334] [REFERRED TO]
SUKHDEV SINGH PURAN SINGH VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-336] [REFERRED TO]
RAMAJI CHAMANAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-360] [REFERRED TO]
SHANABHAI KARABHAI HUN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-362] [REFERRED TO]
MITESHBHAI ASHOKBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-385] [REFERRED TO]
NITIN DEVJIBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-387] [REFERRED TO]
JYOTSHANABEN RAJUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-450] [REFERRED TO]
ESS KAY FINCORP LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-452] [REFERRED TO]
BAHARUNI M. RAFIK A. RAJAK VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-8] [REFERRED TO]
KANTIBHAI BHURABHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-234] [REFERRED TO]
PURSHOTTAMSINH BACHUSINH PARIHAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-235] [REFERRED TO]
HAMANTBHAI ISHVARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-255] [REFERRED TO]
HUSSAIN TRAVELS VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-32] [REFERRED TO]
HUSEN AIYUBKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-209] [REFERRED TO]
OMPRAKASH BHAKHARARAM VISHNOI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-502] [REFERRED TO]
GADHAVI ROHITDAN SAGARDAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-5] [REFERRED TO]
AAKASHKUMAR JAYANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-14] [REFERRED TO]
TERSINGBHAI LATUBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-19] [REFERRED TO]
MAHESHBHAI DAYASHANKAR TERAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-292] [REFERRED TO]
VRG DIGITAL CORPORATION PRIVATE LIMITED THRO VIJAY RATNAKAR GUTTE VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-303] [REFERRED TO]
MUKTABEN JENTIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-305] [REFERRED TO]
ZALA VIJAYSINH SARUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-312] [REFERRED TO]
JAGSIBHAI LAXMANBHAI LUMBADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-206] [REFERRED TO]
VAGHELA BAPUSINH MOHANSANG VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-308] [REFERRED TO]
PINKESH CHANDU BARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-360] [REFERRED TO]
MANISHA GORDHANBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-405] [REFERRED TO]
FULSINGBHAI SANIYABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-527] [REFERRED TO]
PRAJAPATI MEHUL BHAVANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-538] [REFERRED TO]
VIJAYBHAI DALUBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-772] [REFERRED TO]
SHIVRAMBHAI CHHAGANBHAI MANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1439] [REFERRED TO]
ANILKUMAR NAROTTAMBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1445] [REFERRED TO]
NARESH RAMESHWAR KENDULKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1447] [REFERRED TO]
MINABEN BHULABHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-703] [REFERRED TO]
MANOJBHAI RAMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-747] [REFERRED TO]
VINOD CHANDUBHAI BHALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-883] [REFERRED TO]
SURESHBHAI VIHABHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-129] [REFERRED TO]
SAURIFKHAN SALIMKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-131] [REFERRED TO]
RINKALKUMAR MUKESHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-162] [REFERRED TO]
RAJESH RAJU SHETTIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-164] [REFERRED TO]
KSHTRIYA POOJA DEVRAJ VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-169] [REFERRED TO]
SATPALSINGH VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-171] [REFERRED TO]
JANGIA KASAM TAIYAB VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-213] [REFERRED TO]
GHANSHYAMBHAI DASHRATHBHAI RANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-237] [REFERRED TO]
NILESHBHAI PRATAPBHAI TUVAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-246] [REFERRED TO]
JAYSHREEBEN GOVINDBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-269] [REFERRED TO]
CHAMPAKBHAI RATILAL KHALASI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-271] [REFERRED TO]
VIPUL ARJUNBHAI RAWAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-276] [REFERRED TO]
R.JAYANTHI VS. STATE [LAWS(MAD)-2022-4-271] [REFERRED TO]
THANGAPANDIAN VS. DISTRICT REVENUE OFFICER, THOOTHUKUDI [LAWS(MAD)-2024-3-547] [REFERRED TO]
ANGAYARKANNI VS. STATE [LAWS(MAD)-2023-7-69] [REFERRED TO]
BRANCH MANAGER, CITY UNION BANK VS. STATE [LAWS(MAD)-2023-7-107] [REFERRED TO]
Rabindra Nath Mallick VS. State of Orissa [LAWS(ORI)-2004-10-29] [REFERRED TO]
MADHVI PATRA VS. STATE OF ORISSA [LAWS(ORI)-2005-2-14] [FOLLOWED ON]
SHREE PRAKASH @ PINKU SINGH VS. THE STATE OF BIHAR & ORS. [LAWS(PAT)-2013-4-115] [REFERRED TO]
KAVYA R AND OTHERS VS. STATE AND OTHERS [LAWS(KAR)-2016-1-333] [REFERRED]
KRISHNAMOORTHY VS. STATE [LAWS(MAD)-2022-3-46] [REFERRED TO]
SANGARESWARI VS. ASSISTANT DIRECTOR [LAWS(MAD)-2020-7-285] [REFERRED TO]
SURESH VS. ASSISTANT DIRECTOR, GEOLOGY AND MINING [LAWS(MAD)-2020-8-42] [REFERRED TO]
SENTHILKUMAR VS. ASSISTANT DIRECTOR OF GEOLOGY AND MINING [LAWS(MAD)-2020-8-71] [REFERRED TO]
JACKAMMAL VS. REVENUE DIVISIONAL OFFICER, PARAMAKUDI [LAWS(MAD)-2020-8-90] [REFERRED TO]
SUMATHI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-104] [REFERRED TO]
CHINNAIYAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-117] [REFERRED TO]
C.PUSHPAM VS. REVENUE DIVISIONAL OFFICER, PARAMAKUDI [LAWS(MAD)-2020-8-132] [REFERRED TO]
MUTHUKUMARAN VS. ASSISTANT DIRECTOR, GEOLOGY AND MINING [LAWS(MAD)-2020-8-145] [REFERRED TO]
K.MARI VS. ASSISTANT DIRECTOR OF MINES, RAMANATHAPURAM DISTRICT [LAWS(MAD)-2020-8-160] [REFERRED TO]
NAVEEN RAJA VS. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE [LAWS(MAD)-2020-8-173] [REFERRED TO]
KARUPPAIAH VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-194] [REFERRED TO]
PANDIYAN VS. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT,THANJAVUR DISTRICT [LAWS(MAD)-2020-9-60] [REFERRED TO]
M.KARUPPAIYA VS. ASSISTANT DIRECTOR [LAWS(MAD)-2020-9-202] [REFERRED TO]
CHANDRAN VS. ASSISTANT DIRECTOR, GEOLOGY AND MINING DEPARTMENT, [LAWS(MAD)-2020-9-217] [REFERRED TO]
BALA SUBRAMANIYAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-300] [REFERRED TO]
SENTHILKUMAR VS. REVENUE DIVISIONAL OFFICER, SIVAGANGAI [LAWS(MAD)-2020-9-346] [REFERRED TO]
P.RAJARAM VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-568] [REFERRED TO]
SENTHILKUMAR @ SENTHIL VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-582] [REFERRED TO]
GABRIEL ROBERT VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE [LAWS(MAD)-2020-9-752] [REFERRED TO]
RAVICHANDRAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-754] [REFERRED TO]
THAKOR NARENDRAKUMAR KHODAJI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1362] [REFERRED TO]
ASHISHKUMAR RAMSHANKAR PAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1469] [REFERRED TO]
KODIYATAR PALABHAI HIRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1584] [REFERRED TO]
PATEL MEHUL SHAMBHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-3] [REFERRED TO]
MANISHBHAI NANUBHAI KHENI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-538] [REFERRED TO]
PANNEER SELVAM VS. THE STATE OF TAMIL NADU REP.BY ITS INSPECTOR OF POLICE SIVAKASI EAST POLICE STATION SIVAKASI, VIRUDHUNAGAR DISTRICT [LAWS(MAD)-2016-8-187] [REFERRED TO]
VIPULBHAI DAYABHAI SAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-118] [REFERRED TO]
DEVAYATBHAI JETHABHAI BHARVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-624] [REFERRED TO]
BHAVESH HARISHCHANDRA VYAS VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-16] [REFERRED TO]
RAMESHBHAI DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1056] [REFERRED TO]
BALOCH JIVANBHAI LALKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1974] [REFERRED TO]
DEVESH VINODBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-562] [REFERRED TO]
MOHANBHAI MEPABHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1196] [REFERRED TO]
SHAIKH SUMAIYA SAHILBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-347] [REFERRED TO]
MAHMADHUSEN RAFIK FAKIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-406] [REFERRED TO]
KAHOR VANRAJBHAI SAMATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1054] [REFERRED TO]
GHANCHI HUSENBHAI KALUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-2030] [REFERRED TO]
MAHAMADHANEEF GULAMRASUL VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-536] [REFERRED TO]
GHASURA AFJALKHAN NAZIRKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-986] [REFERRED TO]
JITENDRA SINGH RAMDULARE SINGH THAKUR VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-23] [REFERRED TO]
RAJ DHARMENDRA PATNI VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-42] [REFERRED TO]
RATHNAMMA VS. STATE [LAWS(KAR)-2022-5-79] [REFERRED TO]
MOHENDER KUMAR VS. STATE OF H P [LAWS(HPH)-2018-9-15] [REFERRED TO]
KURIAN K S VS. STATE OF KERALA [LAWS(KER)-2012-6-272] [REFERRED TO]
STATE OF KERALA VS. SWAMI AMRUTHA CHITHANYA [LAWS(KER)-2012-8-471] [REFERRED TO]
NIRMALA VS. EXCISE INSPECTOR [LAWS(KER)-2007-2-680] [REFERRED TO]
DEVRAM S/O KASHIRAM PIPLIYA VS. STATE OF M P [LAWS(MPH)-2016-4-156] [REFERRED]
THOMAS KOSHY VS. STATE OF KERALA [LAWS(KER)-2010-6-89] [REFERRED TO]
BUNTY SINGH @ JITENDRASINGH VS. STATE OF M.P. AND ANOTHER [LAWS(MPH)-2017-4-46] [REFERRED TO]
ANIL DHAKAD S/O BENISINGH DHAKAD VS. STATE OF M P THROUGH POLICE STATION NEELGANGA, DIST UJJAIN [LAWS(MPH)-2018-7-89] [REFERRED TO]
JAGDISH RATHI & OTHERS VS. STATE OF M.P. [LAWS(MPH)-2018-5-168] [REFERRED TO]
KALAINITHI VS. DISTRICT COLLECTOR, THANJAVUR DISTRICT [LAWS(MAD)-2020-10-38] [REFERRED TO]
MURUGESAN VS. STATE [LAWS(MAD)-2017-5-7] [REFERRED TO]
NAJEEB VS. STATE OF KERALA [LAWS(KER)-2019-8-132] [REFERRED TO]
STATE REPRESENTED BY THE RANGE FOREST OFFICER ANCHAL RANGE EZHAMKULAM STATION VS. AJEEM A. [LAWS(KER)-2020-1-4] [REFERRED TO]
MURUGAN VS. STATE [LAWS(MAD)-2013-1-152] [REFERRED TO]
T.MUTHUKUMARAN VS. STATE [LAWS(MAD)-2013-11-11] [REFERRED TO]
LENOVO INDIA (P) LTD VS. STATE REP. BY INSPECTOR OF POLICE [LAWS(MAD)-2013-11-78] [REFERRED TO]
MALAR VS. STATE [LAWS(MAD)-2013-3-171] [REFERRED TO]
WELLWORTH SOFTWARE PVT. LTD VS. CBI AND ACB [LAWS(KAR)-2021-3-227] [REFERRED TO]
K.RAMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2012-11-127] [REFERRED TO]
M.KARUPPASAMY VS. SUB INSPECTOR OF POLICE [LAWS(MAD)-2012-12-175] [REFERRED TO]
SELVAM VS. STATE BY INSPECTOR OF POLICE THEEVATIPETTI POLICE STATION [LAWS(MAD)-2012-2-142] [REFERRED TO]
A. UMA VS. STATE [LAWS(MAD)-2020-10-295] [REFERRED TO]
MONISH M.C. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-2-204] [REFERRED TO]
DILLIP DAS VS. STATE OF ODISHA [LAWS(ORI)-2019-9-37] [REFERRED TO]
RATNAKAR BEHERA VS. STATE OF ODISHA [LAWS(ORI)-2020-8-2] [REFERRED TO]
STATE OF MANIPUR VS. WAHIDA [LAWS(MANIP)-2019-9-3] [REFERRED TO]
MUNNA SAO VS. STATE OF JHARKHAND [LAWS(JHAR)-2003-7-49] [DISTINGUISHED]
JAGJEET SINGH VS. STATE OF M P [LAWS(MPH)-2012-2-295] [REFERRED]
RAMNIWAS VS. GAME RANGE CHAMBAL SANCTUARY BHIND HEADQUARTER [LAWS(MPH)-2012-2-92] [REFERRED TO]
MAYABILLO VS. STATE OF PUNJAB [LAWS(P&H)-2023-6-77] [REFERRED TO]
ISHWAR CHAND VS. STATE OF HARYANA [LAWS(P&H)-2024-4-83] [REFERRED TO]
BHIKHARI KHAN VS. STATE OF MP [LAWS(MPH)-2021-12-146] [REFERRED TO]
DHARMENDRA SINGH JAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-6-11] [REFERRED TO]
RAMKUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-4-111] [REFERRED TO]
KARNAIL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2019-11-215] [REFERRED TO]
MANISH SHANKAR SINGH AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-28] [REFERRED TO]
VINOD KUMAR TIWARI @ BINOD KUMAR TIWARI @ SANTOSH KUMAR TIWARI VS. THE STATE OF BIHAR [LAWS(PAT)-2018-8-220] [REFERRED TO]
SUKH SAGAR KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2023-7-40] [REFERRED TO]
BANDARI MADHU VS. STATE OF TELANGANA [LAWS(TLNG)-2021-1-4] [REFERRED TO]
BHUKYA RAJU VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-58] [REFERRED TO]
ONKAR SINGH VS. STATE [LAWS(RAJ)-2022-1-180] [REFERRED TO]
SUBHASH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-8-25] [REFERRED TO]
LALIT KISHORE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-12-81] [REFERRED TO]
HANUMAN MALI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-7-196] [REFERRED TO]
MOHAN LAL AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-9-10] [REFERRED TO]
SANDEEP SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-241] [REFERRED TO]
NEERAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-3-132] [REFERRED TO]
KISHORE KUMAR VS. STATE [LAWS(RAJ)-2020-1-234] [REFERRED TO]
KURSHID VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-10-104] [REFERRED TO]
SMT. REKHA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-174] [REFERRED TO]
FARUKH S/O FAZUDEEN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-275] [REFERRED TO]
MOHAN SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-47] [REFERRED TO]
ABHIJEET KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-4-66] [REFERRED TO]
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. VS. STATE OF RAJASTHAN & ANR. [LAWS(RAJ)-2011-5-233] [REFERRED TO]
MANOJ KUMAR GUPTA VS. STATE OF SIKKIM [LAWS(SIK)-2015-11-3] [REFERRED TO]
RAJAN VS. STATE OF KERALA [LAWS(KER)-2014-2-191] [REFERRED TO]
BALBIR SINGH ALIAS FAUJI VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-5] [REFERRED TO]
RAGHBIR SINGH ALIAS BEERA VS. STATE OF PUNJAB [LAWS(P&H)-2006-7-589] [REFERRED TO]
MOIDEENKUTTY VS. STATE OF KERALA [LAWS(KER)-2014-6-203] [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-7-527] [REFERRED TO]
RAMAR VS. STATE [LAWS(MAD)-2023-10-112] [REFERRED TO]
VAIJAYANTHI VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-8-43] [REFERRED TO]
SUBRAMANIAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-52] [REFERRED TO]
J. MURALI VS. DEPUTY DIRECTOR, MINES AND MINERALS [LAWS(MAD)-2020-8-64] [REFERRED TO]
G.SELVARAJ VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-68] [REFERRED TO]
M.K.KAMARAJ VS. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKOTTAI [LAWS(MAD)-2020-8-72] [REFERRED TO]
P. RAJAMUTHU VS. DISTRICT COLLECTOR,COLLECTORATE BUILDINGS [LAWS(MAD)-2020-8-85] [REFERRED TO]
N.ANGAMUTHU VS. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR [LAWS(MAD)-2020-8-101] [REFERRED TO]
S.PRABAKARAN VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-8-107] [REFERRED TO]
R.KANMANI VS. REVENUE DIVISIONAL OFFICER CUM SUB COLLECTOR [LAWS(MAD)-2020-8-161] [REFERRED TO]
NEELAKANDAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-180] [REFERRED TO]
