Referred Judgements :-

D STEPHENS VS. NOSIBOLLA [REFERRED]
K CHINNASWAMY REDDY VS. STATE OF ANDHRA PRADESH [REFERRED]
MAHENDRA PRATAP SINGH VS. SARJU SINGH [REFERRED]
AKALU AHIR VS. RAMDEO RAM [REFERRED]
PAKALAPATI NARAYANA GAJAPATHI RAJU VS. BONAPALLI PEDA APPADU [REFERRED]

Cited Judgements :-

STATE OF HARYANA AND ANOTHER VS. RANDHIR SINGH AND ANOTHER [LAWS(P&H)-2012-11-242] [REFERRED]
MANMEET SINGH VS. AJAIB SINGH AND OTHERS [LAWS(P&H)-2013-1-628] [REFERRED]
SATISH KUMAR VS. CHANDER PARKASH [LAWS(P&H)-2009-3-63] [REFERRED TO]
SHARANJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2006-1-146] [REFERRED TO]
NEW GOYAL TRADING COMPANY VS. RAM KUMAR [LAWS(P&H)-2015-5-301] [REFERRED TO]
RAM JAS VS. STATE OF HARYANA [LAWS(P&H)-2004-8-65] [REFERRED TO]
GOBIND RAM VS. MURARI LAL [LAWS(P&H)-2002-12-54] [REFERRED TO]
LALIT KUMAR NAYAK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-1-13] [REFERRED TO]
CHHATTISGARH STATE ELECTRICITY BOARD VS. KRISHNA CHANDRA AND ORS. [LAWS(CHH)-2014-9-21] [REFERRED TO]
KIRAN @ GHELABHAI SHAMJIBHAI VACHHANI VS. STATE OF GUJARAT [LAWS(GJH)-2014-5-35] [REFERRED TO]
K M TAJUDDIN ALIAS K SURAJ VS. SHAKIRA PARVEEN [LAWS(MAD)-2009-7-113] [REFERRED TO]
KALIMUTHU VS. SARASWATHY [LAWS(MAD)-2009-7-116] [REFERRED TO]
SINGARAVELU VS. SATHYA [LAWS(MAD)-2009-7-334] [REFERRED TO]
RANJIT MAJUMDER VS. BHUPATI RAJAN KARMAKAR [LAWS(CAL)-2009-3-4] [REFERRED TO]
NIRMALA DEVI VS. RANJIT SINGH [LAWS(CAL)-2005-5-26] [REFERRED TO]
RAMA GOSWAMI VS. LAKSHMI KANTA ROY AND ORS. [LAWS(CAL)-2004-7-82] [REFERRED TO]
SARASWATHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-212] [REFERRED TO]
I.C.A. OF INDIA VS. D.K. AGRAWAL [LAWS(ALL)-2017-11-470] [REFERRED TO]
SANGAPPA V TENGINAKAI VS. ATMARAM J SHETTYE [LAWS(BOM)-2003-11-99] [REFERRED TO]
RAMESH NARAYANRAO DEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-3-44] [REFERRED TO]
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY VS. GURMIT SINGH AND OTHERS [LAWS(P&H)-2015-7-912] [REFERRED]
RANJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-603] [REFERRED]
NARMADESHWAR PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-5-3] [REFERRED TO]
BALARAM VS. CHHEDIRAM PATEL [LAWS(CHH)-2009-12-14] [REFERRED TO]
STATE OF GUJARAT VS. BHOVANBAI ALIAS BHAGWANBHAI BAVABHAI [LAWS(GJH)-2017-3-277] [REFERRED TO]
STATE OF GUJARAT VS. THAKOR HENGABHAI VARUBHAI [LAWS(GJH)-2017-3-280] [REFERRED TO]
STATE OF GUJARAT VS. ABDULGANI ISMAILBHAI PATHAN [LAWS(GJH)-2017-3-332] [REFERRED TO]
