Referred Judgements :-

ALOPI PARSHAD AND SONS LIMITED VS. UNION OF INDIA [REFERRED]
CONTINENTAL CONSTRUCTION CO LIMITED VS. STATE OF MADHYA PRADESH [REFERRED]
VISHWANATH SOOD VS. UNION OF INDIA [REFERRED]
PRABARTAK COMMERCIAL CORPORATION LIMITED VS. CHIEF ADMINISTRATOR DANDAKARANYA PROJECT [REFERRED]
FOOD CORPORATION OF INDIA VS. SREEKANTH TRANSPORT [REFERRED]
STEEL AUTHORITY OF INDIA LIMITED VS. J C BUDHARAJA GOVERNMENT AND MINING CONTRACTOR [REFERRED]
UNION OF INDIA VS. POPULAR BUILDERS CALCUTTA [REFERRED]
STATE OF ANDHRA PRADESH VS. ASSOCIATED ENGINEERING ENTERPRISES [REFERRED]

Cited Judgements :-

AZIZUR REHMAN GULAM VS. RADIO RESTAURANT [LAWS(BOM)-2023-10-101] [REFERRED TO]
UNION OF INDIA VS. TEJINDER KUMAR DUA [LAWS(DLH)-2013-4-24] [REFERRED TO]
GENERAL MANAGER NF RAILWAY MALIGAON VS. NASIM KHAN [LAWS(GAU)-2003-7-8] [REFERRED TO]
ASSAM STATE ELECTRICITY BOARD VS. BUILDWORTH PVT LTD [LAWS(GAU)-2006-11-52] [REFERRED TO]
MORTHA LAKSHMI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2016-2-51] [REFERRED TO]
TARAPORE AND CO VS. HINDUSTAN STEEL WORKS CONSTRUCTION LTD [LAWS(APH)-2010-4-47] [REFERRED TO]
BONGAIGAON REFINARY AND PETROCHEMICALS LTD VS. G R ENGINEERING WORKS LTD [LAWS(GAU)-2014-1-58] [REFERRED TO]
SHAHI SHIPPING LTD VS. OIL AND NATURAL GAS CORPORATION LIMITED [LAWS(BOM)-2018-12-144] [REFERRED TO]
THEME ENGINEERING SERVICES PVT. LTD. VS. RAIL VIKAS NIGAM LTD. [LAWS(DLH)-2019-10-34] [REFERRED TO]
UNION OF INDIA VS. SATYA PRAKASH & BROS PVT. LTD. [LAWS(DLH)-2017-3-340] [REFERRED TO]
UNION OF INDIA VS. BRIGHT POWER PROJECT (I) PVT. LTD. [LAWS(BOM)-2015-4-25] [REFERRED TO]
MODERN SUPPLIERS VS. UNION OF INDIA (UOI) AND ANR. [LAWS(DLH)-2009-3-277] [REFERRED TO]
KARAM CHAND THAPAR VS. NATIONAL HYDROELECTRIC POWER CORP [LAWS(DLH)-2009-10-62] [REFERRED TO]
UNION OF INDIA (UOI) VS. DAULAT RAM INDUSTRIES [LAWS(DLH)-2009-4-346] [REFERRED TO]
SUDHIR BROS VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2009-9-112] [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. VS. M/S NATAVARLAL M. PATEL [LAWS(ALL)-2017-3-206] [REFERRED TO]
KARAM CHAND THAPAR VS. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD [LAWS(DLH)-2011-11-35] [REFERRED TO]
STATE OF WEST BENGAL VS. N BHAKAT [LAWS(CAL)-2012-3-112] [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [LAWS(SC)-2003-4-89] [REFERRED . (PARA 54)]
BHARAT SANCHAR NIGAM LTD VS. MOTOROLA INDIA PVT LTD [LAWS(SC)-2008-9-63] [REFERRED TO]
RISHAB AGRO PRODUCTS LIMITED VS. UNION OF INDIA [LAWS(DLH)-2002-3-21] [REFERRED]
