Referred Judgements :-

DATTATRAYA MORESHWAR VS. STATE OF BOMBAY [REFERRED TO]
K L GUPTE PADAMAKAR BALKRISHNA SAMANT INDIA FARMERS PRIVATE LIMITED BOMBAY LAXMISINGH UDITSINGH VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD VS. H NARAYANAIAH [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMDAS SHRINIVAS NAYAK [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
VOLTAS LIMITED BOMBAY VS. UNION OF INDIA [REFERRED TO]
G VISWANATHAN AZHAGU THIRUNAVUKKARASU VS. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER [REFERRED TO]
AHMEDABAD URBAN DEVELOPMENT AUTHORITY VS. MANILAL GORDHANDAS [REFERRED TO]
MURARI VS. UNION OF INDIA [REFERRED TO]
INDIAN OIL CORPORATION LIMITED INDIAN OIL CORPORATION LIMITED VS. CHIEF INSPECTOR OF FACTORIES:LABOUR COMMISSIONER [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
DELHI ADMINISTRATION VS. MANOHAR LAL [REFERRED TO]
RAM RAKHI VS. UNION OF INDIA [REFERRED TO]
NALINI MAHAJAN VS. DIRECTOR OF INCOME TAX INV [REFERRED TO]

Cited Judgements :-

JAVAGAR VS. RAMASAMY [LAWS(MAD)-2014-10-282] [REFERRED TO]
KUPPAYEE VS. THAJUDEEN [LAWS(MAD)-2012-7-282] [REFERRED TO]
R.A. NARIMAN & COMPANY AND ORS. VS. PETROLEUM AND EXPLOSIVES SAFETY ORGANIZATION (PESO) AND ORS. [LAWS(UTN)-2015-3-103] [REFERRED TO]
RAVINDRA RAMCHANDRA WAGHMARE VS. INDORE MUNICIPAL CORPORATION & ORS. [LAWS(SC)-2016-11-43] [REFERRED TO]
BANK OF INDIA VS. K MOHANDAS [LAWS(SC)-2009-3-33] [REFERRED TO]
UNION OF INDIA VS. B.V.GOPINATH [LAWS(SC)-2013-9-15] [REFERRED TO]
SHARMA TRANSPORTS VS. STATE OF MAHARASHTRA [LAWS(SC)-2011-8-56] [REFERRED TO]
SHANKAR K MANDAL VS. STATE OF BIHAR [LAWS(SC)-2003-4-85] [REFERRED]
RAMCHANDRA MURARILAL BHATTAD VS. STATE OF MAHARASHTRA [LAWS(SC)-2006-12-63] [REFERRED TO]
BHIKHUBHAI VITHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(SC)-2008-4-4] [REFERRED TO]
SATINDER SINGH BAJWA VS. REGISTRAR, HIGH COURT OF PUNJAB & HARYANA [LAWS(P&H)-2019-7-21] [REFERRED TO]
MANISH MAKHIJA VS. CENTRAL BANK OF INDIA AND OTHERS [LAWS(MPH)-2018-2-85] [REFERRED TO]
OM KAR MAHOLE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-47] [REFERRED TO]
KAMUBEN WD/O. DALPATBHAI DURLABHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-267] [REFERRED TO]
URMILABEN KANJIBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-169] [REFERRED TO]
SECRETARY - INDIAN RED CROSS SOCIETY & 1 VS. MANOJ AMBARAM KAHAR & 1 [LAWS(GJH)-2014-3-184] [REFERRED TO]
HIRABHAI GANESHBHAI SOLANKI VS. COMPETENT AUTHORITY [LAWS(GJH)-2014-4-108] [REFERRED TO]
ELDO POULOSE VS. KODENCHERRY SERVICE SAHAKARANA BANK [LAWS(KER)-2020-5-127] [REFERRED TO]
MANIKANT ASATI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-51] [REFERRED TO]
RAJKOT PEOPLES COOPERATIVE BANK LTD VS. BHARATBHAI HAZARE [LAWS(GJH)-2008-4-91] [REFERRED TO]
BABUBHAI KURJIBHAI RADADIYA VS. SURAT MUNICIPAL CORPORATION [LAWS(GJH)-2011-6-213] [REFERRED TO]
SHIVKANT VS. GRAMSEVAK GRAMPANCHAYAT OFFICE [LAWS(BOM)-2010-4-51] [REFERRED TO]
RAJ KISHORE PASWAN VS. STATE OF BIHAR [LAWS(PAT)-2016-9-132] [REFERRED TO]
SICOM LIMITED VS. ENTERTAINMENT WORLD DEVELOPERS PVT LTD [LAWS(BOM)-2016-6-179] [REFERRED TO]
SULABHA VIJAY LOKHANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-7-77] [REFERRED TO]
RAJENDRA RAMESHWARDAS GINDODIYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-112] [REFERRED TO]
STATE OF BIHAR VS. HEMLAL SAH [LAWS(PAT)-2014-2-49] [REFERRED TO]
DR. NAZRUL ISLAM, IPS, SON OF LATE ABDUL AZIZ VS. THE UNION OF INDIA SERVICE THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA AND ORS. [LAWS(CA)-2014-2-13] [REFERRED TO]
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED VS. GAMMON INDIA LTD. [LAWS(MEGH)-2014-5-7] [REFERRED TO]
PAWAN BAWRI VS. STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-12-6] [REFERRED TO]
PADMAVATHI HOSPITALITY AND FACILITIES MANAGEMENT SERVICE REP BY ITS AUTHORIZED REPRESENTATIVE J ANJANANANDAN VS. TAMIL NADU MEDICAL SERVICE CORPORATION PANTHEON ROAD EGMORE CHENNAI [LAWS(MAD)-2020-9-680] [REFERRED TO]
KHARAMJAM OJIT SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2021-11-4] [REFERRED TO]
JELWIS PASLEIN VS. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL [LAWS(MEGH)-2014-10-9] [REFERRED TO]
BRUHATH BENGALURU MAHANAGARA PALIKE VS. MAHTANI VENTURES [LAWS(KAR)-2013-2-235] [REFERRED TO]
H.N. JAGANNATHA REDDY VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-10-146] [REFERRED TO]
MANEK CULTURE CENTRE VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-119] [REFERRED TO]
T K KUNHIKRISHNAN S/O LATE C K KRISHNAN VS. STATE OF KERALA REP BY DISTRICT COLLECTOR [LAWS(KER)-2018-1-204] [REFERRED TO]
VADODARA SHAHERI JILLA KHEDUT MANDAL AND ORS VS. VADODARA MUNICIPAL CORPORATION AND ORS [LAWS(GJH)-2014-7-205] [REFERRED TO]
ASSOCIATION OF SELF FINANCED AYURVEDA COLLEGES OF GUJARAT VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2017-8-5] [REFERRED TO]
BHARATBHAI ISHWARBHAI PATEL & 3 VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-296] [REFERRED]
PATEL KHILAN NAVINCHANDRA & 1 VS. STATE OF GUJARAT & 3 [LAWS(GJH)-2016-1-299] [REFERRED]
SYNERGY FERTICHEM PVT.LTD VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-96] [REFERRED TO]
Dove Investments Private LTD VS. Gujarat Industrial Investment Corporation Ltd [LAWS(MAD)-2004-12-147] [REFERRED TO]
RAM BHADUR SHARMA AND OTHERS VS. SMT MALA SHRIVASTAVA AND OTHERS [LAWS(MPH)-2013-10-345] [REFERRED]
CHAIRMAN M.S. BANGA HINDUSTAN LEVER LIMITED BEKWAY, RECLAMATION, BOMBAY AND OTHERS VS. M/S. HEERA AGENCIES AND OTHERS [LAWS(MPH)-2017-10-302] [REFERRED TO]
FUTURE RETAIL LIMITED VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-2020-1-1] [REFERRED TO]
GUJARAT CYPROMET LTD VS. ASSISTANT P F COMMISSIONER [LAWS(GJH)-2004-7-40] [REFERRED TO]
HIBU TAMA, SE VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2020-8-82] [REFERRED TO]
NANDA ROY AND ORS. VS. GYNANIDHI TRUST AND ORS. [LAWS(CAL)-2015-9-17] [REFERRED TO]
ASIAN FREIGHT (UNIT OF ESAN FREIGHT & TRAVEL PVT L VS. PRINCIPAL COMMISSIONER OF CUSTOMS (AIRPORT & ADMIN [LAWS(CAL)-2016-8-199] [REFERRED]
SUCHITA MILLENIUM PROJECTS PRIVATE LIMITED AND ANR. VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2018-1-467] [REFERRED TO]
