Referred Judgements :-

SHAHZAD HASAN KHAN VS. ISHTIAQ HASAN KHAN [RERERRED]
PRAHLAD SINGH BHATI VS. N C T DELHI [RERERRED]

Cited Judgements :-

INDU DEWAN VS. REPUBLIC OF INDIA (C B I ) [LAWS(ORI)-2016-8-73] [REFERRED]
PRASANTA KUMAR DASH VS. REPUBLIC OF INDIA [LAWS(ORI)-2016-4-23] [REFERRED TO]
RAM BABU TIWARI VS. STATE OF M P [LAWS(SC)-2009-4-167] [REFERRED TO]
KHILARI VS. STATE OF U P [LAWS(SC)-2009-1-22] [REFERRED TO]
IRSHAD HUSSAIN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(UTN)-2020-3-4] [REFERRED TO]
HIRANAND @ DABBU KIMMATRAM ASWANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-46] [REFERRED TO]
RAVNEET KAUR @ RAVNEET KAUR BHATIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-3-33] [REFERRED TO]
SAGYNBEK TOKTOBOLOTOV VS. STATE OF U.P. [LAWS(ALL)-2020-6-46] [REFERRED TO]
VIPARNA GAUR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-3-148] [REFERRED TO]
SHIV SHANKAR TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2020-2-24] [REFERRED TO]
RAMA KANT YADAV VS. THE STATE OF U.P. [LAWS(ALL)-2010-8-417] [REFERRED TO]
PREMA DEVI VS. STATE OF U.P. [LAWS(ALL)-2019-12-261] [REFERRED TO]
PURAN BHAGAT PANJWANI VS. ANIL KUMAR JAIN & OTHERS [LAWS(CHH)-2017-1-57] [REFERRED TO]
KOKILA PRASAD DEWANGAN VS. STATE OF C.G. AND ORS. [LAWS(CHH)-2015-1-55] [REFERRED TO]
NARSINGH RATHORE VS. STATE OF C.G. [LAWS(CHH)-2014-12-40] [REFERRED TO]
RANJITSING BRAHMAJEESING SHARMA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-7-25] [REFERRED TO]
MAHENDER YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2016-11-3] [REFERRED TO]
TALLURI SRINIVAS VS. STATE [LAWS(APH)-2009-10-82] [REFERRED TO]
SAMBHAJI LAL SURVE VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2009-4-264] [REFERRED TO]
ANANTHA SATYA UDAYA BHASKARA RAO ANANTHA BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-10-184] [REFERRED TO]
SHAJI PURUSHOTHAMAN VS. INSPECTOR OF POLICE [LAWS(MAD)-2013-7-44] [REFERRED TO]
NIDHEESH P.S. VS. STATE OF KERALA [LAWS(KER)-2019-2-293] [REFERRED TO]
NIDHEESH P.S. VS. STATE OF KERALA [LAWS(KER)-2019-2-293] [REFERRED TO]
ASIF@SAMMI VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2023-2-78] [REFERRED TO]
PARVEEN KUMAR VS. STATE [LAWS(DLH)-2022-1-145] [REFERRED TO]
JASHIMA KHATOON VS. STATE [LAWS(DLH)-2021-2-14] [REFERRED TO]
MADAN LAMA VS. NARCOTICS CONTROL BUREAU [LAWS(DLH)-2021-8-102] [REFERRED TO]
FIROZ KHAN VS. STATE (NCT OF DELHI) [LAWS(DLH)-2020-5-137] [REFERRED TO]
KIRAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-4-42] [REFERRED TO]
CHAMARI DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-26] [REFERRED TO]
PREM SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-2-7] [REFERRED TO]
GAGAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-125] [REFERRED TO]
HEM SINGH @ BHIMU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-10] [REFERRED TO]
NARAN VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-128] [REFERRED TO]
RAMJI YADAV VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2014-7-155] [REFERRED TO]
Sripat Marandi @ Sri Pati Marandi VS. State of Jharkhand [LAWS(JHAR)-2012-12-39] [REFERRED TO]
TARUN DESAI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-81] [REFERRED TO]
MANOHAR LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-40] [REFERRED TO]
COURT ON ITS OWN MOTION VS. HARESH SOOD [LAWS(HPH)-2011-7-107] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF H.P. [LAWS(HPH)-2005-7-27] [REFERRED TO]
SIRI RAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2004-11-47] [REFERRED]
STATE OF MEGHALAYA VS. NURUL ISLAM [LAWS(MEGH)-2015-9-8] [REFERRED TO]
P DURAI RAJ VS. STATE REP BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, TIRUNELVELI DISTRICT [LAWS(MAD)-2018-2-530] [REFERRED TO]
SURBHI CHHABRA VS. AMAR CHHABRA [LAWS(MPH)-2004-12-34] [REFERRED TO]
STATE OF MADHYA PRADESH VS. DEEPAK SHARMA [LAWS(MPH)-2003-1-48] [REFERRED TO]
MANOJ KUMAR KHOKHAR VS. STATE OF RAJASTHAN [LAWS(SC)-2022-1-26] [REFERRED TO]
BHAGWAN SINGH VS. DILIP KUMAR @ DEEPU @ DEPAK [LAWS(SC)-2023-8-72] [REFERRED TO]