SHOBHA VS. STATE OF KERALA, REPRESENTED BY THE C I OF POLICE KUTHUPARAMBA KANNUR DISTRICT [LAWS(KER)-2012-2-26] [REFERRED TO]
THE RAVIDAS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED VS. GURCHARAN SINGH AND ANOTHER [LAWS(P&H)-2008-2-324] [REFERRED TO]
KAMALJIT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-10-538] [REFERRED]
BEERWATI VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-11-525] [REFERRED]
DHARAMJIT SINGH VS. STATE OF HARYANA [LAWS(P&H)-2009-1-11] [REFERRED TO]
STATE AND ORS VS. PEDDAKKA @ PADMAVATHAMMA W/O MALLAPA AND ORS [LAWS(KAR)-2011-10-160] [REFERRED]
R RADHAKRISHNAN ALIAS VELUSAMY VS. STATE [LAWS(MAD)-2009-7-547] [REFERRED TO]
C CHANDRASEKARAN VS. A SIVASUBRAMANIAM [LAWS(MAD)-2009-7-719] [REFERRED TO]
MADATHIL NARAYANAN & ORS. VS. STATE OF KERALA & ANR. [LAWS(SC)-2016-7-124] [REFERRED TO]
O K VIJAYAKUMAR VS. T KAVITHA [LAWS(MAD)-2009-8-338] [REFERRED TO]
SAPTAM SARKAR VS. SITA SARKAR (DAS) [LAWS(TRIP)-2020-9-11] [REFERRED TO]
C RAMAKRISHNAIAH VS. P MURALI KRISHNA [LAWS(APH)-2006-6-99] [REFERRED TO]
KUMAR VS. RAMESH [LAWS(MAD)-2007-7-282] [REFERRED TO]
CHINNASAMY VS. STATE [LAWS(MAD)-2007-8-512] [REFERRED]
ISLAM UDDIN BARBHUIYA VS. STATE OF ASSAM [LAWS(GAU)-2004-2-78] [REFERRED TO]
SMT. BRINDA RAY (NEE NAG) VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-8-206] [REFERRED TO]
SELVARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-164] [REFERRED TO]
SURJAN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-46] [REFERRED TO]
DEVINDER KAUR AND ORS. VS. AMRIK SINGH [LAWS(P&H)-2015-10-27] [REFERRED TO]
BAHADUR SINGH VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-7-163] [REFERRED TO]
DINESH SHARMA & ANR. VS. BABULAL & ANR. [LAWS(RAJ)-2005-4-98] [REFERRED TO]
GOVIND VS. STATE OF M P [LAWS(MPH)-2003-5-23] [REFERRED TO]
CHANDRAN VS. KUITTAN [LAWS(KER)-2016-9-2] [REFERRED TO]
MADHU SONKAR VS. STATE OF M P [LAWS(MPH)-2008-5-6] [REFERRED TO]
RAMSHANKAR MISHRA VS. AVDHESH CHAUDHARY AND ANOTHER [LAWS(MPH)-2013-9-402] [REFERRED]
PARMINDER SINGH VS. SUCHA SINGH AND ANOTHER [LAWS(P&H)-2013-1-684] [REFERRED]
LACHHMAN DASS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-1-718] [REFERRED]
GURDEV KAUR VS. GURMUKH SINGH [LAWS(P&H)-2009-2-9] [REFERRED TO]
SADHU RAM VS. STATE OF HARYANA [LAWS(P&H)-2009-4-48] [REFERRED TO]
NIRANJAN SINGH VS. JANAK SINGH AND OTHERS [LAWS(P&H)-2012-7-506] [REFERRED]
KASHMIR SINGH AND OTHERS VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-11-481] [REFERRED]
DEVI DASS VS. STATE OF PUNJAB [LAWS(P&H)-2006-5-417] [REFERRED TO]
SHOBHA VS. STATE OF KERALA [LAWS(KER)-2011-2-476] [REFERRED TO]