OTA FALLOONS FORWARDERS PVT LTD VS. UNION OF INDIA & ANR [LAWS(CAL)-2018-6-11] [REFERRED TO]
ARCHANA CHATTERJEE VS. UNION OF INDIA [LAWS(CAL)-2019-6-153] [REFERRED TO]
DEBDAS BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-11-60] [REFERRED TO]
S LAKSHMI VS. RELIANCE BUILDERS, HYDERABAD [LAWS(APH)-2014-12-98] [REFERRED TO]
SWEETY KANTROO AND ORS VS. STATE OF J&K AND ORS [LAWS(J&K)-2018-4-45] [REFERRED TO]
NISAR AHMED VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-7-8] [REFERRED TO]
MOHD YOUSUF ALLAI VS. STATE OF J&K [LAWS(J&K)-2003-10-25] [REFERRED TO]
JAINDRA MANILAL TANNA VS. AB AZIZ LOKHANDWALA [LAWS(J&K)-2009-7-17] [REFERRED TO]
Santosh Kumar VS. Central Coalfields Limited, Ranchi, through its Chairman-cum-Managing Director [LAWS(JHAR)-2013-6-105] [REFERRED TO]
CHAINBANU KHATUN VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-9-121] [REFERRED TO]
RAMNATH PASWAN VS. SETAUR RAHAMAN [LAWS(CAL)-2007-9-38] [REFERRED TO]
NIHAR RANJAN GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-3-24] [REFERRED TO]
ABDUL SALAM VS. STATE C B I [LAWS(CAL)-2004-12-8] [REFERRED TO]
RAMKRISHNA MISSION VIVEKANANDA CENTENARY COLLEGE VS. SANTIDEB GHOSH [LAWS(CAL)-2004-9-7] [REFERRED TO]
SANJEEV KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2014-3-201] [REFERRED TO]
MANMOHAN VS. DEPUTY DIRECTOR [LAWS(ALL)-2013-1-164] [REFERRED TO]
SANJAY KUMAR VS. STATE OF U P [LAWS(ALL)-2013-1-231] [REFERRED TO]
REKHA SINGH VS. STATE OF U P [LAWS(ALL)-2010-8-27] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U P [LAWS(ALL)-2011-11-90] [REFERRED TO]
SMT. SUSHILA SINGHANIA AND ORS. VS. BHARAT HARI SINGHANIA AND ORS. [LAWS(BOM)-2017-3-102] [REFERRED TO]
PUBLIC PROSECUTOR A P HIGH COURT VS. NESE JILAKARA SREERAMULU [LAWS(APH)-2000-6-25] [REFERRED TO]
THINKHOLET VS. COLLECTOR OF LAND ACQUISITION [LAWS(GAU)-2008-9-52] [REFERRED TO]
STATE BANK OF INDIA VS. P ZADENGA [LAWS(GAU)-2009-1-6] [REFERRED TO]
KH JILLA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2009-9-49] [REFERRED TO]
LAISHRAM SHYAMJAI SINGH VS. DISTRICT MAGISTRATE [LAWS(GAU)-2010-2-19] [REFERRED TO]
M S FREIGHT CARRIER INDIA PRIVATE LTD VS. STATE OF TRIPURA [LAWS(GAU)-2010-4-43] [REFERRED TO]
STATE OF MANIPUR VS. S K SHANGRING LAMKANG [LAWS(GAU)-2010-7-29] [REFERRED TO]
CREDENTIAL LEASING & CREDITS LTD. VS. SHRUTI INVESTMENTS AND ORS. [LAWS(DLH)-2015-6-17] [REFERRED TO]
ASHABAI ASHOK SHINDE VS. ADDITIONAL COMMISSIONER [LAWS(BOM)-2008-9-217] [REFERRED TO]
MOHANRAO ANANDRAO MUNDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-126] [REFERRED TO]
DEORAO ROMA SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-218] [REFERRED TO]
MADHAO ATULCHANDRA BAPAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-5-22] [REFERRED TO]
DEVESH DUTTA VS. NATIONAL BOARD OF EXAMINATIONS [LAWS(DLH)-2009-8-196] [REFERRED TO]
RAJAT PHARMACHEM LTD VS. STATE TRADING CORPORATION OF INDIA LTD [LAWS(DLH)-2009-7-189] [REFERRED TO]
PRANJAL VASHISHT VS. UNIVERSITY OF DELHI [LAWS(DLH)-2006-12-30] [REFERRED TO]
VIKRAM VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-6-27] [REFERRED TO]
ARVIND KUMAR YADAV VS. U.P. POLICE RECRUITMENT & PROMOTION BOARD AND 2 OTHERS [LAWS(ALL)-2016-12-60] [REFERRED TO]
SMT. SADHNA VS. STATE OF U.P. AND 5 ORS. [LAWS(ALL)-2017-5-29] [REFERRED TO]
GUDDI DEVI VS. STATE OF U. P. [LAWS(ALL)-2019-1-186] [REFERRED TO]
KANHAIYA LAL SHARMA VS. STATE OF U P [LAWS(ALL)-2009-7-48] [REFERRED TO]
TORAN YADAV VS. STATE OF U P [LAWS(ALL)-2009-8-1] [REFERRED TO]
JAI VIR SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2007-11-128] [REFERRED TO]
UNION OF INDIA AND ANR. VS. C.K. JAIN [LAWS(DLH)-2017-10-226] [REFERRED TO]
KUMAR MAYANK VS. DELHI TECHNOLOGICAL UNIVERSITY & ANR [LAWS(DLH)-2016-11-11] [REFERRED TO]
RAM KRISHAN PARMHANS SHIKSHA PARISHAD VS. UNION OF INDIA [LAWS(DLH)-2021-1-45] [REFERRED TO]
GOOGLE INC VS. COMPETITION COMMISSION OF INDIA [LAWS(DLH)-2015-4-189] [REFERRED TO]
KANAK EXPORTS VS. UNION OF INDIA [LAWS(DLH)-2020-5-60] [REFERRED TO]
CAPTAIN BHUPINDER KUMAR SURI VS. NARESH KUMAR SURI [LAWS(DLH)-2017-2-250] [REFERRED TO]
ISH RANI VS. UNION OF INDIA [LAWS(DLH)-2017-3-154] [REFERRED TO]
RSPL LTD. VS. MUKESH SHARMA AND ORS. [LAWS(DLH)-2016-4-6] [REFERRED TO]
SUNIL KUMAR VS. STATE OF U P [LAWS(ALL)-2003-10-177] [REFERRED TO]
CHHATRAPAL SINGH VS. STATE OF U P [LAWS(ALL)-2003-9-193] [REFERRED TO]
VIPUL GUPTADR VS. STATE OF U P [LAWS(ALL)-2004-5-202] [REFERRED TO]
PREM CHANDRA MISHRA VS. IIND ADDITIONAL DISTRICT JUDGE ETAH [LAWS(ALL)-2008-9-16] [REFERRED TO]
ZONAL MANAGER LIC OF INDIA KANPUR VS. DEPUTY INSPECTOR GENERAL REGESTRATION DEPUTY COMMISSIONER STAMPS [LAWS(ALL)-2009-7-6] [REFERRED TO]
NEENA CHATURVEDI VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [LAWS(ALL)-2009-5-38] [REFERRED TO]
INDERJEET ARYA VS. ICICI BANK LTD [LAWS(DLH)-2012-5-206] [REFERRED TO]
COMMISSIONER INCOME TAX VS. MUZAFAR NAGAR DEVELOPMENT AUTHORITY [LAWS(ALL)-2015-2-215] [REFERRED TO]
STATE OF U.P. VS. RANDHIR SINGH [LAWS(ALL)-2017-7-124] [REFERRED TO]
KULDEEP SAXENA VS. SMT. ARCHANA SAXENA & 6 OTHERS [LAWS(ALL)-2017-8-261] [REFERRED TO]
ASPIRE INVESTMENTS PRIVATE LTD VS. NEXGEN EDUSOLUTIONS PRIVATE LTD [LAWS(DLH)-2009-11-150] [REFERRED TO]
LALRINPUII VS. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL [LAWS(GAU)-2018-6-110] [REFERRED TO]
BALMUKUND ACHARYA VS. DEPUTY COMMISSIONER OF INCOME-TAX [LAWS(BOM)-2008-12-180] [REFERRED TO]
MILKFOOD LIMITED VS. UNION BANK OF INDIA [LAWS(DLH)-2007-7-45] [REFERRED TO]
HINDUSTAN TIMES LTD VS. COMPAGNIE INTERNATIONAL POUR LE RADIOTELEPHONE [LAWS(DLH)-2007-11-112] [REFERRED TO]
UNION OF INDIA AND ORS. VS. M/S. MAHESH ENTERPRISES AND ORS. [LAWS(GAU)-2018-2-173] [REFERRED TO]
NINGOMBAM LEIMA DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2012-4-7] [REFERRED TO]
NAOREM IBOMCHA SINGH VS. JOINT SECRETARY REVENUE [LAWS(GAU)-2005-8-17] [REFERRED TO]
TALEB ALI VS. STATE OF TRIPURA [LAWS(GAU)-2007-9-42] [REFERRED TO]
AKOIJAM RAGINIBALA DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2008-7-55] [REFERRED TO]
UNION OF INDIA RAILWAYS VS. MANIPUR TEA TRADING COMPANY [LAWS(GAU)-2008-7-57] [REFERRED TO]
