Cited Judgements :-

JAVAID AHMAD WANI VS. GHULAM MOHAMMAD CHAT [LAWS(J&K)-2013-12-13] [REFERRED TO]
KESAVA PILLAI SREEDHARAN PILLAI VS. STATE OF KERALA [LAWS(KER)-2003-9-3] [REFERRED TO]
J.B.KOHLI VS. RAMESH KOHLI [LAWS(DLH)-2014-8-250] [REFERRED TO]
SATISH CHANDER SABHARWAL VS. STATE [LAWS(DLH)-2005-7-44] [REFERRED TO]
HRISHIKESH VS. VIDUSHI [LAWS(BOM)-2023-4-53] [REFERRED TO]
BANSILAL DATTATRAYA MADIWALE VS. DHONDOPANT BALKRISHANA KULKARNI [LAWS(BOM)-2005-7-146] [REFERRED TO]
SUNIL TUKARAM BHARADKAR VS. SHANTOSH GOPICHAND RANE [LAWS(BOM)-2006-4-154] [REFERRED TO]
VEMPALLI SRINIVASULA REDDY VS. V M RAMAKRISHNA REDDY [LAWS(APH)-2005-9-16] [REFERRED TO]
UNION OF INDIA VS. ANGOM ONGBI IBEYAIMA DEVI [LAWS(GAU)-2005-2-7] [REFERRED TO]
CHEMICO PROCESS COMPANY VS. ACMECHEM PVT LIMITED [LAWS(CAL)-2003-5-13] [REFERRED TO]
MAIMUNA KHATOON VS. SHIV KUMAR TRIPATHI [LAWS(ALL)-2003-3-132] [REFERRED TO]
R SRIDHARAN VS. R SUKANYA [LAWS(MAD)-2011-3-438] [REFERRED TO]
SAVITHA GUPTA VS. NAGARATHA [LAWS(KAR)-2003-4-38] [REFERRED TO]
ANIL CHOPRA AND ORS. VS. AJAY KAPOOR AND ORS. [LAWS(P&H)-2015-4-311] [REFERRED TO]
CENTRAL BANK OF INDIA VS. RAMA GRANITES [LAWS(MAD)-2006-1-193] [REFERRED TO]
DURGA DEVI VS. VIJAY KUMAR PODDAR [LAWS(PAT)-2010-4-5] [REFERRED TO]
AFCONS INFRASTRUCTURE LTD VS. CHERIAN VARKEY CONSTRUCTION CO P LTD [LAWS(SC)-2010-7-122] [REFERRED TO]
MOHD RIYAZUR REHMAN SIDDIQUI VS. DEPUTY DIRECTOR OF HEALTH SERVICES [LAWS(BOM)-2008-9-220] [REFERRED TO]
SAVITRIBEN M SANGHAVI VS. PANKAJ CHAMPAKLAL GANDHI [LAWS(BOM)-2008-2-15] [REFERRED TO]
JERRY ALEX BRAGANZA ALIAS JERONIMO ORICULO ALEX BRAGANZA VS. RAJESHREE alias RAYESHRIE RAMDAS BORKAR [LAWS(BOM)-2003-7-63] [REFERRED TO]
AXIS BANK LIMITED VS. TREENATH VANIJYA PRIVATE LIMITED [LAWS(CAL)-2023-7-2] [REFERRED TO]
THE NATIONAL INSURANCE COMP LTD. NAWAL KISHORE ROAD LKO. VS. SMT. PUSHPA DEVI & ORS. [LAWS(ALL)-2016-10-73] [REFERRED TO]
HAFIZUR REHMAN @ PAPPU VS. KAHKASHAN BEGUM [LAWS(ALL)-2019-4-143] [REFERRED TO]
POLYFLOR LIMITED VS. A.N. GOENKA AND ORS. [LAWS(DLH)-2016-4-63] [REFERRED TO]
BHAIRU RATAN PACHISIA AND ORS. VS. INTERNATIONAL CLUB AND ORS. [LAWS(CAL)-2007-11-26] [REFERRED TO]
CHANDA ENGINEERS INDIA LTD VS. U C O BANK [LAWS(CAL)-2004-7-20] [REFERRED TO]
JATINDER SINGH BHATIA VS. STATE [LAWS(DLH)-2008-8-188] [REFERRED TO]
SAHIRUDDIN KHAN VS. RAJKUMAR VERMA [LAWS(GAU)-2019-4-175] [REFERRED TO]
SWAMI SHIVRAMDASJI GURU RAMSARANDASJI VS. VASANTIBEN DAHYABHAI MODI [LAWS(GJH)-2011-11-89] [REFERRED TO]
