Referred Judgements :-

NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED]
CHANDNEE WIDYA VATI MADDEN VS. C L KATIAL [REFERRED]
MAHENDRA MANILAL NANAVATI VS. SUSHILA MAHENDRA NANAVATI [REFERRED]
CHAND RANI VS. KAMAL RANI [REFERRED]
K S VIDYANADAM VS. VAIRAVAN [REFERRED]

Cited Judgements :-

A GUNASEKARAN VS. K DAMAYANTHI [LAWS(MAD)-2008-7-33] [REFERRED TO]
V.ARUMUGAM VS. R.CHANDRASEKARAN [LAWS(MAD)-2016-5-41] [REFERRED TO]
ANDAL VS. AJJAI ALVA [LAWS(MAD)-2012-1-288] [REFERRED TO]
GURUVAMMAL AND NAGAMMAL VS. CHINNAMUNIYANDI AND PERIYAMMAL [LAWS(MAD)-2014-4-243] [REFERRED TO]
PUTHIYAPURAYIL HARIDASAN VS. M.A.RAJALAKSHMI [LAWS(KER)-2013-6-62] [REFERRED TO]
JOHN V. AUGUSTINE VS. M.R.RENJAN [LAWS(KER)-2016-7-121] [REFERRED TO]
ROAD LINES, PARTNERSHIP FIRM AND ORS. VS. RAJKUNWAR BAI AND ORS. [LAWS(CHH)-2015-4-24] [REFERRED TO]
CHENNAMMA VS. SHEENAPPA GOWDA [LAWS(KAR)-2016-7-220] [REFERRED]
WILFREDO XAVIER JOSE MONTEIRO VS. PEDRO DO ROSARIO FERNANDES [LAWS(BOM)-2021-9-361] [REFERRED TO]
DATLA CHANDRAIAH DIED VS. KOTHALANKA DURGAVARA PRASADA RAO [LAWS(APH)-2003-10-39] [REFERRED TO]
TARA DEVI VS. AWADH NARAIN [LAWS(ALL)-2003-10-112] [REFERRED TO]
BAJAJ HINDUSTHAN LTD VS. STATE OF U P [LAWS(ALL)-2008-12-371] [REFERRED TO]
URMILA DEVI VS. SHYAM SUNDER & ORS. [LAWS(ALL)-2020-2-128] [REFERRED TO]
KRISHNAT JAGANNATH BHOSALE VS. PRAKASH SADASHIV CHAVAN [LAWS(BOM)-2013-10-161] [REFERRED TO, (2)]
PRAG DEVI VS. UNION OF INDIA [LAWS(ALL)-2013-5-22] [REFERRED TO]
BADRU NISHA ALIAS MADHURI DEVI VS. YOGENDRA PRASAD SINHA [LAWS(PAT)-2006-2-60] [REFERRED TO]
MUHAMMED ALI VS. HANEEFA @ MUHAMMED HANEEFA [LAWS(KER)-2022-12-9] [REFERRED TO]
NIRMALA DEVI VS. GURGAON SC VIMUKTA AGRICUTLURE THRIFT & CREDIT SOCIETY LTD. [LAWS(SC)-2017-7-124] [REFERRED TO]
SHANTABAI AND OTHERS VS. DILIPSINGH AND ANOTHER [LAWS(MPH)-2018-6-87] [REFERRED TO]
BIDAMI VS. KISHNARAM AND ORS. [LAWS(RAJ)-2015-10-26] [REFERRED TO]
GIRRAJ NAMA VS. RAJENDRA PRASAD [LAWS(RAJ)-2014-1-324] [REFERRED TO]
PANCHAYAT TELIYAN & ANR VS. KHATA RAM & ANR [LAWS(RAJ)-2012-7-337] [REFERRED]
ISWARLAL VS. BAL KRISHNA [LAWS(RAJ)-2013-12-26] [REFERRED TO]
SUBHASH CHAND VS. NANAG RAM [LAWS(RAJ)-2013-8-45] [REFERRED TO]