MEENA DEVI VS. STATE OF U.P [LAWS(SC)-2022-5-109] [REFERRED TO]
MS. P VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-18] [REFERRED TO]
PURAN MAL VS. STATE OF HARYANA [LAWS(SC)-2022-3-146] [REFERRED TO]
CHANDRAKESHWAR PRASAD @ CHANDU BABU VS. STATE OF BIHAR [LAWS(SC)-2016-9-73] [REFERRED TO]
STATE OF MAHARASHTRA VS. SITARAM POPAT VETAL [LAWS(SC)-2004-8-35] [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RANJAN alias PAPPU YADAV [LAWS(SC)-2004-3-30] [REFERRED]
BHUVANESHWAR YADAV VS. STATE OF BIHAR [LAWS(SC)-2008-11-162] [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [LAWS(SC)-2010-10-111] [REFERRED TO]
ADNAN BILAL MULLA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-2-66] [REFERRED TO]
UDAYSINH VILASRAO PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-10-270] [REFERRED TO]
DINESH KUMAR MITTAL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-1-673] [REFERRED TO]
SHIV PUJAN RAM VS. CENTRAL BEAURO OF INVESTIGATION,NEW DELHI [LAWS(ALL)-2015-2-307] [REFERRED TO]
USHA RANI VS. STATE OF U. P. [LAWS(ALL)-2019-12-307] [REFERRED TO]
AYODHYA PRASAD MISHRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2021-7-209] [REFERRED TO]
GUFRAN AHMAD VS. STATE OF U P [LAWS(ALL)-2011-2-26] [REFERRED TO]
SHARIK @ BHURA VS. STATE OF U.P. [LAWS(ALL)-2022-5-20] [REFERRED TO]
SUNIL HANUMANTRAO KOPPAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-12-2] [REFERRED TO]
JYOTI SAWHNEY AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2016-4-85] [REFERRED TO]
SAVITA KHANDE AND ORS. VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-7-13] [REFERRED TO]
SUDESHNA BHATTACHARJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2003-4-26] [REFERRED TO]
DEEPAK AND ORS. VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2015-9-399] [REFERRED TO]
RAHUL PRASAD SINGH VS. THE STATE [LAWS(DLH)-2015-8-349] [REFERRED TO]
NARAYAN ALIAS NARAYAN SAI ASHARAM ALIAS AASHUMAL HARPALANI VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-7] [REFERRED TO]
SAHAL S/O AMER CHAUS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-128] [REFERRED TO]
P. CHIDAMBARAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2019-10-70] [REFERRED TO]
KAMLA DEVI VS. STATE OF RAJASTHAN [LAWS(SC)-2022-3-40] [REFERRED TO]
ARNAB MANORANJAN GOSWAMI VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-11-39] [REFERRED TO]
HARJIT SINGH VS. INDERPREET SINGH @ INDER [LAWS(SC)-2021-8-44] [REFERRED TO]
NARANSINH AMARSINH BIHOLA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1522] [REFERRED TO]
SOURAV VS. STATE OF KERALA [LAWS(KER)-2021-1-8] [REFERRED TO]
GIAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-4-48] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-3] [REFERRED TO]
AMARJEET SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-4] [REFERRED TO]
SUNNY KAPOOR @ HONEY VS. STATE OF H.P. [LAWS(HPH)-2021-1-1] [REFERRED TO]
KARAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-124] [REFERRED TO]
YUVRAJ SINGH JADEJA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-2-43] [REFERRED TO]
LAL DHAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-4-11] [REFERRED TO]
MANU VS. STATE OF KERALA [LAWS(KER)-2020-12-522] [REFERRED TO]
SHIVKUMAR DUBEY VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2013-10-358] [REFERRED TO]
ABHAYSINH DEVISINH CHUDASAMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2012-9-211] [REFERRED TO]
MOIDEENKUTTY VS. MAHSOOF MUSTHAFA [LAWS(KER)-2018-3-10] [REFERRED TO]
AMIT SINGH BHANDARI VS. STATE [LAWS(DLH)-2023-10-42] [REFERRED TO]
KASHISH BATRA VS. STATE [LAWS(DLH)-2021-4-50] [REFERRED TO]
ABDUL SATTARBHAI MOHMED HUSSAIN SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2004-3-9] [REFERRED TO]
SAWANA LAKRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-4-16] [REFERRED TO]
SAWANA LAKRA AND ANOTHER VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-158] [REFERRED TO]
Dilip Murmu VS. State of Jharkhand [LAWS(JHAR)-2012-12-35] [REFERRED TO]