T.S. CHANNEGOWDA VS. H. THOPAIAH AND ORS. [LAWS(KAR)-2015-3-453] [REFERRED TO]
BABU RAM VS. PRITAM DASS [LAWS(P&H)-2006-3-207] [REFERRED TO]
G Madesan VS. Dharmapuri Municipality [LAWS(MAD)-2003-7-12] [REFERRED TO]
KARUNAKARAN VS. RAJASEKARAN [LAWS(MAD)-2003-7-204] [REFERRED TO]
GUPTA HOTEL, BALLABGARH, PROPRIETOR NEKI RAM GUPTA VS. STATE OF HARYANA [LAWS(P&H)-2009-2-78] [REFERRED TO]
RAZACK TRADING COMPANY ARIYALOOR VS. J K INDUSTRIES LIMITED NEW DELHI [LAWS(KER)-2002-12-22] [REFERRED TO]
MOHD SAUD VS. MAJ SHAIKH MAHFOOZ [LAWS(SC)-2010-10-64] [REFERRED TO]
SAMBHAJI VS. GANGABAI [LAWS(SC)-2008-11-134] [REFERRED TO]
R N JADI VS. SUBHASHCHANDRA [LAWS(SC)-2007-7-30] [REFERRED TO]
ASHEEMA SAMANTRAY VS. NAMITA SINGH AND ORS. [LAWS(ORI)-2015-4-51] [REFERRED TO]
SUNITA DEVI VS. ABDHESH KUMAR SINHA [LAWS(PAT)-2005-4-33] [REFERRED TO]
RAJBANSH CHOUDHARY VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(PAT)-2006-7-7] [REFERRED TO]
HIRABALLABH BHATT VS. STATE OF UTTARANCHAL AND ANOTHER [LAWS(UTN)-2004-8-118] [REFERRED TO]
BIRENDRA CHANDRA BISWAS VS. RATAN CHANDRA DHAR [LAWS(TRIP)-2015-4-43] [REFERRED]
MAHAMMED SAUD VS. SHAIKH MAHFOOZ [LAWS(ORI)-2008-9-13] [REFERRED TO]
OWNERS AND PERSONS INTERESTED IN THE VESSEL VS. KTV HEALTH FOOD PVT LTD. [LAWS(MAD)-2014-12-370] [REFERRED TO]
S RATHINASWAMY VS. S BHANUMATHI [LAWS(MAD)-2005-8-125] [REFERRED TO]
PONNAMMAL VS. SUBBURAMAN [LAWS(MAD)-2003-8-114] [REFERRED TO]
SETH JAYENDRABHAI SHANTILAL SHAH VS. R.K. JAIN [LAWS(JHAR)-2014-1-72] [REFERRED TO]
FAZAL ALI VS. AMMA KHATUN [LAWS(RAJ)-2003-9-19] [REFERRED TO]
GOVINDJI PADAMSHI VS. BHAWANJI HANSRAJ [LAWS(KER)-2006-8-46] [REFERRED TO]
MOHANLAL CHANDMAL PHAFAT AGED MAJOR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-1] [REFERRED TO]
NPR FINANCE LTD. VS. DEEPAK JHUNJHUNWALA [LAWS(CAL)-2014-4-138] [REFERRED TO]
DAYAWATI VS. YOGESH KUMAR GOSAIN [LAWS(DLH)-2017-10-82] [REFERRED TO]
HINDUSTHAN MOTORS LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(CAL)-2009-1-2] [REFERRED TO]
ANITA VS. ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR [LAWS(ALL)-2009-6-35] [REFERRED TO]
ASHOK PAPER MILLS LTD VS. SANGHI TEXTILES LTD [LAWS(GAU)-2003-5-6] [FOLLOWED ON]
ARLINDA DIAS VS. MARGAO CO OPERATIVE HOUSING SOCIETY LTD [LAWS(BOM)-2009-6-50] [REFERRED TO]
I BASHEER VS. KERALA STATE HOUSING BOARD [LAWS(KER)-2004-11-54] [REFERRED TO]