BHARATIDEVI AND OTHERS VS. KRISHNAKANT AND OTHERS [LAWS(MPH)-2019-9-38] [REFERRED TO]
RAM NIWAS VS. KALU RAM [LAWS(P&H)-2012-1-114] [REFERRED TO]
JIGMI PHUNCHOK BHUTIA VS. AISHWARYA RAI [LAWS(SIK)-2021-3-18] [REFERRED TO]
SHAMSHER SINGH VS. KASHMIRA SINGH [LAWS(P&H)-2002-11-31] [REFERRED TO]
RAM KISHAN VS. INDER PAL [LAWS(P&H)-2004-3-111] [REFERRED TO]
AMBIKA YADAV VS. GANESH PRASAD MISHRA AND ORS. [LAWS(PAT)-2015-12-2] [REFERRED TO]
MOHD FAROOQ VS. ZARIF AHMAD [LAWS(ALL)-2008-12-202] [REFERRED TO]
DEELIP VS. YAKUB KHAN [LAWS(BOM)-2015-4-18] [REFERRED TO]
MATADIN YADAV VS. M/S MIDAS LIDS P. LTD [LAWS(DLH)-2013-11-93] [REFERRED TO]
STATE OF U.P. VS. THE ADDL. COMMISSIONER (J) AND ORS. [LAWS(ALL)-2015-4-94] [REFERRED TO]
MOHAN RAM VS. BALRAM RAM [LAWS(JHAR)-2004-11-10] [REFERRED TO]
SK.NAYEEM @ MD.NAYEEMUDDIN VS. SK.ABDUL HAMID [LAWS(JHAR)-2004-7-62] [REFERRED TO]
CHINTA DEVI VS. MEENA DEVI [LAWS(HPH)-2007-7-127] [REFERRED TO]
MUTHUPANDIYAN VS. JABAMANIAMMAL [LAWS(MAD)-2014-6-501] [REFERRED]
RIYAZAT KHAN VS. STATE OF U.P. [LAWS(ALL)-2021-9-175] [REFERRED TO]
SANKARA NARASHIMA IYER VS. J N LAKSHMI NARAYANAN [LAWS(MAD)-2009-11-232] [REFERRED TO]
M KUPPUSAMY VS. K L JAIN [LAWS(MAD)-2010-7-365] [REFERRED TO]
M MANI VS. CUDDALORE MUNICIPALITY [LAWS(MAD)-2010-8-458] [REFERRED TO]
A KANNAN VS. GOVINDAN [LAWS(MAD)-2011-3-764] [REFERRED TO]
KANKUBEN PARSHOTTAMDAS JORDAS VS. BADRIPRASAD PUNAMCHAND AGRAWAL SINCE DECD [LAWS(GJH)-2013-12-381] [REFERRED TO]
JAGARLAMUDI ROSAIAH VS. DAGGUBATI VENKANNA [LAWS(APH)-2007-7-18] [REFERRED TO]
GOVERNMENT OF GOA VS. BENEDITO D'SOUZA [LAWS(BOM)-2014-8-79] [REFERRED TO]
SAYED AKBAR VS. DHONDIBA [LAWS(BOM)-2010-10-185] [REFERRED TO]
SHRI DAMODAR NARSINVA NAIK AND ORS. VS. MRS. LIBERATA PHILOMENA MORAES E PERIRA AND ORS. [LAWS(BOM)-2016-7-279] [REFERRED TO]
JAWAHAR SINGH VS. MOOL CHAND [LAWS(ALL)-2019-7-175] [REFERRED TO]
J. AKILANDAM VS. S.PARVATHI [LAWS(MAD)-2019-10-431] [REFERRED TO]
JEYACHITRA VS. R. AMUTHA [LAWS(MAD)-2017-3-186] [REFERRED TO]
BABU RAM VS. OM SINGH [LAWS(ALL)-2022-3-165] [REFERRED TO]
NARAYAN DHEEMAR VS. PAWAN KUMAR AGRAWAL [LAWS(CHH)-2016-11-47] [REFERRED TO]
KOTHARI INDUSTRIAL CORPORATION LTD VS. KOTAK MAHINDRA BANK LTD [LAWS(MAD)-2009-7-127] [REFERRED TO]