INDIAN TELEPHONE INDUSTRY LTD VS. MADAN LAL [LAWS(RAJ)-2002-11-23] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. HCL INFOSYSTEMS LIMITED [LAWS(DLH)-2023-3-69] [REFERRED TO]
PAWAN KUMAR JAIN VS. UNION OF INDIA [LAWS(MPH)-2009-7-26] [REFERRED TO]
LAXMINARAYAN VS. SHIVLAL GUJAR AND OTHERS [LAWS(MPH)-2002-10-121] [REFERRED TO]
MAHAVIR PRASAD VS. UNION OF INDIA [LAWS(DLH)-2005-9-5] [RELIED ON]
DELHI DEVELOPMENT AUTHORITY VS. R S SHARMA AND CO [LAWS(SC)-2008-8-76] [REFERRED TO]
CENTRAL WAREHOUSING CORPORATION VS. RAM NARAYAN INDORIA [LAWS(PAT)-2009-2-4] [REFERRED TO]
NTPC LTD VS. DECONAR SERVICES [LAWS(SC)-2021-3-108] [REFERRED TO]
DECONAR SERVICES PVT. LTD. VS. NATIONAL THERMAL POWER CORPORATION LIMITED [LAWS(DLH)-2009-12-223] [REFERRED TO]
GAIL INDIA LTD VS. PARAMOUNT LTD [LAWS(DLH)-2010-4-439] [REFERRED]
GAIL INDIA LTD VS. PARAMOUNT LTD [LAWS(DLH)-2010-4-439] [REFERRED]
UNION OF INDIA VS. INLAND CONSTRUCTION COMPANY [LAWS(CAL)-2011-4-85] [REFERRED TO]
M/S. GANAPATHI ENGINEERING COMPANY, HYDERABAD VS. UNION OF INDIA AND OTHERS [LAWS(KAR)-2016-8-226] [REFERRED TO]
PCLIT SOLUTIONS PVT LTD VS. MTECH SOLUTIONS [LAWS(DLH)-2014-10-148] [REFERRED TO]
SHOLAY MEDIA ENTERTAINMENT PVT.LTD. VS. NARENDRA HIRAWAT AND CO. [LAWS(BOM)-2021-8-154] [REFERRED TO]
INSTITUTE OF GEOINFORMATICS (P) LTD. VS. INDIAN OIL CORPORATION LTD. AND ORS. [LAWS(DLH)-2015-5-188] [REFERRED TO]
MORADABAD DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY VS. V R CONSTRUCTIONS AND ENGINEERING COMPANY THROUGH ITS PARTNER NASIM AKHTAR AND SALIM AKHTAR [LAWS(ALL)-2007-11-223] [REFERRED]
K NIRANJAN SRI K SATYANARAYANA VS. OSMANIA UNIVERSITY HYDERABAD [LAWS(APH)-2009-12-26] [REFERRED TO]
A S K MURTHY VS. SENIOR DIVISIONAL ENGINEER SOUTH S C RAILWAY [LAWS(APH)-2006-8-87] [REFERRED TO]
HARSHA CONSTRUCTIONS VS. UNION OF INDIA [LAWS(APH)-2005-9-87] [REFERRED TO]
RAGHUL CONSTRUCTION ENGINEERS VS. NTPC [LAWS(KER)-2005-8-67] [REFERRED TO]
NAOREM SURCHAND SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2005-8-4] [REFERRED TO]
UNION OF INDIA THRU DY. CHIEF ENGINEER NORTHERN RAILWAYS VS. TRG INDUSTRIES PVT. LTDIL [LAWS(DLH)-2009-10-216] [REFERRED TO]
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD VS. ROYAL CONSTUCTION COMPANY PVT LTD [LAWS(DLH)-2008-5-149] [REFERRED TO]
BRAITHWAITE BURN AND JESSOP CONSTRUCTION COMPANY LIMITED VS. RAIL VIKAS NIGAM LTD [LAWS(DLH)-2019-4-351] [REFERRED TO]
STATE OF WEST BENGAL VS. AFCON INFRASTRUCTURE LTD [LAWS(CAL)-2010-1-56] [REFERRED TO]
STATE OF WEST BENGAL VS. BRIGHT CONSTRUCTION [LAWS(CAL)-2005-8-106] [REFERRED TO]
NARASIMHASWAMI CONSTRUCTIONS, MAHESHWAR NIWAS VS. UNION OF INDIA [LAWS(KAR)-2019-1-6] [REFERRED TO]