KUNTI SAHU @ KUNTI DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-3-126] [REFERRED TO]
PRABIR PRADHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-3-59] [REFERRED TO]
SARVANAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-79] [REFERRED TO]
SARVANAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-79] [REFERRED TO]
BALDEV RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-67] [REFERRED TO]
SUBH KARAN AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2015-2-1] [REFERRED TO]
THE STATE VS. N. SHIVABASAVANNA [LAWS(KAR)-2016-3-19] [REFERRED TO]
STATE OF KARNATAKA VS. NAGARAJA [LAWS(KAR)-2016-2-59] [REFERRED TO]
ASH MOHAMMAD VS. RAJ SINGH @ LALLA BABU [LAWS(SC)-2012-9-31] [REFERRED TO]
HARICHARAN BISWAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-3-72] [REFERRED TO]
CHAMAN LAL VS. STATE OF UTTAR PRADESH [LAWS(SC)-2004-8-136] [REFERRED TO]
STATE OF M.P. VS. BHURI BAI [LAWS(MPH)-2022-2-30] [REFERRED TO]
KALLA @ SURENDRA JAT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-2] [REFERRED TO]
RAJNI CHATURVEDI VS. STATE OF U.P. [LAWS(ALL)-2020-4-84] [REFERRED TO]
ROHIDAS NAMDEO POKHARKAR VS. RAJENDRA KARBHARI RAHANE [LAWS(BOM)-2009-4-149] [REFERRED TO]
AWADH NAYAK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-10-58] [REFERRED TO]
DEEPAK KHOSLA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-2-228] [REFERRED TO]
PYARE LAL SAINI VS. STATE OF U P [LAWS(ALL)-2009-5-88] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY, NIA, HYDERABAD VS. DEVENDRA GUPTA [LAWS(APH)-2013-4-27] [REFERRED TO]
SHAIK ABDUL WALI VS. SHAIK SHAKEEL [LAWS(APH)-2004-11-116] [REFERRED TO]
IN RE VS. STATE OF ASSAM [LAWS(GAU)-2006-12-64] [REFERRED TO]
JAYANT KUMAR JAIN VS. STATE [LAWS(DLH)-2020-8-118] [REFERRED TO]
NITTIN JOHARI VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2020-1-84] [REFERRED TO]
MANISHABEN KAMLESHBHAI MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-314] [REFERRED TO]
PREM SHANKER DIXIT VS. STATE OF U.P. [LAWS(ALL)-2022-9-12] [REFERRED TO]
SATYAM PATEL @ ROCKY VS. UNION OF INDIA [LAWS(ALL)-2022-6-16] [REFERRED TO]
JAIVIR SHARMA VS. D.N. TANEJA AND ANR. [LAWS(DLH)-2013-7-648] [REFERRED TO]
PAWAN MISHRA VS. STATE [LAWS(DLH)-2014-11-520] [REFERRED]
SANGIAH PANDIYAN RAJKUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GJH)-2011-1-36] [REFERRED TO]
MALLIKARJUN VS. STATE [LAWS(KAR)-2020-9-427] [REFERRED TO]
STATE OF GUJARAT VS. PARSHANT JANARDHAN PANDEY [LAWS(GJH)-2013-10-253] [REFERRED TO]
MOHAMMAD IBRAHIM DAR VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-93] [REFERRED TO]
GAUTAM THAPAR VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2022-3-87] [REFERRED TO]
RAHUL KUMAR ARYA VS. STATE [LAWS(DLH)-2021-5-21] [REFERRED TO]
PANKAJ KUMAR VS. STATE [LAWS(DLH)-2021-5-44] [REFERRED TO]
MOVEEN VS. STATE [LAWS(DLH)-2021-12-40] [REFERRED TO]
PARAS RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-3-61] [REFERRED TO]
NEERAJ KUMAR SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-112] [REFERRED TO]
KAMAL KISHORE AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-53] [REFERRED TO]
Kamakhya Narayan Giri alias Kamakhya Giri VS. State of Jharkhand [LAWS(JHAR)-2012-12-55] [REFERRED TO]
SUMER CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-71] [REFERRED TO]
SANGAT RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-2-42] [REFERRED TO]
LEENA MAHESH MOTEWAR VS. REPUBLIC OF INDIA [LAWS(ORI)-2019-2-42] [REFERRED TO]
NATVARBHAI PITAMBERBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-7-18] [REFERRED]
MACHARLA RAMESH VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-51] [REFERRED TO]
VIVEKANAND MISHRA VS. STATE OF U.P. [LAWS(SC)-2022-7-152] [REFERRED TO]
PEMPA RAPGAY BHUTIA VS. STATE OF SIKKIM [LAWS(SIK)-2020-7-1] [REFERRED TO]
PRASANT KUMAR SAHOO VS. STATE OF ORISSA [LAWS(ORI)-2010-6-11] [REFERRED TO]
PREM GIRI VS. STATE OF RAJASTHAN [LAWS(SC)-2017-12-56] [REFERRED TO]
ANEZ ANZARE VS. STATE OF KERALA [LAWS(KER)-2022-4-33] [REFERRED TO]
K. A. ANOOP VS. UNION OF INDIA [LAWS(KER)-2021-2-55] [REFERRED TO]