D ARULRAJ VS. D VIJAYALAKSHMI [LAWS(MAD)-2010-9-238] [REFERRED TO]
ARUMUGHAM VS. PECHAMMAL & OTHERS [LAWS(MAD)-2020-1-554] [REFERRED TO]
PURAN CHAND VS. JAI GOPAL [LAWS(P&H)-2008-1-33] [REFERRED TO]
ARJUN MAL VS. MOHINI DEVI [LAWS(RAJ)-2002-4-21] [REFERRED TO]
VISHNU IRON AND STEEL INDUSTRIES VS. GOVIND RAM [LAWS(RAJ)-2003-4-12] [REFERRED TO]
KANNIAMMAL VS. RANIAMMAL [LAWS(MAD)-2006-11-62] [REFERRED TO]
SURESH KUMAR VS. SAHAB SINGH [LAWS(P&H)-2014-7-480] [REFERRED TO]
GANGARAM VS. SHREE LAL [LAWS(RAJ)-2013-7-104] [REFERRED TO]
GANPATI CONSTRUCTION COMPANY VS. DILMOHAN RAJ MATHUR [LAWS(RAJ)-2013-9-30] [REFERRED TO]
R.S.R.T.C. VS. HARIDWARILAL SHARMA [LAWS(RAJ)-2013-11-18] [REFERRED TO]
RAM PRASAD VS. THE BOARD OF REVENUE FOR RAJASTHAN [LAWS(RAJ)-2013-12-76] [REFERRED TO]
GHANSHYAM SHARMA VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(TLNG)-2020-8-20] [REFERRED TO]
MANOJ CHAUDHARY VS. KAILASH [LAWS(MPH)-2019-6-108] [REFERRED TO]
INTERNATIONAL INSTITUTE OF NEURO SCIENCES & ONCOLOGY LTD., CHANDIGARH AND ANOTHER VS. SAHIBJIT SINGH SANDHU AND OTHERS [LAWS(P&H)-2016-11-103] [REFERRED TO]
GURBACHAN SINGH & ANR. VS. GURMIT SINGH [LAWS(P&H)-2003-7-75] [REFERRED TO]
BRITISH MOTOR CAR COMPANY PVT. LTD. VS. SEWAK SABHA CHARITABLE TRUST [LAWS(P&H)-2003-7-123] [REFERRED TO]
DEENDAYAL VS. HARJOT KANWAR [LAWS(RAJ)-2002-3-18] [REFERRED TO]
GOURANGA GUMANSINGH VS. RAMARAYA SINGH AND OTHERS [LAWS(ORI)-2016-8-68] [REFERRED]
E P M NAINA MOHAMED VS. A ABDUL AZEEZ [LAWS(MAD)-2007-3-402] [REFERRED TO]
KANNATHAL VS. ARULMIGHU KANNIAMMAL KARUPPASAMY THIRUKOIL [LAWS(MAD)-2007-1-398] [REFERRED TO]
COMMISSIONER VS. ARULMIGU AHOBILA MADAM [LAWS(MAD)-2003-3-226] [REFERRED TO]
NIRANJAN LAL VS. U I T ALWAR [LAWS(RAJ)-2006-8-66] [REFERRED TO]
PRAHLAD RAI DHAND VS. SAVITRI DEVI [LAWS(RAJ)-2003-4-59] [REFERRED TO]
DEVA RAM VS. MOHD. ILIYAS [LAWS(RAJ)-2013-11-35] [REFERRED TO]
SATYA PAL SHARMA AND ANOTHER VS. JAGJIT RAI VERMA [LAWS(P&H)-2012-1-172] [REFERRED TO]
ARVIND VS. MANNALAL [LAWS(MPH)-2009-1-69] [REFERRED TO]
Parmanand Soni VS. Radhakrishna Dharmartha Private Trust [LAWS(MPH)-2006-12-47] [REFERRED TO]
Parma Nand VS. Arvind Diwan [LAWS(HPH)-2002-7-32] [REFERRED TO]