MANIPUR ELECTRICITY EMPLOYEES UNION VS. STATE OF MANIPUR [LAWS(GAU)-2008-8-17] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. AMULLYA CHANDRA DAS [LAWS(GAU)-2010-8-68] [REFERRED TO]
DEBORANJAN SAIKIA AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2005-7-23] [REFERRED TO]
MOHD YOUSUF ALLAI VS. STATE OF J&K [LAWS(J&K)-2003-10-32] [REFERRED TO]
PRABIR KUMAR DAS VS. JAYANTI DAS [LAWS(CAL)-2006-8-46] [REFERRED TO]
RAJORSHI DE VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-2007-8-23] [REFERRED TO]
AMIT DAS VS. CHINSURAH BALIKA SIKSHA MANDIR [LAWS(CAL)-2004-9-79] [REFERRED TO]
TAPATI GHOSH VS. STATE OF W B [LAWS(CAL)-2005-1-22] [REFERRED TO]
UNION OF INDIA VS. VEER SINGH [LAWS(ALL)-2015-11-159] [REFERRED TO]
UDAI LAL VS. STATE OF U P [LAWS(ALL)-2014-7-67] [REFERRED TO]
OLD WORLD HOSPITALITY LTD VS. STATE OF U P [LAWS(ALL)-2011-5-17] [REFERRED TO]
MAHENDRA NATH SINGH VS. JOINT DIRECTOR CHILD DISEASE MEDICAL HEALTH AND FAMILY WELFARE U P [LAWS(ALL)-2011-2-50] [REFERRED TO]
PADAM SINGH VS. STATE OF U P [LAWS(ALL)-2011-2-77] [REFERRED TO]
UDAY MADHAVRAO PATWARDHAN AND ORS. VS. SANGLI, MIRAJ & KUPWAD MUNICIPAL CORPORATION AND ORS. [LAWS(BOM)-2015-1-233] [REFERRED TO]
SADASHIVRAO MANDALIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LIMITED VS. COMMISSIONER OF SUGAR [LAWS(BOM)-2014-12-14] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. NAVJEEVAN CO OPERATIVE HOUSING SOCIETY [LAWS(BOM)-2010-4-8] [REFERRED TO]
RELIANCE INDUSTRIES LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-3-146] [REFERRED TO]
VIJAYKUMAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-122] [REFERRED TO]
E S SANJEEVA RAO VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2012-5-88] [REFERRED TO]
MITTA SANJEEVA REDDY VS. SHAIK FAKRUDDIN [LAWS(APH)-2011-8-58] [REFERRED TO]
MIR FAZAL ALI NASIRI VS. STATE OF A P [LAWS(APH)-2006-12-42] [REFERRED TO]
MEGHAN MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-7-70] [REFERRED TO]
AJAY KUMAR DEY & ORS VS. KOLKATA MUNICIPAL CORPORATION & ORS [LAWS(CAL)-2018-8-55] [REFERRED TO]
CHITTA RANJAN CHATTERJEE VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2019-9-203] [REFERRED TO]
GOPAL KUMAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-12-112] [REFERRED TO]
DILIP KUMAR DUTTA AND ANOTHER VS. SANATAN SAHA & ANOTHER [LAWS(CAL)-2017-3-27] [REFERRED TO]
T.LINGAIAH VS. GOVERNMENT OF A.P. [LAWS(APH)-2014-1-4] [REFERRED TO]
T LINGAIAH VS. GOVERNMENT OF AP [LAWS(APH)-2014-1-154] [REFERRED TO]
ROHIT CHUNUBHAI MEHTA VS. GUJARAT STATE FERTILIZER COMPANY LIMITED [LAWS(GJH)-2004-1-18] [REFERRED TO]
MOHAR SINGH VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-8-230] [REFERRED TO]
VEER SINGH KOTHARI VS. STATE BANK OF INDIA [LAWS(ORI)-2008-9-3] [REFERRED TO]
JAGARAN PRAKASHAN LIMITED AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-9-188] [REFERRED TO]
MADANLAL VS. BHANWARLAL [LAWS(RAJ)-2003-1-23] [REFERRED TO]
AVIJIT MONDAL VS. UNION OF INDIA [LAWS(CAL)-2009-12-13] [REFERRED TO]
SHRI NIKHIL MAZUMDAR AND ORS. ETC. ETC. VS. THE SUPERINTENDING ENGINEER AND ORS. ETC. ETC. [LAWS(CAL)-2010-2-151] [REFERRED TO]
KISHWAR JAHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-8-38] [REFERRED TO]
RAJ KUMAR MAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-6-21] [REFERRED TO]
TEK RAM VS. TOT RAM [LAWS(HPH)-2004-4-14] [REFERRED]
MANOHAR PATEL.R VS. UNION OF INDIA [LAWS(KAR)-2022-7-352] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION VS. DHAHEERA BEGAM & ORS [LAWS(MAD)-2010-11-581] [REFERRED]
UNION OF INDIA VS. S RITA MARY [LAWS(MAD)-2011-7-136] [REFERRED TO]
SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE VS. S RITA MARY [LAWS(MAD)-2011-7-320] [REFERRED TO]
GUJARAT MAZDOOR SABHA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-14] [REFERRED TO]
KALPANA CHAWLA COLLEGE OF EDUCATION FOR WOMEN VS. NATIONAL COUNCIL FOR TEACHER EDUCATION [LAWS(DLH)-2011-2-323] [REFERRED TO]
BIHAR SCHOOL EXAMINATION BOARD VS. SURESH PRASAD SINHA [LAWS(SC)-2009-9-28] [REFERRED TO]
B. K. RAVICHANDRA AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2020-11-32] [REFERRED TO]
INDIAN WIND ENERGY ASSOCIATION AND ORS. VS. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION AND ORS. [LAWS(TD)-2015-4-6] [REFERRED TO]
MANIK LAL MAJUMDAR VS. GOURANGA CHANDRA DEY [LAWS(SC)-2004-2-123] [REFERRED TO]
BIDHI CHAND VS. TRIBHUVAN SINGH [LAWS(P&H)-2019-7-492] [REFERRED TO]
UNITED INDIA INSURANCE CO. VS. N. SRINIVASAN [LAWS(MAD)-2017-7-168] [REFERRED TO]
MARBLES & MINERAL PVT. LTD. VS. JAIPUR VIDYUT VITRAN NIGAM LTD. [LAWS(RAJCDRC)-2008-6-3] [REFERRED TO]
GAUTAMPRASAD K TRIPATHI AND ORS VS. STATE OF GUJARAT [LAWS(GJH)-2014-5-84] [REFERRED TO]
PRADEEP P PRAJAPATI VS. PRINCIPAL SECRETARY [LAWS(GJH)-2012-4-32] [REFRRED TO]
GUJARAT WATER SUPPLY AND SEWERAGE BOARD VS. PRAVINSINH JASHUBHAI ZALA [LAWS(GJH)-2010-6-100] [REFERRED TO]
BHOPAL VS. STATE OF MP [LAWS(MPH)-2015-4-216] [REFERRED TO]
SHAMRESH UPADHYAY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2016-3-87] [REFERRED TO]
AHEIBAM ROMEL SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2021-12-1] [REFERRED TO]
LUNTHANG HAOKIP VS. STATE OF MANIPUR [LAWS(MANIP)-2021-3-6] [REFERRED TO]
BANSHANBOR THANGKHIEW VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-7-2] [REFERRED TO]
REGIONAL MANAGER VS. ANURAG SHARMA [LAWS(MPH)-2020-1-237] [REFERRED TO]
A.G.M. UTTARAKHAND STATE ROAD TRANSPORT CORP. KOTDWAR VS. RAM SUMER SINGH [LAWS(ALL)-2021-9-64] [REFERRED TO]
SHAH BROTHERS VS. UNION OF INDIA THROUGH MINISTRY OF MINES AND STEEL [LAWS(JHAR)-2016-10-91] [REFERRED TO]
G KRISHNA MOHAN RAO VS. REGISTRAR A P ADMINISTRATIVE TRUBUNAL HYDERABAD [LAWS(APH)-2004-4-51] [REFERRED TO]
PEELA LAKSHMI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2011-12-76] [REFERRED TO]
G. HARI GOVINDA PRASAD AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2020-3-56] [REFERRED TO]
M/S SRI VISHNU SRIRAMA CONSTRUCTIONS VS. THE ANDHRA PRADESH EDUCATION & WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION [LAWS(APH)-2017-7-5] [REFERRED TO]
MOHD YOUSAF ALLAI VS. STATE [LAWS(J&K)-2008-6-26] [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. SHRI PREM NARAYAN PANDEY [LAWS(CAL)-2011-4-6] [REFERRED TO]
