Referred Judgements :-

STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
STATE OF MADRAS VS. MADURAI MILLS CO LIMITED [REFERRED TO]
B SHAMA RAO VS. UNION TERRITORY OF PONDICHERRY [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR [REFERRED TO]
RUP DIAMONDS VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]

Cited Judgements :-

HARI OM NARAIN AWASTHI VS. STATE OF U P [LAWS(ALL)-2014-1-188] [REFERRED TO]
SMITHA T. PILLAI VS. JOINT REGISTRAR (GENERAL), CO-OPERATIVE SOCIETIES AND ORS. [LAWS(KER)-2015-9-63] [REFERRED TO]
D CHANDRAMOHAN VS. SECRETARY TAMIL NADU STATE TRANSPORT [LAWS(MAD)-2007-7-413] [REFERRED TO]
J.RAMKUMAR VS. ASHOK JACOB, PADIPURACKAL HOUSE [LAWS(KER)-2018-10-549] [REFERRED TO]
ARCHANA MISHRA AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2018-10-30] [REFERRED TO]
MAHARASHTRA STATE CO OPERATIVE BANK LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-6-8] [REFERRED TO]
MAHADEVI KANYA PATHSHALA COLLEGE SOCIETY VS. COMMISSIONER, GARHWAL MANDAL, PAURI GARHWAL [LAWS(UTN)-2020-1-4] [REFERRED TO]
DULORIN BAI SAHU VS. COLLECTOR [LAWS(CHH)-2004-12-3] [REFERRED TO]
SPECIAL DEPUTY COLLECTOR L A SRBC NANDYAL VS. N VASUDEVA RAO [LAWS(APH)-2003-9-52] [REFERRED TO]
BISHAN CHANDRA GUPTA SRI SALIG RAM GUPTA VS. CANARA BANK A GOVERNMENT OF INDIA [LAWS(ALL)-2005-10-28] [REFERRED TO]
MAA VIND VASINI INDUSTRIES VS. PURVANCHAL VIDYUT VITRAN NIGAMLTD [LAWS(ALL)-2007-12-91] [REFERRED TO]
JAIPUR GOLDEN TRANSPORT VS. COMMISSIONER OF C. EX. AND CUSTOMS [LAWS(CE)-2006-8-96] [REFERRED TO]
KALYANI SALES COMPANY VS. UNION OF INDIA [LAWS(P&H)-2005-12-1] [REFERRED TO]
GUJARAT POWER CORPORATION LTD VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(GJH)-2012-7-530] [REFERRED TO]
EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED VS. GTL INFRASTRUCTURE LIMITED [LAWS(DLH)-2022-2-109] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHEKHAR CONSTRUCTIONS [LAWS(MPH)-2007-11-50] [REFERRED TO]
ASSOCIATEDINDEM MECHANICAL PRIVET LIMITED VS. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED [LAWS(CAL)-2005-12-62] [REFERRED TO]
VISHWANATH PRASAD AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-11-147] [REFERRED TO]
VANDANA MITTAL AND ORS VS. UNION OF INDIA THRU SECY MINISTRY HEALTH AND FAMIL [LAWS(ALL)-2018-2-484] [REFERRED TO]
SANDVIK ASIA LTD VS. COMMISSIONER OF INCOME TEX [LAWS(BOM)-2004-1-97] [REFERRED TO]
BHAKRA BEAS MANAGEMENT BOARD VS. STATE PRADESH STATE ENVIRONMENT PROTECTION AND POLLUTION [LAWS(HPH)-2012-8-172] [REFERRED TO]
RAYMOND UCO DENIM PRIVATE LTD VS. PRAFUL WARADE [LAWS(BOM)-2010-4-149] [REFERRED TO]
G. EASWARAN AND ORS. VS. GOVERNMENT OF TAMILNADU AND ORS. [LAWS(MAD)-2015-2-300] [REFERRED TO]
NAMBIDI PRAKASAN VS. DARUTHAQVA ISLAMIC CULTURAL CENTRE [LAWS(KER)-2022-6-84] [REFERRED TO]
STATE OF HARYANA VS. JAI SINGH [LAWS(SC)-2022-4-18] [REFERRED TO]
B R VASUDEVAMURTHY VS. MINISTER FOR REVENUE GOVERNMENT OF KARNATAKA [LAWS(KAR)-2006-12-1] [REFERRED TO]