DURAISAMY VS. DISTRICT REVENUE OFFICER [LAWS(MAD)-2020-7-250] [REFERRED TO]
GOPIKRISHNAN VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, KUMBAKONAM [LAWS(MAD)-2020-9-17] [REFERRED TO]
CHANDRASEKAR VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT,RAMANATHAPURAM [LAWS(MAD)-2020-9-123] [REFERRED TO]
PALANIVEL VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-137] [REFERRED TO]
THANGARASU VS. REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI DISTRICT [LAWS(MAD)-2020-9-358] [REFERRED TO]
SATHEESH VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-450] [REFERRED TO]
M.THANGAPANDI VS. DISTRICT REVENUE OFFICER [LAWS(MAD)-2020-9-551] [REFERRED TO]
RAMESH VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE [LAWS(MAD)-2020-9-590] [REFERRED TO]
S SIVAKUMAR VS. ASSISTANT DIRECTOR OF MINES AND MINERALS [LAWS(MAD)-2020-9-733] [REFERRED TO]
DHANASEKAR PANDIYAN VS. ASSISTANT DIRECTOR [LAWS(MAD)-2020-9-734] [REFERRED TO]
ANTHINARAYANA RAJ VS. DISTRICT COLLECTOR [LAWS(MAD)-2020-9-890] [REFERRED TO]
MOHAMMED UBAYADULLA VS. STATE [LAWS(MAD)-2018-3-1421] [REFERRED TO]
PERIYASAMY AND OTHERS VS. STATE REP. BY INSPECTOR OF POLICE, KARIMANGALAM POLICE STATION, DHARMAPURI [LAWS(MAD)-2018-1-1072] [REFERRED TO]
INDIAN BANK, REPRESENTED BY ITS ASSISTANT GENERAL MANAGER VS. STATE OF TAMILNADU [LAWS(MAD)-2018-3-433] [REFERRED TO]
OMANAKUTTAN VS. STATE OF KERALA [LAWS(KER)-2007-4-4] [REFERRED TO]
DINESH KUMAR DIVAKARAN VS. STATE OF KERALA [LAWS(KER)-2007-4-78] [REFERRED TO]
MUTHOOT FINCORP LTD VS. STATE OF KERALA [LAWS(KER)-2013-1-463] [REFERRED TO]
REKHUBEN GULEKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2005-8-1] [REFERRED TO]
DILIP VS. STATE OF KERALA [LAWS(KER)-2013-3-227] [REFERRED TO]
JALAM SINGH VS. STATE [LAWS(KAR)-2019-9-136] [REFERRED TO]
RAJU PADMANNA KURI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-58] [REFERRED TO]
VEERAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-178] [REFERRED TO]
SHEIKH MOHAMMAD ASLAM VS. UT OF JK [LAWS(J&K)-2021-6-19] [REFERRED TO]
Raj Chouhan VS. State of Jharkhand [LAWS(JHAR)-2011-11-24] [REFERRED TO]
MANOJ KUMAR VS. MEERA AGARWAL [LAWS(JHAR)-2005-8-5] [REFERRED TO]
PRAVEEN VS. STATE OF M.P. [LAWS(MPH)-2006-9-106] [REFERRED]
ABDUL SHAMEED VS. STATE [LAWS(KAR)-2017-3-77] [REFERRED TO]
VALARAM VS. STATE [LAWS(RAJ)-2019-5-309] [REFERRED TO]
BHANWARLAL MEGHWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-132] [REFERRED TO]
JULFI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-10-100] [REFERRED TO]
RAMJI LAL GURJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-144] [REFERRED TO]
GIRDHARI SINGH RATHORE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-347] [REFERRED TO]
NARAYAN VS. STATE [LAWS(RAJ)-2021-10-141] [REFERRED TO]
SARFARAZ ANSARI AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-18] [REFERRED TO]
M/S. SHIVANGI FUELS AND ANR. VS. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE AND ORS. [LAWS(PAT)-2013-3-83] [REFERRED TO]
SRI RAJKISHORE DAS @ BAIDHAR VS. STATE OF ORISSA [LAWS(ORI)-2008-9-104] [REFERRED TO]
SOUBHAGYA KUMAR PANDA VS. STATE OF ORISSA [LAWS(ORI)-2003-5-10] [REFERRED TO]
Nabakishore Sahoo VS. State of Orissa [LAWS(ORI)-2004-10-26] [REFERRED TO]
YASWANT PORWAL VS. STATE OF ORISSA [LAWS(ORI)-2004-3-28] [FOLLOWED ON]
Sudip Kumar Routray VS. State of Orissa [LAWS(ORI)-2008-11-20] [REFERRED TO]
BHAGIRATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-3-21] [REFERRED TO]
GURMEET SINGH @ GOLDY VS. STATE OF PUNJAB [LAWS(P&H)-2018-2-445] [REFERRED TO]
KRISHNA DEV SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-3-343] [REFERRED TO]
TEJ SINGH VS. STATE OF HARYANA [LAWS(P&H)-2020-2-179] [REFERRED TO]
M/S. CHANDRASHEKHAR SINGH VS. THE STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE-CUM-COLLECTOR AND ORS. [LAWS(PAT)-2013-1-147] [REFERRED TO]
BARAUNI VS. STATE OF BIHAR [LAWS(PAT)-2013-1-90] [REFERRED TO]
SURESH NARAYAN PANDEY VS. THE STATE OF BIHAR AND ANOTHERS [LAWS(PAT)-2018-6-71] [REFERRED TO]
JANARDAN YADAV VS. UNION OF INDIA [LAWS(PAT)-2023-8-30] [REFERRED TO]
MOHAMMED IBRAHIM VS. STATE OF TELANGANA [LAWS(TLNG)-2021-6-51] [REFERRED TO]
BHERA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-6-54] [REFERRED TO]
ISLAM S/O CHITRU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-10-8] [REFERRED TO]
SUNIL B. V. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1047] [REFERRED TO]
ASHIS RANJAN MOHANTY VS. STATE OF ODISHA [LAWS(ORI)-2022-1-8] [REFERRED TO]
P GANDHIMATHI VS. STATE INSPECTOR OF POLICE [LAWS(MAD)-2013-6-255] [REFERRED TO]
GULAM ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-43] [REFERRED TO]
ASHOK KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2008-8-51] [REFERRED TO]
MOHAMMAD SHAMEER VS. STATE OF KARNATAKA [LAWS(KAR)-2019-10-102] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-136] [REFERRED TO]
ANILKUMAR RAMLAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-132] [REFERRED TO]
JHALA GHANSHYAMSINGH MOBATSINGH VS. STATE OF GUJARAT [LAWS(GJH)-2017-12-299] [REFERRED TO]
BAROT CHENJIBHAI KARSHANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-87] [REFERRED TO]
JAY ISHWARBHAI NAVSARIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-172] [REFERRED TO]
SORATHIYA NADIMAHEMAD YUSUFBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-190] [REFERRED TO]
SHAIKH MAKSUDMIYA AIYUBMIYA VS. STATE OF GUJARAT [LAWS(GJH)-2019-3-194] [REFERRED TO]
TAPAS MITRA VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2015-8-138] [REFERRED]
KIRAN DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-4-128] [REFERRED TO]
RAM AYODHYA YADAV VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-7-45] [REFERRED TO]
MD. TAHIR KHAN VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-5-95] [REFERRED TO]
BENI YADAV VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-2-161] [REFERRED TO]
MD. MAHTAB ALAM KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-6-41] [REFERRED TO]
VINIT KUMAR DANGI VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-8-39] [REFERRED TO]
VIJAY DANGI VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-10-29] [REFERRED TO]
BHAVESHBHAI DEHABHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-45] [REFERRED TO]
MAKWANA MAHESHBHAI SOMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-48] [REFERRED TO]
SAMIRBHAI MAHEBUBBHAI PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-70] [REFERRED TO]
KARAMSINGBHAI DURSINGBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-71] [REFERRED TO]
PARESHKUMAR JIVAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-103] [REFERRED TO]
PRADUMANSINH MAHENDRASIN JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-119] [REFERRED TO]
SANDIP RAMESHBHAI TALAVIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-120] [REFERRED TO]
NILESHKUMAR NAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-137] [REFERRED TO]
HIRENKUMAR SHAMAJIBHAI CHANDRAPAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-138] [REFERRED TO]
GAYATRIBEN JIGNESH PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-168] [REFERRED TO]
NAROTTAMBHAI HIRABHAI MINIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-206] [REFERRED TO]
MAHABIR CHANDGI RAM SINGH VS. STATEOF GUJARAT [LAWS(GJH)-2020-10-396] [REFERRED TO]
BALWANTBHAIFULABHAISOLANKI VS. STATEOF GUJARAT [LAWS(GJH)-2020-10-507] [REFERRED TO]
RAJENDRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-508] [REFERRED TO]
DIPAKKUMAR RANJITBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-518] [REFERRED TO]
MOHAMMAD IMTIYAJ KASAMBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-560] [REFERRED TO]
VIJAYBHAI CHANDUBHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-561] [REFERRED TO]
MALI SHAMALBHAI MULAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-643] [REFERRED TO]
MANISHKUMAR KARSANBHAI TANDEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-701] [REFERRED TO]
KALURAM KALARAM JAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-720] [REFERRED TO]
ANANT PRAVINCHANDRA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-784] [REFERRED TO]
GAUSWAMI VISHNUPURI KALPURI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-919] [REFERRED TO]
SATISHKUMAR NATHUJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-957] [REFERRED TO]
SUNIL SHIVKARANSINH PARIHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-990] [REFERRED TO]
HETALBEN RAJENDRAKUMAR BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1017] [REFERRED TO]
DEVISINH GYANSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1025] [REFERRED TO]
NATHUBHAI PRAHLADBHAI SOSETIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1040] [REFERRED TO]
JIGAR PRAVIKUMAR BHANUSHALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1056] [REFERRED TO]
GOLDEN TOURS AND TRAVEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1059] [REFERRED TO]
MOHANDAN RUPAJI CHARAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-61] [REFERRED TO]
FARHANBHAI ABDULVAHAB TIMIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-62] [REFERRED TO]
JAYESHKUMAR RANCHHODBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-75] [REFERRED TO]
ARVINDKUMAR SOMABHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-84] [REFERRED TO]
RAJPARA AMITBHAI KESHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-85] [REFERRED TO]
NARENDRASINH NATUBHA RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-107] [REFERRED TO]
CHETANBHAI DILIPBHAI SURATI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-154] [REFERRED TO]
FATESANG LALUBHA JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-194] [REFERRED TO]
SANTOSH KUMAR YADAV VS. STATE OF JHARKHAND, DIVISIONAL FOREST-CUM-AUTHORISED OFFICER AND DEPUTY COMMISSIONER [LAWS(JHAR)-2011-8-23] [REFERRED TO]
DALPATBHAI DEVAJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-21] [REFERRED TO]
CHHATRASINH UDESINH MAHIDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-235] [REFERRED TO]
SUNRICH LOGISTICS PVT LTD VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-241] [REFERRED TO]
RAVIRAJ DANUBHAI MOBH VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-345] [REFERRED TO]
JINKUBHAI MOTIBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-517] [REFERRED TO]
ESTHERBEN NAVNITLAL GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-241] [REFERRED TO]
MANISHBHAI KANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-257] [REFERRED TO]
VIPUL JAMUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-291] [REFERRED TO]
MUKESHBHAI MAGANBHAI SHIYAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-96] [REFERRED TO]
MANOJBHAI BHOJABHAI SONDARVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-99] [REFERRED TO]
RATHOD JEMALBHAI ISHVARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-497] [REFERRED TO]
AAKASH SAKHARAMJI KANDE VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-6] [REFERRED TO]
HABEEBKHAN GULAM SARVAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-95] [REFERRED TO]
KANAKADURGA FINANCE LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-247] [REFERRED TO]
PRAKASHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1441] [REFERRED TO]
JAYESHKUMAR ARVINDBHAI SAGAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-49] [REFERRED TO]
DILIPBHAI SANKALABHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-67] [REFERRED TO]
GAURAVKUMAR PRAVINBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-394] [REFERRED TO]
SURESH MOOLCHAND GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-313] [REFERRED TO]
KALPESH JAGDISHBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-357] [REFERRED TO]
AJADIYA BACHUBHAI DEVSHIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-358] [REFERRED TO]
REKHABEN VISHNUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-389] [REFERRED TO]
VASUNIYA BHASU HAJRUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-390] [REFERRED TO]
HARESHBHAI AMBABHAI KEVADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-575] [REFERRED TO]
PARMAR SHANABHAI MADHAVBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-606] [REFERRED TO]
KARUJI FATIYAJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-607] [REFERRED TO]
RAJUBHAI CHANABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-172] [REFERRED TO]
ROHITBHAI MANGALBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-203] [REFERRED TO]
RAJUBHAI CHHOTALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-222] [REFERRED TO]
SHIVJI DESHAR BALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-277] [REFERRED TO]
MOHAMMAD JAVED GULAMNABI TILIYAWALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-817] [REFERRED TO]
NAGINBHAI SAMANTBHAI TALAPADA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-858] [REFERRED TO]
HARDIPSINGH GURUCHARANSINGH BHATIA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1439] [REFERRED TO]
SACHIN RAMESHBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-47] [REFERRED TO]
CHANDRESHSINGH KALUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-21] [REFERRED TO]
PATEL KIRITBHAI JAYENDRABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-70] [REFERRED TO]
RANGABEN VINUBHAI GOHEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-71] [REFERRED TO]
VISHAL JAYESHBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-202] [REFERRED TO]
CHETANBHAI BHIMJIBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-8] [REFERRED TO]
JITENDRABHAI VASARMBHAI SAKARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-481] [REFERRED TO]
RUPABHAI SOHANBHAI OD VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-195] [REFERRED TO]
LILABEN ARJUN GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-816] [REFERRED TO]
NILESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1153] [REFERRED TO]
RITESH PREM YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1464] [REFERRED TO]
MANIYAR SHERKHAN CHANDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1395] [REFERRED TO]
VIPUL ANANTBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1927] [REFERRED TO]
RAMBHAI JAGABHAI KARMATA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1940] [REFERRED TO]
KISHORBHARTI NARANBHARTI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1953] [REFERRED TO]
DEVUBEN RANCHHODBHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-13] [REFERRED TO]
AMIT MUKESHBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-31] [REFERRED TO]
ELIYAS SUKHIYA HALEPOTRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-72] [REFERRED TO]
ABHESINH KASNABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-257] [REFERRED TO]
CHETAN LAKHERAM TODU VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1131] [REFERRED TO]
KIRANKUMAR TIRUPATIRAO KONDAVADASA VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1608] [REFERRED TO]
ATMARAM TUKARAM MAKASRE VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1800] [REFERRED TO]