BODH RAJ VS. PREM CHAND [LAWS(HPH)-2010-1-13] [REFERRED TO]
CHANAMALLAYYA NINGAYYA SHIVAYOGIMATH VS. SANGAPPA BASAPPA LAKSHATTI [LAWS(KAR)-2017-1-176] [REFERRED TO]
KHUSHI RAM BEHARI LAL VS. NEW BHARAT RICE MILLS [LAWS(DLH)-2011-5-62] [REFERRED TO]
TANVI TRADING AND CREDITS PRIVATE LIMITED VS. NEW DELHI MUNICIPAL COUNCIL [LAWS(DLH)-2004-5-1] [REFERRED TO]
KANAK MAJUMDAR VS. INDRANI ROY [LAWS(CAL)-2012-10-5] [REFERRED TO]
RAM ASRAY VS. DISTRICT JUDGE [LAWS(ALL)-2004-3-140] [REFERRED TO]
LAXMANBHAI GOVINDBHAI SOLANKI VS. AMRUTBHAI GOVINDBHAI SOLANKI & 1 [LAWS(GJH)-2018-7-73] [REFERRED TO]
PERIYANAYAGASAMY VS. JESUDOSS [LAWS(MAD)-2011-10-61] [REFERRED TO]
K GEETHA VS. V VASUDEVAN [LAWS(MAD)-2007-8-8] [REFERRED TO]
BABULAL AND OTHERS VS. CHANDA BAI AND OTHERS [LAWS(MPH)-2011-11-142] [REFERRED]
HARJIT GREWAL VS. VINOD KUMAR BATRA [LAWS(P&H)-2009-4-133] [REFERRED TO]
ANISH FULARA VS. DEVCHARAN [LAWS(CHH)-2013-10-41] [REFERRED TO]
LEELADHAR AND OTHERS VS. BHUWANLAL AND OTHERS [LAWS(CHH)-2017-5-70] [REFERRED TO]
SUNDARAM HAMMOND VS. PADMANABHAN K. AND ORS. [LAWS(KER)-2015-2-247] [REFERRED TO]
R. AMUTHA VS. JEYACHITRA [LAWS(MAD)-2017-3-99] [REFERRED TO]
GLAN CHAND KHATANA VS. INDERJIT CHOHDHA [LAWS(HPH)-2002-5-8] [REFERRED TO]
ARIES PLASCHEM INDIA PVT. LTD. VS. DIC INDIA LTD. [LAWS(DLH)-2016-1-100] [REFERRED TO]
NABRAJ ALIAS NAGRAJ ANANT PRABHU VS. GOA URBAN CO-OPERATIVE BANK LTD. [LAWS(BOM)-2016-9-206] [REFERRED TO]
ARIF MONDAL VS. RATNAKAR [LAWS(CAL)-2012-5-124] [REFERRED TO]
MOHD. IBRAHIM VS. MOHD. ABDUL HANNAN [LAWS(APH)-2017-8-18] [REFERRED TO]
RAJENDRA SINGH VS. BOARD OF REVENUE AND ORS. [LAWS(ALL)-2010-3-325] [REFERRED TO]
ALIMUDDIN VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2012-12-67] [REFERRED TO]
RAMESH VS. D D C [LAWS(ALL)-2014-3-90] [REFERRED TO]
RADHEY SHYAM VS. STATE OF U P [LAWS(ALL)-2013-5-192] [REFERRED TO]
MALKIAT SINGH VS. OM PRAKASH [LAWS(P&H)-2003-12-9] [REFERRED TO]
HARIKISHAN VS. ANANDI [LAWS(P&H)-2006-8-243] [REFERRED TO]
KHATOON DUKHTAR (D) THRO LRS VS. NARAINI DEVI [LAWS(RAJ)-2013-5-345] [REFERRED TO]
RAMJANKI VS. DHANNI BAI AND ORS [LAWS(RAJ)-2013-9-373] [REFERRED]
S Shanmugham VS. S Sundaram [LAWS(MAD)-2005-4-124] [REFERRED TO]
V ARUMUGAM VS. R CHANDRASEKARAN [LAWS(MAD)-2016-5-47] [REFERRED]