SHAILESH GANDHI VS. CENTRAL INFORMATION COMMISSION [LAWS(BOM)-2015-6-10] [REFERRED TO]
CHHATTHU NARAIN VISHWAKARMA VS. STATE OF U.P. THROUGH SECY. REVENUE DEPT. AND ANOTHER [LAWS(ALL)-2011-9-509] [REFERRED TO]
DRISHYAKRISHNAN VS. KERALA UNIVERSITY OF HEALTH SCIENCES [LAWS(KER)-2017-11-320] [REFERRED TO]
SAMTA ANDOLAN JAIPUR VS. SALLUDDIN AHMED [LAWS(RAJ)-2012-2-1] [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [LAWS(SC)-2004-8-122] [REFERRED TO]
RAVI KANT JAJODIA & ORS VS. MAHARAJ KUMAR SADAY CHAND MAHATAB & ORS [LAWS(CAL)-2018-12-77] [REFERRED TO]
PARESH YADAV VS. STATE OF U P [LAWS(ALL)-2014-8-68] [REFERRED TO]
SIMPLEX INFRASTRUCTURES LTD. VS. COMMISSIONER OF SERVICE TAX [LAWS(CAL)-2016-4-16] [REFERRED TO]
ZILA CONGRESS COMMITTEE, BUDAUN AND ANOTHER VS. GIRISH KUMAR JUNEJA [LAWS(ALL)-2019-4-292] [REFERRED TO]
STATE OF U.P. AND ORS. VS. CHHIDDI AND ORS. [LAWS(ALL)-2015-9-62] [REFERRED TO]
RAYMOND LIMITED VS. RAYMOND PHARMACEUTICAL PVT LTD [LAWS(BOM)-2016-7-200] [REFERRED]
IVY C DA CONCEICAO VS. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING HIS OFFICE AT SECRETARIAT [LAWS(BOM)-2012-8-101] [REFERRED TO]
P VETRIVEL VS. P DHANABAL [LAWS(MAD)-2018-10-387] [REFERRED TO]
RAYMOND UCO DENIM PRIVATE LTD. VS. PRAFUL WARADE [LAWS(BOM)-2021-8-87] [REFERRED TO]
UNION OF INDIA SOUTH CENTRAL RAILWAYS VS. KURUKUNDU BALAKRISHNIAH [LAWS(APH)-2003-12-100] [REFERRED TO]
TAHSILDAR TALUK OFFICE VS. ARIVUDAI SENTHIL [LAWS(MAD)-2010-2-127] [REFERRED TO]
GREATER BOMBAY CO OP BANK LTD VS. UNITED YARN TEX PVT LTD [LAWS(SC)-2007-4-31] [REFERRED TO]
COMMISSIONER OF INCOME TAX,UDAIPUR VS. HINDUSTAN ZINC LTD [LAWS(RAJ)-2012-4-38] [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. TECHNOWELD INDUSTRIES [LAWS(SC)-2003-3-113] [REFERRED TO]
A GANPATHY VS. UNION OF INDIA [LAWS(DLH)-2012-8-131] [REFERRED TO]
RASAL SINGH VS. UNION OF INDIA [LAWS(GAU)-2010-1-3] [REFERRED TO]
MAHENDER KUMAR GANDHI S/O LATE GULABCHAND GANDHI R/O FLAT NO. 201, H.NO.4 VS. BINDESH KAMDAR S/O LATE RAMESH KUMAR 3 [LAWS(APH)-2016-9-47] [REFERRED TO]
NIRMA INDUSTRIES LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(GJH)-2006-2-88] [REFERRED TO]
INDIRA SRA CO OPERATIVE HOUSING SOCIETY VS. SHIVKRIPA BUILDERS AND DEVELOPERS [LAWS(BOM)-2011-8-70] [REFERRED TO]
MATHAI VS. THOMAS [LAWS(KER)-2017-3-31] [REFERRED TO]
BUSSA OVERSEAS AND PROPERTIES PVT LTD VS. UNION OF INDIA [LAWS(BOM)-2003-9-8] [REFERRED TO]
MAHATMA GANDHI MISSIONS INSTITUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-187] [REFERRED TO]
APPROVA SYSTEMS PVT. LTD. VS. CIT(A)-IT/TP [LAWS(IT)-2015-1-356] [REFERRED TO]
MAHATMA GANDHI MISSIONS INSTITUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-8-41] [REFERRED TO]
Abbubacker died VS. S Sheik Manzur [LAWS(MAD)-2004-7-9] [REFERRED TO]
M P STATE ELECTRICITY BOARD VS. PANDEY CONSTRUCTION CO [LAWS(MPH)-2005-4-38] [REFERRED TO]