KALPESHBHAI MANJIBHAI DHODHI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-760] [REFERRED TO]
FATMABIBI SAJID BHAI SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-47] [REFERRED TO]
NAUSHAD YUNUSBHAI PATUK VS. STATE OF GUJARAT [LAWS(GJH)-2024-10-9] [REFERRED TO]
MANOJ KUMAR FEKURAM YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-34] [REFERRED TO]
MOHAMMED NOMAN BISMILLAHKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2017] [REFERRED TO]
HIRABHAI HAMIRBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2018] [REFERRED TO]
HITESHBHAI RANCHODBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2051] [REFERRED TO]
ANILKUMAR NATWARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2052] [REFERRED TO]
JUMA DAUD SUMBHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-389] [REFERRED TO]
RAYSINGHBHAI DIVALIYABHAI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-247] [REFERRED TO]
RAJPUT PREMABHAI MANSENGBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-20] [REFERRED TO]
SAWAISING TEJMALSING RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-49] [REFERRED TO]
SAJJAD AMINBHAI RAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-102] [REFERRED TO]
LALU RAM LERU BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-530] [REFERRED TO]
SURATI SIDDIQBHAI MAHAMAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-201] [REFERRED TO]
CHIRAGBHAI SHASHIKANTBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-24] [REFERRED TO]
SURESHBHAI MASABHAI KOTAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-172] [REFERRED TO]
JAYRAJSINGH DEVENDRASINGH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-213] [REFERRED TO]
STATE OF GUJARAT VS. HARDIKBHAI HARSUKHLAL VADHER [LAWS(GJH)-2024-4-146] [REFERRED TO]
THAKOR RAMESHJI MAGANJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-335] [REFERRED TO]
SHAIKH JAKIR ISMAILBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-391] [REFERRED TO]
RAHULKUMAR BABUBHAI KATARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-415] [REFERRED TO]
LALITBHAI JERAMBHAI KANBHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-451] [REFERRED TO]
ARJUNBHAI BACHUBHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-480] [REFERRED TO]
YUNUSBHAI IBRAHIMBHAI ABADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-557] [REFERRED TO]
RAMESHBHAI BHANARAM NAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-606] [REFERRED TO]
GAURAVBHAI DEEPAKBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-741] [REFERRED TO]
ISMAIL ABDULAZIZ SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-742] [REFERRED TO]
VIPUL NANUBHAI KORAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-809] [REFERRED TO]
PARMAR MANUBHAI FATABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-812] [REFERRED TO]
BIPINBHAI JITUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-887] [REFERRED TO]
PRATAPBHAI ALKUBHAI BHAGORA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-17] [REFERRED TO]
RAJENDRA BHOORARAM CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-116] [REFERRED TO]
AJAYBHAI RUDABJHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-119] [REFERRED TO]
BHARATBHAI MEGHABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-133] [REFERRED TO]
NARESHKUMAR MALAJI NAYI THRO ARVINDKUMAR MALAJI NAYI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-134] [REFERRED TO]
BHURABHAI BHUDARBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-151] [REFERRED TO]
JATINBHAI DEVJIBHAI SAVASERIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-152] [REFERRED TO]
VIKESH VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-165] [REFERRED TO]
YASH MAHESHBHAI DEVMURARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-168] [REFERRED TO]
JAYVARDHANSINH DILIPSINH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-182] [REFERRED TO]
RAJENDRA NARAYAN GAYAKWAD VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-183] [REFERRED TO]
RAJESH ANARSINH SANSI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-206] [REFERRED TO]
VIJAY AMRATBHAI HALPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-238] [REFERRED TO]
UDESING MAGANJI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-241] [REFERRED TO]
RAVIKUMAR RATANBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-255] [REFERRED TO]
RAJESHWARIBEN DIPAKBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-273] [REFERRED TO]
NAVALBHAI AATUBHAI NAKUM VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-274] [REFERRED TO]
DABHI JAGDISHBHAI VINUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-288] [REFERRED TO]
GAUSWAMI PRAVINBHARTHI NARANBHARTHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-290] [REFERRED TO]
JADEJA BHAGIRATHSINH RAGHUVARSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-309] [REFERRED TO]
PIDIYABHAI LALABHAI KATARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-310] [REFERRED TO]
ANAKBHAI BHURABHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-320] [REFERRED TO]
IMTIYAZ ABDULBHAI SETA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-448] [REFERRED TO]
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-498] [REFERRED TO]
RAJESH BHAYSINH NARWE VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-534] [REFERRED TO]
JIGNESHBHAI TANSINGHBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-783] [REFERRED TO]
RANUBHAI NOGHABHAI ALGOTAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-894] [REFERRED TO]
LALLU KISHAN BHANA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1231] [REFERRED TO]
UNION OF INDIA VS. TEJINDER SINGH [LAWS(GAU)-2023-3-3] [REFERRED TO]
AMLAN JYOTI BARUAH VS. STATE OF ASSAM [LAWS(GAU)-2023-1-61] [REFERRED TO]
NARESH KUMAR VS. STATE OF ASSAM [LAWS(GAU)-2020-7-85] [REFERRED TO]
MAYURSINH JAYDEVSINH ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2011-4-139] [REFERRED TO]
KAUSHIK AMRATBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-54] [REFERRED TO]
VIPULKUMAR SHYAMKUMAR BHAND VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-290] [REFERRED TO]
ISMAILKHAN BISMILLAKHAN JAT MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-337] [REFERRED TO]
SHANKARJI HEMRAJJI KHATASANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1369] [REFERRED TO]
SURESHBHAI JAGDISHBHAI BAKOTIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-112] [REFERRED TO]
PARITOSHBHAI LALITBHAI ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-336] [REFERRED TO]
ASHOKBHAI LALATAPRASAD SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-384] [REFERRED TO]
BASHIR MOHAMMED KALANDER VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-427] [REFERRED TO]
MIDLAND OIL CO. LTD VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-492] [REFERRED TO]
BHAGORA AJAYKUMAR NIDRASBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-151] [REFERRED TO]
AKHTARALI YUSUFALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-29] [REFERRED TO]
ASHOK MANDHANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-67] [REFERRED TO]
KANSHINATH TRIGUN VS. STATE OF CHHATISGARH [LAWS(CHH)-2005-2-6] [REFERRED TO]
ALAM SHAKIL HUSENBHAI VS. DEPUTY FOREST CONSERVATOR [LAWS(GJH)-2014-9-29] [REFERRED TO]
PRABHAV HEM KAMDHENU GIRIVIHAR TRUST THRO BRIJESH HIMMATLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-224] [REFERRED TO]
DNYANOBA MADHAV KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-8] [REFERRED TO]
KISHAN LAL VS. STATE [LAWS(ALL)-2005-9-143] [REFERRED TO]
KAJI FARUK AHMED VS. STATE OF W.B. [LAWS(CAL)-2015-7-148] [REFERRED TO]
ANANDA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-5-46] [REFERRED TO]
SK BHALU @ SK SAKIR @ SK BHOLU & ANR VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-4-132] [REFERRED TO]
TAUHID @ TAUHAID VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-13] [REFERRED TO]
SRIRAM SHAW VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-6-36] [REFERRED TO]
TARUN TYAGI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2016-6-54] [REFERRED TO]
RAJESH PATEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-104] [REFERRED TO]
BANARSI LAL BANSILAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-1-1] [REFERRED TO]
TIKESHWAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-12-72] [REFERRED TO]
HAJARI KACHWAHA VS. STATE OF C. G. [LAWS(CHH)-2018-1-48] [REFERRED TO]
MOHAN LAL AGRAWAL VS. STATE OF CHHATISGARH [LAWS(CHH)-2009-2-16] [REFERRED TO]
VIKKI VS. STATE OF U. P. [LAWS(ALL)-2021-8-46] [REFERRED TO]
RAMESH CHANDRA JUNWAL VS. STATE OF U P [LAWS(ALL)-2015-5-422] [REFERRED TO]
MOHAMMAD ASHFAQ VS. STATE OF U. P. [LAWS(ALL)-2020-7-136] [REFERRED TO]
SHANAT KUMAR MISHRA VS. STATE OF U P [LAWS(ALL)-2018-1-187] [REFERRED TO]
MANAPPURAM FINANCE LTD. VS. STATE OF A.P. [LAWS(APH)-2024-5-62] [REFERRED TO]
TAMMANA HARI VENKATA TAJUDDIN VS. STATE OF A P [LAWS(APH)-2015-3-30] [REFERRED TO]
NAGESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-9-265] [REFERRED TO]
MADHUKAR MOTIRAM MANOHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-11-24] [REFERRED TO]
BHERA TASLIMBHAI MUHAMMADBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-508] [REFERRED TO]
PRAKASHBHAI MAGANBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1006] [REFERRED TO]
JITENDRAKUMAR BHAGWANBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1007] [REFERRED TO]
RAYJADA AJAYSINH CHAKUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1166] [REFERRED TO]
SAMANTBHAI DHULABHAI TADPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1196] [REFERRED TO]
KAMLESHBHAI BALWANTBHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1454] [REFERRED TO]
RAJBHA LABHBHA GADHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1457] [REFERRED TO]
BALRAMSINH DEVENDRASINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-386] [REFERRED TO]
VALJI CHETANDAS SADHU VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-389] [REFERRED TO]
MUKESHKUMAR VASANARAM VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-132] [REFERRED TO]
KALPANABEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-142] [REFERRED TO]
PARESH LILARAM SEJPAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-169] [REFERRED TO]
HARISHKUMAR DALPATSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-261] [REFERRED TO]
ITALIYA MORJIBHAI SAVSIJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-369] [REFERRED TO]
DHARMESHBHAI SHANKARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-370] [REFERRED TO]
AMENA NIJAMUDDIN SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-400] [REFERRED TO]
SHAILESHBHAI JERAMBHAI KAKADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-552] [REFERRED TO]
DEEPAK PRAKASH CHIMNANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-562] [REFERRED TO]
RATHVA BACHUBHAI NARSINGBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-687] [REFERRED TO]
RABARI RAJUBHAI RAMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-749] [REFERRED TO]
HEMANTBHAI BHASKARBHAI SURYAVANSHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-755] [REFERRED TO]
BINDESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-781] [REFERRED TO]
KHODABHAI MERABHAI SEFATARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-823] [REFERRED TO]
BALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-3-85] [REFERRED TO]
GROSONS MARKETING (P) LTD VS. JOINT DIRECTOR, D G C E I , LUDHIANA [LAWS(P&H)-2006-11-219] [REFERRED]
BHAJAN SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-4] [REFERRED TO]
INDER SINGH BISHT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-3-5] [REFERRED TO]
RAJESH KUMAR VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2016-2-19] [REFERRED]
PRABIR KUMAR SAHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2004-4-101] [REFERRED TO]
MUKESH KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2010-9-95] [REFERRED TO]
SAMPATH VS. STATE OF KERALA [LAWS(KER)-2014-7-131] [REFERRED TO]
JAYARANI VS. STATE OF KERALA [LAWS(KER)-2012-7-666] [REFERRED TO]
INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE VS. ANIL KUMAR AND ANOTHER [LAWS(HPH)-2016-9-341] [REFERRED TO]
RAGHAVAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-861] [REFERRED TO]
SURESH SERVE V. VS. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(KER)-2020-5-59] [REFERRED TO]
CHINNATHAMBI VS. THE STATE REP.BY [LAWS(MAD)-2017-9-48] [REFERRED TO]
MUSTHAFA M V VS. STATE [LAWS(MAD)-2018-2-1238] [REFERRED TO]
L RAJKUMAR VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-10-37] [REFERRED TO]
B.ARUL VS. DISTRICT COLLECTOR, KARUR DISTRICT [LAWS(MAD)-2020-8-62] [REFERRED TO]
THIRUCHANDIRAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-82] [REFERRED TO]
A.RAJENDRAN VS. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKKOTTAI [LAWS(MAD)-2020-8-84] [REFERRED TO]
S.THANGAVEL VS. DISTRICT COLLECTOR,COLLECTORATE BUILDINGS,RAMANATHAPURAM [LAWS(MAD)-2020-8-92] [REFERRED TO]
SATHIYAMOORTHY VS. REVENUE DIVISIONAL OFFICER, PARAMCAKUDI [LAWS(MAD)-2020-8-105] [REFERRED TO]
MANGAIYARKARASI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-106] [REFERRED TO]
A.KUMAR VS. ASSISTANT DIRECTOR OF GEOLOGY AND MINING [LAWS(MAD)-2020-8-122] [REFERRED TO]
SATHISHKUMAR VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-127] [REFERRED TO]
D.PAKKIYARANI VS. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE,TIRUNELVELI DISTRICT [LAWS(MAD)-2020-8-147] [REFERRED TO]
NARAYANAN VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, ARANTHANGI [LAWS(MAD)-2020-8-148] [REFERRED TO]
V.MANJULA VS. R.M RIDAS [LAWS(MAD)-2020-8-152] [REFERRED TO]
DINESH VARMA VS. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE [LAWS(MAD)-2020-8-159] [REFERRED TO]
T.SAKTHI MURUGAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-195] [REFERRED TO]
SEKAR VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-198] [REFERRED TO]
M.MURUGAN VS. REVENUE DIVISIONAL OFFICER, USILAMPATTI [LAWS(MAD)-2020-9-134] [REFERRED TO]
RAMU VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-200] [REFERRED TO]
VENKATESAN VS. EVENUE DIVISIONAL OFFICER, PERAVURANI [LAWS(MAD)-2020-9-465] [REFERRED TO]
SUBRAMANIAN VS. ASSISTANT DIRECTOR, GEOLOGY AND MINES [LAWS(MAD)-2020-9-640] [REFERRED TO]
KUMAR VS. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-9-737] [REFERRED TO]
KADALMANI VS. REVENUE DIVISIONAL OFFICER, TIRUVERUMBUR TALUK [LAWS(MAD)-2020-9-755] [REFERRED TO]
SOMANNA VS. STATE OF KARNATAKA BY INDI POLICE STATION [LAWS(KAR)-2017-8-70] [REFERRED TO]
PRIYABRATA SUKLA VS. STATE OF ORISSA [LAWS(ORI)-2003-3-40] [REFERRED TO]
PRAVEEN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2005-7-2] [REFERRED TO]
BHEEYA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-11-75] [REFERRED TO]
NARENDRA KUMAR HARSH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-11-127] [REFERRED TO]
GAJENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-227] [REFERRED TO]
RAMESH KRIPLANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-44] [REFERRED TO]
MANDEEP VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-25] [REFERRED TO]
UDAI NATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-145] [REFERRED TO]
TULSI RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-187] [REFERRED TO]
DHANANJAY KUMAR VS. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR AND ORS. [LAWS(PAT)-2013-7-139] [REFERRED TO]
Sanjaya Samanta VS. State of Orissa [LAWS(ORI)-2011-1-30] [REFERRED TO]
RAJ BAHADUR SINGH RAJPUT VS. STATE OF TELANGANA [LAWS(TLNG)-2020-10-69] [REFERRED TO]
GORLA LINGAIAH VS. STATE OF TELANGANA [LAWS(TLNG)-2021-3-26] [REFERRED TO]
ARUNA SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2013-11-1] [REFERRED TO]
IN RE REFERENCE US 395 CR.PC ARISING OUT OF NONGSTOIN PS VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-7-19] [REFERRED TO]
LAXMAN MEHRAT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-4-145] [REFERRED TO]
HARI SINGH RAISIKH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-153] [REFERRED TO]
BHERA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-252] [REFERRED TO]
JAMAL SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-11-259] [REFERRED TO]
GORAKH NATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-2-72] [REFERRED TO]
CHAMKOR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-263] [REFERRED TO]
RAMESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-320] [REFERRED TO]
PREM SINGH AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-8-105] [REFERRED TO]
LUNE KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-9-155] [REFERRED TO]
AJAY REGAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-202] [REFERRED TO]
SAKTHIDEVI VS. STATE [LAWS(MAD)-2011-4-285] [REFERRED TO]
CHOLAMANDALAM DBS FINANCE LTD VS. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE [LAWS(MAD)-2011-10-79] [REFERRED TO]
BINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-1-176] [REFERRED TO]
GAJENDRAN VS. STATE THROUGH INSPECTOR OF POLICE CIVIL [LAWS(MAD)-2008-10-291] [REFERRED TO]
LEGAL AID CLINIC, UNIVERSITY LAW COLLEGE, UNIVERSITY OF RAJASTHAN, JAIPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-3-123] [REFERRED TO]
AJAY @ SHALU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-269] [REFERRED TO]
BIRENDER KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-5-266] [REFERRED TO]
DHARMENDRA VS. STATE OF M. P. [LAWS(MPH)-2021-6-24] [REFERRED TO]
SAMAD KHA VS. STATE OF MADHYA PRADESH STATION HOUSE OFFICER [LAWS(MPH)-2022-7-159] [REFERRED TO]
MILIND VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-19] [REFERRED TO]
ASHISH SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-11-100] [REFERRED TO]
MANAPPURAM FINANCE LIMITED THROUGH ITS AUTHORISED SIGNATORY ARVIND SINGH RAJPUT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-5-70] [REFERRED TO]
BALAJI TRANSPORT COMPANY VS. STATE OF M.P. [LAWS(MPH)-2020-8-313] [REFERRED TO]
CHARAN JEET VS. STATE OF HARYANA [LAWS(P&H)-2023-4-120] [REFERRED TO]
K. C. STONE CRUSHING CO VS. STATE OF HARYANA [LAWS(P&H)-2021-2-14] [REFERRED TO]
UNION OF INDIA VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-198] [REFERRED TO]
MANOJ KUMAR ROUT VS. STATE OF ORISSA [LAWS(ORI)-2016-9-44] [REFERRED]
S.KARUPPASAMY VS. STATE [LAWS(MAD)-2016-6-20] [REFERRED TO]
SK. SABIR ALLI VS. STATE OF ODISHA [LAWS(ORI)-2022-10-88] [REFERRED TO]
MALLIKARJUN VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-251] [REFERRED TO]
VIVEK PRATHAP MAKHIJA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-363] [REFERRED TO]
C.DEIVAKANI VS. STATE [LAWS(MAD)-2014-11-38] [REFERRED TO]
S. VENKATESWARAN VS. THE SUB-INSPECTOR OF POLICE [LAWS(MAD)-2014-11-337] [REFERRED TO]
P HAMZA VS. STATE [LAWS(MAD)-2014-2-215] [REFERRED TO]
DIPAKBHAI JAYANTIBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1173] [REFERRED TO]
JYOTIBEN ANILBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1450] [REFERRED TO]
BHAVNABEN SHAILESHBHAI PATNI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1461] [REFERRED TO]
PUKHRAJ THAKARRAM JAKHAD VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-203] [REFERRED TO]
RAHULBHAI RATNABHAI PALAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-219] [REFERRED TO]
SULTANBHAI KADIRBHAI ALISAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-228] [REFERRED TO]
IMRAN IDRISH MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-252] [REFERRED TO]
PRATIK LAXMAN PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-271] [REFERRED TO]
KIRTIKUMAR JIVANBHAI SAPRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-315] [REFERRED TO]
NINAMA LAXMANBHAI RAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-407] [REFERRED TO]
DHANJIBHAI ARJANBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-448] [REFERRED TO]
DASHRATHSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-489] [REFERRED TO]
MAHESHBHAI DASHARIYABHAI NAYKA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-521] [REFERRED TO]
DHARMESHBHAI AMULBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-704] [REFERRED TO]
PARUL NARAYANBHAI PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-727] [REFERRED TO]
PRAVINSINH JASHVANTSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-745] [REFERRED TO]
KIRANKUMAR KUSHALBHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-748] [REFERRED TO]
KALPESH SHANKARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-814] [REFERRED TO]
NITINKUMAR BHAGWANBHAI KAHAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-123] [REFERRED TO]
RAMESHBHAI MANSUKHBHAI GOHEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-130] [REFERRED TO]
NARESHBHAI BHIKHUBHAI VARALI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-155] [REFERRED TO]
GOPALBHAI RATANSINH POSTARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-161] [REFERRED TO]
PAWANKUMAR DALIPA JAT VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-184] [REFERRED TO]
AHMADALI SOKATALI PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-189] [REFERRED TO]
DONDA RAMESHBHAI VAJUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-210] [REFERRED TO]
JAYENDRASINH PRAVINSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-270] [REFERRED TO]
CHAVADA MEHULBHAI RAMAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-20] [REFERRED TO]
SHANTILAL GOPILAL GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-49] [REFERRED TO]
LAKSHMANBHAI CHANDUBHAI BHALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-56] [REFERRED TO]
KANCHANBHAI CHATURBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-74] [REFERRED TO]
SURENDRASINGH JAVARSINGH BAGEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-168] [REFERRED TO]
KARANPURI DOLATPURI GAUSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-170] [REFERRED TO]
RAMESHBHAI CHANNABHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-178] [REFERRED TO]
LAKHMAN PUNA MANKA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-308] [REFERRED TO]
RATHOD MONAJI FOJAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-395] [REFERRED TO]
BARANDA DILIPKUMAR SOMAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-406] [REFERRED TO]
SHAILESHBHAI GOMTIDAS SADHU VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-284] [REFERRED TO]
KARANKUMAR ASHOKBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-302] [REFERRED TO]
BIPINBHAI SATISHBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-306] [REFERRED TO]
SANJAYKUMAR RASULBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-370] [REFERRED TO]
VIPUL PREMABHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-452] [REFERRED TO]
PRAKASH GOVINDBHAI MIYATRA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-562] [REFERRED TO]
MUMINUL ISLAM MAZUMDER VS. STATE OF ASSAM [LAWS(GAU)-2022-12-6] [REFERRED TO]
RANA PRATAP SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-1-41] [REFERRED TO]
RAVI PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2007-2-168] [REFERRED TO]
UDAY KARMAKAR VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2016-9-148] [REFERRED]
AINUL HAQUE VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-7-65] [REFERRED TO]
RUDRO RAM KHUTIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-2-24] [REFERRED TO]
SUNDERLAL HARJI MEENA VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-796] [REFERRED TO]
RANCHHODBHAI HANUBHAI BHARWAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1173] [REFERRED TO]
GANESH NANDLAL RATHI VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-232] [REFERRED TO]
DIGVIJAYSINH KARANSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-350] [REFERRED TO]
VIKRAMSINH CHAMPUJI ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1365] [REFERRED TO]
YASHODABEN RAJESHBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1685] [REFERRED TO]
MEGHRAJSINH HANUBHA CHUDASAMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-383] [REFERRED TO]
STATE VS. RAMA REDDY [LAWS(KAR)-2003-11-33] [REFERRED TO]
RAJANKUMAR ASHOKBHAI TADPADA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-33] [REFERRED TO]
SANTOSHBHAI THAKORBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-17] [REFERRED TO]
SANJAY RAMDAS MALI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-42] [REFERRED TO]
DILIP KHAYALILAL CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-67] [REFERRED TO]
GORAL JAYESHBHAI AHIR VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-74] [REFERRED TO]
BABUBHAI RAMANBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-424] [REFERRED TO]
MOHMED SAJID ALIHUSEN RANGREJ VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-81] [REFERRED TO]
MOHAMMED ASIK NAJIROODEEN MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-207] [REFERRED TO]
PRAVINBHAI VERIYABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-250] [REFERRED TO]
MANISHABEN NILESHBHAI MACHHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1743] [REFERRED TO]
KARANBHAI RAJUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1764] [REFERRED TO]
DEVILAL JAGURAM GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1775] [REFERRED TO]
CHAUHAN JAYENDRASINH AMARSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1580] [REFERRED TO]
LALABHAI RAMESHBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-407] [REFERRED TO]
DABHI DIVYANG NATWARSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-71] [REFERRED TO]
SANJAYBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-957] [REFERRED TO]
PRAVINBHAI KHAGARABHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1438] [REFERRED TO]
VIKESHBHAI VINUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1444] [REFERRED TO]
PATEL SHARDABEN JASHAVANTBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-36] [REFERRED TO]
VIPULBHAI @ BHAVESH @ GUPTA VALLABHBHAI BUTANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-11-54] [REFERRED TO]
GAURANGBHAI NAGINBHAI ROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-45] [REFERRED TO]
NANKABHAI TINIYABHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-70] [REFERRED TO]
VIMALKUMAR CHIMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-309] [REFERRED TO]
THAKOR KHODAJI TAKHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-361] [REFERRED TO]
RAVAL SANGITABEN BHARATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-386] [REFERRED TO]
PRAKASH RATANSHIBHAI DEDHIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-451] [REFERRED TO]
KALAL BABULAL BHERAJI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-603] [REFERRED TO]
LALJIBHAI KISHANBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-220] [REFERRED TO]
MO IMRAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-229] [REFERRED TO]
ANILBHAI DEVCHANDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-245] [REFERRED TO]
PRAVINBHAI LALLUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-254] [REFERRED TO]
JAYKISHAN NARANDAS BOGAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-397] [REFERRED TO]
PRAVINKUMAR MANILAL THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-471] [REFERRED TO]
HARESHBHAI KANJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-713] [REFERRED TO]
HIRABHAI PUNJABHAI BHARAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1471] [REFERRED TO]
DAXESHBHAI BHANABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1590] [REFERRED TO]
SOHIL MOHAMMADSALIM SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-12] [REFERRED TO]
BHAVIN GIRISHBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-1390] [REFERRED TO]
AMINALI AYUBALI SAIYAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-64] [REFERRED TO]
CHUNARA SUNIL BHAILALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-1500] [REFERRED TO]
SANJAYKUMAR RAMKRIPAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-9] [REFERRED TO]
PRAHALADBHAI DHANJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-435] [REFERRED TO]
GOPAL YOGESHBHAI KANSAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1104] [REFERRED TO]
VALJIBHAI JADAVBHAI OLAKIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1182] [REFERRED TO]
VIKESHBHAI JAYNTIBHAI DUBHIL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1266] [REFERRED TO]
SAHIL ANUPAM ABHAVEKAR VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-115] [REFERRED TO]
RAJENDRAPRASAD GOPALLAL SUTHAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-2018] [REFERRED TO]
GOVINDBHAI RAJUBHAI SANSI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-334] [REFERRED TO]
SANSI GOPAL ASHOKKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-18] [REFERRED TO]
STATE OF GUJARAT VS. MOTILAL DOLATRAMJI MEENA [LAWS(GJH)-2023-6-250] [REFERRED TO]
ASHISH LAL VS. ALI MAMAD SALE MAMAD BAFAN [LAWS(GJH)-2023-7-1302] [REFERRED TO]
RAFIKBHAI MUNGARBHAI SORA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1307] [REFERRED TO]
ANITABEN SUNILBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2021] [REFERRED TO]
ROHIT SURESH SANSI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2048] [REFERRED TO]
ABBASBHAI HASANBHAI SAMA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-35] [REFERRED TO]
DINESHBHAI PARSHINGBHAI AMALIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-603] [REFERRED TO]
DABHI RASIKBHAI JAYANTILAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-829] [REFERRED TO]
REVLABHAI VIRSINGBHAI SANGADA VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-909] [REFERRED TO]
KATARA NARESHBHAI NANAJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1916] [REFERRED TO]
DHAVALKUMAR RAJUBHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1975] [REFERRED TO]
GAUSWAMI ASHOKPURI CHANDANPURI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-504] [REFERRED TO]
DILIPBHAI KISHANSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-22] [REFERRED TO]
