Referred Judgements :-

TROJAN AND COMPANY VS. RM N N NAGAPPA CHETTIAR [REFERRED]
S KANDASWAMY CHETTIAR VS. STATE OF TAMIL NADU AND ANTHER [REFERRED]
MOST REV P M A METROPOLITAN VS. MORAN MAR MARTHOMA [REFERRED]
P R DESHPANDE VS. MARUTI BALARAM HAIBATTI [REFERRED]
JAGDISH LAL VS. PARMA NAND [REFERRED]
J J LAL PVT LIMITED VS. M R MURALI [REFERRED]
A V G P CHETTIAR AND SONS VS. T PALANISAMY GOUNDER [REFERRED]
T PALANISWAMY GOUNDER VS. A V G PONNUSWAMY CHETTIAR [REFERRED]

Cited Judgements :-

K BHUVANESH VS. RAKMAN BIBI [LAWS(MAD)-2006-7-120] [REFERRED TO]
RAJU VS. THE JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS. [LAWS(MAD)-2015-6-275] [REFERRED TO]
R. BALASUNDARAM VS. M. RAMALINGAM [LAWS(MAD)-2013-7-231] [REFERRED TO]
DEVAMMADAS VS. V RAMACHANDRAN NAIR [LAWS(KER)-2005-6-17] [REFERRED TO]
K T KUBAL & COMPANY VS. MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI [LAWS(BOM)-2014-10-137] [REFERRED TO]
SADASHIV MAHADEORAO POKLE VS. MAHESH BABAN POKLE [LAWS(BOM)-2008-5-46] [REFERRED TO]
SADASHIV MAHADEORAO POKLE VS. MAHESH BABAN POKLE [LAWS(BOM)-2008-2-49] [REFERRED TO]
ST PETERS ORTHODOX SYRIAN CHURCH VS. FR ABRAHAM MATHEWS [LAWS(KER)-2011-10-1] [REFERRED TO]
JHANWAR LAL PATWA VS. UDAY NARAYAN GOSWAMI AND ORS. [LAWS(GAU)-2016-1-5] [REFERRED TO]
E. DAMODHARAN VS. TRIPLICANE ANNADHANA SAMAJAM [LAWS(MAD)-2015-12-301] [REFERRED TO]
R.V. GURUPATHAM AND ANOTHER VS. MRS. TAIBA KHANUM AND ANOTHER [LAWS(MAD)-2018-4-30] [REFERRED TO]
E PARASHURAMAN VS. DORAISWAMY [LAWS(SC)-2005-11-3] [REFERRED TO]
PREM NATH DHAMIJA VS. PUNJAB STATE ELECTRICITY BOARD AND ANR. [LAWS(P&H)-2005-5-129] [REFERRED TO]
KOPPULA KOTAIAH VS. GUMMADI VASANTHA RAO [LAWS(APH)-2006-12-113] [REFERRED TO]
SWARN SINGH VS. MANISH PRAKASH AND ANOTHER [LAWS(ALL)-2016-5-309] [REFERRED]
DELFINA GOMES PINTO VS. SAFIABI WD/O SHAIKH ABDUL RAZAK [LAWS(BOM)-2003-8-157] [REFERRED TO]
SATPAL SINGH VS. CHUNNI LAL [LAWS(SC)-2009-2-144] [REFERRED TO]
A V G P CHETTIAR AND SONS VS. T PALANISAMY GOUNDER [LAWS(SC)-2002-5-44] [REFERRED]
HARVINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2004-10-68] [REFERRED TO]
RAJ PAL AND OTHERS VS. STATE HARYANA STATE ELECTRICITY BOARD AND OTHERS [LAWS(P&H)-2005-8-140] [REFERRED]
FOOD CORPORATION OF INDIA VS. SRI SWARNA AND COMPANY [LAWS(MAD)-2011-1-48] [REFERRED TO]
MALKIAT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1998-9-205] [REFERRED]
GURKIRAN GHUMAN VS. STATE OF PUNJAB [LAWS(P&H)-1998-1-266] [REFERRED]
OM PARKASH KAKYALIA VS. PUNJAB STATE ELECTRICITY BOARD [LAWS(P&H)-1994-3-97] [REFERRED]
INDERJEET SINGH FOOD INSPECTOR VS. STATE OTHERS [LAWS(RAJ)-2008-10-1] [REFERRED TO]
ANIL KUMAR MARWAH VS. DEEPAK SUNDER [LAWS(DLH)-2007-5-47] [REFERRED TO]
MAHARASHTRA GENERAL KAMGAR UNION VS. CIPLA LIMITED [LAWS(BOM)-1996-8-26] [REFERRED TO]
PAUL PROPERTIES PVT. LTD. AND ANR. VS. ESTATE OFFICER LIFE INSURANCE CORP. OF INDIA AND ANR. [LAWS(DLH)-2010-6-89] [REFERRED TO]
K. KUMAR VS. MAHABOOMARIAM BEEVI [LAWS(MAD)-2023-3-87] [REFERRED TO]