KIRAN PAL SAINI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-72] [REFERRED TO]
VELDI VASANTHA RAO VS. STATE OF TELANGANA [LAWS(TLNG)-2021-8-63] [REFERRED TO]
MUKESH KUMAR MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-153] [REFERRED TO]
GAJANAND AGARWAL VS. STATE OF ORISSA [LAWS(SC)-2007-4-81] [RELIED ON]
ANWARI BEGUM VS. SHER MOHAMMAD [LAWS(SC)-2005-9-56] [REFERRED TO]
LOKESH SINGH VS. STATE OF U P [LAWS(SC)-2008-10-56] [REFERRED TO]
STATE OF MAHARASHTRA VS. DHANENDRA SHRIRAM BHURLE [LAWS(SC)-2009-2-170] [REFERRED TO]
SUBHASH CHANDRA SINGH VS. DHEEMANT SINGH [LAWS(SC)-2009-4-144] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-6-22] [REFERRED TO]
BAPI @ ARINDAM SARKHEL VS. STATE OF ORISSA [LAWS(ORI)-2017-4-73] [REFERRED TO]
MAHIPAL VS. RAJESH KUMAR @ POLIA [LAWS(SC)-2019-12-13] [REFERRED TO]
JAIBUNISHA VS. MEHARBAN / JUMMA [LAWS(SC)-2022-1-45] [REFERRED TO]
JAGDISH ARORA VS. UNION OF INDIA, THROUGH SENIOR INTELLIGENCE OFFICER, GST [LAWS(MPH)-2020-8-312] [REFERRED TO]
PROSECUTRIX VS. PIYUSH SAXENA [LAWS(MPH)-2022-3-197] [REFERRED TO]
KALPESH DINESHCHANDRA JARIWALA VS. STATE OF GUJARAT [LAWS(GJH)-2003-1-26] [REFERRED TO]
STATE OF GUJARAT VS. KANAKSINH MOHANSINH MANGROLA [LAWS(GJH)-2004-10-63] [REFERRED TO]
SADHU RAM VS. SATISH KUMAR AND ANOTHER [LAWS(P&H)-2005-9-101] [REFERRED TO]
NAJEEB VS. STATE OF KERALA [LAWS(KER)-2021-4-86] [REFERRED TO]
SUNIL KUMAR KHETAN VS. STATE OF ORISSA [LAWS(ORI)-2007-7-37] [REFERRED TO]
EPHINA KHONGLAH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-11-7] [REFERRED TO]
STATE OF KARNATAKA VS. KALANDAR BASHA [LAWS(KAR)-2021-1-22] [REFERRED TO]
SAHIL THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-6-77] [REFERRED TO]
ANANT MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-2-81] [REFERRED TO]
SAGAR TOMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-132] [REFERRED TO]
ARUN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-79] [REFERRED TO]
SYED MIAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2009-9-89] [REFERRED TO]
M.C. KAMARUDHEEN VS. STATE OF KERALA [LAWS(KER)-2020-11-339] [REFERRED TO]
RAGHVENDER SINGH@ RINKU VS. STATE (N C T OF DELHI) [LAWS(DLH)-2021-3-61] [REFERRED TO]
ANIBEN VS. KRISHNANKUTTY [LAWS(KER)-2012-3-489] [REFERRED TO]
HASIM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-9-35] [REFERRED TO]
AMIT KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-8-117] [REFERRED TO]
STATE OF GUJARAT VS. MOHUDDIN, MOIN YUSUF SHAIKH [LAWS(GJH)-2014-7-248] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY VS. AREEB EJAZ MAJEED [LAWS(BOM)-2021-2-66] [REFERRED TO]
KAMUBEN SOMAJI BHAVAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-19] [REFERRED TO]
STATE OF GUJARAT VS. NARENDRA K AMIN [LAWS(GJH)-2008-1-337] [REFERRED TO]
LAXMAN PRASAD VS. STATE OF U.P. [LAWS(ALL)-2014-1-5] [REFERRED TO]
MOHD. KHALID VS. STATE OF U.P. [LAWS(ALL)-2018-3-455] [REFERRED TO]
MANOJ KUMAR TIWARI VS. STATE OF U P [LAWS(ALL)-2018-2-495] [REFERRED TO]
YASEEN VS. STATE OF U.P. [LAWS(ALL)-2019-5-484] [REFERRED TO]
ABHAI NATH CHAUBEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-12-46] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJENDRA SHANTILAL NAHAR [LAWS(BOM)-2003-12-51] [REFERRED TO]
R.K. GUPTA VS. STATE OF C.G. [LAWS(CHH)-2014-12-44] [REFERRED TO]
NIRUPAMA CHOUDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-3-97] [REFERRED TO]
RADHIKA DEVI VS. STATE OF U P [LAWS(ALL)-2009-5-127] [REFERRED TO]
TAUSEEF AHMAD ALIAS TAUSEEM ISHRATTULLAH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-8-13] [REFERRED TO]
DEEPIKA SHARMA VS. STATE GOVT OF NCT OF DELHI & ORS [LAWS(DLH)-2018-5-524] [REFERRED TO]
P. SRINIVAS RAO VS. THE STATE OF A.P. [LAWS(APH)-2017-10-87] [REFERRED TO]
DHARMENDRA MISHRA ( MAJOR B C ) VS. PRADEEP KUMAR MISHRA & 4 OTHERS [LAWS(ALL)-2018-2-169] [REFERRED TO]
ABDUL KADAR @ A.K. KHAN JANMAHMAD SINDHI PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-26] [REFERRED TO]
DINESH KUMAR VS. THE STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2016-8-148] [REFERRED TO]