SARMALI MUSTUFABHAI YAKUBBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-262] [REFERRED TO]
RANJITSINH BAHADURSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-45] [REFERRED TO]
IQBALBHAI BABUBHAI KABARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2018-11-58] [REFERRED TO]
SOHAIL NABI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-10-72] [REFERRED TO]
PRAVINBHAI CHHAGANBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-89] [REFERRED TO]
KHAVAD DHARMENDRABHASI SHANTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-74] [REFERRED TO]
PATEL VINODBHAI KISHANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-99] [REFERRED TO]
PARIMAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-123] [REFERRED TO]
JAGDAMBA TOURS AND TRAVELS THRO JAYESH BABAN PACHPUTE VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-134] [REFERRED TO]
PAPARAM GENARAM VISHNOI VS. STATEOF GUJARAT [LAWS(GJH)-2020-10-184] [REFERRED TO]
HARESH LAKSHMANBHAI RATHORE VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-195] [REFERRED TO]
BHARATBHAI GOGANBHAI KADCHHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-209] [REFERRED TO]
PATEL BRIJESHKUMAR NARESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-226] [REFERRED TO]
SANJAYKUMAR SHANKARBHAI PATEL VS. VERSUS [LAWS(GJH)-2020-10-235] [REFERRED TO]
CHETANBHAI LAXMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-277] [REFERRED TO]
NARESH PREMJIBHAI LANGADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-295] [REFERRED TO]
KEVINKUMAR DHANSUKHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-409] [REFERRED TO]
ANILBHAI DEVCHANDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-504] [REFERRED TO]
KANKARIA INVESTMENT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-615] [REFERRED TO]
RAVJIBHAI POPATBHAI SAPARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-691] [REFERRED TO]
DESHMUKH AASHISHBHAI SUBHASHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-747] [REFERRED TO]
ARVINDBHAI MAVJIBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-850] [REFERRED TO]
NAYI RAKESHKUMAR RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-867] [REFERRED TO]
SARDARBHAI TERABHAI BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-960] [REFERRED TO]
GUAMANSINH PAHADJI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1020] [REFERRED TO]
DURAGARAM KHEMARAM BISHNOI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1043] [REFERRED TO]
MADANLAL BHANWAR REBARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1047] [REFERRED TO]
PITHADIYA KARANBHAI GIRISHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1050] [REFERRED TO]
SURESHBHAI KALSINGBHAI PALAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1052] [REFERRED TO]
MAHESHBHAI PITHABHAI BARIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1066] [REFERRED TO]
SAGAR AMARSHIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-69] [REFERRED TO]
GIGAN DHANABHAI MUCHHAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-77] [REFERRED TO]
KISHAN JANDU DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-80] [REFERRED TO]
SANGITABEN PRABHATBHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-81] [REFERRED TO]
AKABAR ISMAIL MATHDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-88] [REFERRED TO]
SUJARAM LADAJI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-92] [REFERRED TO]
PRAVINBHAI HAKABHAI ORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-191] [REFERRED TO]
DIGVESHKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-241] [REFERRED TO]
LAKHIYARJI MAHOBATJI SODHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-275] [REFERRED TO]
MOHAR LAL MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-4-113] [REFERRED TO]
TATA MOTORS LTD. VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-3-63] [REFERRED TO]
HEMANT KUMAR GUPTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-9-31] [REFERRED TO]
SHARVAN KUMAR @ SARVAN KUMAR @ SHARWAN KUMAR, SON OF RAMASHISH SINGH, RESIDENT OF VILLAGE & PO VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-5-196] [REFERRED TO]
MUNNA YADAV VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-6-75] [REFERRED TO]
MD. SALAUDDIN KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-52] [REFERRED TO]
MD. NOUSHAD KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-9-10] [REFERRED TO]
ARVIND KUMAR PANDEY VS. STATE OF C.G. [LAWS(CHH)-2014-11-26] [REFERRED TO]
IMRAN QURAISHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-4-66] [REFERRED]
MOHD. IRSHAD, S/O MOHD. SALAUDDIN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-3-67] [REFERRED TO]
M/S MGS SUPER SPECIALITY HOSPITAL VS. DISTRICT APPROPRIATE AUTHORITY [LAWS(DLH)-2017-10-2] [REFERRED TO]
ALI AHMAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-117] [REFERRED TO]
VIRENDRA JAISWAL VS. STATE OF U P [LAWS(ALL)-2012-5-10] [REFERRED TO]
CHANDABAI VS. COLLECTOR, JALGAON [LAWS(BOM)-2007-9-244] [REFERRED]
IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES VS. STATE OF U.P. [LAWS(ALL)-2021-5-44] [REFERRED TO]
CHANDRA PAL VS. STATE OF U P [LAWS(ALL)-2021-2-76] [REFERRED TO]
BALENDRA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-3-211] [REFERRED TO]
VIJAY MOHAN SHIVHARE VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2009-9-66] [REFERRED TO]
NAGANATH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-2-87] [REFERRED TO]
TATA MOTORS FINANCE LTD. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-289] [REFERRED TO]
AKHILESHKUMAR RAJKARAN YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-583] [REFERRED TO]
DNYANESHWAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-649] [REFERRED TO]
HIMATSINGH DIPSINGH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-758] [REFERRED TO]
SHAILESH AMRUTBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-779] [REFERRED TO]
BHAVIK NARENDRABHAI GOVANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-806] [REFERRED TO]
RAJUSINH PRAVINSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-385] [REFERRED TO]
THAKKAR ASHOKKUMAR PRABHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-409] [REFERRED TO]
SANJAYBHAI KALUBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-66] [REFERRED TO]
ASHVINBHAI LAXMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-112] [REFERRED TO]
SANJAY SATPAL SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-275] [REFERRED TO]
MALI RAMESHBHAI DAHYABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-334] [REFERRED TO]
JOGINABEN MAYURKUMAR NAYI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-390] [REFERRED TO]
MANOJ PREMCHAND AGEAWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-396] [REFERRED TO]
DEEPAK KUMAR VS. STATE [LAWS(DLH)-2012-1-543] [REFERRED TO]
HASSAINAR AZEEZ VS. STATE OF KERALA [LAWS(KER)-2017-4-20] [REFERRED TO]
JAWAHAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-10-9] [REFERRED TO]
GOVIND SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-75] [REFERRED TO]
KUSHMANT CHAUDHARY VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2015-3-75] [REFERRED TO]
GORRE ANJAIAH VS. STATE OF TELANGANA [LAWS(TLNG)-2019-12-205] [REFERRED TO]
VARASIDI VINAYAKA CONSTRUCTIONS VS. STATE OF TELANGANA [LAWS(TLNG)-2019-12-388] [REFERRED TO]
MANISH KUMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-68] [REFERRED TO]
SHITAL SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-54] [REFERRED TO]
BHARTIBEN MOJIBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-584] [REFERRED TO]
SANJAYKUMAR KAMALKANT SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-2-1002] [REFERRED TO]
MUNNA LAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-1-64] [REFERRED TO]
AMIT KUMAR S/O TEEJRAM SATNAMI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-2-102] [REFERRED TO]
NARAYAN SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-3-21] [REFERRED TO]
JEEVAN PUNDLIKRAO KENDRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-9-132] [REFERRED TO]
RAMDAS MAHADEO PACHGADE VS. POLICE STATION CHAMORSHI [LAWS(BOM)-2003-1-13] [REFERRED TO]
GUNDAM CHANDRA MOULI VS. STATE [LAWS(APH)-2023-4-58] [REFERRED TO]
CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD. VS. THE STATE OF A.P. [LAWS(APH)-2014-9-82] [REFERRED TO]
KADVA IMRANBHAI ISUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-376] [REFERRED TO]
SAMARJEET SINGH VS. STATE OF U P [LAWS(ALL)-2014-5-223] [REFERRED TO]
DEEPAK KUMAR @ BITTOO VS. STATE [LAWS(DLH)-2012-1-439] [REFERRED TO]
GYANENDRA VS. STATE OF U. P. [LAWS(ALL)-2023-4-170] [REFERRED TO]
MOHD. AJMAL VS. STATE OF U.P. [LAWS(ALL)-2017-4-308] [REFERRED TO]
SUSHIL KUMAR DWIVEDI VS. STATE OF U.P. [LAWS(ALL)-2020-1-608] [REFERRED TO]
VIRENDRA GUPTA VS. STATE OF U.P. [LAWS(ALL)-2019-4-336] [REFERRED TO]
PRADEEP KUMAR RASTOGI VS. STATE OF U P [LAWS(ALL)-2008-4-40] [REFERRED TO]
VISHAL AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2003-2-14] [REFERRED TO]
JASWANTSING GURUDEVSING JAT VS. STATE OF GUJARAT [LAWS(GJH)-2005-7-41] [REFERRED TO]
VALJIBHAI BACHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2009-6-78] [REFERRED TO]
RAHUL HASMUKHBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2017-2-273] [REFERRED TO]
MOHAR LAL MAHTO VS. THE STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2013-4-217] [REFERRED TO]
MD SHAHZAD KHAN S/O AHMAD KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-4-147] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-7-220] [REFERRED]
DINESHBHAI JINABHAI VANSH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-272] [REFERRED TO]
DINUBHAI TERSINGBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-290] [REFERRED TO]
JATINVAN DADHICHVAN GUSAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-415] [REFERRED TO]
RAVJIBHAI INDIYABHAI DUBHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-436] [REFERRED TO]
MUNNABHAI SADULBHAI VAGHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-464] [REFERRED TO]
SURAJBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-547] [REFERRED TO]
DIWAN SAHINSHA SIKANDARSHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-587] [REFERRED TO]
GIRISHBHAI HASMUKHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-766] [REFERRED TO]
NIMESH DILIPBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1000] [REFERRED TO]
TABIYAR KALUBHAI PUNJAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1009] [REFERRED TO]
NITESH DHIRUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1011] [REFERRED TO]
AJAYBHAI DEVJIBHAI JAYANTHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-38] [REFERRED TO]
CHANDABHAI NANDLAL SEJAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-42] [REFERRED TO]
SAIYED HAIDERALI MOHAMMEDALI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-60] [REFERRED TO]
MERUBHAI RANMALBHAI ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-63] [REFERRED TO]
NAYANABEN NITINKUMAR PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-64] [REFERRED TO]
RANJITBHAI SHANIYABHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-73] [REFERRED TO]
RATANBHAI NAGJIBHAI KALOTARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-74] [REFERRED TO]
RAVAL KANJIBHAI CHHANABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-82] [REFERRED TO]
RAMESHJI SHAKRAJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-89] [REFERRED TO]
HIRENBHAI SABBIRBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-91] [REFERRED TO]
RAVI UTTAMBHAI ZAWARE VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-102] [REFERRED TO]
SHILP SUNILBHAI PIYUSHBHAI BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2018-9-16] [REFERRED TO]
SANJAYKUMAR SUGNARAM JAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-49] [REFERRED TO]
BHARATKUMAR KALURAM NINAMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-52] [REFERRED TO]
JITENDRAKUMAR MAHENDRABHAI SENMA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-75] [REFERRED TO]
HIRENBHAI HAMIRBHAI KODIYATAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-100] [REFERRED TO]
DHAVAL MANOJKUMAR UPADHYAY VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-102] [REFERRED TO]
JASWANTBHAI KUBERBHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-133] [REFERRED TO]
RAVINA GOPALBHAI GAGDEKAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-140] [REFERRED TO]
VRUNDAVAN KAUSHIKBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-142] [REFERRED TO]
GOVIND NARANBHAI MORI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-159] [REFERRED TO]
JAHIDBHAI HUSENBHAI BAVALIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-176] [REFERRED TO]
NAYANABEN HASMUKHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-181] [REFERRED TO]
MANOJBHAI SURESHBHAI JETHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-196] [REFERRED TO]
SANWARLAL MOHANLAL KUMHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-200] [REFERRED TO]
DHARA MITESH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-253] [REFERRED TO]
RAMESHBHAI VICHHIYABHAI AMALIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-282] [REFERRED TO]
MITESHKUMAR CHIMANBHAI GURJAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-917] [REFERRED TO]
AMRUTBHAI PATABHAI DANGAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-937] [REFERRED TO]
RANCHODJI RUPSANGJI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-42] [REFERRED TO]
DURSINGBHAI LAKADIYABHAI RATHWA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-110] [REFERRED TO]
VAGHELA MANOJ LALAJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-205] [REFERRED TO]
SANJAYKUMAR RAMESHBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-210] [REFERRED TO]
STATE OF GUJARAT VS. DINESHBHAI NAGJIBHAI VAGHELA [LAWS(GJH)-2020-8-267] [REFERRED TO]
MAHADEVBHAI SHANKARJI SUTHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-276] [REFERRED TO]
VADHELA SANJAYSINH ZENUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-401] [REFERRED TO]
PREMARAM VIRDHARAM VISHNOI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-488] [REFERRED TO]
CHANDULAL JIVRAJBHAI CHAU VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-516] [REFERRED TO]
BHATT DUSHIYANT BHARATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-523] [REFERRED TO]
SHANKARBHAI CHITABHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-395] [REFERRED TO]
PRAKASHCHAND BHAVARLAL LUNIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-41] [REFERRED TO]
MANISHBHAI LAXMANBHAI LAKHARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-75] [REFERRED TO]
ARJUNBHAI BAKABHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-97] [REFERRED TO]
ASHOK GANESH SUTHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-102] [REFERRED TO]
MIRKHANBHAI GAGAJIBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-140] [REFERRED TO]
