Referred Judgements :-

MALLAWWA VS. ORIENTAL INSURANCE COMPANY LIMITED [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SATPAL SINGH [OVERRULED]

Cited Judgements :-

MANGULI JUANGA VS. DINABANDHU SAHU [LAWS(ORI)-2017-2-13] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. BALAKRISHNAN [LAWS(SC)-2012-11-20] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. SURENDRA NATH LOOMBA [LAWS(SC)-2012-11-22] [REFERRED TO]
GENERAL MANAGER UNITED INSURANCE CO LTD VS. M LAXMI [LAWS(SC)-2008-11-148] [REFERRED TO]
SURESH KUMAR SOOD VS. SMT. MUNNI BEGUM AND ORS. [LAWS(UTN)-2006-3-53] [REFERRED TO]
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. VS. SMTI RESHMI DHANUK(DEY) [LAWS(TRIP)-2016-7-34] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DHANABACKIAM [LAWS(MAD)-2006-9-181] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO LTD VS. TMT SUBBAMMAL [LAWS(MAD)-2007-10-163] [REFERRED TO]
ORIENTAL INSURANCE COLTD VS. ROSHNI DEVI [LAWS(P&H)-2012-4-114] [REFERRED TO]
JAWAHARLAL GURJAR VS. SMT. GHISHI GURJAR AND OTHERS [LAWS(RAJ)-2018-4-229] [REFERRED TO]
SENIOR BRANCH MANAGER NATIONAL INSURANCE CO LTD VS. NAMITA DIXIT [LAWS(SIK)-2009-12-3] [REFERRED TO]
MARIAMMAL VS. PROPRIETOR YAZHINI TRANSPORTS [LAWS(MAD)-2012-9-355] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. U RENGARAJULU [LAWS(MAD)-2012-2-70] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. S.SANKARA NARAYANAN [LAWS(MAD)-2012-10-111] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. R.SIVA [LAWS(MAD)-2012-10-67] [REFERRED TO]
RAKESH KUMAR VS. PINKI AND OTHERS [LAWS(P&H)-2019-3-116] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. K R BINDU FB [LAWS(KER)-2003-1-51] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. K S SUNEETHI RAMACHANDRAN [LAWS(KER)-2003-3-118] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KOTTAN [LAWS(KER)-2003-1-26] [REFERRED TO]
GEETHA VS. G K SUBRAHMANYA [LAWS(KAR)-2008-5-1] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JAMELA [LAWS(P&H)-2006-5-344] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. KANNA [LAWS(P&H)-2007-5-95] [REFERRED TO]
M/S. RELIANCE GENERAL INSURANCE CO.LTD. VS. KATHIR @ J KATHIRAVAN [LAWS(MAD)-2020-10-120] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. MERAMAN DANA HARIJAN [LAWS(GJH)-2022-8-176] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. LILABEN POPATBHAI VAGHASIYA [LAWS(GJH)-2023-7-1005] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SIKANDAR ALI [LAWS(RAJ)-2008-5-108] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. LAXMAN CHAND BAIRWA AND ORS. [LAWS(RAJ)-2012-9-268] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. JAVITRI DEVI [LAWS(MPH)-2003-10-5] [REFERRED TO]
GURUVACHAN KAUR VS. IQBAL SINGH CHHAWDA [LAWS(MPH)-2004-11-48] [REFERRED TO]
CHANDAN SINGH RAGHUVANSHI VS. RAMESHWARI BAI [LAWS(MPH)-2004-10-5] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. BALLO BAI [LAWS(MPH)-2013-2-247] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SUSHEELAMMA [LAWS(KAR)-2021-6-42] [REFERRED TO]
RAJEEV CHAUHAN VS. HARI CHAND BRAMTA [LAWS(HPH)-2014-9-78] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RAJA [LAWS(MAD)-2020-9-666] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. AMARBEN PRATAPBHAI MASANI AND OTHERS [LAWS(GJH)-2012-4-356] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JALIBEN AMRUTBHAI PATEL [LAWS(GJH)-2012-3-360] [REFERRED TO]
JASHODABEN @ JASHIBEN BHIKHABHAI PARMAR VS. GOVINDBHAI SABURBHAI BHOI [LAWS(GJH)-2012-3-486] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KHIMABHAI KALABHAI SOLANKI [LAWS(GJH)-2012-2-135] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAHEMATBEN AJITBHAI GULAMHUSEIN [LAWS(GJH)-2012-2-137] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. KULWANT SINGH [LAWS(J&K)-2011-11-21] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MARI, M SIVAKUMAR AND PARIMALAM [LAWS(MAD)-2011-6-675] [REFERRED]
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. VS. DASARI PARVATHI [LAWS(APH)-2014-4-20] [REFERRED TO]
NAGULA TULASAMMA VS. GOLANGI BHOOPATHI [LAWS(APH)-2014-4-186] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHAIK JEELANI BASHA [LAWS(APH)-2014-11-26] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. CHANDANA SAHA [LAWS(GAU)-2005-12-10] [REFERRED TO]
EAGALA LOVATHALLI VS. RAYUDU CHINNA RAO [LAWS(APH)-2023-5-7] [REFERRED TO]
MAMINDLA PADMA VS. KANAKADURGA LEASING AND FINANCE LTD [LAWS(APH)-2010-9-11] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. DHULIPALLA PRAMEELA DEVI [LAWS(APH)-2006-10-6] [REFERRED TO]
JAGDISH CHAND SHARMA VS. BACHAN SINGH [LAWS(HPH)-2010-1-27] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. DEHRI DEVI [LAWS(HPH)-2003-12-5] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PARANG LAMA [LAWS(CAL)-2003-10-1] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. BINDU BHUSAN SEN [LAWS(GAU)-2008-9-2] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SHRI KHAGEN CHANDRA DAS AND OTHERS [LAWS(GAU)-2017-10-68] [REFERRED TO]
DEBI LAL MAHATO VS. BHARAT MANDAL [LAWS(JHAR)-2006-4-3] [REFERRED TO]
HAROON ABDUL MAJID PADA VS. PRATAPSINH PUNJABHAI BARIA [LAWS(GJH)-2007-1-178] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DAKSHBEN INDUGIRI GOSAI [LAWS(GJH)-2007-6-18] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DAKSHBEN INDUGIRI GOSAI [LAWS(GJH)-2007-6-18] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. JAMAL MASTER [LAWS(J&K)-2021-2-114] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. RANGLAL PUNJU NIKAM [LAWS(BOM)-2007-6-115] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NIRMALABAI DHUDAKU BHIL [LAWS(BOM)-2008-8-289] [REFERRED]
KANTA BAI VS. AHMED KHAN [LAWS(BOM)-2006-3-49] [REFERRED TO]
BHALCHANDRA VS. SHARDABAI [LAWS(BOM)-2014-7-177] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MIRABAI W/O. PARSHURAM CHAUDHARI [LAWS(BOM)-2012-12-123] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ARUN GUPTA [LAWS(DLH)-2012-5-298] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MOHAR BAI [LAWS(DLH)-2012-3-292] [REFERRED TO]
BAJAJ ALLIANZ INSURANCE COMPANY LTD VS. SHOBHA DEVI [LAWS(DLH)-2012-2-64] [REFERRED TO]
MANJU GUPTA VS. PRATAP SINGH [LAWS(DLH)-2015-5-431] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAMBARAN [LAWS(CHH)-2012-2-40] [REFERRED TO]
SUKHDEV SINGH VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(CHH)-2020-11-98] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SUKUMARBAI [LAWS(BOM)-2019-8-15] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED, THROUGH ITS LEGAL MANAGER/AURHTORIZED SIGNATORY VS. SUDAMATI W/O KISHANRAO KALE [LAWS(BOM)-2018-1-192] [REFERRED TO]
