Referred Judgements :-

NISHI KANT JHA VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

RAKESH KUMAR CHANDUBHAI PATEL VS. ALUBHAI UDESINH SISODIYA AND ORS [LAWS(GJH)-2012-4-311] [REFERRED TO]
KROSMAWII VS. STATE OF MIZORAM [LAWS(GAU)-2022-6-65] [REFERRED TO]
BHAIRAB DAS VS. STATE OF ASSAM [LAWS(GAU)-2022-4-33] [REFERRED TO]
ATO YIMCHUNGER AND ANOTHER VS. STATE OF NAGALAND AND OTHERS [LAWS(GAU)-2017-8-93] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-186] [REFERRED TO]
STATE OF HARYANA VS. RAJBIR [LAWS(P&H)-2011-1-168] [REFERRED TO]
MATHI ALIAS MATHIAZHAGAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2010-1-447] [REFERRED TO]
S P S GROVER VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-66] [REFERRED TO]
BULU BAG VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-1-71] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2009-8-253] [REFERRED TO]
PYARILAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-10-59] [REFERRED TO]
HEERA SINGH VS. STATE OF C G [LAWS(CHH)-2013-9-22] [REFERRED TO]
PICHU KALINDI ALIAS KALANDI VS. STATE OF ASSAM [LAWS(GAU)-2010-6-46] [REFERRED TO]
ARVIND S/O ABHILASH SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-45] [REFERRED TO]
RAMAKANT DUBEY VS. STATE OF U.P. [LAWS(ALL)-2013-9-142] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SUNIL VISHNU OMBASE [LAWS(BOM)-2015-1-114] [REFERRED TO]
DEBABRATA GIRI VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-24] [REFERRED TO]
OM PRAKASH VS. CENTRAL BUREAU OF INVESTIGATION (CBI) [LAWS(DLH)-2017-9-2] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MOHIT AND OTHERS [LAWS(HPH)-2017-9-46] [REFERRED TO]
STATE OF GUJARAT VS. UPADHYAY MANOJKUMAR ARVINDBHAI [LAWS(GJH)-2017-12-325] [REFERRED TO]
O.P.MAHAJAN VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-10] [REFERRED TO]
MOHAN VS. STATE OF M.P. [LAWS(MPH)-2004-6-31] [REFERRED TO]
PRADEEP SONAR VS. STATE OF KERALA [LAWS(KER)-2021-9-168] [REFERRED TO]
THULASI VS. STATE OF KERALA [LAWS(KER)-2004-12-60] [REFERRED TO]
KRISHNA KUMAR KEDIA SON OF LATE CHAJU RAM KEDIA VS. UNION OF INDIA THROUGH C B I PATNA [LAWS(PAT)-2018-4-13] [REFERRED TO]
SAURABH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2019-8-144] [REFERRED TO]
MANZOOR AHMAD TELI VS. STATE OF J&K [LAWS(J&K)-2017-10-44] [REFERRED TO]
MURUGAIYAN VS. STATE [LAWS(MAD)-2008-2-81] [REFERRED TO]
FRAGRANT LEASING AND FINANCE COMPANY LTD VS. JAGDISH KATURIYA [LAWS(ALL)-2007-6-63] [REFERRED TO]
GAURAV PANDEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-7-14] [REFERRED TO]
IN REFERENCE (RECEIVED FROM DISTRICT & SESSIONS JUDGE VS. BHAGWANI [LAWS(MPH)-2018-5-14] [REFERRED TO]
KALU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-9-38] [REFERRED TO]
GURMIT @ NITU VS. STATE OF HARYANA [LAWS(P&H)-2009-3-220] [REFERRED TO]
SANGILI @ SANGILIMADASAMY VS. STATE [LAWS(MAD)-2017-12-141] [REFERRED TO]
PALWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-167] [REFERRED TO]
H S BHUTANI VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-483] [REFERRED TO]
STATE OF NAGALAND VS. RIKUMKABA @ RIKUM [LAWS(GAU)-2017-10-32] [REFERRED TO]
ZAKIR HUSSAIN @ THAKUR VS. STATE OF RAJASTHAN THROUGH PP [LAWS(RAJ)-2017-2-67] [REFERRED TO]
RAJ KUMAR SINGH @ RAJU @ BATYA VS. STATE OF RAJASTHAN [LAWS(SC)-2013-5-18] [REFERRED TO]
RAJ KUMAR SINGH ALIAS RAJU ALIAS BATYA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-22] [REFERRED TO]
RAJA KANJAD VS. STATE OF U.P. [LAWS(ALL)-2015-12-102] [REFERRED TO]
GUEBACHAN SINGH VS. STATE [LAWS(DLH)-2008-8-257] [REFERRED TO]
GURMITSINGH @ HIRASINGH SOHANSINGH DHILLO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-268] [REFERRED TO]
RAVI KUMAR GHAI VS. NCT OF DELHI [LAWS(DLH)-2012-1-326] [REDERRED TO]