MERCURY METAL CORPORATION PARTNER GRANDHI SUBBA RAO VS. A P BACKWARD CLASSES CO-OPERATIVE FINANCE CORPORATION LIMITED [LAWS(APH)-2009-12-43] [REFERRED TO]
DHIRUBAI D AND COMPANY ENGINEERS AND CONTRACTORS VS. NIZAM SUGAR FACTORY LIMITED [LAWS(APH)-2009-12-94] [REFERRED TO]
SHREE SHIRIDI SAI BABA CONSTRUCTIONS VS. UNION OF INDIA [LAWS(APH)-2011-9-42] [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. VENKATESWARA CONSTRUCTION CO KAKINADA [LAWS(APH)-2002-5-1] [REFERRED TO]
STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY VS. E UMMER BAVA [LAWS(KER)-2018-6-300] [REFERRED TO]
M/S. IRCON INTERNATIONAL LIMITED VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2020-1-461] [REFERRED TO]
STATE OF WEST BENGAL VS. PAM DEVELOPMENTS PRIVATE LIMITED [LAWS(CAL)-2017-9-187] [REFERRED TO]
STATE OF WEST BENGAL VS. PAM DEVELOPMENTS PVT. LTD. [LAWS(CAL)-2017-10-2] [REFERRED TO]
UNION OF INDIA VS. CHANDALAVADA GOPALAKRISHNA MURTHY & ORS. [LAWS(SC)-2008-4-231] [REFERRED TO]
AKM CONSTRUCTION & ENGG. COMPANY VS. COMMANDER WORKS ENGINEER [LAWS(P&H)-2006-9-37] [REFERRED TO]
M. RAJKUMAR VS. THE GENERAL MANAGER, SOUTHERN RAILWAY [LAWS(MAD)-2015-3-63] [REFERRED TO]
UNION OF INDIA VS. SHIBBOO MAL AND SONS [LAWS(P&H)-2002-11-64] [REFERRED TO]
BHARAT MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-108] [REFERRED TO]
EXECUTIVE ENGINEER VS. ANIL SHARMA, PROPRIETARY [LAWS(JHAR)-2020-8-37] [REFERRED TO]
RAJENDRA KUMAR VS. UNION OF INDIA [LAWS(MPH)-2014-5-258] [REFERRED TO]
MUKESH AND COMPANY TOBACCO PRODUCTS PVT LTD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-11-55] [REFERRED TO]
VAISH BROTHERS VS. UNION OF INDIA [LAWS(DLH)-2004-9-94] [REFERRED TO]
M VENKATA RAO VS. UNION OF INDIA REP [LAWS(APH)-2008-1-31] [REFERRED TO]
HINDUSTHAN PETROLEUM CORPORATION LTD VS. INDWELL CONSTRUCTIONS LTD [LAWS(APH)-2009-10-27] [REFERRED TO]
OIL & NATURAL GAS CORPORATION LTD VS. ASTRA CONSTRUCTION PVT. LTD [LAWS(GAU)-2012-8-66] [REFERRED TO]
BONGAIGAON REFINARY & PETROCHEMICALS LTD. VS. G.R. ENGINEERING WORKS LTD. [LAWS(GAU)-2015-1-5] [REFERRED TO]
STATE OF KERALA VS. T E MOHAMMED KUNJU [LAWS(KER)-2008-4-18] [REFERRED TO]
STATE OF KERALA VS. P K RAMACHANDRAN [LAWS(KER)-2002-11-61] [REFERRED TO]
SATISH KUMAR VIJ VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2013-8-68] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. LANCO INFRATECH LTD. [LAWS(DLH)-2014-3-231] [REFERRED TO]
UNION OF INDIA VS. MADNANI CONSTRUCTION CORPORATION (P) LIMITED [LAWS(ALL)-2003-4-320] [REFERRED]
LLOYD INSULATIONS INDIA PVT LTD VS. CEMENT CORPORATION OF INDIA LTD [LAWS(DLH)-2006-2-69] [REFERRED TO]