MANORMA SHARMA VS. SAHIB SARAN KHAJURIA AND OTHERS [LAWS(J&K)-2018-9-40] [REFERRED TO]
SWARAN LATA VS. ANJALI [LAWS(HPH)-2012-7-308] [REFERRED TO]
M.M. MITTAL VS. PALIWAL DEVELOPERS LTD. [LAWS(DLH)-2014-9-110] [REFERRED TO]
DINESH SINGH THAKUR VS. PREM GAZTA [LAWS(HPH)-2016-4-253] [REFERRED TO]
SANJEEVKUMAR HARAKCHAND KANKARIYA VS. UNION OFINDIA [LAWS(BOM)-2014-10-18] [REFERRED TO]
RAMOLA CONSTRUCTION COMPANY VS. EXECUTIVE OFFICER NAGAR PANCHAYAT MUNI-KI-RETI [LAWS(ALL)-2006-6-14] [REFERRED TO]
AMITABHA SEN VS. SPORTS WORLD IN TERNATIONAL LIMITED [LAWS(DLH)-2008-2-152] [REFERRED TO]
UNION OF INDIA VS. MITHILA DEVI [LAWS(ALL)-2018-1-353] [REFERRED TO]
ISHWARI PRASAD SHAW VS. BIBHUTI BHUSAN DUTTA [LAWS(CAL)-2012-2-131] [REFERRED]
HARISH VITHAL KULKARNI VS. PRADEEP MAHADEV SABNIS [LAWS(BOM)-2009-12-92] [REFERRED TO]
GEETHALAKSHMI & ANR VS. UMA BHATTACHARYYA & ANR [LAWS(CAL)-2012-5-148] [REFERRED]
ROSHAN GENERAL STORE VS. VIVEK GUPTA [LAWS(MPH)-2003-7-63] [REFERRED TO]
AFCONS INFRASTRUCTURE LIMITED VS. CHERIAN VARKEY CONSTRUCTION CO P [LAWS(KER)-2006-10-62] [REFERRED TO]
PRABHUDAYAL SATYANARAUAN VS. JAGANNATH PODDAR [LAWS(JHAR)-2003-7-65] [REFERRED TO]
JAVAID AHMAD WANI VS. GH. MOHD. CHAT [LAWS(J&K)-2013-12-69] [REFERRED TO]
KRISHAN KUMAR WADHWA VS. ARJUN SOM DUTT [LAWS(DLH)-2019-12-85] [REFERRED TO]
YASHPAL JAIN VS. SUSHILA DEVI [LAWS(SC)-2023-10-60] [REFERRED TO]
SHASHI BALA VS. KRISHAN KUMAR RAKHEJA AND OTHERS [LAWS(P&H)-2014-9-482] [REFERRED]
PARSHOTAM DASS VS. STATE OF HARYANA [LAWS(P&H)-2003-4-12] [REFERRED TO]
DUGGIREDDY VENKAT REDDY VS. A.RAJENDER [LAWS(TLNG)-2023-2-38] [REFERRED TO]
SHANKER RICE & GENERAL MILLS, BAGHAPURANA, DISTRICT MOGA VS. JASVIR SINGH [LAWS(P&H)-2009-1-134] [REFERRED TO]
KAMLA DEVI VS. KHUSHAL KANWAR [LAWS(SC)-2006-12-47] [REFERRED TO]
RANI KUSUM VS. KANCHAN DEVI [LAWS(SC)-2005-8-85] [REFERRED TO]
T K GANGAN MENON VS. BRIGHT CREDIT AND REAL ESTATE P LTD [LAWS(KER)-2007-7-37] [REFERRED TO]
ABDUL RASHEED VS. STATE BANK OF TRAVANCORE [LAWS(KER)-2002-12-21] [REFERRED TO]
BRAND EQUITY TREATIES LIMITED VS. UNION OF INDIA [LAWS(DLH)-2020-5-25] [REFERRED TO]
USMANKHAN SAMRATKHAN VS. FATIMABEN ABBASMIYA HAKIM [LAWS(GJH)-2007-9-38] [REFERRED TO]
TODENDULA VENKATA KRISHNAIAH VS. UPPU GANGAIAH [LAWS(APH)-2003-4-7] [REFERRED TO]
RITA PANDIT VS. ATUL PANDIT [LAWS(APH)-2005-1-14] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. MOHAN GUPTA [LAWS(DLH)-2011-10-74] [REFERRED TO]
HINDUSTAN MOTOR LTD VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2009-2-44] [REFERRED TO]