ASHOK KHATRI (IN J.C.) VS. STATE [LAWS(DLH)-2008-7-337] [REFERRED TO]
ABHAY SHRENIKBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2017-1-115] [REFERRED TO]
MOHAMMAD AZAM KHAN VS. STATE OF U.P. [LAWS(ALL)-2022-5-17] [REFERRED TO]
JIBANGSHU PAUL,S/O LATE NALINI PAUL VS. NATIONAL INVESTIGATION AGENCY [LAWS(GAU)-2011-7-85] [REFERRED TO]
STATE OF MANIPUR VS. DIPAK KUMAR DAS [LAWS(GAU)-2006-3-76] [REFERRED TO]
ANMOL SINGH VS. STATE [LAWS(DLH)-2013-5-397] [REFERRED TO]
ARJUN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-11-202] [REFERRED TO]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-1-356] [REFERRED TO]
AMIT RANJAN VS. NARCOTICS CONTROL BUREAU [LAWS(DLH)-2022-5-109] [REFERRED TO]
VIJAYBHAI MANSUKHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1657] [REFERRED TO]
SIDDHARTH CHHABILBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-78] [REFERRED TO]
MOIDEENKUTTY VS. MAHSOOF MUSTHAFA [LAWS(KER)-2018-2-51] [REFERRED TO]
HAREESH VS. STATE OF KERALA [LAWS(KER)-2020-10-287] [REFERRED TO]
PRATAP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-46] [REFERRED TO]
SURENDER KUMAR & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-41] [REFERRED TO]
PRADEEP KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-19] [REFERRED TO]
KUNDAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-63] [REFERRED TO]
JOGINDER RAJPUT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-4-8] [REFERRED TO]
RAJAT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-25] [REFERRED TO]
CHAMAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-4-7] [REFERRED TO]
LAKHWINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-79] [REFERRED TO]
MOHAMMAD FARHAN VS. STATE OF H. P. [LAWS(HPH)-2021-1-32] [REFERRED TO]
SUMIT KUMAR SHAW VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-2-1] [REFERRED TO]
Moti Lal Sah VS. State of Jharkhand [LAWS(JHAR)-2013-1-140] [REFERRED TO]
PANCHAM SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-2-175] [REFERRED TO]
SHARANAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-419] [REFERRED TO]
RAVINDRA SINGH VS. STATE OF ASSAM [LAWS(GAU)-2021-12-73] [REFERRED TO]
COURT ON ITS OWN MOTION VS. HARESH SOOD [LAWS(HPH)-2011-6-148] [REFERRED TO]
Court on its own motion VS. State of H.P. [LAWS(HPH)-2010-7-210] [REFERRED TO]
MAHENDER CHAWLA VS. UNION OF INDIA [LAWS(SC)-2018-12-85] [REFERRED TO]
BHIKHAJI CHATURJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2007-5-37] [REFERRED TO]
LIVARSING TEJSING VS. STATE OF GUJARAT [LAWS(GJH)-2003-3-61] [REFERRED]
SURINDER PAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2020-9-111] [REFERRED TO]
SHOBHA VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-96] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-8-101] [REFERRED TO]
ROHIT BISHNOI VS. STATE OF RAJASTHAN [LAWS(SC)-2023-7-50] [REFERRED TO]
STATE OF HARYANA VS. DHARAMRAJ [LAWS(SC)-2023-8-90] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-5-40] [REFERRED TO]
ANIRUDDHA BHATTACHARJEE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-10-138] [REFERRED TO]
RAJ CHANDRA RUDRAPAUL VS. STATE OF TRIPURA [LAWS(TRIP)-2021-8-32] [REFERRED TO]
BALJEET SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-6-5] [REFERRED TO]
ASHISH VASHISTH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-6-14] [REFERRED TO]
MANINDER SHARMA VS. STATE TAX OFFICER, STATE TAX, MOBILE WING, JALANDHAR, PUNJAB [LAWS(P&H)-2022-8-277] [REFERRED TO]
GAJANAND AGARWAL VS. STATE OF ORISSA [LAWS(SC)-2006-9-29] [REFERRED TO]
SAROJ VS. CHARAN SINGH AND ORS. [LAWS(DLH)-2015-9-284] [REFERRED TO]
ASHIMA CHOPRA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-8-530] [REFERRED]
UDAY SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-6-20] [REFERRED TO]
STATE OF GUJARAT VS. M N DINESH [LAWS(GJH)-2008-1-86] [REFERRED TO]
RAKESH TIWARI VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2015-10-515] [REFERRED]
DEVENDRA S/O GOVIND GOYAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-41] [REFERRED TO]