ASHOKA BUILDCON PVTLTD VS. VADILAL DAIRY INTERNATIONAL LTD [LAWS(BOM)-2009-9-14] [REFERRED TO]
UNION OF INDIA VS. SAGAR THERMIT CORP LTD [LAWS(BOM)-2011-1-45] [REFERRED TO]
C. & C CONSTRUCTIONS LTD. VS. IRCON INTERNATIONAL LTD. [LAWS(DLH)-2021-3-58] [REFERRED TO]
ASHOKA BUILDCON LIMITED AND ANR. VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS. [LAWS(DLH)-2017-3-26] [REFERRED TO]
LIFT AND SHIFT INDIA PVT. LTD. VS. CENTRAL WAREHOUSING CORPORATION [LAWS(DLH)-2017-3-106] [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. VS. M/S NATAVARLAL M. PATEL [LAWS(DLH)-2017-3-224] [REFERRED TO]
PARESH A KOTHARI VS. UNION OF INDIA [LAWS(GJH)-2010-6-20] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. BHARAT FURNISHING COMPANY [LAWS(DLH)-2009-7-55] [REFERRED TO]
ANSAR CRAFTS VS. AYUSHI ENTERPRISES [LAWS(DLH)-2011-1-398] [REFERRED TO]
HINDUSTAN CONSTRUCTION CO LTD VS. UNION OF INDIA [LAWS(BOM)-2006-12-95] [REFERRED TO]
UNION OF INDIA VS. CHENAB CONSTRUCTION COMPANY [LAWS(DLH)-2019-10-35] [REFERRED TO]
SUBHASH AND CO VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2006-9-64] [REFERRED TO]
UNION OF INDIA VS. JAY CONSTRUCTION [LAWS(BOM)-2011-1-48] [REFERRED TO]
SHRIDHAR DUBEY VILL. ITORA POST SAGRA TEH. HUZUR DISTT. REWA VS. UNION OF INDIA [LAWS(MPH)-2016-6-69] [REFERRED TO]
T A CHOUDHARY VS. STATE OF A P [LAWS(APH)-2003-5-23] [REFERRED TO]
STATE OF ANDHRA PRADESH SUPERINTENDING ENGINEER NAGARJUNA SAGAR LEFT CANALS KRISHNA DISTRICT VS. K KRISHNAM RAJU [LAWS(APH)-2003-9-117] [REFERRED TO]
SARVASEVA SANGH PRAKASHAN VS. UNION OF INDIA [LAWS(APH)-2009-10-75] [REFERRED TO]
HINDUSTHAN PETROLEUM CORPORATION LTD VS. INDWELL CONSTRUCTIONS LTD [LAWS(APH)-2009-10-43] [REFERRED TO]
LAISHRAM IBOMCHA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2007-4-40] [REFERRED TO]
UNION OF INDIA VS. HAJI C M ABDUL KHADER [LAWS(KER)-2019-12-83] [REFERRED TO]
JIVNAS MARKETING VS. CONTAINER CORPORATION OF INDIA [LAWS(DLH)-2013-9-92] [REFERRED TO]
PUBLIC WORKS DEPARTMENT VS. M/S. NAVAYUGA ENGINEERING CO LTD. & ANR. [LAWS(DLH)-2014-3-367] [REFERRED TO]
BOMBAY CONTAINER TERMINALS PVT. LTD VS. CENTRAL WAREHOUSING CORPORATION [LAWS(DLH)-2012-9-323] [REFERRED TO]
SADHU SINGH AND COMPANY VS. NATIONAL PROJECTS CONSTRUCTION CO. [LAWS(HPH)-2011-6-140] [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LTD VS. VIJAY KUMAR SHARMA [LAWS(HPH)-2013-1-97] [REFERRED]
PRABHUBHAI JADHAVJI RATHOD VS. UNION OF INDIA [LAWS(BOM)-2008-2-83] [REFERRED TO]
MINTOOLAL BRIJMOHANDAS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-12-7] [REFERRED TO]