P.RAMACHANDRAN VS. TAYUB HAJI ISMAIL [LAWS(MAD)-2019-4-240] [REFERRED TO]
RAMAN KANTA VS. ANIL KUMAR [LAWS(P&H)-2014-2-457] [REFERRED TO]
MOHAMMAD FAYAZ AHMED ALIAS DADU FAYAZ AHMED VS. COMMISSIONER FOR WORKMENS COMPENSATION [LAWS(KAR)-2003-1-12] [REFERRED TO]
TWENTIETH CENTURY FOX FILMS CORPORATION VS. NRI FILMS PRODUCTION ASSOCIATES PRIVATE LIMITED [LAWS(KAR)-2003-1-19] [REFERRED TO]
BALMIKI SINGH AND ORS. VS. SANJAY SINGH AND ORS. [LAWS(PAT)-2016-1-26] [REFERRED TO]
SHAIKH SALIM HAJI ABDUL KHAYUMSAB VS. KUMAR [LAWS(SC)-2005-11-2] [REFERRED TO]
MAHADEV GOVIND GHARGE VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(SC)-2011-5-77] [REFERRED TO]
SHYAM SUNDER ROUT VS. BRAJA KISHOR PRADHAN [LAWS(ORI)-2004-5-3] [REFERRED TO]
W N ALAGA SUNDARAM VS. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT NUNGAMBAKKAM HIGH ROAD-34 [LAWS(MAD)-2007-6-362] [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE, GARHWA VS. SARYU PRASAD GUPTA [LAWS(JHAR)-2014-4-14] [REFERRED TO]
NARINDER KUMAR VS. ROHIT MADAN & OTHERS [LAWS(HPH)-2018-8-8] [REFERRED TO]
PT SANT RAM VS. PT SADHU RAM [LAWS(P&H)-2003-1-16] [FOLLOWED]
BASANT RAJ VS. KAUSHAL KISHORE [LAWS(P&H)-2005-3-70] [REFERRED TO]
DEVENDRA KUMAR JAIN VS. SANJEEV GOEL [LAWS(DLH)-2021-12-64] [REFERRED TO]
BHARAT BHUSHAN PAREEK VS. AMBRISH CHAND KUDASIYA AND ORS. [LAWS(RAJ)-2014-5-232] [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [LAWS(SC)-2012-4-18] [REFERRED TO]
ASHOK LALTA PANDEY VS. ZARINA ABDULLAH JANAI [LAWS(BOM)-2018-1-315] [REFERRED TO]
MADHUR INDUSTRIES LTD VS. M V ORIENT COMMERCE [LAWS(BOM)-2003-4-53] [REFERRED TO]
MADHAV NARAYAN NAIK KUNDAIKAR VS. ABIDA BI WIFE OF LATE MULLAM FOCRUDDIN MUZAWAR [LAWS(BOM)-2003-7-47] [REFERRED TO]
SHAMRAO VISHNU KUNJIR VS. SURESH VISHNU KUNJIR [LAWS(BOM)-2005-5-38] [REFERRED TO]
RAHUL SHARAD AWASTHI VS. RATNAKAR TRIMBAK PANDIT [LAWS(BOM)-2004-4-24] [REFERRED TO]
SHARAD WASUDEORAO KALMEGH VS. LEENA SHARAD KALMEGH [LAWS(BOM)-2004-10-23] [REFERRED TO]
MANMEET KAUR VS. UNION OF INDIA [LAWS(DLH)-2012-12-275] [REFERRED TO]
JERUSALEM MATHAI, HYDERABAD VS. STATE OF TELANGANA [LAWS(APH)-2016-6-94] [REFERRED TO]
ACARYA DHRUVANANDA AVADHUTA VS. ACARYA MANTRESHVARANANDA AVADHUTA [LAWS(CAL)-2010-8-131] [REFERRED TO]
M/S GOLD ROCK WORLD TRADE LTD VS. M/S VEEJAY LAKSHMI ENGINEERING WORKS LTD. [LAWS(DLH)-2007-8-277] [REFERRED TO]
ALKA KASANA VS. INDIAN INSTITUTE OF TECHNOLOGY [LAWS(DLH)-2015-8-128] [REFERRED TO]