AMTULS PUBLIC SCHOOL VS. KAMLA DEVI [LAWS(UTN)-2021-7-21] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. MEENAKSHI [LAWS(MAD)-2010-4-575] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. ELANCHERAN [LAWS(MAD)-2010-10-173] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ELLAPPA [LAWS(MAD)-2009-2-186] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. MOHD.TALIB [LAWS(MPH)-2016-12-115] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KAVITHA [LAWS(MAD)-2010-8-8] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED VS. SARBESWAR BARAL [LAWS(ORI)-2014-3-13] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. SARASWATHY [LAWS(KER)-2023-3-168] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. KALLIYANI [LAWS(KER)-2021-9-26] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. SMT. CHANDRA BISHT AND ORS. [LAWS(UTN)-2009-7-78] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PREMA DEVI [LAWS(SC)-2008-2-195] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. CELINAMMA [LAWS(KER)-2003-1-68] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. GANGUBAI [LAWS(KAR)-2009-8-53] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PATTABHI RAMAIAH [LAWS(KAR)-2008-7-54] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SAIDALI [LAWS(KER)-2003-2-23] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. THUKARAMA ADAPPA [LAWS(KAR)-2006-11-46] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED VS. KULANDHAISAMY [LAWS(MAD)-2007-11-561] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. LABANYABATI DEV [LAWS(ORI)-2011-11-6] [REFERRED TO]
UNITED INDIA INS. CO. LTD. VS. PREETI SHARMA [LAWS(J&K)-2014-5-20] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. LEGAL HEIRS OF DEVEASED HANSABEN KANJIBHAI PANSURIYA [LAWS(GJH)-2017-9-133] [REFERRED TO]
SUKLIBEN WD/O.MAGANBHAI CHHAGANBHAI KOLI VS. ILIYAS AHMED KALU [LAWS(GJH)-2019-3-155] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MINTU DEBNATH [LAWS(GAU)-2007-1-18] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. CITY LYNGDOH [LAWS(GAU)-2008-9-67] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. BIMALA DEY [LAWS(GAU)-2010-2-51] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MINU RANI PAUL ANDORS [LAWS(GAU)-2019-5-99] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. GADE MANGAMMA [LAWS(APH)-2009-2-60] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. KORUKONDA APPA RAO [LAWS(APH)-2009-8-34] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. CHINTAPALLI ANKAYAMMA AND OTHERS [LAWS(APH)-2015-9-97] [REFERRED]
NATIONAL INSURANCE COMPANY LIMITED VS. GUNJI BALAKRISHNA AND ORS. [LAWS(APH)-2014-7-190] [REFERRED TO]
THE ORIENTAL INSURANCE COMPANY LTD. VS. GORA VENKATRAMANA REDDY AND ORS. [LAWS(APH)-2015-3-144] [REFERRED TO]
SANJU DEVI AND ORS. VS. RAM DHAN SINGH AND ORS. [LAWS(DLH)-2016-1-322] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. WALAITI RAM [LAWS(HPH)-2005-11-4] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ISRAEL @ ILIYAS [LAWS(DLH)-2013-8-282] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PRAKASH S O SAKHARAM DUDHANKAR [LAWS(BOM)-2005-8-112] [REFERRED TO]
KANTABAI VS. AHMED KHAN CHAND KHAN [LAWS(BOM)-2006-2-6] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RUKASANABAI [LAWS(BOM)-2008-1-184] [REFERRED TO]
PARKASH CHAND VS. NEW INDIA ASSURANCE CO LTD [LAWS(HPH)-2011-3-5] [REFERRED TO]
KATLA CORPERATIVE SOCIETY VS. MOHINDER ARUN [LAWS(HPH)-2005-12-6] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SHAKUNTALA DEVI [LAWS(HPH)-2005-7-11] [REFERRED TO]
National Insurance Company Ltd. VS. Urmila Devi [LAWS(HPH)-2008-10-23] [REFERRED TO]
RAVI KU SAHU VS. KAILASH [LAWS(CHH)-2020-5-41] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. MITHILESH DEVI [LAWS(DLH)-2012-9-148] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. LILABAI SHRIMANT MISAL [LAWS(BOM)-2014-7-16] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MILAGRES FRANCISCO PALHA [LAWS(BOM)-2014-5-116] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. MANORAMABAO ALIAS RAMA [LAWS(BOM)-2010-3-235] [REFERRED TO]
WAHIDAR VS. RAJ BAHADUR [LAWS(DLH)-2007-1-77] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. THAVRA [LAWS(BOM)-2023-6-84] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD. VS. REETA SRIVASTAVA [LAWS(ALL)-2013-5-70] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. PUJA SATISH GAVALI [LAWS(BOM)-2019-8-72] [REFERRED TO]
SARJU PRASAD @ NANDU AND ANR. VS. RADHELAL SURYANSHI AND ORS. [LAWS(CHH)-2014-3-62] [REFERRED TO]
RAMESHWAR KAUSHIK AND ORS. VS. PRAMILA BAI LONIYA AND ORS. [LAWS(CHH)-2015-3-28] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SURENDRA PATEL [LAWS(CHH)-2020-7-41] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. KAUSHALYA DEVI & ORS. [LAWS(DLH)-2011-12-371] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. RINKUBAI POCHANNA MADAVI [LAWS(BOM)-2019-4-266] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. JAGANNATH [LAWS(RAJ)-2018-4-135] [REFERRED TO]
M.S. MIDDLE HIGH SCHOOL VS. HDFC ERGO GENERAL INSURANCE CO. LTD. & OTHERS [LAWS(SC)-2017-11-102] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. VS. D.GUNASEKARAN [LAWS(MAD)-2014-6-112] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. THILAGA [LAWS(MAD)-2012-9-40] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. CHALLA BHARATHAMMA [LAWS(SC)-2004-9-114] [REFERRED TO]
CUM AND DULY CONSTITUTED ATTORNEY UNITED INDIA INSURANCE COMPANY LTD. VS. SANGITA DEVI [LAWS(PAT)-2009-4-223] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SANTRA DEVI [LAWS(P&H)-2006-7-431] [REFERRED TO]
MOHAN LAL VS. BIRA [LAWS(P&H)-2006-8-214] [REFERRED TO]
SUJAN SINGH VS. AMAR SINGH [LAWS(P&H)-2006-7-2] [REFERREE TO (SC).]
CHANDRA PRAKASH SAH VS. JAKIR HUSSAIN [LAWS(PAT)-2006-12-99] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. MOHAMUDHA FAJILA [LAWS(MAD)-2020-7-452] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. RANGAMMAL [LAWS(MAD)-2021-3-18] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SELVAN [LAWS(MAD)-2023-4-74] [REFERRED TO]
NIRANJAN SINGH VS. OM SUTA [LAWS(P&H)-2004-3-30] [FOLLOWED ON]
JAI BHARAT STONE CRUSHING COMPANY VS. ISMILE [LAWS(P&H)-2006-12-65] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. R, KRISHNAN [LAWS(MAD)-2020-3-299] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. GULAB SINGH [LAWS(P&H)-2003-5-15] [REFERRED TO]
RAMVATI AND ANR ETC VS. PHOOL CHAND GOYAL AND ORS [LAWS(RAJ)-2011-2-214] [REFERRED]
UNITED INDIA INSURANCE CO VS. YASHODARA [LAWS(RAJ)-2010-7-21] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. SHEELA [LAWS(MAD)-2017-3-64] [REFERRED TO]
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. VS. KASHIBAI AND ORS. [LAWS(KAR)-2016-4-51] [REFERRED TO]
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD VS. RUDRAPPA [LAWS(KAR)-2016-7-142] [REFERRED]
RAMJI LAL VS. OMKAR LAL [LAWS(MPH)-2003-1-51] [REFERRED TO]
KKANDHI VS. GOVIND SINGH DHRUVE [LAWS(MPH)-2004-5-9] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. PARMANAND [LAWS(MPH)-2004-8-109] [REFERRED TO]
MAHILA GOMABAI VS. GAJENDRA SINGH [LAWS(MPH)-2005-3-123] [REFERRED TO]
SHANTI VS. AWADH NARAYAN JAISWAL [LAWS(MPH)-2006-1-3] [FOLLOWED ON]
National Insurance Co. Ltd. VS. Kamla Bai [LAWS(MPH)-2006-8-86] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MOHD SAUKAT ALI [LAWS(MPH)-2007-8-15] [REFERRED TO]
RAMJEELAL VS. DEENANATH & OTHERS [LAWS(MPH)-2013-7-406] [REFERRED]
GOPAKUMAR VS. CHANDRAN NAIR [LAWS(KER)-2017-1-84] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. JAGDISH & ORS. [LAWS(RAJ)-2014-3-396] [REFERRED TO]
FULMANI KERKETTA VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(JHAR)-2014-1-166] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. JASHUBEN BALABHAI KOLI (VAGHANI) [LAWS(GJH)-2008-12-262] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD. VS. NARANGAR BECHARGAR GUSAI F/O LATE PARESHGAR GUSAI & 3 [LAWS(GJH)-2012-3-584] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KANTABEN PRABHUDAS GONDALIA [LAWS(GJH)-2012-4-72] [REFERRED TO]