UNION OF INDIA VS. J N CONSTRUCTIONS [LAWS(DLH)-2003-10-74] [REFERRED]
UNION OF INDIA VS. ANUPAM BUILDER [LAWS(BOM)-2003-2-70] [REFERRED TO]
B.B.R. CONSTRUCTION COMPANY VS. UNION OF INDIA [LAWS(CAL)-2020-3-53] [REFERRED TO]
NTPC LTD VS. DECONAR SERVICES PVT LTD [LAWS(DLH)-2010-4-102] [REFERRED TO]
ESCORTS COMMUNICATIONS LTD. VS. UNION OF INDIA (UOI) [LAWS(DLH)-2009-5-337] [REFERRED TO]
CHIEF ENGINEER KARNATAKA HEALTH SYSTEMS DEVELOPMENT PROJECT BANGALORE VS. J CHENGAMA NAIDU [LAWS(KAR)-2010-7-9] [REFERRED TO]
GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. VS. SIMPLEX INFRASTRUCTURE LIMITED [LAWS(GJH)-2017-6-199] [REFERRED TO]
THEME ENGINEERING SERVICES PVT. LTD VS. RAIL VIKAS NIGAM LTD [LAWS(DLH)-2018-4-546] [REFERRED TO]
UNION OF INDIA VS. PAM DEVELOPMENT PVT LTD [LAWS(CAL)-2005-6-16] [REFERRED TO]
UNION OF INDIA (UOI) VS. BUILDERS CORPORATION PVT. LTD. [LAWS(CAL)-2007-12-68] [REFERRED TO]
UNION OF INDIA VS. CHITTA RANJAN MAITY [LAWS(CAL)-2009-1-29] [REFERRED TO]
UNION OF INDIA VS. J G ENGINEERS PVT LTD [LAWS(GAU)-2005-2-21] [REFERRED TO]
STATE OF WEST BENGAL VS. AFCONS PAULING (INDIA) LIMITED [LAWS(CAL)-2013-9-16] [REFERRED TO]
WEST BENGAL HOUSING BOARD VS. CIVCON CONSTRUCTION PVT. LTD. [LAWS(CAL)-2020-3-25] [REFERRED TO]
NAPC LIMITED VS. SUPERINTENDING ENGINEER, NATIONAL HIGHWAYS [LAWS(MAD)-2019-7-57] [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD. VS. CHIEF EXECUTIVE OFFICER, DELHI JAL BOARD & ANR. [LAWS(DLH)-2012-12-326] [REFERRED TO]
UNION OF INDIA VS. H B LALWANI [LAWS(MPH)-2003-1-70] [REFERRED TO]
VIDHYAWATI CONSTRUCTION CO VS. UNION OF INDIA [LAWS(MPH)-2005-10-29] [REFERRED TO]
D K JAIN VS. UNION OF INDIA [LAWS(DLH)-2005-9-139] [REFERRED TO]
ATLANTA LIMITED VS. UNION OF INDIA [LAWS(SC)-2022-1-56] [REFERRED TO]
ANAS BABU VS. UNION OF INDIA [LAWS(KER)-2017-10-142] [REFERRED TO]
ENNORE PORT LIMITED VS. SKANSKA CEMENTATION INDIA LIMITED [LAWS(MAD)-2007-9-407] [REFERRED TO]
M/S. DWARKA TRADERS PRIVATE LIMITED VS. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAY, NWR HEAD QUARTER, NEAR JAWAHAR CIRCLE, JAGATPURA ROAD, JAIPUR AND ANOTHER [LAWS(RAJ)-2016-6-43] [REFERRED TO]
WEE AAR CONSTRUCTIVE BUILDERS VS. DELHI JAL BOARD [LAWS(DLH)-2004-7-14] [REFERRED TO]
KRISHAN LAL ARORA VS. UNION OF INDIA [LAWS(DLH)-2005-9-128] [REFERRED TO]
HARSHA CONSTRUCTIONS VS. UNION OF INDIA [LAWS(SC)-2014-9-16] [REFERRED TO]
PAWAN KUMAR JAIN VS. UNION OF INDIA [LAWS(MPH)-2009-7-37] [REFERRED TO]
M/S. RITES LTD. VS. M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD. [LAWS(JHAR)-2020-3-45] [REFERRED TO]
MUDDU KRISHNA RANGAIAH VS. UNION OF INDIA [LAWS(APH)-2002-12-66] [REFERRED TO]