ELUMALAI VS. KANTHAMANI AMMAL [LAWS(MAD)-2016-12-54] [REFERRED TO]
KAILASHCHANDRA S/O LATE SHRI RADHAKISHAN JI VS. SANT RAMTARAM GURU SANT SHRI BHAGATRAM JI RAMSNAHI [LAWS(RAJ)-2017-5-225] [REFERRED TO]
SURINDER DHINGRA VS. BHIM SAIN ARORA [LAWS(P&H)-2011-7-32] [REFERRED TO]
BAKHTAWAR AND ORS. VS. RAM PARTAP AND ORS. [LAWS(P&H)-2015-12-107] [REFERRED TO]
JASBIR SINGH VS. SUKHWINDER SINGH [LAWS(P&H)-2015-12-182] [REFERRED TO]
DHARAM SINGH AND ORS. VS. DEENANATH AND ORS. [LAWS(MPH)-2019-7-276] [REFERRED TO]
RAMESH CHAND VS. MANDIR SHRI NAMDEV [LAWS(RAJ)-2013-9-5] [REFERRED TO]
HASHAM VS. JHANGI RAM [LAWS(P&H)-2004-2-2] [RELIED ON]
LADKANWAR BAI VS. GRAM PANCHYAT MANOHARTHANA [LAWS(RAJ)-2022-5-422] [REFERRED TO]
K RAMASAMI VS. CHINNAMMAL [LAWS(MAD)-2006-9-346] [REFERRED TO]
NAJMUNBI VS. HAFIZA BI [LAWS(BOM)-2005-7-148] [REFERRED TO]
M/S. MANGILAL PAGARIYA BUILDERS & CONTRACTORS VS. NAGAR PALIKA NIGAM, RAIPUR [LAWS(CHH)-2013-5-1] [REFERRED TO]
RAMPYARE RAM HIRAMAN PRASAD VS. USHA PRASAD RAMPYARE RAM HIRAMAN [LAWS(BOM)-2017-1-250] [REFERRED TO]
CHALAKUDY N.S.S. EDUCATIONAL, CULTURAL & CHARITABLE SOCIETY VS. E. NARAYANA MENON [LAWS(KER)-2014-1-60] [REFERRED TO]
BODH RAJ VS. PREM CHAND AND OTHERS [LAWS(HPH)-2010-5-311] [REFERRED TO]
POOVARASAN VS. MUNUSAMY KOUNDER [LAWS(MAD)-2018-1-32] [REFERRED TO]
SAVITRAMMA VS. M P SOMAPRASAD [LAWS(KAR)-2010-9-12] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHANTHA [LAWS(KAR)-2008-3-32] [REFERRED TO]
SEVANTIBAI AND OTHERS VS. BABUSINGH AND ANOTHER [LAWS(MPH)-2016-9-35] [REFERRED TO]
K MITCHIAMMAL VS. J LOGANATHAN [LAWS(MAD)-2010-9-415] [REFERRED TO]
JAMILA BEEVI VS. K MARIAMMAL [LAWS(MAD)-2011-4-313] [REFERRED TO]
BANDA PULLA REDDY VS. BANDA LAKSHMAMMA [LAWS(APH)-2014-3-19] [REFERRED TO]
KOPPU SATHIAH VS. KOPPU CHANDRAIAH [LAWS(APH)-2007-3-83] [REFERRED TO]
PASALA KRISHNA MURTHY VS. ADAKA KOTAIAH (DIED) [LAWS(APH)-2022-9-14] [REFERRED TO]
PRAKASH VS. GULAB UKHA PARDESHI [LAWS(BOM)-2023-6-42] [REFERRED TO]
BAJAJ HINDUSTAN LTD. VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2008-12-423] [REFERRED TO]
RAMESHKUMAR VS. KUMWARDEVI [LAWS(BOM)-2010-10-52] [REFERRED TO]
RAMESH KUMAR SHARMA VS. GOOL POPUT [LAWS(ALL)-2021-8-135] [REFERRED TO]
