Referred Judgements :-

MRITYUNJOY DAS VS. SAYED HASIBUR RAHAMAN [REFERRED]
CHHOTU RAM VS. URVASHI GULATI [REFERRED . (PARA 13) 2.]

Cited Judgements :-

JOGINDER PAL VS. AMIT KASHYAP [LAWS(HPH)-2022-2-21] [REFERRED TO]
JHUGGI JHOPRI VIKAS SAMITI, NETAJI NAGAR VS. SURESH KUMAR [LAWS(DLH)-2022-7-119] [REFERRED TO]
ASSAM ROLLER FLOUR MILLS ASSOCIATION VS. DEBESWAR BORA [LAWS(GAU)-2009-10-1] [REFERRED TO]
ABHILASH CHAND AND OTHERS VS. SANJAY GUPTA AND OTHERS [LAWS(HPH)-2017-3-65] [REFERRED TO]
C.J.M. FATEHPUR VS. PRAKASH SINGH [LAWS(ALL)-2010-5-145] [REFERRED TO]
URMILA MANSION PRIVATE LIMITED VS. INSPECTOR GENERAL OF STAMPS AND REGISTRATION [LAWS(APH)-2011-2-47] [REFERRED TO]
P ANJAMMA VS. NIROOL KUMAR PRASAD [LAWS(APH)-2012-4-76] [REFERRED TO]
IN RE A. GIRIDHAR VS. IN RE A. GIRIDHAR [LAWS(APH)-2022-12-40] [REFERRED TO]
N. PRATEEP KUMAR VS. M. JAGADEESH CHANDRA PRASAD [LAWS(APH)-2022-2-57] [REFERRED TO]
K. MALLAIAH AND ORS. VS. SANDEEP KUMAR SULTANIA AND ORS. [LAWS(APH)-2015-7-10] [REFERRED TO]
PHULESHWAR VS. MAYA NIRANJAN [LAWS(ALL)-2004-11-87] [REFERRED TO]
ALL INDIA ITDC WORKERS UNION VS. B K SINHA [LAWS(DLH)-2012-7-422] [REFERRED TO]
ASIAD VILLAGE SOCIETY VS. ANIL KUMAR [LAWS(DLH)-2002-12-65] [REFERRED TO]
PWD & FOREST EMPLOYEES UNION VS. POONAM CHAND PARMAR [LAWS(GJH)-2018-6-9] [REFERRED TO]
DEVKISHAN VS. MADAN LAL @ MADAN MOHAN [LAWS(RAJ)-2012-1-127] [REFERRED TO]
SUGESAN TRANSPORT PVT. LTD. VS. E.C.BOSE AND COMPANY PRIVATE LIMITED [LAWS(MAD)-2019-9-681] [REFERRED TO]
ANUPAM SHRIVASTAVA VS. CHANDRAKUMAR [LAWS(KER)-2020-8-705] [REFERRED TO]
U.N.BORA, EX.CHIEF EXECUTIVE OFFICER VS. ASSAM ROLLER FLOUR MILLS ASSOCIATION [LAWS(SC)-2021-10-73] [REFERRED TO]
ANUPAMA SINGH VS. BADRI NARAYAN SHARMA [LAWS(RAJ)-2022-1-128] [REFERRED TO]
RAM KISHAN VS. TARUN BAJAJ [LAWS(SC)-2014-1-36] [REFERRED TO]
VELDANDA SRILATHA VS. GUNDUMALLA ANANTHA REDDY [LAWS(TLNG)-2022-4-93] [REFERRED TO]
GEORGE MATHEW VS. SATYAJEET RAJAN [LAWS(KER)-2020-8-160] [REFERRED TO]
VINOD SURHA VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2017-7-89] [REFERRED TO]
D.K.C. VS. K.C. AND ORS. [LAWS(DLH)-2016-1-293] [REFERRED TO]
COURT ON ITS OWN MOTION VS. P.C. DHIMAN AND ORS. [LAWS(HPH)-2016-3-22] [REFERRED TO]
KAUSHALYA DEVI VS. KAUSHALAYA DEVI AND OTHERS [LAWS(HPH)-2017-7-169] [REFERRED TO]
SHOBHA SHRESTHA VS. JAY RANDOLPH VASS [LAWS(DLH)-2009-3-124] [REFERRED TO]
RAJESH GUPTA VS. HARISH GUPTA [LAWS(DLH)-2013-9-125] [REFERRED TO]
COLECTOR OF CENTRAL EXCISE VS. GTC INDUSTRIES LTD [LAWS(DLH)-2004-7-11] [RFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. GTC INDUSTRIES LIMITED [LAWS(DLH)-2004-7-100] [REFERRED TO]