STATE OF J&K VS. REYAZ AHMAD SHEIKH [LAWS(J&K)-2019-7-88] [REFERRED TO]
STATE OF UTTARAKHAND AND ORS VS. KM KIRAN CHAUDHARY D/O SRI J C CHAUDHARY [LAWS(JHAR)-2010-2-205] [REFERRED]
NATIONAL INSURANCE COMP. LTD. VS. RAM KUMAR [LAWS(ALL)-2014-12-121] [REFERRED TO]
JAGDISH VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2013-1-165] [REFERRED TO]
SULEMAN VS. STATE OF U P [LAWS(ALL)-2011-8-97] [REFERRED TO]
NARENDRA PRATAP SINGH VS. BOARD OF REVENUE [LAWS(ALL)-2011-2-22] [REFERRED TO]
SAROJBEN KIRITBHAI SHAH VS. AHMEDABAD MUNICIPAL CORPORATION [LAWS(GJH)-2023-1-1284] [REFERRED TO]
THE NATIONAL INSURANCE COMPANY LTD. VS. HIJAM NINGOL KHOMDRAM ONGBI MEMA DEVI [LAWS(GAU)-2012-3-109] [REFERRED TO]
LAISHRAM SHYAMJAI SINGH VS. DISTRICT MAGISTRATE IMPHAL WEST MANIPUR [LAWS(GAU)-2010-2-14] [REFERRED TO]
THOUDAM SHYAM SINGH VS. DISTRICT MAGISTRATE [LAWS(GAU)-2008-11-10] [REFERRED TO]
PANNALAL GHOSH VS. STATE [LAWS(GAU)-2008-11-68] [REFERRED TO]
SUSHIL CHOUDHURY VS. UNION OF INDIA [LAWS(GAU)-2007-5-55] [REFERRED TO]
LATUTANA VS. RASOTANA [LAWS(GAU)-2004-8-27] [REFERRED TO]
HARDYAL SINGH VS. STATE OF HIMACHAL PRADESH & ORS. [LAWS(HPH)-2016-8-18] [REFERRED TO]
DEVMATA EDUCATIONAL AND WELFARE ASSOCIATION SAMITI VS. STATE OF M P [LAWS(MPH)-2009-7-72] [REFERRED TO]
RAMESH CHANDRA SHARMA VS. STATE OF M.P. [LAWS(MPH)-2014-7-192] [REFERRED TO]
STATE OF MADHYA PRADESH AND ORS. VS. SATYABRAT UPADHYAY [LAWS(MPH)-2015-1-59] [REFERRED TO]
VENKATAMMA, DEAD BY LRS VS. B S SURYAPRAKASH, S/O SEENAPPA [LAWS(KAR)-2019-2-115] [REFERRED TO]
S. HONNAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-2-166] [REFERRED TO]
TAMIL NADU ELECTRICITY BOARD CHENNAI VS. ARUPPUKOTTAI JAYAVILAS LIMITED [LAWS(MAD)-2003-9-187] [REFERRED TO]
C SHANMUGAM VS. TAMIL NADU HOUSING BOARD [LAWS(MAD)-2005-1-136] [REFERRED TO]
CHIRANJIV SINGH DANG & ANR. VS. SUDESH CHOPRA [LAWS(DLH)-2012-10-387] [REFERRED TO]
SHAKUNTALA DEVI JAN KALYAN SAMITI VS. STATE OF U.P. [LAWS(ALL)-2020-1-381] [REFERRED TO]
SMT. KIRAN @ KARUNA MAKDARIYA VS. RAJ KUMAR MAKDARIYA [LAWS(ALL)-2017-12-246] [REFERRED TO]
RAMESHWAR DUTT AWASTHI VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2017-1-449] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2015-3-105] [REFERRED TO]
GULAB CHANDRA MISHRA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-3-232] [REFERRED TO]
PRATEEK MISHRA VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2016-4-217] [REFERRED TO]
VIKAS WSP LTD. VS. DIRECTORATE ENFORCEMENT [LAWS(DLH)-2020-11-130] [REFERRED TO]
MEENAKSHI VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCE [LAWS(DLH)-2021-3-216] [REFERRED TO]
AMARJEET SHARMA VS. SERIOUS FRAUD INVESTIGATION OFFICE [LAWS(DLH)-2022-11-221] [REFERRED TO]
VIJAY PRAKASH GUPTA VS. J.N. PRASAD [LAWS(DLH)-2013-5-430] [REFERRED TO]
RAM KUMAR VS. S.K. GULATI [LAWS(DLH)-2013-9-242] [REFERRED TO]
MANJIT SINGH BALI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2010-11-50] [REFERRED TO]
LAKEVIEW DEVELOPERS AND ORS. VS. ETERNIA CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. [LAWS(BOM)-2015-3-209] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD VS. DATAR SWITCHGEAR LIMITED [LAWS(BOM)-2013-10-107] [REFERRED TO]
NAKSHATRA PROPERTIES PRIVATE LIMITED VS. HIYA ASSOCIATES [LAWS(BOM)-2017-7-181] [REFERRED TO]
SAVATRAM DAIRY PRODUCTS LTD VS. AKOLA MUNICIPAL CORPORATION [LAWS(BOM)-2007-12-54] [REFERRED TO]
RAMA NARAYAN MALI VS. ADDITIONAL COLLECTOR THANE [LAWS(BOM)-2008-1-77] [REFERRED TO]
SARABJIT SINGH ANAND VS. MANJIT SINGH ANAND [LAWS(DLH)-2008-1-92] [REFERRED TO]
NAWAB CONSULTANTS FOR IDEAS VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2007-2-105] [REFERRED TO]
PRASHANT VATS VS. UNIVERSITY OF DELHI [LAWS(DLH)-2006-2-124] [REFERRED TO]
STATE OF MEGHALAYA VS. PHIKIRBHA KHARIAH [LAWS(MEGH)-2017-11-2] [REFERRED TO]
SMEK MARBOH VS. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL [LAWS(MEGH)-2014-3-32] [REFERRED TO]
CHAMPION R. SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2014-12-17] [REFERRED TO]
BABANRAO DATTU VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-153] [REFERRED TO]
TRILOK SINGH PAHLAJSINGH RAJPAL VS. MUNICIPAL CORPORATION FOR GREATER MUMBAI [LAWS(BOM)-2022-9-55] [REFERRED TO]
ASHWIN ASHOKRAO KAROKAR VS. LAXMIKANT GOVIND JOSHI [LAWS(BOM)-2022-7-38] [REFERRED TO]
SHREE VINAYAK BUILDERS AND DEVELOPERS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-130] [REFERRED TO]
KAVITA KUREEL VS. STATE OF U.P. [LAWS(ALL)-2023-11-28] [REFERRED TO]
SETH TRILOKCHAND KALYANMAL DIGAMBAR JAIN VS. SUSHIL KUMAR KASLIWAL [LAWS(MPH)-2021-10-113] [REFERRED TO]
RAM AVTAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-7-35] [REFERRED TO]
VRUNDAVAN PARTY PLOT & 1 VS. STATE OF GUJARAT & 3 [LAWS(GJH)-2014-3-255] [REFERRED TO]
SARALAKUMARI P.V. VS. KOTTAYAM CO-OPERATIVE URBAN BANK LTD. [LAWS(KER)-2022-8-8] [REFERRED TO]
JEETSINH SARDARSINH WAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2009-4-252] [REFERRED TO]
S. ARULAPPAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2013-11-26] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. SAROJ RAJANIKANT [LAWS(MAD)-2013-4-209] [REFERRED TO]
MADAN BANSAL VS. RAMNARAYAN SHARMA [LAWS(RAJ)-2012-6-18] [REFERRED TO]
DILIP KUMAR UTMANI VS. KANTA DEVI [LAWS(RAJ)-2013-12-27] [REFERRED TO]
K N GOVINDAN KUTTY MENON VS. C D SHAJI [LAWS(SC)-2011-11-68] [REFERRED TO]
ISPAT INDUSTRIES LTD VS. COMMISSIONER OF CUSTOMS MUMBAI [LAWS(SC)-2006-9-93] [REFERRED TO]
DIPAK CHANDRA RUHIADAS VS. CHANDAN KUMAR SARKAR [LAWS(SC)-2003-7-104] [REFERRED]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [LAWS(SC)-2003-8-47] [REFERRED]
SUNIL KUMAR VERMA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(SC)-2015-9-89] [REFERRED TO]
PRAFULLA C.DAVE VS. MUNICIPAL COMMISSIONER [LAWS(SC)-2014-12-8] [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. AHMEDABAD GREEN BELT KHEDUT MANDAL [LAWS(SC)-2014-5-28] [REFERRED TO]
SHARUKH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-4-15] [REFERRED TO]
SMT. USHA BARUA VS. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA IN THE PANCHAYAT DEPARTMENT AND ORS. [LAWS(TRIP)-2014-1-30] [REFERRED TO]