NAVNITBHAI HARMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-54] [REFERRED TO]
SUKHDEV GOND, S/O PARDESHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-8-49] [REFERRED TO]
SMTI JAMUNA DAS VS. RAM CHANDRA DAS [LAWS(GAU)-2019-1-91] [REFERRED TO]
SHLOK BHARDWAJ VS. RUNIKA BHARDWAJ [LAWS(SC)-2014-12-34] [REFERRED TO]
PERIYASWAMY VS. INSPECTOR OF POLICE [LAWS(MAD)-2009-7-527] [REFERRED TO]
RAFI HUSSAIN VS. STATE [LAWS(MAD)-2009-7-549] [REFERRED TO]
KAMLESH BAHADUR SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-1-99] [REFERRED TO]
PAWAN GUPTA VS. STATE [LAWS(DLH)-2008-2-210] [REFERRED TO]
PALLAB DAS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2012-8-82] [REFERRED TO]
NIRJALABAI PRALHAD KAWALE VS. VISHWANATH BHIMRAO KAWALE [LAWS(BOM)-2003-9-118] [REFERRED TO]
DURGA DEVI VS. VINOD KUMAR [LAWS(DLH)-2005-3-35] [REFERRED TO]
RAM GOSWAMI VS. LAKSHMI KANTA ROY [LAWS(CAL)-2004-6-39] [REFERRED TO]
MANAS SAMANTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-46] [REFERRED TO]
SANTOSH BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-3-168] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH KUMAR [LAWS(MPH)-2018-3-305] [REFERRED TO]
KASHMIR SINGH VS. SHAM LAL [LAWS(P&H)-2013-1-745] [REFERRED]
MOHD AMJAD VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-11-309] [REFERRED]
KARTAR SINGH VS. JOGA SINGH [LAWS(P&H)-2008-2-365] [REFERRED TO]
SHOBA GUPTA VS. DOGAR SINGH [LAWS(P&H)-2006-4-231] [REFERRED TO]
STATE OF GUJARAT VS. KANGASIA JAYANTIBHAI SOMABHAI [LAWS(GJH)-2017-2-182] [REFERRED TO]
STATE OF GUJARAT VS. SAIYED ZAFAR HUSEN ANWAR HUSEN [LAWS(GJH)-2017-2-215] [REFERRED TO]
STATE OF GUJARAT VS. MAHMAD SALIM VAJIR SHAIKH [LAWS(GJH)-2017-2-223] [REFERRED TO]
MAM RAJ VS. JAGDISH SINGH [LAWS(P&H)-2006-2-527] [REFERRED TO]
MURTI DEVI VS. STATE OF PUNJAB [LAWS(P&H)-2004-7-83] [REFERRED TO]
GURMAIL SINGH VS. BOGA SINGH [LAWS(P&H)-2004-11-39] [REFERRED TO]
HAKAM SINGH VS. BALWINDER SINGH [LAWS(P&H)-2003-2-140] [REFERRED TO]
MARY VS. DURAI ALIAS DURAIRAJ [LAWS(MAD)-2006-7-119] [REFERRED TO]
BULKHU RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2008-7-17] [REFERRED TO]
ANAND DUTTA VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-8-35] [REFERRED TO]
KHAIRUL ANSARI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-4-87] [REFERRED TO]
SURENDRANATH BISOI VS. HAREKRUSHNA SAHU [LAWS(ORI)-2019-2-49] [REFERRED TO]
T M MOHAMMED MEERAN VS. STATE [LAWS(MAD)-2009-7-7] [REFERRED TO]
MUNIAPPAN VS. ARUMUGHAM [LAWS(MAD)-2009-7-155] [REFERRED TO]