NEW INDIA ASSRANCE CO LTD VS. RANABHAI JUJABHAI [LAWS(GJH)-2012-2-390] [REFERRED TO]
SALIJA VS. UNNIKRISHNAN [LAWS(KER)-2004-5-15] [REFERRED TO]
RAMACHANDRA VS. SHANTARAM [LAWS(KAR)-2003-12-63] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MOHAMMED ZIA U REHMAN [LAWS(KAR)-2011-4-54] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SURESH [LAWS(KER)-2006-4-48] [REFERRED TO]
RAJAN K S VS. PRAVITH [LAWS(KER)-2009-8-52] [REFERRED TO]
AMRIT LAL VS. UNION OF INDIA [LAWS(RAJ)-2003-1-13] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SITA [LAWS(RAJ)-2004-4-14] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD. VS. LALAJI MULJI TRANSPORT CO. [LAWS(GJH)-2023-3-357] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. LEKSHMI NARAYANAN [LAWS(KER)-2010-9-329] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED CHENNAI VS. PALANIMALAI [LAWS(MAD)-2011-6-530] [REFERRED TO]
CHINNAPPAN VS. K.P. RAMRAJ [LAWS(MAD)-2012-3-442] [REFERRED TO]
DAULATRAM VS. RAMESHWAR SHARMA [LAWS(MPH)-2013-7-285] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PREMA BAI [LAWS(MPH)-2006-3-89] [REFERRED TO]
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD VS. CHAMPA @ VIDYA [LAWS(KAR)-2016-8-120] [REFERRED]
K. KOUSHIK VS. SANDEEP AND OTHERS [LAWS(KAR)-2017-1-132] [REFERRED TO]
DIVISIONAL MANAGER, UNITED INDIA, INSURANCE CO LTD , ENKAY COMPLEX VS. JAYAMMA W/O HANUMANTHAPPA NYAMATHI [LAWS(KAR)-2018-1-172] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD VS. G KULANTHAISAMY [LAWS(MAD)-2018-6-295] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. AJIT KUMAR [LAWS(SC)-2003-9-81] [REFERRED]
ORIENTAL INSURANCE COMPANY LIMITED VS. MEENA VARIYAL [LAWS(SC)-2007-4-7] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. TILAK SINGH [LAWS(SC)-2006-4-40] [REFERRED TO]
Oriental Insurance Co.Ltd. VS. Lalita Pandey & Ors. [LAWS(ALL)-2009-2-192] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. PHULMATA [LAWS(ALL)-2009-9-61] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. KUSUM [LAWS(ALL)-2008-3-227] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED VS. KIRAN DEVI [LAWS(JHAR)-2020-6-83] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAMSANHEE [LAWS(MPH)-2004-11-49] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SATTEWWA MALLAPPA BELLIVERI [LAWS(KAR)-2019-9-112] [REFERRED TO]
ATAM SINGH RANA VS. VINOD KUMAR [LAWS(J&K)-2009-2-13] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JASHODA DEVI [LAWS(JHAR)-2008-9-11] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. MEHRA BEGUM [LAWS(J&K)-2022-9-37] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. SUMITRA MAHTO [LAWS(JHAR)-2007-1-20] [REFERRED TO]
SHANTABEN VS. YAKUBBHAI IBRAHIMBHAI PATEL [LAWS(GJH)-2006-12-17] [REFERRED TO]
S.T. MOTORS VS. SHABIR AHMED LONE [LAWS(J&K)-2017-2-17] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. CHAVA VENKATESWARA RAO [LAWS(APH)-2003-7-19] [REFERRED TO]
ORIENTAL INSURANCE CO LTD KURNOOL VS. VADDE THIMMANNA [LAWS(APH)-2004-3-158] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. N KOUSALYA [LAWS(APH)-2006-9-76] [REFERRED TO]
SK PEERAMMA VS. DAME MASTHANAIAH [LAWS(APH)-2007-4-51] [REFERRED TO]
CHEJERIA MUNICHANDRAIAH VS. NEW INDIA ASSURANCE CO LTD [LAWS(APH)-2008-8-86] [REFERRED TO]
CHOLAMANDALAM MG GENERAL INSURANCE COMPANY LIMITED VS. BATHINI ELENDRA [LAWS(APH)-2014-2-63] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. KORVA MANJULA AND THREE OTHERS [LAWS(APH)-2016-6-58] [REFERRED]
PAWAN S/O GULCHAND MUSALE VS. LAXMIBAI W/O BIRU SONTAKKE [LAWS(BOM)-2019-4-71] [REFERRED TO]
SHRIRAM GENERAL INSURANCE COMPANY LTD. VS. LAXMAN MANIK JADHAV [LAWS(BOM)-2019-10-257] [REFERRED TO]
RAMCHANDRA YADAV VS. MASTAN SINGH [LAWS(CHH)-2008-11-25] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. SHIV PRASAD KASYAP [LAWS(CHH)-2009-1-13] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. SHIV PRASAD KASYAP [LAWS(CHH)-2009-1-13] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. PUNJABAI BANSI SOLASE [LAWS(BOM)-2018-10-316] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SURYABHAN [LAWS(BOM)-2023-3-195] [REFERRED TO]
JANKIBAI LAXMAN DHOKE VS. RAMESH LXAMANRAO UIKE [LAWS(BOM)-2004-1-112] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MEENA KUMARI [LAWS(HPH)-2011-4-2] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ABDUL HAMID [LAWS(HPH)-2009-12-8] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. CHITRA BAHADUR KHATRI AND ORS. [LAWS(DLH)-2015-3-441] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. CHANDRA DEVI [LAWS(HPH)-2004-6-1] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. HIRALAL [LAWS(HPH)-2006-1-1] [REFERRED TO]
SANJEEV GAUTAM VS. SURINDER KUMAR [LAWS(HPH)-2006-5-7] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. NIRMALA DEVI [LAWS(DLH)-2012-10-50] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. T.RAVI [LAWS(APH)-2023-7-20] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SMTI THANZAMI & ANOTHER [LAWS(GAU)-2005-5-72] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MEMBERS MACT KAMRUP [LAWS(GAU)-2006-5-64] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. LILI BEZBARUAH [LAWS(GAU)-2018-9-58] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD REPRESENTED BY CHIEF REGIONAL MANAGER VS. ASIMA GOGOI [LAWS(GAU)-2018-9-60] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. ARATI CHIK [LAWS(GAU)-2019-5-131] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHIVUBHA MOTIBHA JADEJA [LAWS(GJH)-2012-4-19] [REFERRED TO]
DASUBEN WD/O JINABHAI MOTIBHAIVASAVA VS. CHANDUBHAI CHHAGANBHAI GAMIT [LAWS(GJH)-2012-4-66] [REFERRED TO]
MADHUMATI RAMESHCHANDRA MEHTA VS. HARIJAN AMBABEN MOHANBHAI [LAWS(GJH)-2013-4-71] [REFERRED TO]
NURMAMAD HASAM VS. AYUB HASAM SANDHI [LAWS(GJH)-2009-4-228] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. INUSBHAI ADAMBHAI [LAWS(GJH)-2012-2-36] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAMDEV BHANVARLAL GURJAR [LAWS(GJH)-2012-2-343] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BHIKHABHAI BODHABHAI [LAWS(GJH)-2012-2-397] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. SURAJ KALA [LAWS(ALL)-2023-8-26] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. GALBIBEN DOSAJIBHAI MANJIBHAI [LAWS(GJH)-2009-3-347] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SAHEBRAO KONDJI KAWLE [LAWS(BOM)-2008-11-112] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SAYAJI MASUJI SHINDE [LAWS(BOM)-2008-8-223] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. CHAND BI [LAWS(BOM)-2004-3-152] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. RASIKLAL DALPATRAM SHAH LEGAL HEIRS AND [LAWS(GJH)-2018-8-11] [REFERRED TO]
New India Assurance Co.Ltd. VS. Sujit Barisal [LAWS(ORI)-2007-7-57] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. P JAYA [LAWS(MAD)-2005-12-60] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SELVAM [LAWS(MAD)-2005-11-89] [REFERRED TO]
NEW INDIAN INSURANCE COMPANY VS. DARSHANA DEVI [LAWS(SC)-2008-2-58] [REFERRED TO]
United India Insurance Company Limited VS. Chinnakannan [LAWS(MAD)-2004-9-122] [REFERRED TO]
THE UNITED INDIA INSURANCE CO. LTD. VS. RIJAWANA JAMSHED MULLA AND ORS. [LAWS(KER)-2020-8-686] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. DILIP KUMAR KHANDELWAL [LAWS(ORICDRC)-2008-1-1] [REFERRED TO]
THE UNITED INDIA INSURANCE COMPANY LIMITED VS. BILTAN SAO AND ORS. [LAWS(PAT)-2015-10-89] [REFERRED TO]