RAM CHANDRA KASLIWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-5-9] [REFERRED TO]
PRAMOD KUMAR DROLIA VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2013-10-50] [REFERRED TO]
GOPAL BHAGAT VS. STATE OF BIHAR [LAWS(PAT)-2017-5-63] [REFERRED TO]
FEDERATION OF INDIAN MINERAL INDUSTRIES VS. STATE OF ODISHA AND ORS. [LAWS(ORI)-2015-2-16] [REFERRED TO]
BAIJAYANTIBALA BHUYA VS. COLLECTOR-C-DISTRICT [LAWS(ORI)-2014-2-51] [REFERRED TO]
KISHORBHAI NANUBHAI PATEL VS. SURAT URBAN DEVELOPMENT AUTHORITY (SUDA) [LAWS(GJH)-2016-2-19] [REFERRED TO]
PARDEEP ALIAS SONU VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2011-3-142] [REFERRED TO]
SAHEED CAPT D K KHOLA COLLEGE OF EDUCATION VS. NATIONAL COUNCIL FOR TEACHER EDUCATION [LAWS(DLH)-2011-4-24] [REFERRED TO]
GRAMOPHONE COMPANY OF INDIA LTD VS. SUPER CASSETTE INDUSTRIES LTD [LAWS(DLH)-2010-7-11] [REFERRED TO]
HEIRS OF DECD MANIBEN D/O NARANBHAI ISHVARBHAI AND WD/O KANTILAL NATHALAL PATEL VS. HEIRS OF DECD DWARKABHAI NARANBHAI ISHVARBHAI [LAWS(GJH)-2017-4-296] [REFERRED TO]
GUJARAT HOUSING BOARD VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-11] [REFERRED TO]
MANILAL DAMODAR JOSHI SINCE DECD THRO LEGAL HEIRS VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2018-5-11] [REFERRED TO]
SHIV PRASAD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-349] [REFERRED TO]
PARTIES NAME GOOHA AND OTHERS VS. UMA DEVI AND OTHERS [LAWS(MPH)-2017-11-259] [REFERRED TO]
ORIENTAL COLLEGE, AMARWADA VS. STATE OF M. P. [LAWS(MPH)-2022-1-248] [REFERRED TO]
BHIM SINGH VERMA VS. YATENDRA KUMAR YADAV AND ORS. [LAWS(MEGH)-2015-8-7] [REFERRED TO]
Y MOHENDRA SINGH VS. STATE OF MANIPUR; PRINCIPAL SECRETARY/COMMISSIONER/SECRETARY; MANIPUR PUBLIC SERVICE COMMISSION; ACCOUNTANT GENERAL, MANIPUR AT IMPHAL [LAWS(MANIP)-2016-6-16] [REFERRED]
RAM CHAUHAN AND ORS VS. UNION OF INDIA AND ORS [LAWS(MEGH)-2013-8-9] [REFERRED]
RAMPRASAD SHAH AND OTHERS VS. JAMESAR SAHU AND OTHERS [LAWS(MPH)-2017-8-226] [REFERRED TO]
RAM PREM VS. STATE OF U.P. [LAWS(ALL)-2023-7-49] [REFERRED TO]
PREM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-64] [REFERRED TO]
M.C. MEHTA VS. UNION OF INDIA [LAWS(SC)-2020-8-49] [REFERRED TO]
MOHANDAS VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-1-86] [REFERRED TO]
JAGVIR SINGH VS. STATE OF DELHI ADMN [LAWS(SC)-2007-6-41] [REFERRED TO]
DINESH CHANDRA PANDEY VS. HIGH COURT OF MADHYA PRADESH [LAWS(SC)-2010-7-75] [REFERRED TO]
AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION VS. DESIGNATED AUTHORITY [LAWS(SC)-2011-1-42] [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [LAWS(SC)-2003-1-112] [REFERRED TO]
RAJINDER SINGH VS. STATE OF HARYANA [LAWS(SC)-2004-12-60] [DISTINGUSHED]
NARENDRA KUMAR JAIN AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-199] [REFERRED TO]
Nirmal Kumar Panigrahi VS. Ramakanta Panigrahi [LAWS(ORI)-2008-6-14] [REFERRED TO]
OM PARKASH VS. PRINCIPAL, GOVERNMENT SR. SECONDARY SCHOOL, NILOKHERI AND OTHERS [LAWS(P&H)-2012-1-210] [REFERRED TO]
MANOJ MANKAR VS. STATE OF BIHAR [LAWS(PAT)-2013-9-77] [REFERRED TO]
MAMTA KUMARI VS. STATE OF BIHAR [LAWS(PAT)-2022-8-94] [REFERRED TO]
SADHURAM AND ORS VS. INTJAMIA COMMITTED TAHPUJ AND ORS [LAWS(MPH)-2012-12-176] [REFERRED]
BANGALORE DEVELOPMENT AUTHORITY VS. OFFSHORE HOLDINGS PVT LTD [LAWS(KAR)-2021-4-34] [REFERRED TO]
DEVARAJ VS. DAYARATHINI MAJOR [LAWS(KAR)-2020-3-124] [REFERRED TO]
K.L. FRANCIS VS. THE KERALA STATE ROAD TRANSPORT CORPORATION AND ORS. [LAWS(KER)-2015-2-49] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION [LAWS(KER)-2012-7-564] [REFERRED TO]
RAJEEV BHARDWAJ AND ORS. VS. STATE OF H.P AND ORS. [LAWS(HPH)-2020-3-104] [REFERRED TO]
BHIKHUBHAI VITTHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2005-8-50] [REFERRED TO]
Tamil Nadu Electricity Board VS. G Sethuraman [LAWS(MAD)-2005-4-119] [REFERRED TO]
UNION OF INDIA; CHIEF ENGINEER (NAVY) SOUTHERN COMMAND; COMMANDER WORK ENGINEER (NAVY) VS. GARRISON ENGINEER(MAINT); M MANIKANDAN; CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(MAD)-2014-4-375] [REFERRED]
M/S. BHARAT COKING COAL LIMITED VS. NATIONAL INSURANCE CO. LTD. [LAWS(JHAR)-2017-7-298] [REFERRED TO]
PARAS KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-32] [REFERRED TO]
BALASUBRAMANIAN THEATRE AND ORS. VS. JOINT COMMISSIONER OF COMMERCIAL TAXES (REVISION PETITION), EZHILAGAM, CHENNAI AND ORS. [LAWS(MAD)-2010-2-719] [REFERRED TO]
K K PERUMALSAMY VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2011-2-268] [FOLLOWED [PARA 11]]
A.NAGARAJAN VS. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT [LAWS(MAD)-2012-12-127] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. GALBIBEN DOSAJIBHAI MANJIBHAI [LAWS(GJH)-2009-3-347] [REFERRED TO]
KAMAL SARMA VS. STATE OF ASSAM [LAWS(GAU)-2022-10-14] [REFERRED TO]
DEEPAKBHAI J SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2004-8-38] [REFERRED TO]
R K ANGOUSANA SINGH VS. SAINIK SCHOOL SOCIETY [LAWS(GAU)-2005-11-28] [REFERRED TO]
YUMNAM NINGOL THINGNAM ONGBI IBETHOI DEVI VS. UNION OF INDIA [LAWS(GAU)-2010-3-39] [REFERRED TO]
BALESWAR RANGPI VS. BAHAR ALI (MD.) [LAWS(GAU)-2017-9-116] [REFERRED TO]
YUMNAM RAJEN SINGH VS. DISTRICT MAGISTRATE [LAWS(GAU)-2011-10-18] [REFERRED TO]
ORIENTAL INSURANCE CO.LTD VS. SRI HIRALAL DAS [LAWS(GAU)-2010-8-90] [REFERRED TO]
MEGHA ASSAM COAL MINES INDIA LTD VS. STATE OF ASSAM [LAWS(GAU)-2004-6-45] [REFERRED TO]
IKRAM ALI VS. MUMTAZ BEGUM [LAWS(GAU)-2004-8-4] [REFERRED TO]
HARIBEN MEGHAJIBHAI JASOLIYA & ANR VS. STATE OF GUJARAT SECRETARY & ANR [LAWS(GJH)-2015-2-251] [REFERRED TO]
NIKHIL P GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-110] [REFERRED TO]
CHITTURI DURGA RAO S/O LACHAYYA VS. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY [LAWS(KAR)-2018-5-10] [REFERRED TO]
EX NK DILBAG VS. UOI [LAWS(DLH)-2008-8-196] [REFERRED TO]
HARISH CHANDER KAWATRA VS. STATE [LAWS(DLH)-2009-5-222] [REFERRED TO]
ALOK KUMAR VS. STATE [LAWS(DLH)-2009-10-143] [REFERRED TO]
RUCHI SOYA INDUSTRIES LIMITED AND ORS. VS. THE UNION OF INDIA AND ORS. [LAWS(CAL)-2016-2-29] [REFERRED TO]
SHIBU SARKAR VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-7-156] [REFERRED TO]