A P CO OPERATIVE SOCIETY EMPLOYEES UNION VS. GOVT OF A P [LAWS(APH)-2004-10-68] [REFERRED TO]
PREMAKUMARI A VS. STATE OF KERALA [LAWS(KER)-2010-7-84] [REFERRED TO]
R M SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-169] [REFERRED TO]
CIPLA LIMITED VS. COMPETENT AUTHORITY AND DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETY [LAWS(BOM)-2021-4-73] [REFERRED TO]
BAJRANG LAL SHARMA VS. SALLAUDEEN AHMED [LAWS(RAJ)-2012-2-6] [REFERRED TO]
PROMUK HOFFMAN INTERNATIONAL LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-8-24] [REFERRED TO]
MYLAPORE CLUB VS. STATE OF TAMIL NADU [LAWS(SC)-2005-10-45] [REFERRED TO]
DELHI ADMINISTRATION VS. MADAN LAL NANGIA [LAWS(SC)-2003-10-75] [REFERRED TO]
TRANSFORMERS & ELECTRICALS KERALA LTD. VS. COMMR. OF C. EX., COCHIN [LAWS(CE)-2007-9-85] [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. DOULIS GARMENTS [LAWS(CE)-2008-5-175] [REFERRED TO]
ARUNA MANURE WORKS KHAMMAM VS. STATE OF A P [LAWS(APH)-2008-7-47] [REFERRED TO]
FARHAT HUSSAIN AZAD VS. STATE OF U P [LAWS(ALL)-2004-12-80] [REFERRED TO]
RAMA SHANKAR PANDEY VS. STATE OF U.P. [LAWS(ALL)-2013-7-57] [REFERRED TO]
TULSA BAI VS. GANESH RAM [LAWS(CHH)-2019-11-65] [REFERRED TO]
VIDARBHA AYURVED MAHAVIDYALAYA VS. TULESHWAR MANGALMURTI DHASKAT [LAWS(BOM)-2013-6-35] [REFERRED TO]
VIDARBHA AYURVED MAHAVIDYALAYA AND ORS VS. STATE OF MAHARASHTRA AND ORS [LAWS(BOM)-2013-6-210] [REFERRED]
KAIKHOSROU CHICK KAVASJI FRAMJI OF INDIAN INHABITANT VS. UNION OF INDIA [LAWS(BOM)-2009-6-104] [REFERRED TO]
EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED VS. GTL INFRASTRUCTURE LIMITED [LAWS(DLH)-2020-11-19] [REFERRED TO]
Deshraj Jain VS. State of M.P. [LAWS(MPH)-2005-2-160] [REFERRED TO]
LAL MOHAN NANDY VS. EXECUTIVE DIRECTOR WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD [LAWS(CAL)-2004-8-50] [REFERRED TO]
MAHINDRA AND MAHINDARA LTD. VS. SUNIL NAMDEORAO ZADE [LAWS(BOM)-2020-11-133] [REFERRED TO]
NIRMA INDUSTRIES LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(GJH)-2006-2-16] [REFERRED TO]
NCERT & ANR VS. SURINDER NATH & ANR [LAWS(DLH)-2010-6-115] [REFERRED]
NANDA YADAVRAO SHANKHPALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-4-43] [REFERRED TO]
J DURAIMUNUSAMY VS. STATE [LAWS(MAD)-2011-4-262] [REFERRED TO]
GANGADHARA PALO VS. REVENUE DIVISIONAL OFFICER [LAWS(SC)-2011-3-103] [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MAD)-2018-10-521] [REFERRED TO]
RATTAN CHAND AND ORS. VS. BHAKRA BEAS MANAGEMENT BOARD AND ANR. [LAWS(P&H)-2002-10-128] [REFERRED TO]
DR. BABLOO SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(SC)-2018-11-62] [REFERRED TO]
MYLAPORE CLUB VS. STATE OF TAMIL NADU [LAWS(SC)-2005-10-98] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION VS. STATE OF ORISSA [LAWS(ORI)-2008-5-3] [REFERRED TO]
S. KUMAR LTD. VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(CE)-2003-2-128] [REFERRED TO]
COMMANDER AND ORS. VS. BHUPENDRA KARDAM AND ORS. [LAWS(DLH)-2015-7-12] [REFERRED TO]