UNION OF INDIA AND ORS VS. D K SHARMA S/O RAM DAS SHARMA AND ORS [LAWS(PAT)-2015-10-130] [REFERRED]
MANAGER CHOLAMANDALAM MS GENL INS CO LTD VS. FATHIMA BEEVI [LAWS(MAD)-2010-4-383] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. M THANGAVEL [LAWS(MAD)-2011-11-152] [REFERRED TO]
DIVISIONAL MANAGER VS. VINAYAGA MOORTHI [LAWS(MAD)-2008-7-20] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED VS. A PAPPATHI [LAWS(MAD)-2009-3-185] [REFERRED TO]
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD VS. NAGAMMAL [LAWS(MAD)-2008-12-344] [REFERRED TO]
MEHJABIN AND ORS. VS. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS. [LAWS(PAT)-2016-1-21] [REFERRED TO]
BHAN DEV & ANOTHER VS. SMT. ALKA RAI & OTHERS [LAWS(UTN)-2016-7-15] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. LEELAMMA, W/O. AUGUSTINE [LAWS(KER)-2022-2-38] [REFERRED TO]
NEW INDIA INSURANCE VS. O.S. VARGHESE [LAWS(KER)-2020-8-706] [REFERRED TO]
MALLIKA VS. S K RAJENDRAN [LAWS(MAD)-2003-8-55] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAHAMED [LAWS(MAD)-2004-3-324] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. NARBADA [LAWS(RAJ)-2020-5-93] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. KHAJANI [LAWS(P&H)-2014-7-425] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. GEETA RANI AND ORS [LAWS(P&H)-2014-12-497] [REFERRED]
TARA CHAND VS. GRAM PANCHAYAT JHUPA KHURD [LAWS(SC)-2012-11-10] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BOMMITHI SUBBHAYAMMA [LAWS(SC)-2005-2-5] [REFERRED TO]
DIVISIONAL MANAGER ORIENTAL VS. JASODA MOHANTA [LAWS(ORI)-2003-6-17] [REFERRED TO]
SUBH RAM VS. SMT. KRIPA DEVI AND OTHERS [LAWS(P&H)-2013-1-323] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD VS. JAYACHANDRAN [LAWS(MAD)-2013-1-554] [REFERRED TO]
MANAGER,IFFCO TOKIO GENERAL INSURANCE CO LTD VS. G RAMESH [LAWS(MAD)-2011-6-603] [REFERRED TO]
VARJU VS. UNITED INDIA INSSURANCE CO LTD [LAWS(RAJ)-2005-1-44] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. HAKIM [LAWS(RAJ)-2006-8-7] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. MADAN LAL [LAWS(RAJ)-2012-12-51] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD VS. G. SANTHI [LAWS(MAD)-2020-10-362] [REFERRED TO]
Havappa and others VS. Md. Asad Ali and another [LAWS(KAR)-2005-10-61] [REFERRED TO]
NARASAMMA SINCE DEAD BY HER GRAND CHILDREN AS HER LRS VS. SPECIAL DEPUTY COMMISSIONER BANGALORE [LAWS(KAR)-2011-7-8] [REFERRED TO]
MATHEW JOSEPH VS. JANAKI &OTHERS [LAWS(KER)-2007-1-724] [REFERRED TO]
CHANDAN SENGUPTA VS. RANJU CHAKMA [LAWS(TRIP)-2015-4-24] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. SYED REHMATH ALI [LAWS(TLNG)-2020-2-1] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BABULAL [LAWS(MPH)-2011-5-86] [REFERRED TO]
SUNITA JAIN VS. KUNWAR SINGH [LAWS(MPH)-2007-1-46] [REFERRED TO]
JUGAL KISHORE VS. RAMLESH DEVI [LAWS(MPH)-2003-9-30] [REFERRED TO]
DILKHUSH VS. BHERULAL [LAWS(MPH)-2005-6-15] [REFERRED TO]
MITHIESH VS. BRIJENDRA SINGH BAGHEI [LAWS(MPH)-2006-7-1] [REFERRED TO]
MARKANDEY SINGH VS. CHANMUNI DEVI [LAWS(ALL)-2007-8-239] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PRABHAWATI DEVI [LAWS(ALL)-2008-8-288] [REFERRED TO]
SIBA PRASAD GHOSH VS. MRS. ANIMA NEOG [LAWS(GAU)-2017-6-51] [REFERRED TO]
VALIGANDLA SUBBARAJU VS. KALYANAPU SUBBARAO [LAWS(APH)-2004-4-78] [REFERRED TO]
CHAKALI NARASAPPA VS. K RAMANNA [LAWS(APH)-2009-3-36] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. PALAPARTHI MATTHAIAH AND OTHERS [LAWS(APH)-2017-8-9] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. KALYAN SINGH [LAWS(J&K)-2023-2-44] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. VELAYUDHAN AND OTHERS; P V JAYA PRAKASH [LAWS(KER)-2015-9-203] [REFERRED]
ORIENTAL INSURANCE CO LTD VS. KESRI SINGH [LAWS(J&K)-2008-12-35] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. CHINNAPILLAI [LAWS(MAD)-2021-2-156] [REFERRED TO]
DIVISIONAL MANAGER, IFFCO TOKIO GENERAL INSURANCE CO LTD VS. BASAMMA [LAWS(KAR)-2016-6-247] [REFERRED]
NEW INDIA ASSURANCE COMPANY VS. NANDLAL LALCHAND JAISWANI [LAWS(BOM)-2013-1-126] [REFERRED TO 3,7]
UNITED INDIA INSURANCE CO.LTD. VS. PASABHAI VECHATBHAI CHAMAR [LAWS(GJH)-2022-9-884] [REFERRED TO]
DESH RAJ VS. KHUSHI RAM [LAWS(HPH)-2005-9-5] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VEENA DEVI [LAWS(HPH)-2005-9-14] [REFERRED TO]
UMA VATI VS. SHER SINGH SHOBTA [LAWS(HPH)-2006-4-23] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SUDESH KUMARI [LAWS(HPH)-2006-6-3] [REFERRED TO]
SUSANTA MONDAL VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(CAL)-2009-9-53] [REFERRED TO]
UNITED INDIA INSURANCE CO VS. HARI SHANKER [LAWS(ALL)-2022-5-251] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. TULSA [LAWS(ALL)-2022-6-89] [REFERRED TO]
ORIENTAL INSURANCE CO.LTD. VS. REKHABEN BHURABHAI [LAWS(GJH)-2012-4-153] [REFERRED TO]
ORIENTAL INSURANCE CO.LTD. VS. REKHABEN BHURABHAI [LAWS(GJH)-2012-4-153] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHANTABEN BAVA [LAWS(GJH)-2010-2-7] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. RANSIBEN WD/O CHHITUBHAI LAXMANBHAI [LAWS(GJH)-2009-8-456] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MOTIBEN AMBABHAI SATWARA [LAWS(GJH)-2012-2-138] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. YOGENDRA SINGH [LAWS(ALL)-2013-3-313] [REFERRED]
NATIONAL INSURANCE CO. LTD. VS. JAGBIRA [LAWS(ALL)-2012-7-331] [REFERRED TO]
LAHU LAKMA BIJE VS. KIRTIKUMAR DAYALJI KOTHARI [LAWS(BOM)-2009-12-39] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ANUBAI GOPICHAND THAKARE [LAWS(BOM)-2007-8-136] [REFERRED TO]
Oriental Fire and General Insurance Company VS. Sharada Tukaram Koli [LAWS(BOM)-2005-12-90] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. DIWAKAR DAULATRAO ROHANKAR [LAWS(BOM)-2005-6-52] [REFERRED TO]
KRISHNA KUMAR SAHU S/O LATE KACHCHAN SAHU VS. BASANT KUMAR S/O PURAN LAL SAHU [LAWS(CHH)-2017-2-74] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LTD VS. BUDHRAM & ORS [LAWS(CHH)-2009-6-35] [REFERRED]
UNITED INDIA INSURANCE COMPANY LTD VS. DADANI [LAWS(CHH)-2010-1-9] [REFERRED TO]
GUJARAT DAIRY DEVELOPMENT CORPORATION LTD. VS. SHARDABEN WD/O KANTILAL KESHABHAI @ KESHAVLAL [LAWS(GJH)-2016-6-250] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SOHANLAL SAVJIBHAI SHAH [LAWS(GJH)-2017-8-160] [REFERRED TO]
UNITED INDIA INSURANCE CO VS. RAJABHAI KANJIBHAI HARIJAN [LAWS(GJH)-2019-2-126] [REFERRED TO]
SRI RAM GENERAL INSURANCE COMPANY LTD. VS. PHOOLSINGH KURRAM [LAWS(CHH)-2020-7-40] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. MANGRI DEVI [LAWS(JHAR)-2022-3-171] [REFERRED TO]
NAGAMANI VS. SINGARAVELU [LAWS(MAD)-2009-6-72] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. BANWARILAL AND OTHERS [LAWS(MPH)-2017-10-307] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INS CO. LTD. VS. AJAY CHOUDHARY [LAWS(MPH)-2019-8-180] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. CHOLLETI BHARATAMMA [LAWS(SC)-2007-10-56] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. THILAKAN [LAWS(KER)-2021-7-114] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD VS. URMILA DEVI AND OTHERS [LAWS(P&H)-2013-4-717] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. GANGADHAR SAHOO [LAWS(ORI)-2005-10-15] [FOLLOWED ON]
NEW INDIA ASSURANCE CO LTD VS. NAZEER AHMED [LAWS(KAR)-2006-9-82] [REFERRED TO]