G. RAMA MOHAN RAO AND ANOTHER VS. THE GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS PRINCIPAL SECRETARY AND CHAIRMAN, AGRICULTURAL, MARKETING & COOPERATIVE DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER [LAWS(APH)-2017-3-11] [REFERRED TO]
SYED RAHEEMUDDIN VS. STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-8-93] [REFERRED TO]
PROFULLA KUMAR GHOSH VS. STATE [LAWS(CAL)-2012-10-100] [REFERRED TO]
GOLKONDA ENGG ENTERPRISES LTD VS. MAHANAGAR TELEPHONE NIGAM LTD [LAWS(APH)-2005-4-48] [REFERRED TO]
STATE VS. THE UNION OF INDIA THROUGH THE MINISTRY OF MINES AND STEEL [LAWS(JHAR)-2016-10-82] [REFERRED TO]
TELAGA MAHAJANA SANGHAM VS. REGISTRAR SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT [LAWS(APH)-2007-2-69] [REFERRED TO]
CHANDI PRASAD MANDAL VS. STATE OF W B [LAWS(CAL)-2004-11-24] [REFERRED TO]
JAYANTA KUMAR BANERJEE VS. UCO BANK [LAWS(CAL)-2004-4-40] [REFERRED TO]
ANIMA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-4-36] [REFERRED TO]
RANJIT BOSE VS. E AND N F RAILWAY CREDIT CO OPERATIVE SOCIETY LTD [LAWS(CAL)-2009-2-92] [REFERRED TO]
CHAINBANU KHATUN VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-9-43] [REFERRED TO]
KAMALAKSHA GANGOPADHYAY VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-12-83] [REFERRED TO]
BANSILAL S KABRA VS. GLOBAL TRADE FINANCE LTD [LAWS(BOM)-2010-7-140] [REFFERD TO]
COMMISSIONER OF INCOME TAX VS. HAPPY HOME ENTERPRISES [LAWS(BOM)-2014-9-80] [REFERRED TO]
STATE OF UP VS. SUNIL KUMAR VERMA [LAWS(ALL)-2010-7-12] [REFERRED TO]
PRAVINSINH JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2022-5-11] [REFERRED TO]
SHYAM WATI VS. STATE OF U P [LAWS(ALL)-2013-4-169] [REFERRED TO]
MOHD RIZWAN AND 103 ORS VS. STATE OF U P THRU PRIN SECY BASIC EDU CIVIL SECTT LKO &ORS [LAWS(ALL)-2018-3-37] [REFERRED TO]
SHIV MANGAL VS. ADDITIONAL COMMISSIONER (ADMINISTRATION)LUCKNOW DIVISION AND OTHERS [LAWS(ALL)-2016-10-34] [REFERRED TO]
SYED ZAKIR ALI JAWAR ALI VS. SYED ZAHID ALI JAWAR ALI [LAWS(BOM)-2007-7-127] [REFERRED TO]
APPASO BAPU PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-1-95] [REFERRED TO]
RAMESH KUMAR SHARMA VS. GOOL POPUT [LAWS(ALL)-2021-8-135] [REFERRED TO]
AHMED OOMERBHOY VS. GAUTAM TANK [LAWS(DLH)-2007-12-35] [REFERRED TO]
OM PRAKASH VS. DAKSHINANCHAL VIDYUT VITRAN NIGAMLTD [LAWS(ALL)-2006-5-218] [REFERRED TO]
RAVINDRA PAL MISHRA SRI CHANDRA SHEKHAR MISHRA VS. ETAH DISTRICT CO OPERATIVE BANK LTD [LAWS(ALL)-2004-3-253] [REFERRED TO]
JWALA PRASAD VS. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND OTHERS [LAWS(ALL)-2004-8-374] [REFERRED TO]
SHIVA PAPER MILLS LTD. AND OTHERS VS. INDUSTRIAL FINANCE CORPORATION OF INDIA AND OTHERS [LAWS(ALL)-2008-12-422] [REFERRED TO]
AMARNATH YADAV VS. STATE OF U P [LAWS(ALL)-2009-10-35] [REFERRED TO]
LT GEN C K KAPUR RETD VS. GURUJI KA ASHRAM [LAWS(DLH)-2007-11-7] [REFERRED TO]
MANMEET KAUR VS. UNION OF INDIA [LAWS(DLH)-2012-12-275] [REFERRED TO]
U P STATE SUGAR CORP LTD VS. ALLAHABAD BANK AND A [LAWS(ALL)-2008-2-21] [REFERRED TO]
NAHAR SINGH VS. STATE OF UP [LAWS(ALL)-2009-9-58] [REFERRED TO]
UMA SAHNI VS. STATE OF U P [LAWS(ALL)-2009-8-3] [REFERRED TO]
HEMANT KUMAR VS. STATE OF U P [LAWS(ALL)-2009-8-25] [REFERRED TO]
PRINCIPAL ADARSHINTER COLLEGE VS. STATE OF U P [LAWS(ALL)-2009-8-48] [REFERRED TO]
GAFFAR VS. STATE OF U P [LAWS(ALL)-2009-9-23] [REFERRED TO]
M/S WHIRLPOOL OF INDIA LTD VS. REGIONAL PROVIDENT FUND COMMISSIONER [LAWS(DLH)-2013-7-349] [REFERRED TO]
NAVNEET ARORA VS. SURENDER KAUR [LAWS(DLH)-2014-9-248] [REFERRED TO]
OM PRAKASH PARASRAMPURIA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-3-9] [REFERRED TO]
ZEE NEWS LTD VS. STATE & ANR [LAWS(DLH)-2016-4-157] [REFERRED TO]
HSIL LIMITED VS. MARVEL CERAMICS [LAWS(DLH)-2017-1-263] [REFERRED TO]
RAKESH GUPTA VS. SUSHIL KUMAR GUPTA AND ORS [LAWS(DLH)-2017-5-44] [REFERRED TO]
HARVINDER SINGH CHADHA VS. SARAN KAUR CHADHA [LAWS(DLH)-2014-7-4] [REFERRED TO]
NEHA JAIN & ANR VS. GUNMALA DEVI JAIN & ANR [LAWS(DLH)-2015-7-575] [REFERRED]
TARABEN NARANDAS VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-151] [REFERRED TO]
PRAVINBHAI MULJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-96] [REFERRED TO]
MANSUKHBHAI KALYANBHAI CHOVATIYA VS. NATIONAL HIGHWAY AUTHORITY [LAWS(GJH)-2011-12-251] [REFERRED TO]
UNITED SPIRITS LTD. VS. STATE OF GOA [LAWS(BOM)-2022-3-201] [REFERRED TO]
POOJA SAHU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-3-132] [REFERRED TO]
SUNIL KUMAR JAIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-7-22] [REFERRED TO]
D.K. TIWARI VS. M.P. STATE WAREHOUSING AND LOGISTIC CORPORATION AND ANOTHER [LAWS(MPH)-2017-9-40] [REFERRED TO]
MODY M. SANGMA VS. THE GARO HILLS AUTONOMOUS DISTRICT [LAWS(MEGH)-2014-9-24] [REFERRED TO]
SUMAN CHOUDHURY AND ORS VS. UNION OF INDIA AND ORS [LAWS(MEGH)-2013-8-7] [REFERRED]
MALKHAN SINGH AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-1] [REFERRED TO]
STATE OF M P VS. SOM DATT BUILDERS PVT LTD [LAWS(MPH)-2014-3-83] [REFERRED TO]
BHAWANI DEEN MISHRA VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-4-97] [REFERRED TO]
REEPAK KANSAL VS. UNION OF INDIA [LAWS(SC)-2021-6-19] [REFERRED TO]
NEELAM BHAGAVAN VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2019-11-90] [REFERRED TO]
MD RAFIQUE ALIAS CHACHU VS. STATE OF WEST BENGAL [LAWS(SC)-2008-11-137] [REFERRED TO]
LIC OF INDIA VS. R SURESH [LAWS(SC)-2008-3-136] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. GORDHANBHAI DAHYABHAI PRAJAPATI [LAWS(GJH)-2009-2-300] [REFERRED TO]
DIPAKBHAI MOHANBHAI PATEL VS. A S PATEL OR HIS SUCCESSOR IN THE OFFICE [LAWS(GJH)-2009-3-87] [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. ASHABEN WD/O KANUBHAI HARIBHAI PATEL [LAWS(GJH)-2009-3-353] [REFERRED TO]
KAMLESH KUMAR DIXIT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-4] [REFERRED TO]
SHAJI PURUSHOTHAMAN VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2020-3-186] [REFERRED TO]
PURNA CHANDRA BEHERA VS. DIBAKAR BEHERA [LAWS(ORI)-2008-8-82] [REFERRED TO]
SANTOSH KUMAR NANDA VS. ODISHA STATE HOUSING BOARD [LAWS(ORI)-2019-10-17] [REFERRED TO]
SHARDABEN LALLUBHAI PATEL VS. VADODARA URBAN DEVELOPMENT AUTHORITY [LAWS(GJH)-2020-1-139] [REFERRED TO]