FEDERATION (ROSIMUSHCESTVO) VS. SARAF AGENCY PVT. LTD. [LAWS(CAL)-2020-5-4] [REFERRED TO]
A SANTHI KUMARI VS. K RAVI [LAWS(APH)-2002-11-39] [REFERRED TO]
COMMERCIAL TAX OFFICER VS. SRI K. NAVEEN KUMAR [LAWS(APH)-2017-7-42] [REFERRED TO]
ALEX PAUL MENON VS. VIJAY LAXMI SHARMA [LAWS(CHH)-2019-12-161] [REFERRED TO]
A SANTHI KUMARI VS. K RAVI [LAWS(APH)-2002-9-35] [REFERRED TO]
K. SITARAMA REDDY VS. AJAY JAIN, DISTRICT COLLECTOR [LAWS(APH)-2002-12-152] [REFERRED TO]
SODA RAMULU VS. K L V PRASAD [LAWS(APH)-2011-8-76] [REFERRED TO]
T GIRIJA KUMARI VS. K VENKATESWARA RAO COMMISSIONER ANAKAPALLI MUNICIPALITY ANAKAPALLI VISAKHAPATNAM [LAWS(APH)-2012-3-4] [REFERRED TO]
G. RIKHABCHAND VS. KARUNAKARAN [LAWS(MAD)-2013-10-149] [REFERRED TO]
HEALTH AND GLOW RETAILING PVT LTD VS. DHIREN KRISHNA PAUL TRADING AS HEALTH AND GLOW CLINIC [LAWS(MAD)-2007-6-321] [REFERRED TO]
LALITA DEVI MISHRA VS. PRIYANSHU KAMAL [LAWS(MPH)-2005-7-28] [REFERRED TO]
PATEL RAJNIKANT DHULABHAI VS. PATEL CHANDRAKANT DHULABHAI [LAWS(SC)-2008-7-60] [REFERRED TO]
HUKUM CHAND DESWAL VS. SATISH RAJ DESWAL [LAWS(SC)-2020-5-7] [REFERRED TO]
RAGHUVEER SINGH VS. SHIV KUMAR SWAMI [LAWS(RAJ)-2006-3-63] [REFERRED TO]
ALL BENGALEXICES LICENSEES ASSOCIATION VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-8-2] [REFERRED TO]
JAINAB KHATOON ALIAS TAHIRA VS. OM PRAKASH VERMA [LAWS(ALL)-2009-1-155] [REFERRED TO]
ATHAR ALI KHAN VS. KHALEEQ AHMAD [LAWS(ALL)-2014-5-261] [REFERRED TO]
POLAVARAPU NAGAMANI VS. PARCHURI KOTESHWARA RAO [LAWS(APH)-2009-11-36] [REFERRED TO]
D TULJA DEVI VS. MARGAM SHANKAR [LAWS(APH)-2009-12-95] [REFERRED TO]
B KRISHNA REDDY VS. PUSHPA SUBRAHMANYAM [LAWS(APH)-2011-4-73] [REFERRED TO]
J. MADHUSUDHAN REDDY VS. GOVERNMENT OF A.P. [LAWS(APH)-2014-4-47] [REFERRED TO]
S NARSIMHA RAO VS. P ARUN BABU [LAWS(APH)-2014-12-49] [REFERRED TO]
GOYAL MG GASES PVT. LIMITED VS. AIR LIQUIDE DEUTSCHLAND GMBH AND ORS. [LAWS(DLH)-2006-10-233] [REFERRED TO]
RUSTAM PHIROZE MEHTA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-97] [REFERRED TO]
NEX TENDERS INDIA PVT. LTD VS. DIRECTOR GENERAL OF DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS [LAWS(DLH)-2011-1-415] [REFERRED TO]
PHAIREMBAM SHEITYAMALA DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2012-8-149] [REFERRED TO]
MAYANGLAMBAM GAMBHIR SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2012-8-161] [REFERRED TO]
LOYALAKPA WAHENGBAM ANANTA VS. STATE OF MANIPUR [LAWS(GAU)-2009-9-6] [REFERRED]
RAM BILASH MAHTO AND ORS. VS. FOOD CORPORATION OF INDIA WORKERS UNION AND ORS. [LAWS(DLH)-2016-12-34] [REFERRED TO]