AMIN BHIKHUBHAI VAJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-164] [REFERRED TO]
YASINBHAI AKBARBHAI MOVAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-207] [REFERRED TO]
PARGI VAJABHAI RUPABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-213] [REFERRED TO]
KANCHANBHAI VAJESINGBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-227] [REFERRED TO]
HEMARAM NAGAJIRAM CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-320] [REFERRED TO]
MAKBUL SIDIKBHAI GANDHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-483] [REFERRED TO]
VASUGIRI CHATURGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-573] [REFERRED TO]
SHASH AMITKUMAR ASHOKKUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-588] [REFERRED TO]
ANKIT SWATANTRA KHANDELWAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-590] [REFERRED TO]
NARAYAN LAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-672] [REFERRED TO]
FARUKI KAIYUMUDDIN SHARIFUDDIN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1165] [REFERRED TO]
KETANBHAI JADAVBHAI MOVLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1451] [REFERRED TO]
PRATIBHA RAMESH BADGUJAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1453] [REFERRED TO]
YUNUSKHA UMARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1458] [REFERRED TO]
SURATI JAYSHREEBEN SHASHIKANTBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1460] [REFERRED TO]
DAHYABHAI JETHABHAI MORI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-253] [REFERRED TO]
VIRENDRA RATILAL GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-259] [REFERRED TO]
LEELABEN SHAPABHAI MAVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-357] [REFERRED TO]
BAHADURSINGH BHAVANSINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-460] [REFERRED TO]
RAKESH RATANSINH BHILALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-507] [REFERRED TO]
PANDITBHAI CHATURBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-641] [REFERRED TO]
KALUBHAI RAMSIBHAI KHAMBHLA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-654] [REFERRED TO]
RAJA HAKABHAI MORI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-719] [REFERRED TO]
JITENDRAKUMAR HIRABHAI RAJPUROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-720] [REFERRED TO]
NARESH ARVIND NAIK VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-744] [REFERRED TO]
IMRAN GULAMMOHAMMAD SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-815] [REFERRED TO]
BISNOI RAJURAM KALURAM VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-120] [REFERRED TO]
MAYURBHAI KANTIBHAI JILKA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-122] [REFERRED TO]
ASHOKBHAI VRAJLAL GAJIPARA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-154] [REFERRED TO]
MAHESHBHAI MULJIBHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-156] [REFERRED TO]
SHANKAR KEKDIYA DEHDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-178] [REFERRED TO]
BHARATKUMAR SHIVLALBHAI SURTI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-180] [REFERRED TO]
PATHAN JABIRKHAN YASHINKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-185] [REFERRED TO]
HEMRAJ MEHARAM JATT VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-203] [REFERRED TO]
MAKWANA DIPAKBHAI VALLABHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-253] [REFERRED TO]
JITUBHAI JASHABHAI BHAMBHALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-285] [REFERRED TO]
POPATLAL CHHAGANLAL KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-287] [REFERRED TO]
ARPANKUMAR MAHESHBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-316] [REFERRED TO]
H D B FINANCIAL LIMITED THRO MEHULKUMAR G THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-318] [REFERRED TO]
KOTAK MAHINDRA BANK LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-238] [REFERRED TO]
BACHANI UMESH REVACHAND VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1364] [REFERRED TO]
RAJUBHAI KANABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1454] [REFERRED TO]
JAVEDBHAI RAMJANBHAI UNADPUTRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-24] [REFERRED TO]
GOSAI SHANKARGIRI RUGNATHGIRI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-109] [REFERRED TO]
ARVINDBHAI CHANDUBHAI PATANWADIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-130] [REFERRED TO]
RIAJ AMADBHAI HERANJA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-32] [REFERRED TO]
VINODBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-149] [REFERRED TO]
IBRAHIM MALUKABHAI SETHA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-208] [REFERRED TO]
NARESHKUMAR MALAJI NAYI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-6] [REFERRED TO]
ARVIND NANABHAI PATIL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-10] [REFERRED TO]
ALGOTAR MEHULBHAI REVABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-163] [REFERRED TO]
ASHISHBHAI MANILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-380] [REFERRED TO]
RATHVA NARIYABHAI NAVALABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-310] [REFERRED TO]
AMITKUMAR MADANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-312] [REFERRED TO]
ABDULMUNAFBHAI ISMAILBHAI VOHRA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-376] [REFERRED TO]
SURESHBHAI BHANABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-378] [REFERRED TO]
TELI LALUJI HIRALAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-602] [REFERRED TO]
NARENDRAKUMAR GANPATBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-604] [REFERRED TO]
SUKHABHAI VIRABHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-609] [REFERRED TO]
VENKATRAGHVAN VS. STATE OF KARNATAKA [LAWS(KAR)-2005-12-6] [REFERRED TO]
GOVINDBHAI MANSHIBHAI GODANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-18] [REFERRED TO]
HIRENKUMAR ISHVARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-20] [REFERRED TO]
SATISH SUBHASH CHANDRA KANDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-442] [REFERRED TO]
BHAGWATI JWELLERS VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-548] [REFERRED TO]
KOGTA FINANCIAL LTD. VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-188] [REFERRED TO]
GANGARAM BABULAL VISHNOI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-219] [REFERRED TO]
MAHESH RAJABHAI MAHESHWARI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-221] [REFERRED TO]
URMILA RAMSUKH PANDEY VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-224] [REFERRED TO]
UMESHKUMAR JAGDISHBHAI BAJPEYI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-244] [REFERRED TO]
KOTAK MAHINDRA BANK LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-52] [REFERRED TO]
MADHUBHAI FAKIRBHAI SHEKHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-753] [REFERRED TO]
KARANBHAI RAJESHBHAI GAJERA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1017] [REFERRED TO]
RAJUBHAI BANSBOPAL PANDIT VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1209] [REFERRED TO]
HARSHADBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1298] [REFERRED TO]
KAMLESHBHAI SAMARSINH BARIA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1335] [REFERRED TO]
CHANDUBHAI BABUBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1436] [REFERRED TO]
SACHINBHAI SHIVJIBHAI GHASI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1512] [REFERRED TO]
ACHELAL PARASHNATH YADAV VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1573] [REFERRED TO]
HARESHBHAI GOVINDLAL MODI VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1630] [REFERRED TO]
DEEPU MAGAN AKHADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-221] [REFERRED TO]
BABUBHAI CHHAGANBHAI DAFADA VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-394] [REFERRED TO]
LULJIBHAI RATUBHAI RATHVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-1641] [REFERRED TO]
DHANRAJSINH LAXMANSINH CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1579] [REFERRED TO]
MANJIT SINGH VS. STATE [LAWS(DLH)-2014-9-311] [REFERRED TO]
MANJIT SINGH VS. STATE [LAWS(DLH)-2014-9-311] [REFERRED TO]
ABDUL SAMAD VS. STATE OF KERALA [LAWS(KER)-2011-3-150] [REFERRED TO]
V S SWATHI D/O S B SAMPATH KRISHNA VS. ANTI CORRUPTION BUREAU BENGALURU RURAL DIVISION, BENGALURU [LAWS(KAR)-2019-2-28] [REFERRED TO]
MOHAMMAD SHAMEER VS. STATE OF KARNATAKA [LAWS(KAR)-2019-10-122] [REFERRED TO]
PANKAJ KUMAR SHARMA VS. STATE OF JHARKHAND & ANR. [LAWS(JHAR)-2007-1-73] [REFERRED TO]
C.K.SHERIN VS. STATE OF KERALA [LAWS(KER)-2024-3-58] [REFERRED TO]
GOVIND SINGH VS. STATE OF M P AND ANOTHER [LAWS(MPH)-2012-2-232] [REFERRED]
BIRBAL ADIWASI VS. STATE F M P [LAWS(MPH)-2013-12-61] [REFERRED TO]
SHANTHA VS. ASSISTANT DIRECTOR, MINES AND MINERALS [LAWS(MAD)-2020-9-628] [REFERRED TO]
LAKSHMI VS. ASSISTANT DIRECTOR, DEPARTMENT OF GEOLOGY AND MINING [LAWS(MAD)-2020-9-736] [REFERRED TO]
SURESH VS. REVENUE DIVISIONAL OFFICER, THANJAVUR [LAWS(MAD)-2020-9-738] [REFERRED TO]
MUNIYASAMY VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-880] [REFERRED TO]
KARUNANITHI VS. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKOTTAI DISTRICT, PUDUKOTTAI [LAWS(MAD)-2021-1-118] [REFERRED TO]
U.MAHALINGAM VS. ASSISTANT DIRECTOR OF GEOLOGY AND MINING [LAWS(MAD)-2020-9-435] [REFERRED TO]
S. KALYANI VS. REVENUE DIVISIONAL OFFICER, SRIVAIGUNDAM TALUK [LAWS(MAD)-2021-2-86] [REFERRED TO]
HETAMSARIA PLASTICS PRIVATE LIMITE VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-11-39] [REFERRED TO]
B.RAMAMOORTHY VS. ASSISTANT DIRECTOR,MINES AND MINERALS DEPARTMENT OF GEOLOGY AND MINING [LAWS(MAD)-2020-8-97] [REFERRED TO]
M.VIJAYALAKSHMI VS. DISTRICT REVENUE OFFICER,TENKASI DISTRICT, TENKASI [LAWS(MAD)-2020-8-98] [REFERRED TO]
VADIVEL VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-121] [REFERRED TO]
S.MURUGAN VS. REVENUE DIVISIONAL OFFICER, TIRUCHENDUR REVENUE DIVISION, TIRUCHENDUR [LAWS(MAD)-2020-8-163] [REFERRED TO]
BALRAJ VS. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE [LAWS(MAD)-2020-8-174] [REFERRED TO]
POUNRAJ VS. ASSISTANT DIRECTOR,GEOLOGY AND MINING,MADURAI DISTRICT. [LAWS(MAD)-2020-8-186] [REFERRED TO]
JAYASEELI VS. ASSISTANT DIRECTOR [LAWS(MAD)-2020-7-1] [REFERRED TO]
ASHOKUMAR VS. REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI DISTRICT [LAWS(MAD)-2020-9-94] [REFERRED TO]
RAMAR VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-109] [REFERRED TO]
CHINNAN VS. REVENUE DIVISIONAL OFFICER, MADURAI [LAWS(MAD)-2020-9-225] [REFERRED TO]
DINESKUMAR VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-9-341] [REFERRED TO]
GHASANA MAHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-2019-1-47] [REFERRED TO]
A GUNASEKAR VS. STATE [LAWS(MAD)-2016-8-331] [REFERRED]
GANAPATI SAHU VS. STATE OF ODISHA [LAWS(ORI)-2022-10-87] [REFERRED TO]
SHANTA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-12-193] [REFERRED TO]
R.RAMESH VS. STATE [LAWS(MAD)-2016-6-38] [REFERRED TO]
LUKMAN VS. STATE [LAWS(MAD)-2016-6-87] [REFERRED TO]
OLI MOHAMMED VS. STATE [LAWS(MAD)-2015-3-624] [REFERRED TO]
V.ASHOK VS. HOUSING DEVELOPMENT FINANCE CORP BANK LTD [LAWS(MAD)-2012-11-211] [REFERRED TO]
PANDI VS. STATE, REPRESENTED BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-2-582] [REFERRED TO]
RAJESH S. VS. STATE [LAWS(KAR)-2020-2-302] [REFERRED TO]
MUNIYAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2018-3-972] [REFERRED TO]
R SATHIYENDRAN VS. SUB-INSPECTOR OF POLICE [LAWS(MAD)-2018-1-202] [REFERRED TO]
BRIJESH DIWEDI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-12-104] [REFERRED TO]
MAJEENDRANATH SAIT ALIAS MAHESH SAIT VS. MUHAMMAD RAFI [LAWS(KER)-2007-1-82] [REFERRED TO]
IMBICHI ALI VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2007-2-210] [REFERRED TO]
MOHAMMED SHIHAB P K VS. STATE OF KERALA [LAWS(KER)-2007-3-183] [REFERRED TO]
ACHUTHA RAJ NARAYANAN RAJ VS. STATE OF KERALA [LAWS(KER)-2007-3-213] [REFERRED TO]
PANCHAMI VS. STATE OF KERALA [LAWS(KER)-2007-7-104] [REFERRED TO]
SHISHUPAL SINGH RATHORE VS. STATE OF M.P. AND OTHER [LAWS(MPH)-2017-1-67] [REFERRED TO]
AVINESH @ DHIRAJ VS. STATE OF M.P [LAWS(MPH)-2017-12-103] [REFERRED TO]
NATUBHAI JODHABHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-28] [REFERRED TO]
JAGDISHBHAI SHYAMJIBHAI SABHADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-41] [REFERRED TO]
DEVARAM HARCHANDRAM DEWASI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2022] [REFERRED TO]
KOTIYA KETANBHAI SAMJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2045] [REFERRED TO]
KANAIYABHAI RAJUBHAI HALPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2047] [REFERRED TO]
YASHPALSINH RAGHUVEERSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2054] [REFERRED TO]
BHUPATBHAI POPATBHAI LUHAR (GADLIYA) VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-640] [REFERRED TO]
DEVANG PRABHUBHAI BHAGAT VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-964] [REFERRED TO]
VIPUL DAGDU PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1915] [REFERRED TO]
BHARATSINH PUNJABHAI SODHA BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-339] [REFERRED TO]
BARIA ROHITBHAI ARJUNBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-967] [REFERRED TO]
KALU NATHULAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-5-223] [REFERRED TO]
MAHESH CHANDRAKANT BHOMBE VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-316] [REFERRED TO]
DABHI KANUBHAI THAVARABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1139] [REFERRED TO]
SHANKARLAL HARILAL TAILI VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1985] [REFERRED TO]
SARAIYA VIPULBHAI MEPABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-5] [REFERRED TO]
ASHOK KUMAR VS. STATE OF KERALA [LAWS(KER)-2012-9-365] [REFERRED TO]
SURESHKUMAR SUVALAL PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1226] [REFERRED TO]
GOHIL KARSHANBHAI JASABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1691] [REFERRED TO]
VANRAJBHAI DHIRUBHAI VIKAMA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-70] [REFERRED TO]
PARIVAR EDUCATION SOCIETY VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-341] [REFERRED TO]
BHOI CHANDRAKANT MOTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-375] [REFERRED TO]
TRIBHUWAN CHITRANJAN PRASAD SINHA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-578] [REFERRED TO]
GANAVA VINABEN GULABSINH VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-925] [REFERRED TO]
DAXESH MAHESHBHAI AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1281] [REFERRED TO]
ASHFAQUE HAFIZ MALIK VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-1637] [REFERRED TO]
CHAUDHARY HITENDRA SATISHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-130] [REFERRED TO]
YUVRAJSINH VIKRAMSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-519] [REFERRED TO]
CHAROLIYA VALLABHBHAI SHAMBHUBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-99] [REFERRED TO]