GIRIRAJ PRASAD @ GIRIRAJ SHARAN VS. BABULAL KASERA [LAWS(RAJ)-2011-7-82] [REFERRED TO]
INDUSTRIAL TRADE LINKS AND ORS. VS. D.S. AHUJLA AND ORS. [LAWS(P&H)-2015-2-107] [REFERRED TO]
JOGINDER PAL VS. STATE OF PUNJAB [LAWS(P&H)-1997-4-196] [REFERRED]
LEGAL HEIRS OF LATE JABBAR SINGH VS. APPELLATE RENT TRIBUNAL JODHPUR & ORS. [LAWS(RAJ)-2016-8-39] [REFERRED TO]
MOHINDER SINGH AND OTHERS VS. LACHHMAN SINGH AND OTHERS [LAWS(P&H)-2013-12-271] [REFERRED]
GANESH SHIVAJI SUTAR VS. VISHWANATH CHINMAYA SHERIGAR [LAWS(BOM)-2013-7-102] [REFERRED TO]
JUGAL KISHORE PANDEY VS. ADDITIONAL DISTRICT JUDGE, COURT NO.5,GORAKSHPUR [LAWS(ALL)-2016-4-175] [REFERRED TO]
HAROLD JAMES VS. UNION OF INDIA [LAWS(ALL)-2004-7-197] [REFERRED TO]
JAN ALAM VS. REKHA [LAWS(DLH)-2023-4-30] [REFERRED TO]
M.SELVARAJ VS. ARULMIGU ARUNACHALESWARAR THIRUKKOIL [LAWS(MAD)-2022-3-8] [REFERRED TO]
SWAMI ATMANANDA MANAGING TRUSTEE VS. NITHYANANDA SWAMI FOUNDER [LAWS(MAD)-2017-6-194] [REFERRED TO]
JAGDISH PARSHAD VS. TRILOK CHAND [LAWS(P&H)-2012-5-203] [REFERRED TO]
R RAJENDRAN VS. M BHAWARLAL [LAWS(MAD)-2009-12-293] [REFERRED TO]
INDRANIL CHAUDHURI VS. WEST BENGAL COLLEGE SERVICE COMMISSION [LAWS(CAL)-2006-3-42] [REFERRED TO]
KRISHNA SAHKARI AWAS SAMITI LIMITED VS. STATE OF U. P. [LAWS(ALL)-2022-1-138] [REFERRED TO]
SATPAL SINGH VS. CHUNNI LAL [LAWS(SC)-2009-2-53] [REFERRED TO]
EXECUTIVE OFFICER OF SRI NACHIAR DEVASTHANAM SRIVILLIPUTHUR VS. PATTU AMMAL [LAWS(MAD)-2011-11-74] [REFERRED TO]
AMARJIT SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2005-1-132] [REFERRED TO]
NATHU RAM SHARMA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-263] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. G.V. MOHAN [LAWS(APH)-2014-3-55] [REFERRED TO]
PRAVEEN SHARMA (SINCE DECEASED) AND OTHERS VS. RAVI KUMAR AND ANOTHER [LAWS(ALL)-2019-3-114] [REFERRED TO]
SMT. SUSHILA DEVI AND ORS. VS. ABDUL QAYUM AND ORS. [LAWS(ALL)-2010-4-367] [REFERRED TO]
MAHARASHTRA GENERAL KAMGAR UNION VS. CIPLA LIMITED [LAWS(BOM)-1996-8-122] [REFERRED]
S RAJEEV, N PARAVOOR VS. UNION OF INDIA [LAWS(APH)-1999-11-129] [REFERRED]
KATARIYA CLOTH EMPORIUM AND ORS. VS. PREMCHAND AND ORS. [LAWS(KAR)-2015-11-308] [REFERRED TO]
LEGAL HEIRS OF LATE SHRI JABBAR SINGH VS. APPELLATE RENT TRIBUNAL [LAWS(RAJ)-2018-7-218] [REFERRED TO]
M VAJRAVELU VS. V BALASUNDARAM [LAWS(MAD)-2010-5-43] [REFERRED TO]
S RAMAMOORTHI VS. MAHALINGAM [LAWS(MAD)-2010-9-338] [REFERRED TO]
E PARASHURAMAN VS. V DORAISWAMI [LAWS(SC)-2005-11-63] [REFERRED TO]
SURJIT SINGH MINHAS VS. PUNJAB STATE ELECTRICITY BOARD [LAWS(P&H)-2003-4-175] [REFERRED]
T PALANISAMY GOUNDER VS. A V G PONNUSAMY CHETTIAR [LAWS(MAD)-1998-11-159] [REFERRED TO]
RAJ PAL VS. HARYANA STATE ELECTRICITY BOARD [LAWS(P&H)-1995-11-198] [REFERRED]
SURESH KUMAR YADAV VS. PRASHANT ARORA [LAWS(ALL)-2008-7-26] [REFERRED TO]
YOUNG MEN CHRISTIAN ASSOCIATION VS. HOLY MOTHER OF AUROBINDO ASHRAM [LAWS(GAU)-2009-9-18] [REFERRED TO]
CHELLAPPAN VS. K.R.RAVI [LAWS(MAD)-2016-1-221] [REFERRED TO]
NARAYAN MURTI VS. THANKAMMA SEBASTIAN [LAWS(KER)-2005-5-1] [REFERRED TO]