Cited Judgements :-

DEPUTY COMMISSIONER, WILLIAM-NAGAR VS. MONEN SANGMA [LAWS(MEGH)-2019-5-10] [REFERRED TO]
DINANATH THAKUR VS. DINANATH SAO [LAWS(PAT)-2004-12-60] [REFERRED TO]
AMI CHAND VS. PARTAPA [LAWS(P&H)-2002-11-44] [REFERRED TO]
JAGJIT KHORANA VS. RAJ KUMAR [LAWS(J&K)-2006-4-7] [REFERRED TO]
MEENAKSHISUNDARAM TEXTILES VS. VALLIAMMAL TEXTILES LTD [LAWS(MAD)-2011-3-265] [REFERRED TO]
PIPLESHVAR DEISEL SERVICE VS. KOTDA DEYODAR GRAM [LAWS(GJH)-2013-2-90] [REFERRED TO]
SUNIL GUPTA VS. ASSET RECONSTRUCTION COMPANY (INDIA) LTD. [LAWS(BOM)-2022-9-153] [REFERRED TO]
ALPANA DAS VS. PARESH CHANDRA DAS [LAWS(CAL)-2012-8-78] [REFERRED TO]
INDIA BREWARY & DISTILLERY LTD VS. SHAW WALLACE & COMPANY LTD [LAWS(CAL)-2019-8-142] [REFERRED TO]
DEV BHUSHAN SINCE DECEASED THR. LRS. VS. PRADEEP KUMAR [LAWS(DLH)-2017-10-140] [REFERRED TO]
M/S GKB OPTOLAB PVT. LTD. VS. DINESH BATRA & ANR. [LAWS(DLH)-2016-10-31] [REFERRED TO]
GKB OPTOLAB PVT LTD VS. DINESH BATRA & ANR [LAWS(DLH)-2016-10-84] [REFERRED]
LALTHANCHAMI VS. LALTHAFAMKIMA [LAWS(GAU)-2021-11-71] [REFERRED TO]
TIL BAHADUR KONWAR VS. DILUSAHU [LAWS(GAU)-2005-6-14] [REFERRED TO]
PROMODE BASUMATARY VS. CIVIL JUDGESR DIVN NO 1 [LAWS(GAU)-2005-5-35] [REFERRED TO]
SHRI CHETAN & OTHERS VS. SHRI NARAIN SINGH [LAWS(P&H)-2012-2-222] [REFERRED TO]
SYED GHOUSE MOHIUDDIN VS. SINGARENI COLLIERIES COMPANY LIMITED [LAWS(TLNG)-2019-7-68] [REFERRED TO]
DOSS VS. VAMANAN [LAWS(MAD)-2007-4-40] [REFERRED TO]
JAGDISH PANDEY VS. URMILA PANDEY AND ORS. [LAWS(JHAR)-2015-4-152] [REFERRED TO]
P SARAVANA KUMAR VS. MARS DYE CHEM A PARTNERSHIP FIRM [LAWS(MAD)-2009-12-554] [REFERRED TO]
SUBBULAKSHMI VS. PUNJAB AND SIND BANK [LAWS(MAD)-2010-6-169] [REFERRED TO]
SYED MOINUDDIN VS. LAKSHMAMMA AND OTHERS [LAWS(KAR)-2015-9-467] [REFERRED]
VASANTH COLOUR LABORATORIES PVT. LTD. VS. DIVYA DEVI [LAWS(KAR)-2016-1-205] [REFERRED TO]
MUNNA LAL GUPTA VS. RAM BABU CHOUDHARY [LAWS(PAT)-2006-8-108] [REFERRED TO]
NARENDRA PLASTIC PRIVATE LTD. & ANR. VS. DBS BANK LIMITED [LAWS(BOM)-2017-2-191] [REFERRED TO]
HAJI BARKAULLAH AND SONS VS. KARNATAKA STATE SILK CO-OPERATIVE MARKETING FEDE [LAWS(ALL)-2011-8-163] [REFERRED TO]
SATYA PAL SINGH AND ANOTHER VS. RANJEET SINGH SIROHI AND ANOTHER [LAWS(ALL)-2019-3-116] [REFERRED TO]
SWASTIKA SEN VS. PRITAM SEN [LAWS(CAL)-2009-4-45] [REFERRED TO]