PRAMODKUMAR UTTAMBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-134] [REFERRED TO]
PATHAN SALIMKHAN HAYATKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-414] [REFERRED TO]
MAHESHKUMAR RANJITSINH CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1045] [REFERRED TO]
GORDHANBHAI NANJIBHAI RANGPARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1418] [REFERRED TO]
RATHOD KUSUMBEN SANJAYBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-774] [REFERRED TO]
LALJIBHAI BODHABHAI TOTA VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-1186] [REFERRED TO]
REVAJIBHAI SAMARIYABHAI DUNGRIBHIL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-54] [REFERRED TO]
GADHVI NAGESHRIBEN MANGAL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-56] [REFERRED TO]
BHUPTABHAI NATHABHAI JADAV VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1755] [REFERRED TO]
PUSALAPATHI SHYAMLA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-52] [REFERRED TO]
VENKATSAI ENTERPRISES VS. STATE OF TELANGANA [LAWS(TLNG)-2021-3-154] [REFERRED TO]
MOHAMMED MOHSIN ALI VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-147] [REFERRED TO]
RAJENDRA HANUMANTHU NANGRE VS. STATE OF TELANGANA [LAWS(TLNG)-2021-12-83] [REFERRED TO]
KAPPALA UPENDER VS. STATE OF TELANGANA [LAWS(TLNG)-2021-6-78] [REFERRED TO]
KOTLA ASHOK RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-107] [REFERRED TO]
ARCHANA VS. STATE OF KERALA [LAWS(KER)-2014-7-119] [REFERRED TO]
RAJENDRA YADAV VS. STATE OF BIHAR [LAWS(PAT)-2020-1-54] [REFERRED TO]
GANPATI TRADERS VS. STATE OF BIHAR [LAWS(PAT)-2022-9-65] [REFERRED TO]
SURESH RAY VS. STATE OF BIHAR [LAWS(PAT)-2023-12-7] [REFERRED TO]
M. CHANDER NAIK VS. STATE OF TELANGANA [LAWS(TLNG)-2020-10-57] [REFERRED TO]
PREM KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2020-10-70] [REFERRED TO]
ALKA SINGH WIFE OF SANJAY KUMAR @ SANJAY SINGH VS. THE STATE OF BIHAR [LAWS(PAT)-2018-7-197] [REFERRED TO]
DHANABAL VS. DISTRICT REVENUE OFFICER, PUDUKKOTTAI [LAWS(MAD)-2024-3-280] [REFERRED TO]
RAJKIRAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-158] [REFERRED TO]
LAXMAN S/O SAMDA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-4-43] [REFERRED TO]
DHARAMSINGH AND OTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-8-224] [REFERRED TO]
VAKIL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-35] [REFERRED TO]
JEETU RAJU RAM SANSI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-11-149] [REFERRED TO]
ASHOK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-11-30] [REFERRED TO]
TEJPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-8-43] [REFERRED TO]
MEGH NATH S/O SHRI BABU NATH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-2-62] [REFERRED TO]
NARAYAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-3-220] [REFERRED TO]
SUKHLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-7] [REFERRED TO]
SHANKARLAL GODARA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-18] [REFERRED TO]
SWROOPA MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-203] [REFERRED TO]
IMRAN KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-337] [REFERRED TO]
ARJUN RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-7-44] [REFERRED TO]
SREI EQUIPMENT FINANCE PRIVATE LIMITED VS. STATE OF BIHAR [LAWS(PAT)-2013-10-37] [REFERRED TO]
MD.QUASIM ANSARI VS. STATE OF BIHAR THRU.CBI [LAWS(PAT)-2007-11-123] [REFERRED TO]
BHAGWAT SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-6-110] [REFERRED TO]
CHANDA SHARMA VS. STATE OF M P [LAWS(MPH)-2014-3-32] [REFERRED TO]
GURBINDER SINGH @ SHINDER VS. STATE OF PUNJAB [LAWS(P&H)-2016-9-4] [REFERRED TO]
MAKHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-619] [REFERRED TO]
JASVEER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-284] [REFERRED TO]
SUNDARAM FINANCE LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-7-12] [REFERRED TO]
E NIRMALA VS. ADDITIONAL SUPERINTENDENT OF POLICE PROHIBITION AND EXCISE WING DEPARTMENT [LAWS(MAD)-2011-4-339] [REFERRED TO]
JIA LAL VS. STATE OF U T CHANDIGARH [LAWS(P&H)-2012-1-866] [REFERRED]
SURAJ NATH S/O RATANLAL NATH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-93] [REFERRED TO]
RAMESH PRATAP SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-385] [REFERRED TO]
NANDRAM GAWLI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-39] [REFERRED TO]
D UR JESH RAJVADE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-6-130] [REFERRED TO]
SURESH KHEDE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-76] [REFERRED TO]
SURENDRA DHAKAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-1-74] [REFERRED TO]
CHOLAMANDLAM INVESTMENTS & FINANCE CO. LTD VS. STATE OF M.P. [LAWS(MPH)-2019-8-109] [REFERRED TO]
RAM BHAROSE SAHARIYA VS. STATE OF M P [LAWS(MPH)-2020-10-144] [REFERRED TO]
RAMA ROADLINES VS. STATE OF M.P. [LAWS(MPH)-2020-8-31] [REFERRED TO]
DINESH VS. STATE OF M.P. [LAWS(MPH)-2020-8-262] [REFERRED TO]
ARUN alias ARUNPRASAD VS. STATE [LAWS(MAD)-2007-2-360] [REFERRED TO]
YASWANT POWAR VS. STATE OF ORISSA [LAWS(ORI)-2003-12-42] [REFERRED TO]
ANIL KUMAR AGRAWAL VS. STATE OF ORISSA [LAWS(ORI)-2005-3-42] [REFERRED TO]
SOUBHAGYA KUMAR PANDA VS. STATE OF ORISSA [LAWS(ORI)-2003-7-38] [REFERRED TO]
Shri Ashok Kumar Saha VS. State of Orissa [LAWS(ORI)-2004-7-32] [REFERRED TO]
AMIT TAUNK ALIAS AMIT KISHORE TAUNK VS. STATE OF ORISSA [LAWS(ORI)-2005-10-33] [REFERRED TO]
RAHUL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-3-101] [REFERRED TO]
FAIRDEAL ENTERPRISES VS. STATE OF U T AND ANOTHER [LAWS(P&H)-2019-7-134] [REFERRED TO]
ADHUNIK CROP CARE PRIVATE LIMITED VS. UNION OF INDIA [LAWS(P&H)-2019-12-85] [REFERRED TO]
KRISHAN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2006-9-31] [REFERRED TO]
RAJESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2007-1-46] [REFERRED TO]
MOHD UMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2015-4-23] [REFERRED TO]
RAVINDRA BAPUNATH TAYADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-16] [REFERRED TO]
ANWAR HASHMI VAKIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-190] [REFERRED TO]
TRIDIP MITRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-10-23] [REFERRED TO]
RAMAYAN YADAV S/O GANGA RAM YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-2-123] [REFERRED TO]
VIRENDRA GUPTA VS. STATE OF U.P. [LAWS(ALL)-2018-8-308] [REFERRED TO]
MUJTABA ALI KHAN VS. JUDICIAL MAGISTRATE-III, LUCKNOW [LAWS(ALL)-2023-3-99] [REFERRED TO]
ANIS VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2013-9-267] [REFERRED TO]
MEVA LAL VS. STATE OF U.P. [LAWS(ALL)-2014-4-147] [REFERRED TO]
GEETHA DECORTICATERS VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-11-83] [REFERRED TO]
KAMTA PRASHAD SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-64] [REFERRED TO]
VINOD CHAUHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-126] [REFERRED TO]
RAJESHBHAI SADEVANBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-384] [REFERRED TO]
VIJAYSINGH VAKTAWARSINGH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-410] [REFERRED TO]
SOLANKI RAMESHSINGH KALSING VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-422] [REFERRED TO]
KALAL AMRUTBHAI BAGHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-435] [REFERRED TO]
SOLANKI BABULAL MAFAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-204] [REFERRED TO]
HARSHADBHAI NARSHINHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-205] [REFERRED TO]
PRATIK VASUDEVBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-272] [REFERRED TO]
ARVINDBHAI MAHIJIBHAI PADHIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-283] [REFERRED TO]
KALPESHBHAI PRAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-382] [REFERRED TO]
GANESHBHAI AJITBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-444] [REFERRED TO]
KALABHAI DEVAYATBHAI MORI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-470] [REFERRED TO]
KALUBHAI MOHAMMEDBHAI KHATKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-624] [REFERRED TO]
BHAVESH PRAVINBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1174] [REFERRED TO]
BASHEER AHMED VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-1-116] [REFERRED TO]
DAVINDER SINGH VS. UNION OF INDIA [LAWS(CAL)-2022-9-132] [REFERRED TO]
DURGA PRASAD VS. STATE OF U P [LAWS(ALL)-2008-2-167] [REFERRED TO]
GOPAL VISHVAS VS. STATE OF CHHATISGARH [LAWS(CHH)-2005-2-3] [REFERRED TO]
BHAVESH KODIRAM SINDE VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-717] [REFERRED TO]
POPATBHAI DHULABHAI KATARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-868] [REFERRED TO]
AMRESH RAMDINESH MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2022-4-948] [REFERRED TO]
LALJIBHAI GOBARBHAI BHUNDIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-370] [REFERRED TO]
JAGRUTIBEN JAYANTIBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-58] [REFERRED TO]
DHARMENDRA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-119] [REFERRED TO]
PANKAJBHAI RAJUBHAI TALPADA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-809] [REFERRED TO]
BHIL MUKESHJI RAMAJI VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-149] [REFERRED TO]
HEMANTKUMAR RAMESHBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-8] [REFERRED TO]
MD. RAJIBUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2022-8-18] [REFERRED TO]
MR. P. DINESH SHETTY AND OTHERS VS. THE STATE [LAWS(KAR)-2018-8-182] [REFERRED TO]
MISHRILAL LADURAM GUJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-1338] [REFERRED TO]
RANJITBHAI ISHVARBHAI CHUNARA VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-185] [REFERRED TO]
NATVARBHAI BUDHIYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-616] [REFERRED TO]
RIZWAN ISHAQ PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-121] [REFERRED TO]
THAKORE RENUSINH DINESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-156] [REFERRED TO]
DABHI DIGVIJAYSINH MAHIPATSINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-207] [REFERRED TO]
SIPAI MAHMAD ARIF SORAMKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-248] [REFERRED TO]
NAKIYA RAMESHBHAI ISHVARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-79] [REFERRED TO]
GOHIL SATYADEEPSINH INDUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-145] [REFERRED TO]
VANJARA RANCHHODBHAI AKHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-216] [REFERRED TO]
VIKRAMSINH BHAVSINH GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-242] [REFERRED TO]
VIJAYSINH PRABHATSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-295] [REFERRED TO]
VAGHELA LALBHA ZENUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-303] [REFERRED TO]
DIPAK CHAKRAPRASAD DHAMALA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-380] [REFERRED TO]
DEVABHAI AAPABHAI TRAMTA VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-394] [REFERRED TO]
TEJAS RAJESHBHAI CHAUDHARI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-482] [REFERRED TO]
RAFIKBHAI HUSENBHAI SHEKH VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-497] [REFERRED TO]
PRITHVIRAJ VANIRAM JAT VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-553] [REFERRED TO]
CHAUHAN KAUSHIK DHANJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-618] [REFERRED TO]
NOSHAD AKRAM KHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-656] [REFERRED TO]
KAUSHALKUMAR GOVINDBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-717] [REFERRED TO]
DHARMIBEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-731] [REFERRED TO]
ARVINDSINH LADHUBHA ZALA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-510] [REFERRED TO]
DHAVALBHAI MAGANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-842] [REFERRED TO]
NITINBHAI ANANDRAM BAROLIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1437] [REFERRED TO]
PARMAR MAHESHBHAI GAUTAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-124] [REFERRED TO]
RAFIQBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-126] [REFERRED TO]
ALISAR SUBHAN HASANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-342] [REFERRED TO]
KANJI VELAJI THHAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-369] [REFERRED TO]
MOHANBHAI KISHANBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-408] [REFERRED TO]
BAHADURSINH AMARSINH RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-412] [REFERRED TO]
BHATT DUSHIYANT BHARATBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-568] [REFERRED TO]
VISHNUBHAI AMBALAL NAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-176] [REFERRED TO]
VIKRAMBHAI LAXMANBHAI BHURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-188] [REFERRED TO]
NANDINI VINODKUMAR VARMA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-214] [REFERRED TO]
ARVINDPURI NENPURI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-216] [REFERRED TO]
RENISHKUMAR GIRISHBHAI KALOTRA VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-247] [REFERRED TO]
SIRAJ SALIMBHAI PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-249] [REFERRED TO]
MOHAMMEDBHAI IBRAHIMBHAI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-281] [REFERRED TO]
NANJIBHAI RAMANBHAI RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-283] [REFERRED TO]
MAKSUDBHAI IKBALBHAI MEMON (GULZAR) VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-87] [REFERRED TO]
KAMLESH MOHAN RAMCHANDRA CHATURVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-246] [REFERRED TO]
SHAILESHBHAI HIRJIBHAI RADADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-297] [REFERRED TO]
SHAILESHBHAI BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1157] [REFERRED TO]
PRASHANTKUMAR KASHINATH MAHAJAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-2] [REFERRED TO]
MUKESHBHAI BHIKHABHAI VASVELIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-1032] [REFERRED TO]
ARJANBHAI RAMESHBHAI VANZARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-345] [REFERRED TO]
VANRAJBHAI DHANJIBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-7] [REFERRED TO]
CHAUHAN AABURAJSINH PRATAPSINH VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-143] [REFERRED TO]
VANRAJBHAI NARANBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-185] [REFERRED TO]
WASIMKHAN MANVARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-88] [REFERRED TO]
BALUBHAI VALLABHBHAI THUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-160] [REFERRED TO]
KRUNAL HASHMUKHBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-382] [REFERRED TO]
RAFIKBAHI NURMOHAMMAD GHANCHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-401] [REFERRED TO]
MOHAN SOHANKARLAL DANGI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-31] [REFERRED TO]
SHARMA RAVINDRA BINDA VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-306] [REFERRED TO]
UMESHBHAI MOHANBHAI SORTHI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-308] [REFERRED TO]