MANAGER NATIONAL INSURANCCE CO LTD VS. SHEELA [LAWS(KAR)-2008-7-15] [REFERRED TO]
ORIGINAL INSURANCE COMPANY LIMITED VS. KULLEGOWDA [LAWS(KAR)-2008-1-28] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. PUSHPALATHA [LAWS(KAR)-2008-11-9] [REFERRED TO]
HAVAPPA VS. MD ASAD ALI [LAWS(KAR)-2005-10-7] [REFERRED TO]
RULDA RAM VS. RAJESH KUMAR [LAWS(P&H)-2014-1-503] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. HAROON BI [LAWS(MPH)-2010-8-41] [REFERRED TO]
RADHABAI VS. H K SIDDIQUI [LAWS(MPH)-2006-8-56] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. R, KRISHNAN [LAWS(MAD)-2020-3-256] [REFERRED TO]
DURUGAMMA YALLAMMA VS. S.G. NARESH AND OTHERS [LAWS(KAR)-2016-11-40] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. NIYAMAT [LAWS(RAJ)-2011-5-249] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. OM PRAKASH [LAWS(RAJ)-2005-7-4] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. HOSHIYARI DEVI [LAWS(RAJ)-2003-2-11] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. DEVIREDDY KONDA REDDY [LAWS(SC)-2003-1-95] [REFERRED]
NATIONAL INSURANCE COMPANY LIMITED VS. BALJIT KAUR [LAWS(SC)-2004-1-73] [REFERRED TO]
NATIONALINSURANCE CO LTD VS. SWAROOPA [LAWS(SC)-2005-3-47] [OVERRULED]
NATIONAL INSURANCE CO LTD VS. M. PADMINI [LAWS(MAD)-2017-2-104] [REFERRED TO]
SELVARAJ VS. MAYANDI DEVAR [LAWS(MAD)-2007-10-155] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD TIRUCHIRAPPALLI VS. GANAPATHI TIRUCHIRAPPALLI [LAWS(MAD)-2006-4-306] [REFERRED TO]
V. RENGANATHAN VS. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(SC)-2022-10-111] [REFERRED TO]
ANU BHANVARA VS. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED [LAWS(SC)-2019-8-40] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SEWA BAI [LAWS(CHH)-2007-7-39] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. RAJABHAI MOTIBHAI KHAMBHALIYA [LAWS(GJH)-2013-12-80] [REFERRED TO]
NEW INDIA ASSURANCE VS. KALABHAI DEVABHAI PRAJAPATI [LAWS(GJH)-2013-12-76] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LAXMI NARAIN [LAWS(ALL)-2005-7-34] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANJU [LAWS(ALL)-2005-3-71] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. TURKI KUI [LAWS(JHAR)-2003-1-33] [REFERRED TO]
BRANCH MANAGER ORIENTAL CO LTD VS. KUNTI DEVI [LAWS(JHAR)-2008-12-12] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD VS. SUMITRA MAHTO [LAWS(JHAR)-2007-1-43] [REFERRED TO]
K MOHANAN VS. RETHNAMMA [LAWS(KER)-2018-4-143] [REFERRED TO]
PANEER SELVAM VS. JACOB [LAWS(KER)-2012-6-548] [REFERRED TO]
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD VS. RANI [LAWS(MAD)-2020-9-988] [REFERRED TO]
BRANCH MANAGER, NEW INDIA ASSURANCE VS. CHINNAPILLAI [LAWS(MAD)-2021-2-384] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. ARVINDBHAI GANDABHAI BELDAR [LAWS(GJH)-2021-6-219] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD VS. MEENAKSHI [LAWS(MAD)-2023-3-103] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SHAHEDA PARVIN ALLAUDDIN [LAWS(BOM)-2008-4-154] [REFERRED TO]
HOUSABAI ALIAS DHULAJI SHINDE VS. ASHOK MAHADEO PARLIKAR [LAWS(BOM)-2009-12-150] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SANTHOSHIDEVI [LAWS(BOM)-2003-11-8] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ILABEN ARVINDBHAI CHIMANLAL PATEL [LAWS(GJH)-2023-6-1862] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD. VS. YOGENDRASINH RAJUSINH REHVAR [LAWS(GJH)-2023-7-684] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. PREM PRASAD BHANDARI & ORS. [LAWS(DLH)-2012-12-407] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LIMITED VS. SMT. KASTURBAI W/O DADARADO [LAWS(BOM)-2016-10-62] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. DRAUPADA W/O SHANKAR RATHOD [LAWS(BOM)-2017-12-295] [REFERRED TO]
MUNGESHWAR PRASAD RAJWADE VS. KATHARINA MINJ [LAWS(CHH)-2019-1-297] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LIMITED VS. ASHOK KUMAR YADAV AND OTHERS [LAWS(CHH)-2017-3-1] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. ASTU RAM [LAWS(CHH)-2020-8-31] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. LEELA @ VIMLA [LAWS(ALL)-2014-11-181] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. YOGENDRA SINGH [LAWS(ALL)-2013-3-93] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. YESHUBAI BHIMSING GAVIT [LAWS(BOM)-2022-4-80] [REFERRED TO]
M/S. NEW INDIA ASSURANCE COMPANY LTD. VS. SMT. MANASHA BARMAN AND ORS. [LAWS(GAU)-2012-9-130] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. CHINTAPALLI ANKAYAMMA AND OTHERS [LAWS(APH)-2015-8-97] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PHELISHSA BAKAI [LAWS(GAU)-2005-9-26] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAM JATAN ROY [LAWS(GAU)-2007-7-2] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED ADILABAD VS. V SATTAIAH [LAWS(APH)-2009-11-19] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD VS. V JAYARAMAPPA [LAWS(APH)-2008-6-10] [REFERRED TO]
MURAM MOHAN VS. GUNDUMOGULA VENKATA RAMA RAO [LAWS(APH)-2012-9-77] [REFERRED TO]
N. LAXMINARAYANA GOUD VS. BAR COUNCIL OF THE STATE OF A.P.HIGH COURT PREMISES [LAWS(APH)-2012-9-99] [REFERRED TO]
RACHAIA BICHAMMA VS. ABDUL HAKEEM [LAWS(APH)-2007-2-52] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED BRANCH OFFICE HINDUPUR VS. SOWMYA [LAWS(APH)-2004-3-59] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. S SANGAPPA [LAWS(APH)-2003-1-87] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. GURBAX SINGH [LAWS(HPH)-2005-9-8] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SUNITA DEVI [LAWS(HPH)-2004-6-6] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY VS. JAMNA DEVI [LAWS(HPH)-2005-7-38] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MEENABEN B DHANGAR [LAWS(GJH)-2008-7-252] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LALAJI MULJI TRANSPORT CO [LAWS(GJH)-2012-3-290] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SAMA AMBA AMROT [LAWS(GJH)-2012-2-383] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BAVAJI MANSUKH JETNATH [LAWS(GJH)-2011-10-231] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. MD. AKBAR ALI [LAWS(CAL)-2003-11-61] [REFERRED TO]
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD VS. SUDHA [LAWS(MAD)-2010-11-286] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD VS. A MEENAKSHI [LAWS(MAD)-2009-3-11] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SUBRAMANIAN [LAWS(MAD)-2008-6-502] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. CHENNAIAMMAL [LAWS(MAD)-2008-7-73] [REFERRED TO]
I C I C I LOMBARD MOTOR INSURANCE VS. MAMTA UIKEY AND OTHERS [LAWS(MPH)-2018-4-89] [REFERRED TO]
BHAGYALAKSHMI VS. UNITED INSURANCE CO LTD [LAWS(SC)-2009-5-45] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSRANCE CO. LTD VS. BHEEMA S/O.PUTTAPPA [LAWS(KER)-2021-11-8] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. DAISY PAUL [LAWS(KER)-2021-3-85] [REFERRED TO]
KAMALA NAIK VS. JAGABANDHU SAMAL [LAWS(ORI)-2014-3-12] [REFERRED TO]
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY VS. SITA DEVI AND ORS. [LAWS(PAT)-2016-2-12] [REFERRED TO]
M G SASI VS. SAIDALI [LAWS(KER)-2005-6-26] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KAUSHALAYA DEVI [LAWS(SC)-2008-5-141] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RATTANI [LAWS(SC)-2008-12-144] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BRIJ MOHAN [LAWS(SC)-2007-5-109] [REFERRED TO]
