Referred Judgements :-

KESHAVAN MADHAVA MENON VS. STATE OF BOMBAY [REFERRED]
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES VS. STATE OF BIHAR [REFERRED]
STATE OF UTTAR PRADESH VS. BENARAS ELECTRIC LIGHT AND POWER CO LTD [REFERRED]
BAPALAL AND CO VS. P THAKURDAS [REFERRED]
STATE OF BOMBAY VS. HEMAN SANTLAL ALREJA [REFERRED]
BASANTLAL BANARSILAL VS. BANSILAL DAGDULAL [REFERRED]
MANGTULAL VS. RADHA SHYAM [REFERRED]

Cited Judgements :-

M/S. LABHSHETWAR & SAKKARWAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-12-43] [REFERRED TO]
M/S HINDUSTAN ENGG. & MARTINE CORPORATION & ANR. VS. KOLKATA PORT TRUST [LAWS(CAL)-2016-9-179] [REFERRED TO]
VITTHAL S O DEWAJI CHAVAN VS. MEDICAL COUNCIL OF INDIA [LAWS(BOM)-2003-7-29] [REFERRED TO]
KAY KAY EMBROIDERIES PVT LTD VS. CLOTH MARKETS AND SHOPS BOARD [LAWS(BOM)-2006-8-66] [REFERRED TO]
COMMISSIONER, COMMERCIAL TAX, GOVT. OF MADHYA PRADESH VS. THE OFFICIAL LIQUIDATOR AND ORS. [LAWS(DLH)-2016-4-75] [REFERRED TO]
JINDAL STAINLESS LTD.& ANR. VS. STATE OF HARYANA & ORS. [LAWS(SC)-2016-11-11] [REFERRED TO]
ALL KERALA DISTRIBUTORS ASSOCIATION, KOTTAYAM UNIT VS. STATE OF KERALA [LAWS(SC)-2022-7-96] [REFERRED TO]
M/S BAND BOX PRIVATE LIMITED VS. ESTATE OFFICER, PUNJAB & SIND BANK [LAWS(SC)-2014-2-80] [REFERRED TO]
PEPOLE FOR ELEMINATION VS. STATE OF GOA [LAWS(BOM)-2008-12-90] [REFERRED TO]
ASKAY AND CO PVT LTD VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(BOM)-2006-4-151] [REFERRED TO]
HEERA MIDHA AND ORS VS. INDIAN TOURISM DEVELOPMENT CORPORATION; I T D C [LAWS(DLH)-2008-7-456] [REFERRED]
DR.PREETI BHATT VS. CENTRAL BANK OF INDIA [LAWS(BOM)-2017-7-85] [REFERRED TO]
ANANNYA CHOWDHURY VS. RANJIT KR BOSE [LAWS(CAL)-2010-4-51] [REFERRED TO]
PLANTERS FORUM VS. STATE OF KERALA [LAWS(KER)-2014-11-264] [REFERRED TO]
Widia (India) Limited and others VS. The State of Karnataka and others [LAWS(KAR)-2003-8-97] [REFERRED TO]
BANATWALA AND COMPANY VS. LIC OF INDIA [LAWS(SC)-2011-9-61] [REFERRED TO]
YOGENDRA KUMAR JAISWAL AND ORS. VS. STATE OF BIHAR AND ORS. [LAWS(SC)-2015-12-75] [REFERRED TO]
SHALAN W/O NARAYAN DAPPAL VS. SONUBAI [LAWS(BOM)-2009-1-236] [REFERRED]
VIVEK SRIVASTAVA VS. UNION OF INDIA [LAWS(ALL)-2005-4-39] [REFERRED TO]
SH. R. LALTHANZUAVA AND 87 OTHERS VS. UNION OF INDIA AND 6 OTHERS [LAWS(GAU)-2017-11-67] [REFERRED TO]
K.ANANTHA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2013-9-26] [REFERRED TO]
DATLA VENKATA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-11-85] [REFERRED TO]
AVINASH KUMAR VS. R.K. MATHUR [LAWS(HPH)-2014-8-42] [REFERRED TO]
DR.RATTAN SINGH VS. SHRI A.D.N. VAJPAYEE & OTHERS [LAWS(HPH)-2016-7-51] [REFERRED TO]
KALIVARATHAN VS. COMMISSIONER [LAWS(MAD)-2013-4-290] [REFERRED TO]
DIBYADARSHI BISWAL VS. STATE OF ORISSA [LAWS(ORI)-2010-9-12] [REFERRED TO]
BAND BOX PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2008-5-373] [REFERRED TO]
PRADEEP BABUBHAI CHINAL VS. SINDHU RESETTLEMENT CORPORATION LTD [LAWS(BOM)-2009-1-106] [REFERRED TO]
CENTRAL WAREHOUSING CORPORATION VS. FORTPOINT AUTOMOTIVE PVT LTD [LAWS(BOM)-2009-12-21] [REFERRED TO]
STATE OF ASSAM VS. CHHOTABHAI JETHABHAI PATEL TOBACCO PRODUCTS CO LTD [LAWS(GAU)-2007-8-33] [REFERRED TO]
WEST BENGAL STATE CO OPERATIVE BANK LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-10-96] [REFERRED TO]
GODREJ & BOYCE MANUFACTURING CO. LTD. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-33] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NIRMA CHEMICALS WORKS P LTD [LAWS(GJH)-2008-2-11] [REFERRED TO]