RAJIV PRATAP SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2021-1-64] [REFERRED TO]
PRATRAP CHANDRA VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-12-285] [REFERRED TO]
ARUN BHANDARI VS. STATE OF U.P. [LAWS(ALL)-2019-12-258] [REFERRED TO]
SMT. P KALPANA VS. THE STATE OF TELANGANA REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF AP HYDERABAD [LAWS(APH)-2018-6-67] [REFERRED TO]
FINANCIAL SOFTWARE AND SYSTEMS (P) LTD. VS. S.PAWAN KUMAR GUPTA AND ANOTHER [LAWS(APH)-2016-10-34] [REFERRED TO]
STATE VS. SANJEEV KUMAR CHAWLA [LAWS(DLH)-2020-5-4] [REFERRED TO]
VIJENDRA PAL SINGH VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2008-12-314] [REFERRED TO]
SHAKTI CHAND AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-86] [REFERRED TO]
SURINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-102] [REFERRED TO]
SIPAHI KUMAR VS. STATE OF KERALA [LAWS(KER)-2019-10-258] [REFERRED TO]
BIRAJU VS. STATE OF KERALA [LAWS(KER)-2018-8-81] [REFERRED TO]
STATE OF GUJARAT VS. SUKHDEVBHAI BHIKHABHAI CHENVA [LAWS(GJH)-2013-11-15] [REFERRED TO]
PASCAL MAZURIER S/O JACQUES MAZURIER VS. STATE OF KARNATAKA AND ORS [LAWS(KAR)-2012-10-303] [REFERRED]
BALUBHAI CHHOTUBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2014-7-104] [REFERRED TO]
STATE OF KARNATAKA VS. K.C. PRABHAKAR REDDY [LAWS(KAR)-2014-4-129] [REFERRED TO]
BHAGESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-3-28] [REFERRED TO]
RAJAT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-68] [REFERRED TO]
DEVI DASS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-3-5] [REFERRED TO]
KALAWATI DEVI WIFE OF DEVENDRA SAHU VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-8-190] [REFERRED TO]
PRABIR PRADHAN @ PRAVIR PRADHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-3-117] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-19] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-77] [REFERRED TO]
CHETANBHAI SURENDRABHAI PATEL POEWR OF ATTERNEY SHARDABEN DAHYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1879] [REFERRED TO]
SHAIJU V.V. VS. STATE OF KERALA [LAWS(KER)-2023-6-29] [REFERRED TO]
ASHOK KANJAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-56] [REFERRED TO]
STATE OF KERALA VS. MAHESH [LAWS(SC)-2021-3-79] [REFERRED TO]
RAMESH BHAVAN RATHOD VS. VISHANBHAI HIRABHAI MAKWANA MAKWANA (KOLI) AND ANOTHER [LAWS(SC)-2021-4-22] [REFERRED TO]
ISHWARJI NAGAJI MALI VS. STATE OF GUJARAT [LAWS(SC)-2022-1-51] [REFERRED TO]
HARJIT SINGH VS. INDERPREET SINGH @ INDER [LAWS(SC)-2021-8-59] [REFERRED TO]
ELBERT SHEMPHANG KHARLUKHI VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-12-1] [REFERRED TO]
SOMANATH ADHIKARI VS. STATE OF ORISSA [LAWS(ORI)-2017-4-94] [REFERRED TO]
BRAJA SUNDAR MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2016-8-118] [REFERRED TO]
VIBHUTEE KUMAR GUPTA VS. STATE OF ODISHA [LAWS(ORI)-2020-5-4] [REFERRED TO]
SUKADEV SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2021-6-27] [REFERRED TO]
MAHESWAR BARIK VS. STATE OF ORISSA [LAWS(ORI)-2022-1-169] [REFERRED TO]
BHIMANNA S/O HANAMANTH SURAPUR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-280] [REFERRED TO]
STATE OF KARNATAKA VS. ABDUL JALEEL [LAWS(KAR)-2021-1-21] [REFERRED TO]
MANOJ KUMAR VS. C.B.I. SIC-II [LAWS(P&H)-2004-11-28] [REFERRED TO]
RAHUL KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-154] [REFERRED TO]
SUKHPAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-6-8] [REFERRED TO]
NEERU YADAV VS. STATE OF U.P. [LAWS(SC)-2014-12-75] [REFERRED TO]
SANJAY DAHUJA AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2015-10-46] [REFERRED TO]
KHILARI VS. STATE OF U P [LAWS(SC)-2008-3-126] [REFERRED TO]
SURESH KUMAR VS. RAJENDRA KUSHWAH [LAWS(MPH)-2022-8-77] [REFERRED TO]
MANJIT PRAKASH VS. SHOBHA DEVI [LAWS(SC)-2008-7-67] [REFERRED TO]
STATE OF MAHARASHTRA VS. DHANENDRA SHRIRAM BHURLE [LAWS(SC)-2009-8-79] [REFERRED TO]
BHIM SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-5-185] [REFERRED TO]