AIRCEL CELLULAR LTD VS. UNION OF INDIA [LAWS(MAD)-2016-8-24] [REFERRED TO]
C.A.MOHMED ABDUL HUQ VS. S.MANOHARAN [LAWS(MAD)-2012-12-149] [REFERRED TO]
V.THIRULOKACHANDER VS. E.KANNAN, SECRETARY, GOVERNMENT OF TELECOMMUNICATION EMPLOYEES CO-OPERATIVE SOCIETY LTD [LAWS(MAD)-2013-7-62] [REFERRED TO]
G. SUBBAMMAL VS. RAMANI [LAWS(MAD)-2013-6-13] [REFERRED TO]
N. RAMADAS VS. C.A. MOHAMED ABDUL HUQ [LAWS(MAD)-2015-1-48] [REFERRED TO]
M . K. PREMALATHA@ LALITHA VS. GANGADHAR [LAWS(KAR)-2012-5-22] [REFERRED TO]
INDRA PASRICHA VS. DEEPIKA CHAUHAN [LAWS(DLH)-2022-4-14] [REFERRED TO]
B SUGUNA DEVI VS. C B S VENKATA RAMANA [LAWS(APH)-2008-9-82] [REFERRED TO]
IN RE: SRI V. SATYANARAYANA RAO S/O. SRI V.C. RAO VS. STATE [LAWS(APH)-2007-10-119] [REFERRED TO]
PAVAN TALKIES VS. RAJESH KUMAR [LAWS(APH)-2008-9-79] [REFERRED TO]
MATRIX CELLULAR SERVICES PVT. LTD VS. SANJOY MUKHERJI [LAWS(DLH)-2012-12-167] [REFERRED TO]
SAHDEO ALIAS SAHDEO SINGH VS. STATE OF U P [LAWS(SC)-2010-2-4] [REFERRED TO]
C ELUMALAI VS. A G L IRUDAYARAJ [LAWS(SC)-2009-3-162] [REFERRED TO]
NEELAKANTON M.N VS. B.ANDREW PRABHU [LAWS(KER)-2020-8-80] [REFERRED TO]
Prakash Saha VS. State of Jharkhand [LAWS(JHAR)-2010-11-55] [REFERRED TO]
P PUGALENTHI VS. THIRU S S JAWAHAR [LAWS(MAD)-2011-2-242] [REFERRED TO]
VASNATHA MEENA ENTERPRISES VS. BASKARAN DIRECTOR OF DRUGS CONTROL [LAWS(MAD)-2011-6-324] [REFERRED TO]
KRISHNA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2004-3-113] [REFERRED TO]
BISHWA MOHAN KUMAR SINGH VS. BIHAR EDUCATION SERVICE ASSOCIATION [LAWS(PAT)-2010-5-206] [REFERRED TO]
P. MOHANRAJ VS. M/S. SHAH BROTHERS ISPAT PRIVATE LIMITED [LAWS(SC)-2021-3-10] [REFERRED TO]
NAOREM DEEPAK SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2009-9-53] [REFERRED TO]
PRASANT BANSILAL BAMB VS. NANAD LAL [LAWS(BOM)-2008-1-61] [REFERRED TO]
GOYAL MG GASES PVT LTD VS. AIR LIQUIDE DEUTCHLAND GAMBH [LAWS(DLH)-2007-5-109] [REFERRED TO]
CHINCHWAD DEVASTHAN TRUST VS. PIMPRI CHINCHWAD MUNICIPAL CORPORATION [LAWS(BOM)-2017-10-157] [REFERRED TO]
N VENKATA SWAMY NAIDU VS. SRI SURYA TEJA CONSTRUCTIONS PVT LTD [LAWS(APH)-2007-9-46] [REFERRED TO]
MD. SALAUDDIN VS. GORACHAND MONDAL [LAWS(CAL)-2014-7-85] [REFERRED TO]
THAKSEN WAMAN DAVALE & ORS VS. SUBHAS D SONAWANE & ORS [LAWS(BOM)-2018-2-284] [REFERRED TO]
SAGAR APARTMENT FLAT OWNERS SCTY VS. SEQUOIA CONST P LTD [LAWS(DLH)-2015-5-118] [REFERRED TO]
R STANLEY VEDAMANICKAM VS. CSI TUTICORIN NAZARETH DIOCESE, REPRESENTED THROUGH ITS BISHOP [LAWS(MAD)-2018-7-132] [REFERRED TO]