SAILO RAM VS. KULDIP CHAND [LAWS(HPH)-2002-12-1] [REFERRED TO]
HIRU VS. TULSI DEVI [LAWS(HPH)-2010-11-6] [REFERRED TO]
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION VS. DIVYANG ASSOCIATES [LAWS(HPH)-2005-10-30] [REFERRED TO]
KARODHAN DEVI AND OTHERS VS. PREM CHAND [LAWS(HPH)-2017-7-112] [REFERRED TO]
DOONGAR SINGH VS. RAMESHWAR LAL [LAWS(RAJ)-2003-8-5] [REFERRED TO]
DUDA RAM DANGI VS. LIBRA FEED MILLS [LAWS(RAJ)-2013-2-357] [REFERRED]
UNION OF INDIA VS. DIRECTOR GENERAL, BORDER SECURITY FORCE; COMMANDANT 113 BN, BORDER SECURITY FORCE; YASODHAR KAMAT, S/O LATE SORI LAL KAMAT [LAWS(PAT)-2016-8-78] [REFERRED]
MOHD SAUD VS. MAJ SHAIKH MAHFOOZ [LAWS(SC)-2010-11-26] [REFERRED TO]
Special land Acquisition Officer, Talcher (AHO.No.8/2000) New India Assurance VS. Tankadhar Manabhoi and others (AHO.No.8/2000) Nishi Dibya [LAWS(ORI)-2003-3-72] [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. SARYU PRASAD GUPTA [LAWS(JHAR)-2014-5-76] [REFERRED TO]
S AMUTHA VS. C MANIVANNA BHUPATHY [LAWS(MAD)-2007-2-15] [REFERRED TO]
MADHAVAN NAMBOODIRI VS. TAHSILDAR [LAWS(KER)-2022-9-111] [REFERRED TO]
M. M. MADHAVAN NAMBOODIRI VS. TAHSILDAR, THAMARASSERI [LAWS(KER)-2022-9-267] [REFERRED TO]
SMT. HALLEMABI VS. SMT. K.M. NAGARATHNA AND OTHERS [LAWS(KAR)-2017-5-14] [REFERRED TO]
JACOB GEORGE VS. JACOB CHERIYAN [LAWS(KER)-2004-5-9] [REFERRED TO]
JAIN & ASSOCIATES AND ORS. VS. NANDITA ACHARJEE [LAWS(GAU)-2015-3-91] [REFERRED TO]
MAHESH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-5-139] [REFERRED TO]
GODA VENKATA RATNAM AND ORS. VS. TALLAPAKA MURALI MOHAN REDDY AND ORS. [LAWS(APH)-2020-1-49] [REFERRED TO]
GODA VENKATA RATNAM AND ORS. VS. TALLAPAKA MURALI MOHAN REDDY AND ORS. [LAWS(APH)-2020-1-49] [REFERRED TO]
MATRIMONIAL MATTERS VS. STATE [LAWS(APH)-2011-4-68] [REFERRED TO]
GULLIPALLI NARAM NAIDU VS. KINTHALI KUMARASWAMI [LAWS(APH)-2003-1-105] [REFERRED TO]
GOLD ROCK WORLD TRADE LTD. VS. VEEJAY LAKSHMI ENGINEERING WORKS LTD. [LAWS(DLH)-2007-8-282] [REFERRED TO]
BHAKTI HARI NAYAK VS. VIDYAWATI GUPTA [LAWS(CAL)-2004-6-51] [REFERRED TO]
HOWRAH MOTOR COMPANY LTD VS. EXCIDE INDUSTRIES LTD [LAWS(CAL)-2005-5-55] [REFERRED TO]
NPR FINANCE LIMITED VS. DEEPAK JHUNJHUNWALA [LAWS(CAL)-2010-1-81] [REFERRED TO]
PAWAN BAGARIA VS. GONTERMANN PEILPERS INDIA LTD [LAWS(CAL)-2004-3-58] [REFERRED TO]
SMT. SUKHPALI DEVI VS. CIVIL JUDGE (S.D.) [LAWS(ALL)-2016-5-64] [REFERRED TO]