MALA RAM VS. MOHAN RAM [LAWS(RAJ)-2019-12-165] [REFERRED TO]
UNITED INDIA INSURANCE CO. VS. PEPI DEVI [LAWS(RAJ)-2021-3-189] [REFERRED TO]
GANESH LAL AND ORS. VS. BABUGIRI AND ORS. [LAWS(RAJ)-2014-5-432] [REFERRED TO]
UTTAM DAS VS. UMAKANTA DAS [LAWS(TRIP)-2019-6-9] [REFERRED TO]
MAHESH CHANDRA ARYA VS. MUNNI DEVI AND ANR. [LAWS(UTN)-2009-6-50] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. AMBADAS SURYAKANTH GUTTEDAR [LAWS(KAR)-2007-9-18] [REFERRED TO]
GULNAZ JALEEL VS. SYED JALEEL [LAWS(KAR)-2009-6-14] [REFERRED TO]
BHIMAVVA VS. SHANKAR ALIAS ADYA [LAWS(KAR)-2003-8-78] [REFERRED TO]
MANAGER ORIENTAL INSURANCE CO LTD VS. SHANKRA NAIKA [LAWS(KAR)-2003-2-26] [REFERRED TO]
KENCHAPPA VS. JAYALAKSHMAMMA [LAWS(KAR)-2003-7-28] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD VS. MEENA BANIA [LAWS(SIK)-2011-8-6] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SHRI KHAGEN CHANDRA DAS & OTHERS [LAWS(GAU)-2018-10-62] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. ANJANA SHARMA & ANR. [LAWS(GAU)-2016-2-53] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ARCHANA PAUL [LAWS(GAU)-2005-9-14] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. H RALES AND ORS [LAWS(GAU)-2007-11-53] [REFERRED]
HAMIDA KHATUN VS. LOOBHA TEA CO LTD [LAWS(GAU)-2004-2-44] [REFERRED TO]
THE NATIONAL INSURANCE CO. LTD. VS. SMT. JABA NATH AND OTHERS [LAWS(GAU)-2005-2-85] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MARUTI [LAWS(BOM)-2011-7-262] [REFERRED TO]
ANDEKAR LAXMI BAI VS. SYED RAHMATHULLA QUADRI [LAWS(APH)-2006-12-92] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. GUNTUR SAMBRAJYAM [LAWS(APH)-2007-7-35] [REFERRED TO]
CH NAGANNA VS. MOHD YOUSUF [LAWS(APH)-2008-3-13] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PALAMONI SURESH [LAWS(APH)-2010-2-38] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. G MOHAMMED RAFIQ [LAWS(APH)-2004-7-92] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED REP BY ITS BRANCH MANAGER VIJAYAWADA VS. GUNDAVARAPU NIRMALA [LAWS(APH)-2011-9-117] [REFERRED TO]
NATIONAL INSURANCE CO VS. MOHD QAIYUM [LAWS(DLH)-2008-2-158] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. LATABAI PRAKASH INGLE [LAWS(BOM)-2022-6-103] [REFERRED TO]
VAIJINATH S/O SOPANRAO JADHAV VS. RAJABHAU S/O ROOPSEN WARKARI [LAWS(BOM)-2018-8-144] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. BODALI BAI [LAWS(CHH)-2008-2-8] [REFERRED TO]
BRANCH MANAGER, CHOLA MANDLAM MS GENERAL INSURANCE COMPANY LTD. VS. KOUSHALYA MINJ [LAWS(CHH)-2020-11-63] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. HARIDAS AND ORS. [LAWS(CHH)-2020-6-46] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. ANJANI BAI WIDOW OF TIKAM SAHU [LAWS(CHH)-2021-1-144] [REFERRED TO]
SHUBHAM KUMAR SURYAVANSHI S/O MUNNALAL SURYAVANSHI VS. MUNNALAL SURYAVANSHI S/O PEELAN SAI SURYAVANSHI / UNITED INDIA INSURANCE CO. LTD [LAWS(CHH)-2021-10-7] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PANKAJSINH NATWARLAL SHAH [LAWS(GJH)-2008-11-72] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PANKAJSINH NATWARLAL SHAH [LAWS(GJH)-2008-11-72] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SONUBHAI GANGYABHAI PAWAR [LAWS(GJH)-2009-1-33] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NAVAJI LAKHMAJI PRAJAPATI AND ORS [LAWS(GJH)-2013-12-418] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TEJUBEN NANUBHAI [LAWS(GJH)-2012-2-208] [REFERRED TO]
RATAN KUMAR AGARWALA VS. SAHANUR BEWA [LAWS(CAL)-2004-6-34] [REFERRED TO]
MONOWARA BIBI VS. NEW INDIA ASSURANCE CO LTD [LAWS(CAL)-2003-11-5] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RENUKA SAHA [LAWS(CAL)-2009-10-3] [REFERRED TO]
ORIENTAL INSURANCE CO TLD VS. ASHOK RAMVILASJI VYAS [LAWS(BOM)-2004-4-186] [REFERRED TO]
DIVISIONAL MANAGER UNITED INDIA INSURANCE VS. KANTABAI MANOHAR SONONE [LAWS(BOM)-2004-7-89] [REFERRED TO]
ORIENTAL INSURANCE COMPANY, PILIBAHIT U.P. THROUGH ITS AUTHORISED SINGNATORY SENIOR DIVISIONAL MANAGER VS. MANJINDER KAUR WIDOW OF LATE JOGINDER SINGH AND OTHERS [LAWS(HPH)-2012-11-158] [REFERRED TO]
NATINAL INSURANCE CO LTD VS. PASMI DEVI [LAWS(HPH)-2006-1-6] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MAGHI RAM [LAWS(HPH)-2009-1-7] [REFERRED TO]
National Insurance Company Ltd. VS. Balbir kaur [LAWS(HPH)-2008-6-29] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KASHMIRI DEVI [LAWS(HPH)-2005-7-7] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. MUNESH [LAWS(DLH)-2012-8-185] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. GORI SHANKER [LAWS(DLH)-2014-2-170] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. HARPAL SINGH [LAWS(DLH)-2013-9-85] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. AND ORS. VS. LAL SINGH AND ORS. [LAWS(DLH)-2015-2-227] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KAUSHALLAYABAI [LAWS(BOM)-2008-4-378] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. LAXMI RAMA PADSALGI [LAWS(BOM)-2009-4-152] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. DEVABHAI SIDHABHAI BHARVAD AND ORS. [LAWS(GJH)-2016-2-137] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PRAFULCHANDRA DHARSHIBHAI PARMAR F/O LATE MANISHBHAI & 3 [LAWS(GJH)-2015-1-304] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD VS. P RENGASAMY [LAWS(MAD)-2007-10-479] [REFERRED]
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD VS. ARATI MISHRA [LAWS(ORI)-2009-7-7] [REFERRED TO]
HYDHRAS VS. P P KUNHAVAA [LAWS(MAD)-2003-8-95] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY VS. MINOR KRISHNAN [LAWS(MAD)-2004-3-182] [REFERRED TO]
K SHANKAR VS. ORIENTAL INSURANCE CO LTD [LAWS(MAD)-2005-9-155] [REFERRED TO]
M/S. UNITED INDIA INSURANCE COMPANY LTD VS. RAMACHANDARAN AND ORS. [LAWS(MAD)-2006-3-449] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. KUSHTI [LAWS(RAJ)-2009-10-131] [REFERRED TO]
MAHESH KUMAR SHARMA & ANR VS. UNITED INDIA INSURANCE CO LTD & ORS [LAWS(RAJ)-2006-8-122] [REFERRED]
BRANCH MANAGER NATIONAL INSURANCE CO LTD VS. NANDA [LAWS(RAJ)-2004-3-41] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. BHANWAR LAL [LAWS(RAJ)-2003-1-59] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PHOOL SINGH [LAWS(P&H)-2006-11-51] [REFERRED TO]
RAJ BAI VS. NEW INDIA ASSURANCE CO LTD [LAWS(MPH)-2007-7-18] [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. BABULAL [LAWS(MPH)-2007-7-143] [REFERRED]
NEW INDAI ASSURANCE CO LTD VS. BABULAL [LAWS(MPH)-2010-6-16] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. SAVITRI DEVI [LAWS(P&H)-2014-1-148] [REFERRED TO]
KANHAIYA VS. SHEKH JAHID [LAWS(MPH)-2010-7-67] [REFERRED TO]
KHATOON VS. NIMMA ALIAS MUYEEN KHAN AND OTHERS [LAWS(MPH)-2005-4-108] [REFERRED TO]
NATIONAL INSURANCE CO. PVT. LTD. AND ETC. VS. TEJIYABAI AND OTHERS [LAWS(MPH)-2005-8-155] [REFERRED TO]
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., BANGALORE VS. SHIVANNA & ANR. [LAWS(KAR)-2012-4-215] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. KM. BITOLA [LAWS(ALL)-2009-9-82] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. MINOR MAHESH KANUBHAI [LAWS(GJH)-2014-4-123] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SAVITABEN BALUBHAI KHARADI AND ORS [LAWS(GJH)-2013-8-153] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SUNITA DEVI [LAWS(J&K)-2011-7-1] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. KADVIBEN UDABHAI RATHWA [LAWS(GJH)-2006-3-33] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD. VS. SHANTI BOPANNA [LAWS(J&K)-2013-3-20] [REFERRED TO]