Bharat Prasad VS. Steel Authority Of India Ltd.Bokaro Steel Plant City [LAWS(JHAR)-2006-1-71] [REFERRED TO]
N SRINIVAS VS. NARESH KUMAR [LAWS(MAD)-2011-1-163] [REFERRED TO]
MANINDERJIT SINGH BITTA VS. UNION OF INDIA [LAWS(SC)-2011-10-31] [REFERRED TO]
RAJNIKANT DHULABHAI PATEL VS. CHANDRAKANT DHULABHAI PATEL [LAWS(SC)-2008-7-159] [REFERRED TO]
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM VS. L K TRIPATHI [LAWS(SC)-2009-4-54] [REFEREED TO]
GANTA SUDHEER KUMAR VS. T. NAGI REDDY, COMMISSIONER [LAWS(TLNG)-2022-6-101] [REFERRED TO]
MAYA RAM VS. ASHOK SINGH [LAWS(ALL)-2009-1-182] [REFERRED TO]
PREETI KAPOOR VS. ANSHUMAN KAPUR [LAWS(DLH)-2009-10-200] [REFERRED TO]
SUO MOTU CONTEMPT PROCEEDINGS VS. STATE [LAWS(DLH)-2008-8-287] [REFERRED TO]
PRAKASH WATHAR VS. SADHANA SHASHIKANT WAIKAR [LAWS(BOM)-2003-7-154] [REFERRED TO]
PRALHAD VS. SULOCHANA RAMCHANDRA KAWARKHE [LAWS(BOM)-2021-2-118] [REFERRED TO]
SANJIB KUMAR BOSE VS. SMT. ROMA BOSE & ORS. [LAWS(CAL)-2018-5-148] [REFERRED TO]
SEJUBEN WD/O RAICHAND BALUBHAI ODE VS. SANGITA SINGH OR HIS SUCCESSOR IN OFICE, SECRETARY (APPEALS) STATE OF GUJARAT [LAWS(GJH)-2016-7-273] [REFERRED TO]
P.PADMAVATHI BAI VS. C.HARI KIRAN [LAWS(APH)-2023-9-27] [REFERRED TO]
SABZA ALI AND OTHERS VS. MR. M. RAGHUNANDAN, DISTRICT COLLECTOR, R.R. DISTRICT,LAKDIKAPUL, HYDERABAD [LAWS(APH)-2016-4-17] [REFERRED TO]
SOMANNA VS. T.M. MAHADEVAPPA [LAWS(KAR)-2023-2-20] [REFERRED TO]
SUNILKUMAR POPATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-654] [REFERRED TO]
HIRALAL SOMABHAI CONTRACTOR VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-294] [REFERRED TO]
SAROJ KANTA VS. JAI PARKESH [LAWS(P&H)-2023-3-59] [REFERRED TO]
ALL BENGAL EXCISE LICENSEES ASSOCIATION VS. RAGHAVENDRA SINGH [LAWS(SC)-2007-3-15] [REFERRED TO]
WORKMEN THROUGH THE CONVENER FCI LABOUR FEDERATION VS. RAVUTHAR DAWOOD NASEEM [LAWS(SC)-2020-5-17] [REFERRED TO]
K SHANMUGAM VS. K KAMARAJ COIMBATORE DISTRICT [LAWS(MAD)-2011-6-361] [REFERRED TO]
S CHATTANATHA KARAYALAR COLLEGE OF ARTS AND SCIENCES VS. CONTROLLER OF EXAMINATIONS MANONMANIAM SUNDARANAR UNIVERSITY [LAWS(MAD)-2005-8-49] [REFERRED TO]
JAMALS VS. P SYAMALA PROPRIETRIX PRAJWAL ASSOCIATES [LAWS(MAD)-2005-8-156] [REFERRED TO]
SUDHIR VASUDEVA VS. M GEORGE RAVI SHEKERAN [LAWS(MAD)-2012-7-43] [REFERRED TO]
CHALLAPALLI RAVI VS. B KRUPANADAM I A S [LAWS(APH)-2004-12-34] [REFERRED TO]
YARLAGUNTA BHASKAR RAO VS. BOMMAJI DANAM [LAWS(APH)-2013-9-93] [REFERRED TO]
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY VS. MUKUL SINGHAL PRINCIPAL SECRETARY [LAWS(ALL)-2022-5-157] [REFERRED TO]
