R SAI BHARATHI Vs. J JAYALALITHA
LAWS(SC)-2002-1-139
SUPREME COURT OF INDIA
Decided on January 22,2002

R.SAI BHARATHI Appellant
VERSUS
J.JAYALALITHA Respondents

JUDGEMENT

- (1.)The petitioners have filed applications for permission to file Special Leave Petitions. After hearing Mr. F. S. Nariman and Mr. Anil B. Divan, learned Senior Counsel appearing for the petitioners, we are inclined to grant the leave sought for by the petitioners to move the Special Leave Petitions.
(2.)Leave granted.
(3.)Issue notice.


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