KOYAKUTTY THANGAL, S/O HABEEB KOYA THANGAL VS. KAVUNNI RAJA [LAWS(KER)-2014-8-876] [REFERRED TO]
AARIF LATHEEF AND ORS. VS. ASHA K. JOHN AND ORS. [LAWS(KER)-2016-4-1] [REFERRED TO]
ASHOK KUMAR AGGARWAL VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2010-4-211] [REFERRED TO]
GANPAT SHRIPAT GOTRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-8-298] [REFERRED TO]
PRAMOD MORESHWAR PATWARDHAN VS. SANGLI, MIRAJ & KUPWAD [LAWS(BOM)-2010-6-237] [REFERRED]
KESHAV DEV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-5-31] [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [LAWS(SC)-2005-2-116] [REFERRED TO]
JAYDEEP GUPTA VS. STATE OF M P [LAWS(MPH)-2011-8-26] [REFERRED]
JAYANTI PAUL VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [LAWS(CAL)-2011-11-9] [REFERRED TO]
PRASANTA DAS VS. UNION OF INDIA [LAWS(CAL)-2011-2-1] [REFERRED TO]
K KALIAPERUMAL VS. UNION OF INDIA [LAWS(MAD)-2012-8-156] [REFERRED TO]
BRABHABEN HARSHADRAY DESAI VS. STATE GOVERNMENT [LAWS(GJH)-2008-6-59] [REFERRED TO]
PRABHABEN HARSHDRAY DESAI VS. STATE OF GOVERMENT [LAWS(GJH)-2008-7-6] [REFERRED TO]
LEGAL HEIRS OF RIJU PRASAD SARMA VS. STATE OF ASSAM [LAWS(GAU)-2022-10-41] [REFERRED TO]
AMIYA SINHA VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-36] [REFERRED TO]
AMAR DAS VS. STATE OF TRIPURA AND ORS. [LAWS(GAU)-2010-4-60] [REFERRED TO]
NAOREM DEEPAK SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2009-9-53] [REFERRED TO]
RUHINI DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2010-1-9] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. SMRITI BALA DAS [LAWS(GAU)-2010-8-91] [REFERRED TO]
GHANASHYAM VISHWAKARMA VS. DIRECTOR GENERAL BORDER ROADS ORGANIZATION [LAWS(GAU)-2010-9-16] [REFERRED TO]
KESHAV DUTT AND ORS. VS. DELHI TOURISM & TRANSPORT DEVELOPMENT CORPORATION LIMITED AND ORS. [LAWS(DLH)-2015-4-39] [REFERRED TO]
SURESH CHANDRA GOYAL VS. AMIT SINGHAL [LAWS(DLH)-2015-5-144] [REFERRED TO]
MTNL AND ORS. VS. JASBIR SINGH [LAWS(DLH)-2015-5-409] [REFERRED TO]
L MANGIA VS. K PANMEI [LAWS(GAU)-2008-5-18] [REFERRED TO]
KONJENGBAM IBOMCHA SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2009-1-27] [REFERRED TO]
MOIRANGTHEM DHANESHOR SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2009-12-64] [REFERRED TO]
SOUDAMINI SIVADAS PROPRIETRIX VS. STATE OF KERALA [LAWS(KER)-2014-10-25] [REFERRED TO]
MOHD. LATEEF DEEDAR VS. STATE [LAWS(J&K)-2010-5-12] [REFERRED TO]
GH. MOHAMMAD CHANGA AND ORS. VS. STATE AND ORS. [LAWS(J&K)-2014-8-28] [REFERRED TO]
S R P OIL PVT LTD, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-9-44] [REFERRED TO]
CENTRAL COALFIELDS LIMITED, RANCHI VS. SANTOSH KUMAR [LAWS(JHAR)-2014-7-125] [REFERRED TO]
M GANGANNA VS. A CHINNA GURAVAIAH [LAWS(APH)-2003-4-37] [REFERRED TO]
SECRETARY, SIDDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION VS. APPELLATE AUTHORITY [LAWS(APH)-2012-9-54] [REFERRED TO]
M/S. OTA FALLOONS FORWARDERS PVT. LTD. VS. UNION OF INDIA & ANR. [LAWS(CAL)-2018-6-245] [REFERRED TO]
STATE PROJECT DIRECTOR & ANR. VS. MANAGING COMMITTEE, FULBARI HIGH SCHOOL & ANR. [LAWS(CAL)-2018-1-519] [REFERRED TO]
THE KOLKATA MUNICIPAL CORPORATION & ANR VS. FABWORTH PROMOTERS PVT. LTD. & ORS [LAWS(CAL)-2016-6-109] [REFERRED TO]
NARENDRA DUTTA RAI VS. UNION OF INDIA & ORS. [LAWS(CAL)-2016-9-54] [REFERRED TO]
MOHITOSH JANA VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-6-39] [REFERRED TO]
KONDAMUDI CHANDRASEKHARA RAO VS. STATE BANK OF INDIA [LAWS(APH)-2014-6-125] [REFERRED TO]
T.K. MAAZ, CHITTOOR DISTRICT VS. PRL. SECRETARY, REVENUE DEPT., HYD AND 4 OTHERS [LAWS(APH)-2017-2-99] [REFERRED TO]
TARUN KUMAR KAYAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-6-90] [REFERRED TO]
TARUN KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-9-128] [REFERRED TO]
RITESH PORTEL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-84] [REFERRED TO]
SUSAMA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-4-81] [REFERRED TO]
MAHESH THAKUR ALIAS MADDI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-11-239] [REFERRED TO]
RAMESH CHAND VS. DESH BANDHU AND OTHERS [LAWS(HPH)-2018-7-42] [REFERRED TO]
HUSSAINALI SHARIF PUNJWANI AND OTHERS VS. THE BOARD OF TRUSTEES OF PORT OF BOMBAY AND OTHERS [LAWS(BOM)-2017-6-122] [REFERRED TO]
INDO ARYA CENTRAL TRANSPORT LIMITED VS. CONTAINER CORPORATION OF INDIA LIMITED [LAWS(DLH)-2007-12-65] [REFERRED TO]
ANKIT GUPTA VS. VICE CHANCELLOR UNIVERSITY OF DELHI [LAWS(DLH)-2006-12-28] [REFERRED TO]
VARUN JAIN VS. UNIVERSITY OF DELHI [LAWS(DLH)-2006-12-29] [REFERRED TO]
KARAN JAIN VS. DIRECTOR NSIT [LAWS(DLH)-2006-12-31] [REFERRED TO]
COMMISSIONER OF C. EX. VS. MONNET ISPAT AND ENERGY LTD. [LAWS(CE)-2010-8-77] [REFERRED TO]
NARESH KANAYALAL RAJWANI VS. KOTAK MAHINDRA BANK LTD. [LAWS(BOM)-2021-3-132] [REFERRED TO]
SIPRA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-1-67] [REFERRED TO]
DIRECTOR GENERAL CSIR VS. RUMA CHAKRABORTY [LAWS(CAL)-2010-2-37] [REFERRED TO]
RICHARD LEE VS. GIRISH SONI [LAWS(DLH)-2014-10-133] [REFERRED TO]
PRATIBHA PRASHAR VS. UNION OF INDIA [LAWS(DLH)-2016-5-72] [REFERRED TO]
M L KHULLAR VS. UNION OF INDIA [LAWS(DLH)-2003-12-4] [REFERRED TO]
KESHAVRAJ LALCHAND SAKRANEY VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(BOM)-2003-2-65] [REFERRED TO]
YOUTH LEAGUE RECREATION CENTRE VS. MUNICIPAL COUNCIL BULDHANA [LAWS(BOM)-2004-10-50] [REFERRED TO]
AJAY KUMAR MISRA AND ORS. VS. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. [LAWS(ALL)-2015-8-142] [REFERRED TO]
RAM KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-5-329] [REFERRED TO]
U.P. CO VS. IRFAN AHMAD [LAWS(ALL)-2017-5-336] [REFERRED TO]
DINESH PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2005-10-59] [REFFERED TO]
SHAHAROZ ALAM AND 374 OTHERS VS. STATE OF U. P. [LAWS(ALL)-2020-9-47] [REFERRED TO]
ANUJ SINGHAL VS. STATE OF U.P. [LAWS(ALL)-2020-4-6] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY INDIA VS. MECON-GEA ENERGY SYSTEMS INDIA LTD [LAWS(DLH)-2013-4-271] [APPLIED TO]
UNION OF INDIA VS. CENTRAL INFORMATION COMMISSION [LAWS(DLH)-2012-7-159] [REFERRED TO]
MASAN ALI VS. UNION OF INDIA [LAWS(ALL)-2007-11-127] [REFERRED TO]
JAI BHAGWAN VS. STATE OF U P [LAWS(ALL)-2009-7-430] [REFERRED]