G.D.R. ENTERPRISES AND VS. NEELKANTH TRADERS (THROUGH ITS PROP. SHTI DHARAMBIR) [LAWS(DLH)-2009-9-460] [REFERRED TO]
ABDUL HAMID VS. NAGINA BEGUM [LAWS(MPH)-2013-2-53] [REFERRED TO]
BRIJENDRA SINGH BHADAURIA VS. USHA SINGH ALIAS DEEPA [LAWS(MPH)-2011-9-135] [REFERRED]
TRIVENI SAO VS. RAMDHEYAN SINGH [LAWS(PAT)-2013-7-82] [REFERRED TO]
UDAIVEER SINGH VS. KUSUM SINGH [LAWS(RAJ)-2022-3-290] [REFERRED TO]
ANIL KUMAR JAIN VS. ARUN KUMAR JAIN [LAWS(RAJ)-2021-3-184] [REFERRED TO]
VENKATESH VS. P SUBBAIAH [LAWS(KAR)-2007-8-54] [REFERRED TO]
HARWINDER PAL KAUR VS. KULDEEP SINGH GURM @ KULDEEP SINGH [LAWS(P&H)-2011-3-243] [REFERRED TO]
PRITAM SEN VS. SWASTIKA SEN (MUKHERJEE) [LAWS(CAL)-2008-9-78] [REFERRED TO]
SUSHILKUMAR MANDANLAL GANEDIWAL VS. VIJAYKUMAR MANDANLAL GANEDIWALSAHU [LAWS(BOM)-2019-1-164] [REFERRED TO]
CIPLA LIMITED VS. THE ASSISTANT COMMISSIONER OF INCOME TAX & ANR. [LAWS(BOM)-2016-8-51] [REFERRED TO]
DISTRICT COLLECTOR TIRUNELVELI DISTRICT VS. GOVERNMENT OF INDIA REP BY ITS SECRETARY [LAWS(MAD)-2010-12-112] [REFERRED TO]
PLETHICO PHARMACEUTICALS LTD VS. ZENITH DRUGS AND ALLIED AGENCIES PVT. LTD. [LAWS(GAU)-2018-2-117] [REFERRED TO]
MOHAN VS. KAMAL [LAWS(MPH)-2017-8-281] [REFERRED TO]
RAGHUVEER VS. HARI PRASAD & OTHERS [LAWS(MPH)-2016-9-169] [REFERRED]
R.K. SARIN VS. BALJIT KULARIA [LAWS(P&H)-2012-6-55] [REFERRED TO]
R.K. SARIN VS. BALJIT KULARIA [LAWS(P&H)-2012-6-55] [REFERRED TO]
RANJEET BAFNA VS. KOTAK MAHENDRA BANK LTD. [LAWS(RAJ)-2014-5-62] [REFERRED TO]
MAHADEV GOVIND GHARGE VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(SC)-2011-5-77] [REFERRED TO]
SMT. VENKATAMMA SINCE DEAD BY HER LR. AND ANOTHER VS. STATE OF KARNATAKA AND ANOTHER [LAWS(KAR)-2013-5-27] [REFERRED TO]
V.K. NISHA VS. THE REGISTRAR, THE TAMIL NADU DR. M.G.R., MEDICAL UNIVERSITY, CHENNAI [LAWS(MAD)-2002-3-193] [REFERRED TO]
K LAKSHUMANAPERUMAL VS. SARDHAR SHERIFF [LAWS(MAD)-2009-4-462] [REFERRED TO]
Anita @ Anisa Kasve VS. Dharmendra [LAWS(MPH)-2009-1-147] [REFERRED TO]
JANSAHYOUG GRIH NIRMAN SAHKARI SANSTHA MARYADIT VS. DEPUTY REGISTRAR [LAWS(MPH)-2010-2-106] [REFERRED TO]
PUSHPALATHA VS. DEVARAJ [LAWS(MAD)-2012-7-468] [REFERRED TO]
SUNANDA RATANSINGH DABERAO VS. ANANT NARAYAN INGLE [LAWS(BOM)-2006-9-22] [REFERRED TO]
HAMID HAJI HAROON VS. KHAIRUNNISA HAJI MOHAMMAD [LAWS(BOM)-2009-7-109] [REFERRED TO]
CHAMPA DEVI VS. A D J COURT NO 15 KANPUR NAGAR [LAWS(ALL)-2008-12-58] [REFERRED TO]