GANESH YADAV VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-5-285] [REFERRED TO]
F D C LIMITED VS. FEDERATION OF MEDICAL REPRESENTATIVES ASSOCIATION INDIA [LAWS(BOM)-2003-1-61] [REFERRED TO]
BHARAT R DESAI VS. NAINA MOHANLAL BHAL [LAWS(BOM)-2004-2-32] [REFERRED TO]
METRO TYRES LTD VS. SATPAL SINGH BHANDARI [LAWS(DLH)-2011-9-4] [REFERRED TO]
VASAVI INDUSTRIES LIMITED VS. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED [LAWS(CAL)-2017-12-68] [REFERRED TO]
SATYA NARAYANAGIWAL VS. STATEBANK OF INDIA [LAWS(JHAR)-2005-5-9] [REFERRED TO]
BIJOY SINHA ROY (D) VS. BISWANATH DAS [LAWS(SC)-2017-8-102] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD AND ANR. VS. KURIEN E. KALATHIL AND ANR. [LAWS(SC)-2018-3-66] [REFERRED TO]
TEJA SINGH VS. SARJEET KAUR AND ORS. [LAWS(RAJ)-2015-3-214] [REFERRED TO]
RAMOLA CONSTRUCTION COMPANY VS. THE EXECUTIVE OFFICER, NAGAR PANCHAYAT, MUNI-KI-RETI AND ORS. [LAWS(UTN)-2006-6-30] [REFERRED TO]
SAGAR SINGH YADAV VS. SUDAMA SINGH YADAV [LAWS(MPH)-2014-1-62] [REFERRED TO]
BALBHADRA SINGH VS. RAM BINOD SINGH [LAWS(PAT)-2004-11-68] [REFERRED TO]
SALEM ADVOCATE BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2005-8-55] [REFERRED TO]
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. VS. PUMA SPORTS INDIA (PVT.) LTD. [LAWS(MAD)-2019-1-726] [REFERRED TO]
BABULAL VS. TARACHAND [LAWS(MPH)-2013-4-62] [REFERRED TO]
JUSTICE MICHEAL F. SALDANHA (RETD.) VS. SRI M.P. NORONHA (MELWYN PRAKASH NORONHA) [LAWS(KAR)-2016-8-242] [REFERRED TO]
RAMACHANDRAN SON OF VARADHARAJAN VS. RAJENDRAN SON OF MUTHUSAMY [LAWS(MAD)-2012-6-91] [REFERRED TO]
SHREE KSHETHRA DHARMASTHALA VS. K. SOMANATHA NAYAK [LAWS(KAR)-2018-4-617] [REFERRED TO]
Subbammal VS. Paramasivam Asari [LAWS(MAD)-2003-3-6] [REFERRED TO]
UNION OF INDIA VS. TH SANJIT SINGH [LAWS(GAU)-2005-2-34] [REFERRED TO]
SANAT KUMAR GANGULY VS. SANDHYA DUTTA CHOWDHURY [LAWS(CAL)-2008-1-52] [REFERRED TO]
DEEPAK RAHEJA VS. GANGA TARO VAZIRANI [LAWS(BOM)-2021-10-2] [REFERRED TO]
GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION NANDED VS. MARUTI CONSTRUCTIONS ENGINEERS AND CONTRACTORS [LAWS(BOM)-2006-4-140] [REFERRED TO]
PRADIP KUMAR SARDA VS. KALURAM SARDA & GRANDSONS [LAWS(CAL)-2018-12-149] [REFERRED TO]
KOTYARKNAGAR CO OPERATIVE HOUSING SOCIETY LTD VS. PALLAVIBEN DEEPAKKUMAR TAMAKUWALA [LAWS(GJH)-2014-3-139] [REFERRED TO]
LAXMIBEN WD/O RAMUBHAI MAGANBHAI AND ORS VS. VASUDEVBHAI GANDABHAI PATEL AND ORS [LAWS(GJH)-2010-9-303] [REFERRED TO]