MARY VS. UNITED INDIA INSURANCE CO. LTD [LAWS(KER)-2013-12-93] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NATARAJAN [LAWS(MAD)-2020-9-772] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NATARAJAN [LAWS(MAD)-2020-9-772] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. MURUGAMMAL [LAWS(MAD)-2020-9-916] [REFERRED TO]
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD. VS. SHAMARAYA [LAWS(KAR)-2020-12-119] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. VEENA DEVI [LAWS(HPH)-2014-9-79] [REFERRED TO]
NEW INDIAN ASSURANCE CO.LTD VS. DASIAN BEHERA [LAWS(ORI)-2008-10-34] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. KORLAMOTI KHORA [LAWS(ORI)-2004-10-19] [REFERRED TO]
MANAGER, NATIONAL INSURANCE CO. LTD VS. SAJU P. PAUL [LAWS(SC)-2013-1-11] [REFERRED TO]
SANJEEV KUMAR SAMRAT VS. NATIONAL INSURANCE CO. LTD [LAWS(SC)-2012-12-28] [REFERRED TO]
MANGULI JUANGA VS. DINABANDHU SAHU [LAWS(ORI)-2016-7-64] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SUSHANTA KUMAR DASH [LAWS(ORI)-2022-5-123] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. BALBIR KAUR [LAWS(UTN)-2006-5-2] [REFERRED TO]
PRITI VS. AMAR SINGH [LAWS(RAJ)-2022-3-100] [REFERRED TO]
SMT. NORTI, W/O LATE SHRI TEJ PAL, BY CASTE BAIRWA, AGED 36 YEARS VS. MURAD, S/O SHRI SUBRAT KHAN, BY CASTE MUSALMAN, RESIDENT OF MUKAM POST MOJAMABAD, JAIPUR [LAWS(RAJ)-2016-11-36] [REFERRED TO]
BHANWARLAL VS. NEW INDIA ASSURANCE COMPANY LIMITED BRANCH OFFICE HANUMANGARH [LAWS(RAJ)-2017-6-58] [REFERRED TO]
PRAMOD KUMAR AGRAWAL VS. MUSHTARI BEGUM [LAWS(SC)-2004-8-129] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. NANJAPPAN [LAWS(SC)-2004-2-10] [RELIED ON]
GAUTAM SINGH VS. MOSMAT LALMATI KUAR [LAWS(PAT)-2007-4-71] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. MANTARI [LAWS(P&H)-2007-8-84] [REFERRED TO]
HIROMANI AND ANOTHER VS. SMT ALKA RAI AND OTHERS [LAWS(UTN)-2016-7-1] [REFERRED TO]
NATIONAL INSURANCE CO.LTD VS. GENDABAI [LAWS(BOM)-2019-4-346] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RINKUBAI POCHANNA MADAVI [LAWS(BOM)-2020-4-124] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER VS. CHANDRAKALA MADHUKAR MENGAWDE [LAWS(BOM)-2018-1-332] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. CHANDRAKALABAI [LAWS(BOM)-2008-1-187] [REFERRED TO]
KIREET PATEL VS. MAHANGEEN BAI UIKE [LAWS(CHH)-2019-7-13] [REFERRED TO]
VINOD KUMAR KUSWAHA AND ANOTHER VS. BRIJ BIHARI GUPTA AND OTHERS [LAWS(CHH)-2018-1-43] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED VS. ANSAT SIYA [LAWS(CHH)-2020-7-30] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SMT. GITA MISHRA [LAWS(ALL)-2012-8-261] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SMT. GITA MISHRA [LAWS(ALL)-2012-8-261] [REFERRED TO]
DHIRAJ VS. USHA [LAWS(BOM)-2022-7-159] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHRIKIRSHNA LAXMAN JIREPURE [LAWS(BOM)-2010-7-167] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. SUNITA AND ORS. [LAWS(BOM)-2015-12-144] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. VISHWANATH [LAWS(BOM)-2013-8-186] [REFERRED TO (PARA 3) 2.]
SHAMRAO SON OF RAGHOJI JAGTAP VS. NATIONAL INSURANCE CO. LTD. & ORS. [LAWS(BOM)-2017-1-93] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MAHASWARI [LAWS(HPH)-2005-12-4] [REFERRED TO]
MOHINDERJEET SINGH VS. KAMLA DEVI [LAWS(HPH)-2013-6-62] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MEERA [LAWS(HPH)-2009-12-4] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. THRU DIV. MANAGER VS. SMT. BIDDO DEVI (DECEASED) & 4 ORS. [LAWS(ALL)-2018-8-173] [REFERRED TO]
NATIONAL INSURANCE CO VS. TAPUBHAI BHIKHABHAI FANGALIYA [LAWS(GJH)-2012-4-67] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RAMESHBHAI JAGJIVANDAS CHAUHAN(DARJI) [LAWS(GJH)-2012-1-43] [REFERRED TO]
JAYAVARAPU RAMESH BABU VS. JAYAVARAPU LAXMINARAYANA [LAWS(APH)-2008-10-10] [REFERRED TO]
ORIENTAL INSURANCE COMAPNY LIMITED VS. YARAVA LAKSHMI DEVI [LAWS(APH)-2009-2-14] [REFERRED TO]
MANAGER ORIENTAL INSURANCE CO LTD VS. VALLABHANI SURYA RAO [LAWS(APH)-2007-6-8] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. VECHATA BHUNIYA RATHWA (MINOR) [LAWS(GJH)-2018-10-223] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. CHAMPABEN NARSINHBHAI PATEL & 5 [LAWS(GJH)-2016-1-275] [REFERRED]
NATIONAL INSURANCE CO LTD VS. ASHOKKUMAR ISHVARLAL THAKKER AND ORS [LAWS(GJH)-2014-8-290] [REFERRED TO]
ORIENTAL INSURANCE CO VS. BHIKHUBHAI NAGARBHAI MISTRY AND ORS [LAWS(GJH)-2014-9-272] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. JASHUBHAI CHAMANBHAI VAGHRI [LAWS(GJH)-2015-11-169] [REFERRED]
CARGO MOTORS GUJARAT LTD VS. NEW INDIA ASSURANCE CO LTD [LAWS(GJH)-2015-10-289] [REFERRED]
ORIENTAL INSURANCE CO LTD VS. RUQUIYA BEE AND OTHERS [LAWS(APH)-2015-12-76] [REFERRED]
SUGUNA VS. T. JAYARAMAN [LAWS(APH)-2014-3-1] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MINTU DEBNATH [LAWS(GAU)-2007-1-36] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. MD. MAHBOOB ALAM LASKAR @ MAHBOOB HUSSAIN LASKAR & OTHERS [LAWS(GAU)-2017-3-89] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. MD. JOYNAL UDDIN @ JAINUL UDDIN BORBHUIYA AND 2 ORS [LAWS(GAU)-2018-3-115] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD VS. JAL KAUR AND OTHERS [LAWS(P&H)-2017-12-73] [REFERRED TO]
DATA RAM VS. TATA AIG GENERAL INSURANCE CO. LTD. [LAWS(P&H)-2017-8-27] [REFERRED TO]
MATHEW JOSEPH VS. JANAKI [LAWS(KER)-2007-1-525] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MARY [LAWS(KER)-2003-1-85] [REFERRED TO]
GOPAL VS. SHIVASHARANAPPA [LAWS(KAR)-2010-6-72] [REFERRED TO]
VADAI SOMBAI VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(TLNG)-2022-12-37] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RODI [LAWS(RAJ)-2005-10-13] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RADHA BAI [LAWS(RAJ)-2005-2-11] [REFERRED TO]
SHIV LOCHAN SINGH @ BHOLA VS. NATIONAL INSURANCE CO. LTD. [LAWS(P&H)-2017-11-4] [REFERRED TO]
CHHITARLAL AND ORS. VS. RAMLAL AND ORS. [LAWS(RAJ)-2014-2-239] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SMT. LUNI AND ORS. [LAWS(RAJ)-2014-5-439] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. Y S GANGAIAH [LAWS(KAR)-2007-10-26] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PURUSHOTHAM T M [LAWS(KAR)-2005-9-91] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHAKUNTLA BAI [LAWS(RAJ)-2010-7-16] [REFERRED TO]
JAGRAM VS. KISHAN LAL [LAWS(RAJ)-2012-2-34] [REFERRED TO]
GADHILINGAPPA @ GADHILINGA VS. K. GULEPPA S/O K.LINGAPPA [LAWS(KAR)-2021-4-6] [REFERRED TO]
NILESH KUMAR VS. BAPULAL [LAWS(MPH)-2006-5-58] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. SMT. KISNABAI AND OTHERS [LAWS(MPH)-2005-3-167] [REFERRED TO]
UNION OF INDIA VS. SATISH PATIDAR [LAWS(MPH)-2003-1-52] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. JAGANNATH & OTHERS [LAWS(MPH)-2013-9-389] [REFERRED]
MEERABAI VS. KAMLESH [LAWS(MPH)-2007-3-34] [REFERRED TO]
THE UNITED INDIA INSURANCE COMPANY LIMITED VS. RAZIYA AND ORS. [LAWS(KAR)-2014-7-151] [REFERRED TO]
YALLAVVA AND ORS. VS. NAGENDRA KARIYAPPA GAMANGATTI AND ORS. [LAWS(KAR)-2015-6-461] [REFERRED TO]
DIVISIONAL MANAGER, IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD VS. VAIJINATH S/O TIPPANNA MHETRE [LAWS(KAR)-2018-12-326] [REFERRED TO]
PAPATHI VS. P. VELUMANI [LAWS(MAD)-2019-4-133] [REFERRED TO]