DHAN SINGH VS. STATE [LAWS(RAJ)-2017-7-135] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURJEET SINGH [LAWS(HPH)-2024-5-101] [REFERRED TO]
THE STATE OF KARNATAKA VS. MR. SHEKHAR V. HARIKANTH [LAWS(KAR)-2016-6-156] [REFERRED TO]
ARCHANA NAGAR, D/O BASANT KUMAR NAGAR VS. STATE OF M P [LAWS(MPH)-2016-4-142] [REFERRED]
LALIT KISHORE PRASAD SRIVASTAVA AND ORS. VS. THE C.B.I. AND ORS. [LAWS(PAT)-2015-3-4] [REFERRED TO]
SEEMA SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-309] [REFERRED TO]
SABITRI SAMANTARAY VS. STATE OF ODISHA [LAWS(SC)-2022-5-87] [REFERRED TO]
ARJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-9] [REFERRED TO]
KANAILAL GOWALA VS. STATE OF ASSAM [LAWS(GAU)-2011-2-5] [REFERRED TO]
THE STATE OF MAHARASHTRA AND ORS. VS. RAJESH AND ORS. [LAWS(BOM)-2016-5-13] [REFERRED TO]
STATE OF MAHARASHTRA VS. IMDAD ALI WAID ALI SAYYAD [LAWS(BOM)-2016-4-53] [REFERRED TO]
SHAIKH NABAB SHAIKH KHAJAMIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-182] [REFERRED TO]
SANIA DHANWAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-263] [REFERRED TO]
STATE OF NCT OF DELHI VS. MOHD HASSAN @ ABU QASIM [LAWS(DLH)-2015-5-37] [REFERRED TO]
STATE (NCT OF DELHI) VS. KALLU RAJPUT [LAWS(DLH)-2023-1-347] [REFERRED TO]
GHULAM NABI BHAT AND OTHERS VS. STATE OF J&K & ORS [LAWS(J&K)-2017-12-100] [REFERRED TO]
STATE OF MAHARASHTRA VS. DNYANESHWAR HARIBABU KULAL [LAWS(BOM)-2008-1-159] [REFERRED TO]
SUNIL KUMAR RATRE VS. STATE OF C.G. [LAWS(CHH)-2023-3-83] [REFERRED TO]
MOHAMMAD SCHOOL VS. STATE OF U.P. [LAWS(ALL)-2022-3-17] [REFERRED TO]
SURENDRA VS. STATE OF U.P. [LAWS(ALL)-2015-11-72] [REFERRED TO]
CHANDGI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-4-60] [REFERRED TO]
INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU VS. RASOOL MYDEEN [LAWS(MAD)-2022-9-167] [REFERRED TO]
KRISHAN JI BRAROO VS. STATE OF J&K [LAWS(J&K)-2004-12-16] [REFERRED TO]
JASVINDER SINGH SANDHU VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2015-2-385] [REFERRED TO]
BABU LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-218] [REFERRED TO]
BALWANT RAI AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-114] [REFERRED TO]
RAS BIHARI SINGH VS. STATE [LAWS(DLH)-2017-11-467] [REFERRED TO]
BHAGWAN BALIRAM BARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-3-129] [REFERRED TO]
KHATIZAM BI SIKANDAR KHAN VS. RAHIMAT BI KHAN [LAWS(BOM)-2009-9-33] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. ADUKKALPATTU MANI [LAWS(APH)-2013-12-154] [REFERRED TO]
STATE OF MAHARASHTRA VS. ARUN GABHAJI PAKADE [LAWS(BOM)-2022-7-45] [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [LAWS(SC)-2014-3-4] [REFERRED TO]
CHANDRA SHEKHAR VS. STATE OF BIHAR [LAWS(PAT)-2022-5-7] [REFERRED TO]
MATU RAM VS. STATE OF HARYANA [LAWS(P&H)-2008-4-16] [REFERRED TO]
JAGDISH GARGI VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-307] [REFERRED TO]
SHRI PETLU KONWAR VS. THE STATE OF ASSAM [LAWS(GAU)-2016-5-54] [REFERRED TO]
RAM LAL VS. STATE OF H.P. [LAWS(HPH)-2004-12-32] [REFERRED TO]
SH. ZODINMAWIA VS. STATE OF MIZORAM AND OTHERS [LAWS(GAU)-2018-8-128] [REFERRED TO]
BALWANT VS. STATE OF U P [LAWS(ALL)-2007-11-133] [REFERRED TO]
MOHAN VS. STATE OF M P [LAWS(MPH)-2000-6-30] [REFERRED TO]
MOHD. FIROZ VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-4-54] [REFERRED TO]
PAPPU ALIAS RAMPRAKASH S/O RAMSEWAK BRAHMAN VS. STATE OF M P [LAWS(MPH)-2012-5-231] [REFERRED]
KU. ARCHANA NAGAR AND ORS. VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-4-5] [REFERRED TO]
STATE OF HARYANA VS. ISHWAR SINGH [LAWS(P&H)-2020-1-316] [REFERRED TO]
GANESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-319] [REFERRED TO]