JUDGEMENT
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(1.) List after 15 days.
(2.) Personal presence of the Secretary, Ministry of Environment for the time being is dispensed with. las Nos. 302, 304-05
(3.) Heard the learned counsel for the parties. Considering the report dated 11-3-2002 submitted by the Joint Inspection Committee and observations made therein the following brick kiln-owners are permitted to operate temporarily their brick kilns on a specific condition that they would comply with the recommendations made by the Joint Inspection Committee within two weeks from today:
(I) M/s Chiranjilal Gautam Ent Udyog, Naugava, Shadabad (S. No. 11) (ii) M/s Sohan Singh Jaidev Singh Ent Udyog, Naugava, Shadabad (S. No. 12) (iii) M/s Bharat Ent Udyog, Susayan, Shadabad (S. No. 14) (iv) M/s Shadabad Brick Works, Kunjalpur, Shadabad (S. No. 15) (v) M/s Agarwal Brick Factory, Badhar, Shadabad (S. No. 17) (vi) M/s Fool Brick Field, Kupa Road, Shadabad (S. No. 20) (vii) M/s Shukla Brick Field, Nagla Khanjma, Sehapau, Shadabad (S. No. 22) (viii) M/s Tyagi Brick Works, Nagla Brahman, Shadabad (S. No. 23) (ix) M/s Tenguria Brick Field, Kutakpur Rohai, Shamsabad, Agra (S. No. 25) (x) M/s Sharma Brick Field, Gari Gushai, Badwara Kalan, Shamsabad, agra (S. No. 27) (xi) M/s Shiv Lal and Co. Brick Field, Khander, Fatehabad, Agra (S. No. 28) (xii) M/s Shankar Brick Field, Gidron, Fatehabad, Agra (S. No. 29) (xiii) M/s Om Brick Field, Dharra, Fatehabad, Agra (S. No. 30) (xiv) M/s Jai Bhawani Brick Field, Toola Sahpur, Shamsabad, Agra (S. No. 31);
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