SMT. BR BHAGYA AND OTHERS VS. THE MANAGING DIRECTOR, K.S.R.T.C, SHANTINAGAR, BENGALURU AND OTHERS [LAWS(KAR)-2018-7-417] [REFERRED TO]
SAKEENA BEGUM VS. NEW INDIA ASSURANCE CO. LTD. [LAWS(J&K)-2020-9-41] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD. VS. GEORGE AND ORS. [LAWS(KER)-2016-12-93] [REFERRED TO]
THE ORIENTAL INSURANCE COMPANY LIMITED VS. JAI SINGH AND OTHERS [LAWS(P&H)-2017-11-295] [REFERRED TO]
HARI OM YADAV VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(NCD)-2015-9-88] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PREMA [LAWS(KAR)-2010-11-57] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VENKTARAMANA [LAWS(KAR)-2006-1-40] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SAROJBEN GHANSHYAMBHAI SIROYA [LAWS(GJH)-2023-8-391] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VEDWATI [LAWS(SC)-2007-2-101] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. V CHINNAMMA [LAWS(SC)-2004-8-11] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. K M POONAM [LAWS(SC)-2011-2-36] [REFERRED TO]
DHARMENDRA KIRTHAL VS. STATE OF U.P. [LAWS(SC)-2013-8-2] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD. VS. KUNWAR SINGH BISHT [LAWS(UTN)-2015-11-24] [REFERRED]
M/S. NEW INDIA ASSURANCE CO. LTD. VS. SRIRAM HEMRAM ALIAS SRIRAM MUNDA & OTHERS [LAWS(ORI)-2017-5-5] [REFERRED TO]
POLICY SERVING OFFICE, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SARBATIYA DEVI AND ORS. [LAWS(JHAR)-2019-9-222] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SULOCHANA [LAWS(MAD)-2008-4-386] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. BHANABHAI HIRABHAI CHAUHAN [LAWS(GJH)-2015-12-189] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. SUNITA NANDKISHORE BORKAR [LAWS(BOM)-2005-8-219] [REFERRED TO]
HDFC CHUBB GENERAL INSURANCE LTD VS. SHANTIDEVI RAJBHALSINGH THAKUR [LAWS(BOM)-2007-7-6] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RANGLAL PUNJU NIKAM [LAWS(BOM)-2007-3-86] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. ANAND SAWANT [LAWS(BOM)-2009-3-180] [REFERRED TO]
KANTABAI VS. AHMED KHAN CHAND KHAN [LAWS(BOM)-2006-3-85] [REFERRED TO]
BHAMABAI SHANKAR BARVE VS. RANGANATH GANPAT BANKHELE [LAWS(BOM)-2011-7-42] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SUMITRA BEN MANGABHAI VASAVA AND ORS. [LAWS(GJH)-2016-3-107] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. GOTRU RAM GOND AND OTHERS [LAWS(CHH)-2014-11-54] [REFERRED TO]
H D F C ERGO GENERAL INSURANCE COMPANY LIMITED VS. KUMARI BAI WD/O LATE HARAKH RAM [LAWS(CHH)-2017-8-40] [REFERRED TO]
RAVI KU. SAHU VS. KAILASH [LAWS(CHH)-2020-5-40] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. KIMANI DEVI [LAWS(CHH)-2020-10-58] [REFERRED TO]
GUNTUR DISTRICT MILK PRODUCERS MUTUALLY AIDED CO-OPERATIVE UNION LTD. VS. BILLA KALYANI [LAWS(APH)-2013-1-65] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. GUNJA SHIVAJI [LAWS(APH)-2010-9-61] [REFERRED TO]
SITA DEVI VS. DHARAMBIR [LAWS(HPH)-2005-12-7] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHEELA DEVI [LAWS(HPH)-2005-9-15] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MAYA [LAWS(HPH)-2008-9-9] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. SURINDERA KUMARI AND OTHERS [LAWS(HPH)-2012-12-137] [REFERRED TO]
United India Insurance Company Ltd. VS. Shushma Devi [LAWS(HPH)-2009-4-28] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MEHAR DIN [LAWS(HPH)-2008-11-14] [REFERRED TO]
KOTLA CO-OP SOCIETY VS. MOHINDER ARUN [LAWS(HPH)-2006-12-78] [REFERRED TO]
ANU SUNAR VS. N P SHARMA [LAWS(GAU)-2007-4-10] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LALTHANGVELI [LAWS(GAU)-2007-1-27] [REFERRED TO]
KAUSTAV GOGOI AND ANR VS. BHARATI GOGOI AND 2 ORS [LAWS(GAU)-2018-2-28] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. KHAGEN CHANDRA DAS [LAWS(GAU)-2018-10-129] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. FAROOQ AHMED SHAH AND ORS. [LAWS(J&K)-2017-3-20] [REFERRED TO]
SURESH KUMAR SOOD VS. MUNNI BEGUM [LAWS(ALL)-2006-3-78] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MINIBEN SOMBHA MANEK HEIRS OF RAMBHA SOMABHA MANEK [LAWS(GJH)-2008-1-298] [REFERRED TO]
ORIENTAL INSURANCE CO LTD. VS. PUNJABHAI CHIKABHAI SOLANKI [LAWS(GJH)-2013-12-70] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. MANSUKH MULJIBHAI JOSHI [LAWS(GJH)-2012-3-476] [REFERRED TO]
SHARAD TRANSPORT COMPANY VS. SOMABHAI KARSANBHAI BAVALIA KOLI [LAWS(GJH)-2012-3-507] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED GOBICHETTIPALAYAM VS. KANNAMMAL [LAWS(MAD)-2012-2-354] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD VS. SATHISH KUMAR [LAWS(MAD)-2019-2-129] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD VS. SATHISH KUMAR [LAWS(MAD)-2019-2-129] [REFERRED TO]
ANAND VS. JAI PARKASH ALIAS BADAL [LAWS(P&H)-2003-4-84] [REFERRED TO]
RAM CHANDER VS. THE ORIENTAL INSURANCE CO. LTD. [LAWS(P&H)-2003-4-106] [REFERRED TO]
JOGINDER SINGH VS. SURJIT KAUR [LAWS(P&H)-2006-5-391] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. MAHILA ANGORI BAI [LAWS(MPH)-2003-4-108] [REFERRED TO]
SANGEETHA W/O LATE SUBRAMANI VS. KRISHNA CHARI [LAWS(KAR)-2018-9-141] [REFERRED TO]
KASTHURI VS. M. GOPU [LAWS(MAD)-2014-6-249] [REFERRED TO]
HABEEBA KHANUM VS. HULAGESHI & ANR. [LAWS(KAR)-2016-11-32] [REFERRED TO]
NEW INDIA ASSURANCE CO , LTD VS. B N JAGADEESH KUMARLABIC [LAWS(KAR)-2018-12-102] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SRINIVASA [LAWS(KAR)-2017-7-164] [REFERRED TO]
BHARATI AXA GENERAL INSURANCE CO LTD VS. AANDI [LAWS(MAD)-2018-10-464] [REFERRED TO]
BHARATI AXA GENERAL INSURANCE CO LTD VS. AANDI [LAWS(MAD)-2018-10-464] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SURINDER KAUR WIDOW OF AMARJIT SINGH SON OF SH SITAL SINGH AND OTHERS [LAWS(P&H)-2010-9-558] [REFERRED]
NATIONAL INSURANCE CO LIMITED AND ORS VS. GURDEV SINGH & ORS [LAWS(P&H)-2013-5-669] [REFERRED]
RAM MEHAR VS. BIMLA DEVI [LAWS(P&H)-2009-8-10] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. WILLIAM JENIFAR AJITHA ALIAS JENIFAR LEO [LAWS(MAD)-2007-3-191] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. WILLIAM JENIFAR AJITHA ALIAS JENIFAR LEO [LAWS(MAD)-2007-3-191] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. AND ORS. VS. DHANNA AND ORS. [LAWS(RAJ)-2015-9-71] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. MURLIDHAR & ORS; RATNI BAI & ORS; PRADEEP @ CHANDU & ORS [LAWS(RAJ)-2016-8-154] [REFERRED]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MADHO SINGH [LAWS(RAJ)-2003-9-4] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD VS. PALANISAMY [LAWS(MAD)-2022-11-300] [REFERRED TO]
MURALI VS. P. BALAKRISHNAN AND ORS. [LAWS(KER)-2015-3-323] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SUKUMARAN [LAWS(KER)-2017-3-121] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. ANANDA KUMAR [LAWS(MAD)-2020-7-451] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SAMMO BAI [LAWS(MPH)-2013-9-11] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MATADIN [LAWS(MPH)-2013-7-259] [REFERRED TO]
M.P. ELECTRICITY BOARD VS. LAXMINARAYAN AND OTHERS [LAWS(MPH)-2007-9-122] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ASHISH [LAWS(MPH)-2008-11-82] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. VIDHYABAI [LAWS(MPH)-2007-11-38] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SIYARAM [LAWS(MPH)-2005-1-77] [REFERRED TO]