N HANMANTH REDDY VS. RAZIA BEGUM [LAWS(APH)-2013-7-64] [REFERRED TO]
BRIJENDRA SINGH BHADAURIA VS. USHA SINGH [LAWS(MPH)-2011-9-51] [REFERRED TO]
SYED ASKARI HADI ALI AUGUSTINE IMAM VS. SHAMIM AMNA IMAM [LAWS(PAT)-2013-12-77] [REFERRED TO]
MOHINDER KAUR VS. RAJ MOHINDER SINGH AND ORS. [LAWS(P&H)-2010-12-170] [REFERRED TO]
AMAR KAUR VS. BADAL SINGH [LAWS(P&H)-2010-5-208] [REFERRED TO]
RAHUL DUBEY VS. VIBHA DUBEY [LAWS(DLH)-2011-12-255] [REFERRED TO]
PRITAM SEN VS. SWSASTIKA SEN [LAWS(CAL)-2009-4-66] [REFERRED TO]
AJIT R. BAGWE VS. SUMAN R. BAGWE AND OTHERS [LAWS(BOM)-2018-2-392] [REFERRED TO]
THIRU N BALASUBRAMAIAN VS. K KAMALA [LAWS(MAD)-2010-7-280] [REFERRED TO]
APEX MARKETING VS. P.A.TIMES [LAWS(HPH)-2023-1-67] [REFERRED TO]
LAISHRAM ONGBI MANDAKINI DEVI VS. HIJAM OPENJIT SINGH [LAWS(MANIP)-2022-7-14] [REFERRED TO]
SMT. VIMALA JAIN VS. ARUN KUMAR JAIN [LAWS(RAJ)-2021-3-185] [REFERRED TO]
DHARAM PAL AND OTHERS VS. LALMAN AND OTHERS [LAWS(RAJ)-2017-4-284] [REFERRED TO]
GOPIRAM VS. SAVITRI DEVI AND ANOTHER [LAWS(MPH)-2018-6-173] [REFERRED TO]
SANGAM SAHAKARI GRIH NIRMAN SAHKARI SAMITI VS. JETHIBAI PURUSHWANI & OTHERS [LAWS(MPH)-2017-9-136] [REFERRED TO]
LEELA BAI VS. NANURAM, S/O LATE SHRI KUNJILAL [LAWS(MPH)-2013-2-54] [REFERRED TO]
RAJENDRA MAHADIK VS. DEVENDRA MAHADIK [LAWS(MPH)-2014-7-272] [REFERRED TO]
SAI ENTERPRISES VS. SURENDRA SINGH YADAV AND ANOTHER [LAWS(MPH)-2017-7-71] [REFERRED TO]
RAGHUVEER VS. HARI PRASAD AND OTHERS [LAWS(MPH)-2016-9-53] [REFERRED TO]
LAL BABU SINGH AND ORS. VS. GIRIJA DEVI AND ORS. [LAWS(PAT)-2015-5-34] [REFERRED TO]
BALDEV SINGH VS. JIWAN KUMAR PATHAK [LAWS(P&H)-2004-9-93] [REFERRED TO]
SHABBIR VS. ISMAIL ALI @ BABU KHAN [LAWS(RAJ)-2018-9-184] [REFERRED TO]
MAHADEV PRASASD VS. MANSA RAM [LAWS(RAJ)-2008-7-7] [REFERRED TO]
DINA NATH VS. UMA SHANDIL [LAWS(HPH)-2015-3-12] [REFERRED TO]
NAGARATHNA VS. M.L. CHETHAN KUMAR AND ORS. [LAWS(KAR)-2020-1-302] [REFERRED TO]
AMMANI AMMAL VS. DHANALAKSHMI BANK LTD [LAWS(MAD)-2008-2-277] [REFERRED TO]
VISHNUBHAI KESHABHAI PRAJAPATI AND ORS. VS. INTERKLIN REFACTORY AND CERAMICS PVT LTD. [LAWS(GJH)-2016-2-42] [REFERRED TO]
RAJENDRA PRASAD SINGH VS. GULAM RASOOL [LAWS(JHAR)-2003-1-21] [REFERRED TO]
AMIN S/O FATEHALIBHAI VEERANI VS. MEERABAI W/O KUNJILAL BHARTIYA [LAWS(BOM)-2015-3-105] [REFERRED TO]