RATILAL MAGANBHAI MALI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-322] [REFERRED TO]
HASHMUKH DAHYALAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-337] [REFERRED TO]
KRUSHNA URJA PROJECT PRIVATE LTD. VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-339] [REFERRED TO]
DHARMENDRA FOJDAR PASWAN VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-384] [REFERRED TO]
VASAVA BABUBHAI GORDHANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-598] [REFERRED TO]
DEVILAL PYARCHAND KUMAR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-216] [REFERRED TO]
VIJAY ARJANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-226] [REFERRED TO]
DINESH @ DENI ISHWARBHAI THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-227] [REFERRED TO]
PANKZARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-247] [REFERRED TO]
RANCHHODBHAI MANJIBHAI PAGI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-258] [REFERRED TO]
PAPPULAL SOHANLAL TUSAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-276] [REFERRED TO]
RATANSINH MOBATSINH RAJPUT VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-667] [REFERRED TO]
H.D.B. FINANCIAL LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2021-9-855] [REFERRED TO]
PARESHKUMAR JAYKARBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2017-12-33] [REFERRED TO]
PARESHKUMAR JAYKARBHAI BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2017-12-33] [REFERRED TO]
SAVANTRAM JUTARAM JAT VS. STATE OF GUJARAT [LAWS(GJH)-2018-12-113] [REFERRED TO]
DEEPAK KUMAR VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2014-9-89] [REFERRED TO]
MAHESH PRASAD, SON OF RAM JATAN YADAV RESIDENT OF VILLAGE GOVINDPUR, P.O. AND P.S. MANDU, DISTRICT VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-7-194] [REFERRED TO]
BHAVARSINGH LALSINGH SISODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-10] [REFERRED TO]
BHERULAL KANHAIYALAL SUTHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-64] [REFERRED TO]
SHATRUGHAN SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-10-13] [REFERRED TO]
THAKOR JITUJI SHAKRAJI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-98] [REFERRED TO]
GAUN DAYANAND BALWANT VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-114] [REFERRED TO]
NAVALSINH NATVARSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-129] [REFERRED TO]
ABUBAKAR RIZWAN MALKANI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-131] [REFERRED TO]
MANOHARCHAND VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-144] [REFERRED TO]
MERABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-146] [REFERRED TO]
DINESH BHARIRATHRAM BISHNOI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-163] [REFERRED TO]
ALPESHBHAI JAYANTIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-202] [REFERRED TO]
CHANDUJI SHANAJI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-250] [REFERRED TO]
ZALA JAGATSINGH JAVANSINGH VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-264] [REFERRED TO]
AMARSHIBHAI RANCHHODBHAI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-273] [REFERRED TO]
PRAJAPATI JASHVANTBHAI LAXMANBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-274] [REFERRED TO]
VANRAJBHAI JASKUBHAI KHADA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-427] [REFERRED TO]
PRAVINBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-480] [REFERRED TO]
JAYESHGAR HIRAGAR GUSAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-790] [REFERRED TO]
SHILABEN SURESHBHAI SHRIVAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-799] [REFERRED TO]
RATHAVA DILIPBHAI RUVJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-984] [REFERRED TO]
NARSHI VALA JATIYA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1013] [REFERRED TO]
MOHAMMAD SADIK GULAMRASUL KURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1046] [REFERRED TO]
KANTIBHAI RAMSANG PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1054] [REFERRED TO]
PRAJAPATI ANILKUMAR DEVABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1067] [REFERRED TO]
JAYANTIBHAI ABHABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-1068] [REFERRED TO]
PRATIMABEN SURESHBHAI PANCHAL VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-36] [REFERRED TO]
SAJJANSING GULABSING CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-71] [REFERRED TO]
NIKITA NITINBHAI SUMRA VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-79] [REFERRED TO]
ISHWAR PREMCHAND RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-120] [REFERRED TO]
PARMAR ALPESHKUMAR UDESINH VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-178] [REFERRED TO]
VASAVA FULJIBHAI GIMBALIYABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2020-11-189] [REFERRED TO]
HIRANI JAYANTIBHAI THAKARSHIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-591] [REFERRED TO]
DEEPAKKUMAR NAVANEETLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-314] [REFERRED TO]
VIJESINH SOMABHAI BARAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-745] [REFERRED TO]
ANITABEN ASHOKBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-784] [REFERRED TO]
BHOJABHAI MOTIBHAI RABARI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1501] [REFERRED TO]
MASAR FATABHAI BHEMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1649] [REFERRED TO]
VIJAYSINH PRITAMSINH DARBAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-98] [REFERRED TO]
RAJESHKUMAR RAMSINGH SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-28] [REFERRED TO]
KISHANBHAI PALVIBHAI DUBHIL VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-17] [REFERRED TO]
VIPULBHAI JAMUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-780] [REFERRED TO]
MOHAMMED AZHARUDDIN S/O MOHAMMED SHABBIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-11] [REFERRED TO]
KUNDAN JHAMAKLAL JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-41] [REFERRED TO]
MERA RAM MOOLA RAM VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-85] [REFERRED TO]
PATHAN SULTANKHAN RIYAZKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2025] [REFERRED TO]
NAJARUDDINBHAI ALIBHAI BADI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2027] [REFERRED TO]
AJITKUMAR LAXMANSINH JODHPURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-2042] [REFERRED TO]
DIPAK HARGOVINDBHAI GUJJAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-39] [REFERRED TO]
PRAJITBHAI GOPALBHAI BIRARI VS. PRAJITBHAI GOPALBHAI BIRARI [LAWS(GJH)-2023-3-1] [REFERRED TO]
ALPESH VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-130] [REFERRED TO]
LAXMANBHAI MAKANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-730] [REFERRED TO]
KAMLESH AMARSINGH GAMAD VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1766] [REFERRED TO]
HITESHBHAI NAROTAMBHAI BUDDHDEV VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1925] [REFERRED TO]
DIPAKKUMAR RAMASRE PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-3-1977] [REFERRED TO]
RAHUL P.U. VS. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY [LAWS(KER)-2022-11-342] [REFERRED TO]
SUHALI VS. STATE OF KERALA [LAWS(KER)-2024-7-205] [REFERRED TO]
G. ARUN PRASANNA VS. ELANGO [LAWS(MAD)-2022-1-277] [REFERRED TO]
PANDI VS. DISTRICT REVENUE OFFICER, MADURAI [LAWS(MAD)-2022-6-260] [REFERRED TO]
SEBASTIAN VS. REVENUE DIVISIONAL OFFICER, RAMNAGAR [LAWS(MAD)-2020-9-643] [REFERRED TO]
ANITHA VS. REVENUE DIVISIONAL OFFICER, SIVAGANGAI [LAWS(MAD)-2020-9-740] [REFERRED TO]
JESU MICHAEL VS. STATE [LAWS(MAD)-2021-12-20] [REFERRED TO]
KALI MUTHU VS. REVENUE DIVISIONAL OFFICER PARAMAKUDI,RAMANATHAPURAM DISTRICT [LAWS(MAD)-2020-8-277] [REFERRED TO]
SARAVANAN VS. REVENUE DIVISIONAL OFFICER, PATTUKOTTAI [LAWS(MAD)-2020-9-1] [REFERRED TO]
MOHAMMED FAROOK VS. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-9-29] [REFERRED TO]
ASHOK KUMAR VS. ASSISTANT DIRECTOR OF GEOLOGY AND MINING [LAWS(MAD)-2020-9-337] [REFERRED TO]
D.SARATHKUMAR VS. ASSISTANT DIRECTOR, MINES AND MINERALS,THOOTHUKUDI DISTRICT [LAWS(MAD)-2020-9-398] [REFERRED TO]
VEERAMAKALI VS. ASSISTANT DIRECTOR, TAMILNADU MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-9-497] [REFERRED TO]
GANESAN VS. ASSISTANT DIRECTOR,TAMIL NADU MINES AND MINERALS DEPARTMENT [LAWS(MAD)-2020-9-569] [REFERRED TO]
BASKAR VS. ASSISTANT DIRECTOR, MINES AND MINERALS DEVELOPMENT [LAWS(MAD)-2020-8-46] [REFERRED TO]
VIJAYA BASKARAN VS. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER, PARAMAKUDI [LAWS(MAD)-2020-8-47] [REFERRED TO]
MEENAKSHI SUNDARAM VS. ASSISTANT DIRECTOR, TAMILNADU MINES AND MINERALS [LAWS(MAD)-2020-8-49] [REFERRED TO]
V.ARIKRISHNAN VS. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-63] [REFERRED TO]
DINESH VS. ASSISTANT DIRECTOR, GEOLOGY AND MINES DEPARTMENT [LAWS(MAD)-2020-8-78] [REFERRED TO]
SELVARAJ VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-111] [REFERRED TO]
APPAR SAMY VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-116] [REFERRED TO]
MURUGESAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-128] [REFERRED TO]
R.RAJAKUMARI VS. DISTRICT COLLECTOR, KARUR DISTRICT [LAWS(MAD)-2020-8-135] [REFERRED TO]
YOGA NAGARAJAN VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-138] [REFERRED TO]
RAMAIAH VS. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE [LAWS(MAD)-2020-8-150] [REFERRED TO]
S.MANOJRAM VS. DISTRICT COLLECTOR,KARUR DISTRICT [LAWS(MAD)-2020-8-189] [REFERRED TO]
MANI VS. REVENUE DIVISIONAL OFFICER [LAWS(MAD)-2020-8-193] [REFERRED TO]
VIJAKUMARI VS. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR [LAWS(MAD)-2020-8-202] [REFERRED TO]
RAEES KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-12-98] [REFERRED TO]
UNION OF INDIA VS. JOGA SINGH [LAWS(J&K)-2021-9-42] [REFERRED TO]
YOUNUS M VS. STATE OF KERALA [LAWS(KER)-2007-4-26] [REFERRED TO]
SACHIN VS. STATE OF M.P. [LAWS(MPH)-2018-5-219] [REFERRED TO]
AMIT KUMAR GUPTA VS. PRINCIPAL COMMISSIONER OF CUSTOMS [LAWS(DLH)-2021-12-182] [REFERRED TO]
KAVITHA AND ORS. VS. THE STATE OF KARNATAKA-INVESTIGATING OFFICER AND ORS. [LAWS(KAR)-2020-6-737] [REFERRED TO]
JAKEER HUSEN VS. STATE OF KARNATAKA [LAWS(KAR)-2019-9-180] [REFERRED TO]
CHANDIRASEKARAN VS. STATE [LAWS(MAD)-2020-10-260] [REFERRED TO]
UTHAMAN NAIR VS. STATE OF KERALA [LAWS(KER)-2020-6-169] [REFERRED TO]
SANTHI VS. STATE BY ADDITIONAL SUPERINTENDENT OF POLICE [LAWS(MAD)-2017-5-30] [REFERRED TO]
SUKHVINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-32] [REFERRED TO]
MUHAMMED SHAFI VS. STATE OF KERALA [LAWS(KER)-2014-3-93] [REFERRED TO]
ENRICA LEXIE VS. CIRCLE INSPECTOR OF POLICE [LAWS(KER)-2012-3-225] [REFERRED TO]
B.HASSAINAR AZEEZ VS. STATE OF KERALA [LAWS(KER)-2016-12-215] [REFERRED TO]
UMESH VS. STATE OF KARNATAKA [LAWS(KAR)-2013-9-78] [REFERRED TO]
DEVBALI CHAUHAN AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-4-115] [REFERRED TO]
ANIL S/O DHONDIBA PANDRE VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-238] [REFERRED TO]
KALA VS. STATE REP BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-2-600] [REFERRED TO]
RAMESH BABU V. M. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-11-99] [REFERRED TO]
SILAMBARASAN VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-12-80] [REFERRED TO]
SILAMBARASAN VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE [LAWS(MAD)-2012-12-80] [REFERRED TO]
Janaki Ballav Lenka VS. State of Orissa [LAWS(ORI)-2009-1-41] [REFERRED TO]
Jamini Krishna Pattnaik VS. State of Orissa [LAWS(ORI)-2012-4-25] [REFERRED TO]
ANTARYAMI SWAIN VS. STATE OF ORISSA [LAWS(ORI)-2004-6-34] [REFERRED TO]
K VELU VS. STATE [LAWS(MAD)-2006-8-153] [REFERRED TO]
SAINABA VS. STATE OF KERALA [LAWS(SC)-2022-11-92] [REFERRED TO]
PAPPU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-10-164] [REFERRED TO]
ABHIMUNYU VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2017-3-31] [REFERRED TO]
RAMESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-209] [REFERRED TO]
MD. ASIF VS. STATE OF TELANGANA [LAWS(TLNG)-2019-8-30] [REFERRED TO]
M. KANNAGI VS. STATE OF TELANGANA [LAWS(TLNG)-2020-9-113] [REFERRED TO]
CIRI MULLA ANIL KUMAR VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-44] [REFERRED TO]
THAMMANAVENI RAJU VS. STATE OF TELANGANA [LAWS(TLNG)-2021-6-47] [REFERRED TO]
KOTAGIRI PADMAJA VS. STATE OF TELANGANA [LAWS(TLNG)-2021-7-111] [REFERRED TO]
KISHORE SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-9-36] [REFERRED TO]
KULJINDER KAUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-10-147] [REFERRED TO]
SARPUTEEN VS. STATE [LAWS(MAD)-2016-6-89] [REFERRED TO]
CHINNASAMI VS. STATE [LAWS(MAD)-2014-11-443] [REFERRED TO]
BALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-729] [REFERRED]
JORA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-2-434] [REFERRED TO]
JAGRAJ SINGH S/O SHRI HARNEK SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-240] [REFERRED TO]
GANESHA RAM S/O SH. KUMBHA RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-54] [REFERRED TO]
SHIVRAJ MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-10-85] [REFERRED TO]
JAVED @ JABID @ PANKAJ S/O JAMALU VS. STATE OF RAJASTHAN, THROUGH PP [LAWS(RAJ)-2018-10-167] [REFERRED TO]
ABDUL WAJID VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-10-193] [REFERRED TO]
SATPAL VS. STATE OF HARYANA [LAWS(P&H)-2020-10-79] [REFERRED TO]
CHHOTELAL ALIAS ANIL KUMAR VS. STATE OF M.P. [LAWS(MPH)-2021-11-140] [REFERRED TO]
RANJEET SINGH CHAUHAN VS. STATE OF M.P. [LAWS(MPH)-2021-12-139] [REFERRED TO]
JIVENDRA PD PANDEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-12-32] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2013-11-653] [REFERRED]
SARAFAT KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-5-34] [REFERRED TO]
KAJOD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-11-85] [REFERRED TO]
FOOL CHAND DHAKAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-11-115] [REFERRED TO]
IRFAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-124] [REFERRED TO]
MAHENDRA CHARAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-295] [REFERRED TO]
DHANRAJ PANNALAL OAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-4-17] [REFERRED TO]
RAVIN KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-267] [REFERRED TO]
NATHULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-10-44] [REFERRED TO]
TULSIRAM MALI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-12-155] [REFERRED TO]
KISHORI LAL VS. STATE [LAWS(RAJ)-2020-7-226] [REFERRED TO]
RAMMOHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-224] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2012-5-376] [REFERRED]
KUMBAM LIKHITH REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2019-11-31] [REFERRED TO]
PAIDIPELLI SATHISH VS. STATE OF TELANGANA [LAWS(TLNG)-2019-11-55] [REFERRED TO]
VARASIDI VINAYAKA CONSTRUCTIONS VS. STATE OF TELANGANA [LAWS(TLNG)-2019-12-174] [REFERRED TO]