M KARUPPANASAMY VS. VENKATACHALAM CHETTIAR [LAWS(MAD)-2009-7-365] [REFERRED TO]
CHINNASAMY VS. SUBRAMANIA GOUNDER [LAWS(MAD)-2007-8-325] [REFERRED TO]
CHOCKALINGAM VS. ANNAMALAI COTTON MILLS PVT. LTD. [LAWS(MAD)-2014-6-59] [REFERRED TO]
IRFAN VS. STATE OF UTTARANCHAL [LAWS(UTN)-2002-9-1] [REFERRED TO]
MAHENDRA SAO VS. STATE OF BIHAR [LAWS(PAT)-2013-9-12] [REFERRED TO]
NILAKANTHA PRADHAN VS. STATE OF ORISSA [LAWS(ORI)-2010-2-31] [REFERRED TO]
BABY @ SEBASTIAN & ANR. VS. CIRCLE INSPECTOR OF POLICE, ADIMALY [LAWS(SC)-2016-7-56] [REFERRED TO]
UPENDRA PRADHAN VS. STATE OF ORISSA [LAWS(SC)-2015-4-74] [REFERRED TO]
THYAGARAJAN VS. STATE [LAWS(MAD)-2009-6-172] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(MAD)-2009-7-37] [REFERRED TO]
R KANDASAMY VS. VARADHARAJAN [LAWS(MAD)-2009-7-538] [REFERRED TO]
STATE OF HARYANA VS. SATBIR SINGH KADIAN [LAWS(P&H)-2012-10-314] [REFERRED]
BALBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-12-38] [REFERRED TO]
K SULOCHANA VS. SEKARALIASGUNASEKAR [LAWS(MAD)-2003-12-219] [REFERRED TO]
LAKSHMI VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-1-172] [REFERRED TO]
UNION TERRITORY OF CHANDIGARH VS. KANWAL KISHORE JERATH AND OTHERS [LAWS(P&H)-2015-7-453] [REFERRED]
STATE OF GUJARAT VS. KANTILAL VALLABHAJI BHOGAYATA [LAWS(GJH)-2017-3-320] [REFERRED TO]
A BIHARI VS. STATE OF KARNATAKA [LAWS(KAR)-2003-12-57] [REFERRED TO]
RAM SAJAN SHUKLA VS. STATE OF U P [LAWS(ALL)-2005-5-234] [REFERRED TO]
ANJAN DE VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-1-54] [REFERRED TO]
LAXMAN DAS VS. KARUNANIDHI NIRALA [LAWS(CHH)-2009-10-18] [REFERRED TO]
PAPPU DAS VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-8-143] [REFERRED TO]
Signals and Systems I Pvt LTD VS. M Rajini [LAWS(MAD)-2004-12-67] [REFERRED TO]
M TATABAI VS. B KRISHNAMURTHY AND OTHERS [LAWS(MAD)-2004-3-369] [REFERRED TO]
PRAKASH ALIAS SIVAPRAKASH VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-6-97] [REFERRED TO]
SENTHILKUMAR VS. STATE [LAWS(MAD)-2009-6-136] [REFERRED TO]
RAJARAM VS. STATE [LAWS(MAD)-2009-7-13] [REFERRED TO]
L SELVA VS. ASOKAN [LAWS(MAD)-2009-7-123] [REFERRED TO]
R SADASIVAM ALIAS SADASIVADHASAN VS. STATE [LAWS(MAD)-2009-7-247] [REFERRED TO]
SIVA SUBRAMANIAN VS. STATE [LAWS(MAD)-2009-7-335] [REFERRED TO]
PANNEERSELVAM VS. STATE [LAWS(MAD)-2009-7-523] [REFERRED TO]
SORHAB ALI VS. NURUL ISLAM AHMED [LAWS(GAU)-2005-11-2] [REFERRED TO]
MAZIBUR RAHMAN VS. ABUL HUSSAIN AND ORS. [LAWS(GAU)-2005-11-40] [REFERRED TO]
SATYA PROSAD MITRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-11-61] [REFERRED TO]