MADAN VS. RAMAVATI RAMESH CHAUVAN [LAWS(BOM)-2019-8-19] [REFERRED TO]
RAM SAGAR VS. DISTRICT JUDGE [LAWS(ALL)-2004-4-194] [REFERRED TO]
RAJ KUMAR DAS VS. DIBAKAR NATH [LAWS(CAL)-2013-9-113] [REFERRED TO]
DOSS VS. VAMANAN [LAWS(MAD)-2007-12-323] [REFERRED TO]
RAJINDER KAUR VS. MUKAND KAUR LR OF BAKHSHISH SINGH [LAWS(P&H)-2003-5-112] [REFERRED TO]
BANSHIDHAR GOYANKA VS. ALOK KUMAR [LAWS(MPH)-2010-7-97] [REFERRED TO]
MUNNA ALIAS RADHAKRISHAN VS. JITENDRA KUMAR SURANA [LAWS(RAJ)-2006-3-118] [REFERRED TO]
PRINKLE MAHAJAN VS. SHOBA SHARMA [LAWS(J&K)-2019-8-33] [REFERRED TO]
CHANDRAKANT KANTILAL BHATT VS. JANAKARAY KANTILAL BHATT [LAWS(GJH)-2019-7-148] [REFERRED TO]
P.A. TIMES INDUSTRIES VS. APEX MARKETING [LAWS(HPH)-2015-5-160] [REFERRED TO]
RAM LAKHAN VS. SUSHILA DEVI [LAWS(ALL)-2013-1-48] [REFERRED TO]
SHIFA NATH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-4-51] [REFERRED TO]
VINCENT PALHA ALIAS VINCENTE PALKE VS. JEFFERY FERNANDES [LAWS(BOM)-2003-11-100] [REFERRED TO]
GURMEET SINGH VS. ORIENTAL BANK OF COMMERCE [LAWS(DLH)-2003-5-108] [REFERRED]
M/S RAMA KRISHNA EXPORTS VS. SH. BHARAT KUMAR SETH (DELHI) [LAWS(DLH)-2007-2-279] [REFERRED TO]
VINOD KUMAR AND ORS. VS. DARBARA SINGH (D) AND ORS. [LAWS(P&H)-2015-4-46] [REFERRED TO]
SOHAN LAL VS. SHAIKH ABDUL RAHMAN [LAWS(RAJ)-2017-5-9] [REFERRED TO]
GAJRAJ SINGH VS. HEERA SINGH [LAWS(MPH)-2023-4-118] [REFERRED TO]
DWARIKA PRASAD VS. KRISHNA KUMAR [LAWS(CHH)-2002-9-7] [REFERRED TO]
KUNJLAL VS. KHORBEHREEN BAI [LAWS(CHH)-2005-7-17] [REFERRED TO]
JANAK DULARI VS. RADHEY SHYAM [LAWS(ALL)-2008-12-130] [REFERRED TO]
JUBEDA KHATUN VS. PRABIN DEKA [LAWS(GAU)-2015-8-152] [REFERRED TO]
RANJEET SINGH BINDRA VS. RAJESH TIKRIHA [LAWS(CHH)-2012-2-103] [REFERRED TO]
PRIME BUILDERS VS. SUMAN R BAGWE AND OTHERS [LAWS(BOM)-2018-2-302] [REFERRED TO]
METRO ORTEM LTD VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [LAWS(BOM)-2022-12-68] [REFERRED TO]
NARENDER KUMAR SHAH VS. SAI KRIPA ENGINEERING WORKS [LAWS(DLH)-2017-10-69] [REFERRED TO]
N BALASUBRAMANIAN VS. K KAMALA [LAWS(MAD)-2010-7-601] [REFERRED TO]
Venkatamma, (M. Srinivas) VS. State of Karnataka, The Chairman, Land Tribunal and Patel Ramaiah, ( Sri R. Muniraju and Others) [LAWS(KAR)-2013-5-54] [REFERRED TO]
NEENA SONI VS. RAKESH SONI [LAWS(DLH)-2004-10-13] [REFERRED TO]
MURUGAN VS. BALA VANNANATHAN [LAWS(MAD)-2007-3-270] [REFERRED TO]