BAND BOX PRIVATE LIMITED VS. ESTATE OFFICER, PUNJAB AND SIND BANK AND ANR. [LAWS(SC)-2014-2-117] [REFERRED TO]
B K PAVITRA AND ORS VS. UNION OF INDIA AND ORS [LAWS(SC)-2019-5-66] [REFERRED TO]
ABANI MOHAN DAS VS. STATE OF TRIPURA [LAWS(GAU)-2011-11-7] [REFERRED TO]
First Flight Couriers Limited-89, A.M. Plaza, 1st and 2nd Floor, Airport Road, Bangalore 360 017. rep. by its Deputy General Manager Sri Diwakar S. and Sri V.U. Khan S/o Sri. B.U. Khan VS. Smt. K. Padmavathi [LAWS(KAR)-2011-12-205] [REFERRED TO]
RATTAN SINGH VS. A D N VAJPAYEE & OTHERS [LAWS(HPH)-2016-7-361] [REFERRED TO]
DAMYANTI JAIRATH VS. VINEET CHAUDHARY AND ANOTHER [LAWS(HPH)-2017-1-27] [REFERRED TO]
JARAM SINGH VS. ANIL KUMAR KHACHI [LAWS(HPH)-2019-10-22] [REFERRED TO]
SURESH KUMAR JUNEJA VS. STATE OF HARYANA [LAWS(P&H)-2010-12-115] [REFERRED TO]
POPULAR PLASTIC & OTHERS VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-9-8] [REFERRED TO]
SARBANANDA SONOWAL VS. UNION OF INDIA [LAWS(SC)-2006-12-16] [REFERRED TO]
WIDIA INDIA LIMITED VS. STATE OF KARNATAKA [LAWS(SC)-2003-8-25] [REFERRED]
RAJIV SARIN VS. STATE OF UTTARAKHAND [LAWS(SC)-2011-8-78] [REFERRED TO]
KRISHI UPAJ MANDI SAMITI VS. SHIV SHAKTI KHANSARI UDYOG [LAWS(SC)-2012-8-53] [REFERRED TO]
CARITAS INDIA VS. UNION OF INDIA [LAWS(MAD)-2019-7-21] [REFERRED TO]
G JAYALAKSHMI VS. UNION BANK OF INDIA [LAWS(KER)-2005-12-46] [REFERRED TO]
SHALAN NARAYAN DAPPAL VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [LAWS(BOM)-2009-1-61] [REFERRED TO]
URMI DEEPAK KADIA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-34] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. BANATWALA AND COMPANY [LAWS(BOM)-2009-9-42] [REFERRED TO]
NATIONAL SEEDS ASSOCIATION OF INDIA VS. STATE OF GUJARAT [LAWS(GJH)-2011-4-199] [REFERRED TO]
AMBALAL OKARLAL PATEL VS. FILOMAN PATHUBHAI PATEL [LAWS(GJH)-2003-3-14] [REFERRED TO]
SAMASTA GUJARAT RAJYA MOCHI SAMAJ VS. UNION OF INDIA [LAWS(GJH)-2004-2-51] [REFERRED TO]
KAIKHOSROU (CHICK) KAVASJI FRAMJI AND ANOTHER VS. UNION OF INDIA AND ANOTHER [LAWS(SC)-2019-3-108] [REFERRED TO]
G. MOHAN RAO VS. STATE OF TAMIL NADU [LAWS(SC)-2021-6-17] [REFERRED TO]
MINOR S ASWIN KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-389] [REFERRED TO]
GOVERNMENT OF TAMILNADU VS. K SEVANTHINATHA PANDARASANNATHI [LAWS(MAD)-2009-3-153] [REFERRED TO]
R. BALAKRISHNAN AND ORS. VS. THE JOINT SECRETARY, GOVERNMENT OF INDIA AND ORS. [LAWS(MAD)-2015-9-90] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ROSHAN K IRANI [LAWS(BOM)-2006-3-211] [REFERRED TO]
CRAWFORD BAYLEY AND COMPANY VS. UNION BANK OF INDIA [LAWS(BOM)-2003-4-91] [REFERRED TO]
NIRMAL UTTHASINI AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-10-57] [REFERRED TO]
INDIAN OIL CORPN LTD VS. STATE OF U P [LAWS(ALL)-2004-1-122] [REFERRED TO]
ITC LIMITED VS. STATE OF ASSAM [LAWS(GAU)-2006-11-33] [REFERRED TO]
SOM KIRTI ALIAS SOM K. NATH VS. STATE OF H.P. [LAWS(HPH)-2013-10-4] [REFERRED TO]
TAPAS KUMAR DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2014-5-52] [REFERRED]
JAYALAKSHMI VS. UNION OF INDIA [LAWS(KER)-2005-12-56] [REFERRED TO]
ASSAM ROLLER FLOUR MILLS ASSOCIATION VS. STATE OF ASSAM [LAWS(GAU)-2008-9-35] [REFERRED TO]
MRS. RANI SEVAKRAM VS. THE ORIENTAL INSURANCE CO. LTD. [LAWS(BOM)-2017-2-202] [REFERRED TO]
J KULLAYAPPA VS. ARTILLERY CENTER [LAWS(APH)-2004-12-66] [REFERRED TO]
VINOD KRISHNA KAUL VS. LT GOVERNOR N C T OF DELHI [LAWS(DLH)-2012-8-227] [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [LAWS(SC)-2011-8-39] [REFERRED TO]