PRAKASH SINGH VS. ISHWAR SARAN SRIVASTAVA [LAWS(ALL)-2009-1-151] [REFERRED TO]
TAPSI PATRA VS. SONALI SADHUKHAN [LAWS(CAL)-2009-3-14] [REFERRED TO]
INTERNATIONAL METRO CIVIL CONTRACTORS VS. R K VERMA [LAWS(DLH)-2005-11-118] [REFERRED TO]
DALIP SINGH VS. UDAI PRATAP SINGH [LAWS(DLH)-2022-5-41] [REFERRED TO]
RAJNI RATHI VS. GAJENDER SINGH [LAWS(DLH)-2022-7-147] [REFERRED TO]
V.R.S.V.N.SAMBASIVA RAO VS. V.RAMA KRISHNA [LAWS(APH)-2023-1-25] [REFERRED TO]
HIGH COURT OF KARNATAKA, BENGALURU VS. MRS. MEENA M. DONGRE AND OTHERS [LAWS(KAR)-2017-2-140] [REFERRED TO]
BHANGU RAM VS. SAVITA SHARMA [LAWS(HPH)-2021-7-91] [REFERRED TO]
RAMACHANDRA SHETTY A VS. A.T. BABU RAO [LAWS(KAR)-2019-10-8] [REFERRED TO]
KAMRUNISHA WD/O MOHD. UMAR VS. KARORABAI W/O MATAFER GUPTA [LAWS(BOM)-2021-9-56] [REFERRED TO]
PREM SHANKAR VS. RAJEEV PANDEY, SPECIAL LAND ACQUISITION OFFICER/CITY MAGISTRATE [LAWS(ALL)-2022-5-39] [REFERRED TO]
BIJIGA PAPA RAO VS. JONNALAGADDA SRINIVASA RAO [LAWS(APH)-2014-11-12] [REFERRED TO]
VAJJA RAJABABU VS. G. KISTA GOUD [LAWS(APH)-2018-12-44] [REFERRED TO]
K SITARAMA REDDY VS. AJAY JAIN [LAWS(APH)-2002-12-119] [REFERRED TO]
SUBHENDU SEN VS. SHRI PRADEEP KUMAR [LAWS(APH)-2011-3-12] [REFERRED TO]
GOURI PHANI CHAKRABORTY VS. GOVERNING BODY OF KRISHNANAGAR WOMENS COLLEGE [LAWS(CAL)-2003-12-14] [REFERRED TO]
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED VS. R.KRISHNAMOORTHI [LAWS(MAD)-2022-3-189] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. GURURAJ [LAWS(KAR)-2007-11-52] [REFERRED TO]
STATE OF MP VS. NEELIMA SIMGH [LAWS(MPH)-2007-7-48] [REFERRED TO]
ANTONY RAOD TRANSPORT SOULUTION PVT LTD VS. VARSHA JOSHI [LAWS(DLH)-2023-4-103] [REFERRED TO]
UMA DUTT AND ORS. VS. SRIKANT BALDI AND ORS. [LAWS(HPH)-2015-12-25] [REFERRED TO]
SONAL AASHISH MADHAPARIYA VS. AASHISH HARJIBHAI MADHAPARIYA [LAWS(GJH)-2022-8-518] [REFERRED TO]
HARISH CHANDER AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2010-12-434] [REFERRED TO]
LALSANGLIANA, S/O RAMHLUNA HNAMTE VS. ANIL VINWAS [LAWS(GAU)-2014-8-55] [REFERRED TO]
BALWANTBHAI SOMABHAI BHANDARI VS. HIRALAL SOMABHAI CONTRACTOR [LAWS(SC)-2023-9-21] [REFERRED TO]
U.P. HILL ELECTRONICS CORPORATION LTD. VS. PUBLIC SERVICES TRIBUNAL, UTTARAKHAND [LAWS(UTN)-2019-11-135] [REFERRED TO]
GANESH PANDA VS. KAILASH AUTO FINANCE LTD. REPRESENTED THROUGH ITS BRANCH MANAGER, SRI PRAKASH CHANDRA GIRI [LAWS(ORI)-2008-12-71] [REFERRED TO]
P SHANMUGAM AND ORS VS. THIRU DEBENDRANATH SARANGI, SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPT AND THIRU C K SRIDHARAN, PRINCIPAL CHIEF CONSERVATOR OF FORESTS [LAWS(MAD)-2010-4-762] [REFERRED]