SOUTHERN RAILWAY, HEAD QUARTERS OFFICE, PARK TOWN, CHENNAI VS. SANTHOSH BABU, S/O LATE VELAYUDHAN [LAWS(KER)-2022-1-35] [REFERRED TO]
DAELIM INDUSTRIAL COMPANY VS. NUMALIGARH REFINERY LTD [LAWS(GAU)-2006-8-52] [REFERRED TO]
UNION OF INDIA AND ORS. VS. CHENAB CONSTRUCTION JOINT VENTURE [LAWS(DLH)-2015-10-180] [REFERRED TO]
G V MALLA REDDY AND CO VS. A P STATE TRADING CORPORATION LTD [LAWS(APH)-2009-12-85] [REFERRED TO]
SHRI PATIL ENTERPRISES VS. GENERAL MANAGER SOUTH CENTRAL RAILWAY [LAWS(APH)-2011-6-12] [REFERRED TO]
B ANAS BABU AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(KER)-2017-10-172] [REFERRED TO]
INDRAPRASTHA POWER GENERATION CO LTD VS. HARVINDER SINGH [LAWS(DLH)-2011-5-263] [REFERRED TO]
PATEL ENGINEERING CO LTD VS. NORTHERN RAILWAY ADMINISTRATION [LAWS(DLH)-2006-5-2] [REFERRED TO]
NAVAYUGA ENGINEERING CO. P LTD VS. PUBLIC WORKS DEPARTMENT AND ANR [LAWS(DLH)-2016-3-27] [REFERRED TO]
IRCON INTERNATIONAL LIMITED VS. SATYA PRAKASH BUILDERS LIMITED [LAWS(DLH)-2017-4-196] [REFERRED TO]
SUPER EXPRESS CONSTRUCTION VS. PREM KUCOOP GROUP HOUSING SOC [LAWS(DLH)-2004-8-41] [REFERRED TO]
BIRAM LAL VS. STATE [LAWS(RAJ)-2006-8-53] [REFERRED TO]
ASSAM STATE ELECTRICITY BOARD AND OTHERS VS. BUILDWORTH PVT LTD. [LAWS(SC)-2017-7-35] [REFERRED TO]
UNION OF INDIA VS. TRIMURTI ENTERPRISES [LAWS(PAT)-2009-4-86] [REFERRED TO]
UNION OF INDIA VS. RAUNAQ INTERNATIONAL LTD [LAWS(SC)-2008-5-164] [REFERRED TO]
UNION OF INDIA (MINISTRY OF RAILWAYS) AND ORS. VS. J. SONS ENGINEERING CORPORATION LTD. AND ORS. [LAWS(DLH)-2015-4-89] [REFERRED TO]
UNION OF INDIA VS. ASHOKE TUBEWELL [LAWS(CAL)-2013-4-95] [REFERRED TO]
STATE OF WEST BENGAL VS. PAM DEVELOPMENTS PVT. LTD. [LAWS(CAL)-2016-11-42] [REFERRED TO]
VEENA MANGHANI VS. SUBHASH ARORA [LAWS(DLH)-2014-10-174] [REFERRED TO]
GENERAL MANAGER N F RAILWAY MALIGAON VS. NASIM KHAN [LAWS(GAU)-2003-7-23] [FOLLOWED ON]
NINGOMBAM RANJIT SINGH VS. YUMNAM PREMILA DEVI [LAWS(GAU)-2005-7-10] [REFERRED TO]
S P SINGLA CONSTRUCTIONS VS. U O I [LAWS(DLH)-2008-12-37] [REFERRED TO]
MOHD IQBAL VS. UOI [LAWS(DLH)-2008-2-250] [REFERRED TO]
UNION OF INDIA VS. BAHL BUILDERS (P) LTD [LAWS(DLH)-2008-8-395] [REFERRED]
DELHI DEVELOPMENT AUTHORITY VS. SWASTIC CONSTRUCTION CO. [LAWS(DLH)-2023-1-366] [REFERRED TO]
TATA PROJECTS LTD. VS. NTPC LIMITED [LAWS(DLH)-2021-12-259] [REFERRED TO]
STATE OF WEST BENGAL VS. AFCONS INFRASTRUCTURE LTD [LAWS(CAL)-2010-7-155] [REFERRED TO]
UNION OF INDIA VS. CEMENTONE [LAWS(CAL)-2011-2-95] [REFERRED TO]
C.RAGHAVAN VS. SOUTHERN RAILWAY [LAWS(KER)-2012-11-293] [REFERRED TO]