PARAMJIT KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2003-4-170] [REFERRED TO]
LAZAR V. SINGH VS. JOY CHRISTOPHER [LAWS(P&H)-2006-2-518] [REFERRED TO]
MOHD HAFEEZ VS. INZAR AHMED [LAWS(J&K)-2008-2-16] [REFERRED TO]
JEET RAM CHOWDHARY VS. GIAN CHAND [LAWS(J&K)-2008-4-47] [REFERRED TO]
STATE OF GUJARAT VS. SHASHIKANT MOTIBHAI MACHHI [LAWS(GJH)-2017-2-79] [REFERRED TO]
STATE OF GUJARAT VS. PATEL DUSHYANTKUMAR @ BABO BHIKHABHAI [LAWS(GJH)-2017-2-179] [REFERRED TO]
STATE OF GUJARAT VS. RANCHODBHAI BHAGABHAI KOLI PATEL [LAWS(GJH)-2017-3-44] [REFERRED TO]
JAI SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-5-807] [REFERRED TO]
MANJEET SINGH VS. GURBACHAN SINGH AND ORS. [LAWS(P&H)-2015-4-303] [REFERRED TO]
ASHOK LEYLAND FINANCE LIMITED VS. RAM KISHAN [LAWS(P&H)-2015-4-638] [REFERRED TO]
ROHTASH VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-428] [REFERRED TO]
MADAN SINGH VS. HARPAL SINGH AND ORS. [LAWS(P&H)-2015-5-430] [REFERRED TO]
GURDIAL SINGH VS. GAWRITEX INDUSTRIES LTD. AND ORS. [LAWS(P&H)-2015-7-177] [REFERRED TO]
HARBANS SINGH VS. BALJINDER SINGH ANAND [LAWS(P&H)-2013-3-363] [REFERRED]
NARESH KUMAR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-2-533] [REFERRED]
NIRMAL SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-8-457] [REFERRED]
PRAHLAD & MUNNI VS. STATE & KANHAIYALAL [LAWS(RAJ)-2004-8-71] [REFERRED TO]
BHOOP SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2015-8-473] [REFERRED]
VINEET BAFNA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-8-178] [REFERRED TO]
L SELVA VS. ASOKAN [LAWS(MAD)-2009-7-701] [REFERRED TO]
KHURSHID AHMED VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2018-5-65] [REFERRED TO]
MEHAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2009-11-16] [REFERRED TO]
GANESHA VS. SHARANAPPA [LAWS(SC)-2013-11-63] [REFERRED TO]
SHILOK BHARDWAJ VS. RUNIKA BHARWAJ [LAWS(SC)-2014-8-95] [REFERRED TO]
DAXABEN GAUTAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-74] [REFERRED TO]
ASHOK @ HASMUKH PUNAMCHAND CHHOVALA VS. STATE OF GUJARAT [LAWS(GJH)-2014-4-98] [REFERRED TO]
NIDADAVOLU ANASUYA VS. PORANKI [LAWS(APH)-2015-4-4] [REFERRED TO]
MILAU VS. JAGDISH [LAWS(CHH)-2014-6-24] [REFERRED TO]
SHANKARLAL VS. HIRAM GABEL ALIAS HEMLAL [LAWS(CHH)-2009-9-22] [REFERRED TO]
SNEHRASHMIKANT RAMANBHAI CHAUHAN VS. SHANKERBHAI BHURABHAI RATHAWA [LAWS(GJH)-2015-4-26] [REFERRED TO]
STATE OF GUJARAT VS. JAGJIVAN @ JAGDISH @ SURESH BHOPABHAI @ ARJANBHAI PARMAR [LAWS(GJH)-2017-2-213] [REFERRED TO]
SITARAMJI PUNDALIKRAO DABHADE VS. CHAKRADHAR SADASHIVRAO DUBEY [LAWS(BOM)-2003-9-72] [REFERRED TO]