AHTESHAMUDIN ALIAS BHURIYO NAZIMUDIN KAZI & 2 VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-320] [REFERRED]
HARDIK BHARATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-173] [REFERRED TO]
ASHUMAL VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-624] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. BIRENDRA KUMAR SINGH @ VIRENDRA KUMAR SINGH @ PANDIT [LAWS(DLH)-2013-11-311] [REFERRED TO]
SMT. POOJA PAL VS. STATE OF U.P. [LAWS(ALL)-2017-5-316] [REFERRED TO]
RAM KISHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-5-66] [REFERRED TO]
AFTAB ABDUL LATIF VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-46] [REFERRED TO]
RAJ PAL SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2002-7-90] [REFERRED TO]
C HINDUMATHI VS. STATE OF A P REPRESENTED BY ITS PUBLIC PROSECUTOR AND 10 OTHERS [LAWS(APH)-2018-9-6] [REFERRED TO]
LT. COL. PRASAD SHRIKANT PUROHIT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-53] [REFERRED TO]
AMOL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-112] [REFERRED TO]
NIRVASHI @ CEATHI VS. STATE [LAWS(DLH)-2017-9-243] [REFERRED TO]
HARE KRISHNA MISHRA VS. STATE [LAWS(DLH)-2017-8-51] [REFERRED TO]
MOHD. ANWAR VS. STATE OF (NCT) DELHI [LAWS(DLH)-2020-8-126] [REFERRED TO]
AKASH KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-3-14] [REFERRED TO]
AKSHAY RAWAT VS. STATE [LAWS(DLH)-2022-3-41] [REFERRED TO]
MANMEET SINGH VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-92] [REFERRED TO]
JHARKHAND HIGH COURT ON ITS OWN MOTION THROUGH TUKU BANERJEE VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-5-49] [REFERRED TO]
NAGESHWAR MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2009-9-95] [REFERRED TO]
AJIN REJI MATHEW VS. STATE OF KERALA [LAWS(KER)-2019-12-377] [REFERRED TO]
BHAGYALAKSHMI K VS. STATE OF KERALA [LAWS(KER)-2020-11-11] [REFERRED TO]
NAVEEN DAHIYA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-11-5] [REFERRED TO]
BHAGI RATH @ SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-23] [REFERRED TO]
STATE OF KARNATAKA VS. SHARAFUDDIN [LAWS(KAR)-2020-12-49] [REFERRED TO]
GIRIDHAR N. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-300] [REFERRED TO]
STATE OF KARNATAKA VS. LAXMINARAYANA BHAT [LAWS(KAR)-2020-12-29] [REFERRED TO]
MOHD. JAFFAR VS. STATE [LAWS(KAR)-2020-8-324] [REFERRED TO]
JAGDISH CHAND VS. STATE OF H.P. [LAWS(HPH)-2011-4-209] [REFERRED TO]
BORO PASWAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-2-77] [REFERRED TO]
KUNTI SAHU VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-2-135] [REFERRED TO]
BIDHATA SINGH @ GULLU SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-3-123] [REFERRED TO]
DUSHYANT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-8-12] [REFERRED TO]
GOVIND JHA VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2014-1-161] [REFERRED TO]
BRIJMANI DEVI VS. PAPPU KUMAR [LAWS(SC)-2021-12-77] [REFERRED TO]
CENTRUM FINANCIAL SERVICES LIMITED VS. STATE OF NCT OF DELHI [LAWS(SC)-2022-1-86] [REFERRED TO]
IMRAN VS. MOHAMMED BHAVA [LAWS(SC)-2022-4-69] [REFERRED TO]
LOKENDRA SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-6-248] [REFERRED TO]
RAJESH RANJAN YADAV ALIAS PAPPU YADAV VS. CBI [LAWS(SC)-2006-11-109] [REFERRED TO]
KUMARI SUMAN PANDEY VS. STATE OF U P [LAWS(SC)-2007-2-47] [REFERRED TO]
SRIKANTA NAYAK VS. STATE OF ORISSA [LAWS(ORI)-2007-6-4] [REFERRED TO]
Sunil Kumar Khetan VS. State [LAWS(ORI)-2007-5-57] [REFERRED TO]
PHEIROIJAM NINGOL KARAM ONGBI ROMITA DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2019-11-8] [REFERRED TO]
RESHMI BISWAS VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-7-7] [REFERRED TO]
BAHADUR SINGH VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2014-7-174] [REFERRED TO]
BHIM SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-6-1] [REFERRED TO]
SUKHESH BISWAS ALIAS MITHUN VS. STATE OF TRIPURA [LAWS(TRIP)-2019-4-37] [REFERRED TO]
ASHISH VASHISTH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-6] [REFERRED TO]
SANJAY KUMAR AGARWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-61] [REFERRED TO]