PARI VS. OM PRAKASH [LAWS(RAJ)-2006-8-79] [REFERRED TO]
RATAN SINGH VS. CHHITAR LAL [LAWS(RAJ)-2007-1-46] [REFERRED TO]
P.H.HONNAPPA VS. JAYAMMA [LAWS(KAR)-2020-1-175] [REFERRED TO]
BELLUR USHA SHIVAPRASAD VS. SMT. SARASAMBA ANANTHA SWAMY [LAWS(KAR)-2020-6-16] [REFERRED TO]
SUDESH KOHLI VS. CHANDARANI MISHRA [LAWS(MPH)-2019-6-188] [REFERRED TO]
LATE DINESHCHANDRA SHARMA VS. RANA DHARAMPAL SINGH [LAWS(MPH)-2020-2-98] [REFERRED TO]
KAUSHALYA DEVI VS. RAMNARESH [LAWS(UTN)-2011-6-10] [REFERRED TO]
Subbiah Konar VS. State of Tamil Nadu [LAWS(MAD)-2003-8-53] [REFERRED TO]
PALANISAMY VS. APPARSAMY [LAWS(MAD)-2002-9-145] [REFERRED TO]
SURYGANDHI VS. LOURDSWAMY [LAWS(MAD)-2002-9-196] [REFERRED TO]
CHOKKAPPAN VS. SUBRAMANI [LAWS(MAD)-2007-6-178] [REFERRED TO]
TRIO ELEVATORS COMPANY (INDIA) LTD VS. TANSINGH CHAUHAN [LAWS(NCD)-2013-7-43] [REFERRED TO]
ZARIF AHMAD VS. FAROOQ [LAWS(SC)-2015-1-80] [REFERRED TO]
ARYA ORPHANAGE VS. BIMLA BEDI [LAWS(DLH)-2005-3-138] [REFERRED TO]
BARKU PUNDLIK PATIL VS. SUBHASH GOVINDRAO PAGARE [LAWS(BOM)-2022-11-35] [REFERRED TO]
UDAYA ECONOMICS HOUSING AND CONSTRUCTION LIMITED VS. BHULA BAI @ BHAGWATI THAKUR AND OTHERS [LAWS(CHH)-2016-1-49] [REFERRED TO]
SURAJMANIA, D/O BANDHAN & W/O MITHU VS. BHARAT RAM, S/O BHAUSA RAM [LAWS(CHH)-2016-10-50] [REFERRED TO]
GAIND LAL SON OF SUKHRAM SAHU VS. PREMLAL SON OF MANBODHI KANWAR [LAWS(CHH)-2016-10-52] [REFERRED TO]
RASHMIKANT GIRDHARLAL DAVE VS. STATE BANK OF INDIA [LAWS(GJH)-2020-8-544] [REFERRED TO]
KAPILBHAI ISHWARBHAI PATEL, LEGAL HEIR OF ISHWARBHAI MANI VS. DINESHBHAI MANIBHAI PATEL DECD.THRO HEIRS [LAWS(GJH)-2016-4-231] [REFERRED]
SILVER SPRINGS BANGALORE VS. CANARA HOUSING DEVELOPMENT CO [LAWS(KAR)-2012-10-76] [REFERRED TO]
MOIRANGTHEM YAIMA SINGH VS. LAISHRAM ROMA DEVI [LAWS(MANIP)-2019-9-29] [REFERRED TO]
RAJDA VS. STATE OF U P THRU SECY AND 2 OTHERS [LAWS(ALL)-2018-4-338] [REFERRED TO]
BABU RAM @ BABU LAL VERMA VS. SAMAR ABBASH AND ANOTHER [LAWS(ALL)-2020-1-425] [REFERRED TO]
KUNWAR PAL SINGH VS. MAHENDRA [LAWS(ALL)-2021-1-194] [REFERRED TO]
KEWLA DEVI VS. ADDITIONAL JUDGE FAIZABAD [LAWS(ALL)-2010-7-124] [REFERRED TO]
SANNAPU REDDY VENKATA REDDY VS. JILLELA BHUPAL REDDY [LAWS(APH)-2013-11-42] [REFERRED TO]
