SUMITRA DEVI Vs. BINDHYACHAL OJHA AND ORS.
LAWS(SC)-2002-4-189
SUPREME COURT OF INDIA
Decided on April 19,2002

SUMITRA DEVI Appellant
VERSUS
Bindhyachal Ojha And Ors. Respondents

JUDGEMENT

- (1.)The Special leave petition is dismissed.


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