RRAHUL VISHNOI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-11-19] [REFERRED TO]
RAJAT RAJPUT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-42] [REFERRED TO]
LALIT SETHI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-3-34] [REFERRED TO]
VINOD BHANDARI VS. STATE OF M.P. [LAWS(SC)-2015-2-9] [REFERRED TO]
NEERU YADAV VS. STATE OF U.P. & ANR [LAWS(SC)-2015-9-82] [REFERRED TO]
DEEPAK SINGCHI VS. STATE OF RAJASTHAN [LAWS(SC)-2007-8-33] [REFERRED TO]
SUMAN PANDEY VS. STATE OF UTTAR PRADESH [LAWS(SC)-2007-2-179] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-8-328] [REFERRED]
EKTA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-4-235] [REFERRED TO]
MS. X VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-3-65] [REFERRED TO]
DEEPAK YADAV VS. STATE OF U.P [LAWS(SC)-2022-5-88] [REFERRED TO]
JAMEEL AHMAD VS. MOHAMMED UMAIR MOHAMMAD HAROON [LAWS(SC)-2022-2-139] [REFERRED TO]
KUMER SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2021-7-54] [REFERRED TO]
MAHADEV MEENA VS. PRAVEEN RATHORE [LAWS(SC)-2021-9-89] [REFERRED TO]
KUNA SUBHA RAO VS. STATION HOUSE OFFICER [LAWS(KER)-2019-10-269] [REGERRED TO]
GURNAM SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2022-1-109] [REFERRED TO]
AKSHAY VS. STATE NCT OF DELHI [LAWS(DLH)-2022-4-193] [REFERRED TO]
RAJ SINGH GEHLOT VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2022-3-118] [REFERRED TO]
DHARMANDER SINGH VS. STATE (GOVT OF NCT, DELHI) [LAWS(DLH)-2020-9-156] [REFERRED TO]
JAI PRAKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-9-44] [REFERRED TO]
NAVDEEP SINGH @ GAURAV VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-5-33] [REFERRED TO]
FARMAN VS. STATE [LAWS(DLH)-2021-3-21] [REFERRED TO]
WARIS VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-12-43] [REFERRED TO]
HARVINDER CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-33] [REFERRED TO]
TEJPAL BANGA VS. STATE OF H.P. [LAWS(HPH)-2020-3-20] [REFERRED TO]
PREM SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-2-29] [REFERRED TO]
BIRENDRA CHOUDHARY @ BIRENDRA KUMAR CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-3-118] [REFERRED TO]
KALACHAND MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-12-36] [REFERRED TO]
Tapendra Kumar Singh @ Laddu Singh VS. State of Jharkhand [LAWS(JHAR)-2013-1-135] [REFERRED TO]
VIRENDER KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-130] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-96] [REFERRED TO]
RASHMIBEN KETANBHAI PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-76] [REFERRED TO]
SYED ADNAAN VS. STATE OF KARNATAKA [LAWS(KAR)-2021-6-72] [REFERRED TO]
STATE OF KARNATAKA VS. KAISAL [LAWS(KAR)-2021-1-20] [REFERRED TO]
GEETHA VS. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(KER)-2020-5-101] [REFERRED TO]
ANEESHKUTTY VS. STATE OF KERALA [LAWS(KER)-2020-12-71] [REFERRED TO]
RAJESH RANJAN VS. STATE OF BIHAR [LAWS(PAT)-2004-9-44] [REFERRED TO]
ANIL KUMAR YADAV VS. STATE (NCT) OF DELHI & ANR. [LAWS(SC)-2017-11-21] [REFERRED TO]
RAJESH PUROHIT ALIAS BHOLIYA VS. STATE OF RAJ [LAWS(RAJ)-2012-12-4] [REFERRED TO]
SACHIN AND ORS. VS. STATE OF KERALA [LAWS(KER)-2021-1-138] [REFERRED TO]
STATE OF M.P. VS. GAJENDRA SINGH [LAWS(MPH)-2022-1-20] [REFERRED TO]
RAMADHAR BAGHEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-3-81] [REFERRED TO]
MOHAMMAD FARHAN VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-268] [REFERRED TO]
MAHENDER RANI JOHAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2005-2-99] [REFERRED TO]
NARESHBHAI VISHNUBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2008-9-27] [REFERRED TO]
MAHESH KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2013-9-397] [REFERRED TO]
KULDEEP SINGH VS. STATE [LAWS(DLH)-2014-8-245] [REFERRED TO]
AMITKUMAR BABUBHAI KATARA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-559] [REFERRED TO]
K VENKATARAMUDU VS. STATE OF A P [LAWS(APH)-2002-12-51] [REFERRED TO]
NISAR AHMED HAJI SAYED BILAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-4-270] [REFERRED TO]