MOLOY KUMAR BANERJEE VS. SMT. AKURI JHAL (LR OF ANIL JHAL) & ORS. [LAWS(CAL)-2017-12-2] [REFERRED TO]
SK MANZOOR VS. ABDUS SALAM [LAWS(CAL)-2010-2-31] [REFERRED TO]
RAM CHANDRA SHARMA VS. VEERA SAINI [LAWS(RAJ)-2004-11-22] [REFERRED TO]
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD VS. GULAB CHAND MITTAL [LAWS(RAJ)-2011-2-234] [REFERRED TO]
RAMCHANDRA VS. REGIONAL FOREST OFFICER [LAWS(RAJ)-2012-5-133] [REFERRED TO]
RAMESH CHAND VS. RAM CHARAN SINGH [LAWS(RAJ)-2012-2-86] [REFERRED TO]
YUVRAJ MOHAN AZAD VS. GOVERDHAN SINGH [LAWS(HPH)-2022-4-51] [REFERRED TO]
Hata Swain (dead) his legal heir Ramesh Ch.Swain VS. State of Orissa through the Secretary to the General Administration Department [LAWS(ORI)-2012-6-19] [REFERRED TO]
SATISH CHANDRA VS. GUDDAN [LAWS(MPH)-2022-4-122] [REFERRED TO]
DINESH PRATAP SINGH VS. RAGHAVENDRA PRATAP SINGH [LAWS(MPH)-2018-1-149] [REFERRED TO]
SUNIL PARASHAR VS. KAPIL KHANNA [LAWS(MPH)-2017-2-160] [REFERRED TO]
MURARI LAL VS. RAM KUMAR OJHA AND ORS. [LAWS(MPH)-2014-8-178] [REFERRED TO]
THE MOIRANG PRIMARY CO-OPERATIVE MARKETING SOCIETY VS. PUKHRAM RENU DEVI [LAWS(MANIP)-2014-7-1] [REFERRED TO]
SUNDARAM HAMMOND VS. K. PADMANABHAN AND ORS. [LAWS(KER)-2015-2-166] [REFERRED TO]
SANT RAM VS. AMIN CHAND [LAWS(HPH)-2006-5-26] [REFERRED TO]
JAMNAGAR MUNICIPAL CORPORATION VS. NAVINCHANDRA HANSRAJBHAI LAKHIYAR AND ORS [LAWS(GJH)-2012-9-360] [REFERRED TO]
MOHAMMAD ATIKUREHMAN VS. MOHMMAD HIFZUREHMAN [LAWS(CHH)-2018-5-34] [REFERRED TO]
MANORANJAN PRASAD PANDEY VS. JAMUNA BAI [LAWS(CHH)-2021-2-34] [REFERRED TO]
PARVATI BAI VS. HEERALAL [LAWS(CHH)-2016-10-49] [REFERRED TO]
R.P. RAJ VS. THE STATE [LAWS(CAL)-2015-6-72] [REFERRED TO]
NAV SHAKTI EDUCATIONAL SOCIETY VS. LAXMAN PUBLIC SCHOOL SOCIETY [LAWS(DLH)-2019-8-180] [REFERRED TO]
KETHA SUJATHAMMA VS. B RAMMURTHY [LAWS(APH)-2009-3-62] [REFERRED TO]
BENIRAM SHRIRAM WANI VS. RAMCHANDRA NATHALAL GUJARATHI [LAWS(BOM)-2010-10-165] [REFERRED TO]
ANIL KUMAR GANGULY VS. AMALENDU MUKHERJEE [LAWS(CAL)-2004-9-24] [REFERRED TO]
NIRMALA RANI (SINCE DECEASED) AND 3 OTHERS VS. RAVI KUMAR AND ANOTHER [LAWS(ALL)-2019-4-10] [REFERRED TO]
RAJ KUMAR VS. SURAJ & ORS. [LAWS(ALL)-2017-8-198] [REFERRED TO]