KARAM SINGH VS. JIT SINGH AND OTHERS [LAWS(P&H)-2012-8-513] [REFERRED]
RAGHBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-10-665] [REFERRED]
TILAK RAJ VS. BALBIR SINGH AND ANOTHER [LAWS(P&H)-2013-2-384] [REFERRED]
JASMAIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2010-9-347] [REFERRED]
SWARNA DEVI VS. PAWAN KUMAR [LAWS(P&H)-2015-7-659] [REFERRED]
DEV KARAN VS. SUBHASH AND ANOTHER [LAWS(P&H)-2015-8-475] [REFERRED]
DEVARAJ VS. STATE AND OTHERS [LAWS(MAD)-2004-2-245] [REFERRED TO]
PR JAYAKUMAR VS. AMIRTHARAJ AND OTHERS [LAWS(MAD)-2004-3-368] [REFERRED TO]
KARTHIKEYAN B E VS. STATE OF MADRAS [LAWS(MAD)-2006-3-353] [REFERRED TO]
GOVINDI VS. DHARAMRAJ [LAWS(MPH)-2003-3-48] [REFERRED TO]
BALENDRA BHUSHAN SINGH VS. SHEKHAR SINGH AND (2) ORS. [LAWS(ALL)-2017-7-40] [REFERRED TO]
BABLU KUMAR VS. STATE OF BIHAR [LAWS(SC)-2015-7-48] [REFERRED TO]
JOSEPH STEPHEN VS. SANTHANASAMY [LAWS(SC)-2022-1-76] [REFERRED TO]
P GANDHIMATHI ALIAS AKILA VS. M SUBRAMANIAM [LAWS(MAD)-2009-6-95] [REFERRED TO]
P ARUMUGAM VS. D BALASUBRAMANIAM [LAWS(MAD)-2009-8-535] [REFERRED TO]
AKSHYA KUMAR LENKA VS. BHARAT CHARAN LENKA [LAWS(ORI)-2019-2-48] [REFERRED TO]
COTT BEVERAGES INC (ROYAL CROWN COLA INTERNATIONAL VS. TRISTAR BEVERAGES PVT LTD , INDORE [LAWS(MPH)-2018-6-18] [REFERRED TO]
BANKE BIHARI VS. PRABHU DAYAL AND ORS. [LAWS(P&H)-2009-3-224] [REFERRED TO]
BHAGWAN DASS VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-10-29] [REFERRED TO]
RATTAN LAL VS. PAWAN KUMAR AND OTHERS [LAWS(P&H)-2012-11-554] [REFERRED]
PRABHU DAYAL GUPTA VS. ANIL KUMAR & ORS. [LAWS(RAJ)-2009-1-293] [REFERRED TO]
RAMESH CHAND VS. HARI RAM AND ORS. [LAWS(P&H)-2015-7-71] [REFERRED TO]
SATISH KUMAR SANGHI VS. BABU LAL AND ORS. [LAWS(P&H)-2015-9-161] [REFERRED TO]
INDUSIND BANK LIMITED VS. AMARJEET [LAWS(P&H)-2015-4-302] [REFERRED TO]
KIRANJIT KAUR VS. SUKHVIR SINGH AND ORS. [LAWS(P&H)-2015-5-33] [REFERRED TO]
SANGEETA KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2003-7-6] [REFERRED TO]
KARTAR SINGH VS. JOGA SINGH [LAWS(P&H)-1996-2-256] [REFERRED]
RAM BRIKSH SINGH VS. AMBIKA YADAV [LAWS(SC)-2004-3-131] [REFERRED]
STATE OF GUJARAT VS. KALABHAI DHANABHAI KHANT & ORS. [LAWS(GJH)-2017-3-91] [REFERRED TO]
AMBUJAM VS. AYYASAMY [LAWS(MAD)-2009-6-352] [REFERRED TO]
RAVI VS. STATE [LAWS(MAD)-2009-7-567] [REFERRED TO]
S CHIDAMBARAM VS. STATE [LAWS(MAD)-2009-7-579] [REFERRED TO]
SUBRAMANIAN VS. CHITHULI ALIAS RAJAN [LAWS(MAD)-2009-7-619] [REFERRED TO]
RAFIT ALI VS. STATE OF ASSAM [LAWS(GAU)-2005-9-25] [REFERRED TO]