Toran Yadav & Anr. VS. State of U.P. [LAWS(ALL)-2009-8-192] [REFERRED TO]
RAMAN KUMAR SAXENA VS. STATE OF U P [LAWS(ALL)-2008-12-304] [REFERRED TO]
DR. HARI SINGH GOUR VISHWAVIDHYALAYA AND ORS. VS. THE STATE OF M.P. AND ORS. [LAWS(MPH)-2020-11-72] [REFERRED TO]
UNION OF INDIA VS. RELIANCE INDUSTRIES LTD [LAWS(DLH)-2013-3-165] [REFERRED TO]
MOIN A QURESHI VS. COMMISSIONER OF INCOME TAX (CENTRAL) [LAWS(DLH)-2018-8-613] [REFERRED TO]
KUSHAGR ANSAL VS. ANSAL PROPERTIES AND INDUSTRIES LIMITED [LAWS(DLH)-2006-11-192] [REFERRED TO]
VIJAY PAL SINGH VS. BHARAT BHUSHAN GULATI [LAWS(DLH)-2016-11-135] [REFERRED TO]
U P HOUSING & DEVELOPMENT BOARD THUR HOUSING COMMISSIONER VS. SURESH CHANDRA & 2 ORS [LAWS(ALL)-2017-12-96] [REFERRED TO]
SHASHI PRABHA DWIVEDI VS. STATE OF U.P. [LAWS(ALL)-2016-8-23] [REFERRED]
NAGENDRA SINGH AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2016-5-326] [REFERRED]
STATE OF U P THRU SECRETARY SECONDARY EDUCATION AND 5 ORS VS. MANGALI PRASAD VERMA AND 2 ORS [LAWS(ALL)-2017-9-35] [REFERRED TO]
ALLAHABAD DEVLOPMENT AUTHORITY VS. DISTRICT COUNSUMER PROTECTION FORUM [LAWS(ALL)-2005-9-305] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
PRITHVI NATH MISRA VS. REGIONAL ADMINISTRATIVE COMMITTEE UTTAR PRADESH PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETIES CENTRAL SERVICE [LAWS(ALL)-2008-11-28] [REFERRED TO]
JAI BHAGWAN VS. STATE OF U P [LAWS(ALL)-2009-6-74] [REFERRED TO]
SHYAM LAL VS. STATE OF U P [LAWS(ALL)-2009-6-108] [REFERRED TO]
VIPIN SHARMA VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ANR. [LAWS(DLH)-2009-7-473] [REFERRED TO]
COMMISSIONER INCOME TAX VS. MUZAFAR NAGAR DEVELOPMENT AUTHORITY [LAWS(ALL)-2013-8-123] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U P [LAWS(ALL)-2012-1-215] [REFERRED TO]
TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD VS. IQBAL HUSAI [LAWS(ALL)-2011-8-395] [REFERRED]
SARDAR SURJEET SINGH VS. SURESH CHANDRA PORWAL [LAWS(ALL)-2014-3-233] [REFERRED TO]
MITRA S K PVT LTD VS. REGIONAL P ROVIDENT FUND COMMISSIONER WEST BENGAL SIKKIM [LAWS(CAL)-2004-9-76] [REFERRED TO]
BHAGCHANDBHAI MULCHANDBHAI KHATRI VS. STATE OF GUJARAT & 3 OTHER(S) [LAWS(GJH)-2022-10-40] [REFERRED TO]
PRIYANKA OVERSEAS PVT LTD VS. J AND K BANK LTD [LAWS(J&K)-2009-6-5] [REFERRED TO]
DECD RAVJIBHAI NARSINHBHAI THRO HEIRS AND L R VS. STATE OF GUJARAT & 3 [LAWS(GJH)-2015-12-258] [REFERRED]
P B KARUNAKAR AND OTHERS VS. STATE OF TELANGANA [LAWS(APH)-2018-2-10] [REFERRED TO]
B F DITTIA VS. APPROPRIATE AUTHORITY [LAWS(APH)-2008-8-28] [REFERRED TO]
SK SAMER ALI VS. SERINA BIBI [LAWS(CAL)-2012-2-34] [REFERRED TO]
SAJJAN KUMAR AGARWAL VS. MAHIPAL SINGH MOHNOT [LAWS(CAL)-2013-2-11] [REFERRED TO]
RAM ASHRE HARIJAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-5-19] [REFERRED TO]
UNION OF INDIA VS. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL [LAWS(MAD)-2006-8-259] [REFERRED TO]
V K RAMAPRASATH VS. C R SIVANANDAM [LAWS(MAD)-2004-3-353] [REFERRED TO]
SARVAJANIK EDUCATION SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-145] [REFERRED TO]
RAJEEV KESARWANI VS. UNION OF INDIA [LAWS(CA)-2014-12-42] [REFERRED TO]
VINODKUMAR S/O SHIRVISHNU TOSHNIWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-68] [REFERRED TO]
USHAM IBOTOMBI SINGH VS. STATE BANK OF INDIA [LAWS(MANIP)-2013-5-12] [REFERRED TO]
WIPONGBOU, S/O KHANGWIBOU VS. STATE OF MANIPUR THROUGH PRINCIPAL SECRETARY/COMMISSIONER (TA & HILLS), GOVERNMENT OF MANIPUR [LAWS(MANIP)-2017-6-8] [REFERRED TO]
M.L. MARKSON VS. STATE OF MANIPUR [LAWS(MANIP)-2019-1-69] [REFERRED TO]
SANTU SUKHDEO JAIBHAVE VS. NASHIK MUNICIPAL CORPORATION [LAWS(BOM)-2022-11-39] [REFERRED TO]
ABDUL JABAR VS. UNION OF INDIA [LAWS(GAU)-2010-8-38] [REFERRED TO]
LOITONGBAM MANIMOHON SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2011-5-54] [REFERRED TO]
THOUDAM SHYAM SINGH VS. DISTRICT MAGISTRATE AND ORS. [LAWS(GAU)-2009-11-62] [REFERRED TO]
MANAGING DIRECTOR TRIPURA SMALL INDUSTRIES CORPORATION LIMITED VS. BISHNU KUMAR BHOWMIK [LAWS(GAU)-2009-7-45] [REFERRED TO]
SUBODH DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2009-8-47] [REFERRED TO]
PREMANANDA HAZARIKA VS. ASSAM STATE ELECTION COMMISSION [LAWS(GAU)-2008-7-39] [REFERRED TO]
L IBOHALBI SINGH VS. DIRECTOR OF HEALTH SERVICES MANIPUR [LAWS(GAU)-2006-11-80] [REFERRED TO]
CHONGTHAM YAIMBI DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2007-9-27] [REFERRED TO]
YODH RAJ AND ORS. VS. NARAIN KUMAR & SONS [LAWS(DLH)-2016-1-97] [REFERRED TO]
MAY GEORGE VS. SPECIAL TAHSILDAR [LAWS(SC)-2010-5-74] [REFERRED TO]
EX-CONSTABLE RAMVIR SINGH VS. UNION OF INDIA [LAWS(SC)-2008-12-148] [REFERRED TO]
SARVA SHRAMIK SANGHATANA K V MUMBAI VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-11-48] [REFERRED TO]
ROOP KUMAR VS. MOHAN THEDANI [LAWS(SC)-2003-4-33] [REFERRED TO]
PRATAP SINGH VS. STATE OF JHAKHAND [LAWS(SC)-2005-2-126] [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [LAWS(SC)-2004-1-1] [REFERRED TO]
STATE OF UTTARAKHAND VS. KM. KIRAN CHAUDHARY D/O SRI J.C. CHAUDHARY [LAWS(UTN)-2010-2-27] [REFERRED TO]
JECINTHAVIJAYAKUMAR VS. THE DEPARTMENT OF SCHOOL EDUCATION [LAWS(MAD)-2014-10-144] [REFERRED TO]
MEENA VS. T.R. PATIL VIDYALAYA [LAWS(BOM)-2014-10-61] [REFERRED TO]
MAHENDRA PRASAD D TRIPATHI AND ORS VS. STATE OF GUJARAT [LAWS(GJH)-2014-5-68] [REFERRED TO]
PRITI CORPORATION VS. STATE OF GUJARAT [LAWS(GJH)-2010-11-106] [RELIED ON]
MARBLES AND MINERAL PVT LTD VS. JAIPUR VIDYUT VITRAN NIGAM LTD [LAWS(NCD)-2008-6-3] [REFERRED TO]
ANANDAVALLY M K VS. P G JAIRAJ [LAWS(KER)-2013-12-90] [REFERRED TO]
ROOPAKALA PRASAD VS. UNIVERSITY GRANTS COMMISSION [LAWS(KER)-2012-12-103] [REFERRED TO]
A.V. RAMAKRISHNA PILLAI S/O VELAYDHAN PILLAI VS. STATE OF KERALA [LAWS(KER)-2018-11-433] [REFERRED TO]
PARKASH CHAND VS. JAGRUP SINGH (DECEASED) THROUGH HIS LRS SMT. SHASHI [LAWS(HPH)-2017-7-29] [REFERRED TO]
DAYANIDHI VENTURES PVT. LTD VS. MEGHALAYA STATE POLLUTION CONTROL BOARD [LAWS(MEGH)-2021-12-10] [REFERRED TO]
T VENKATESH REDDY BANGALORE VS. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT OF HOUSING AND URBAN DEPARTMENT BANGALORE [LAWS(KAR)-2011-10-1] [REFERRED TO]
PRATAP WAHINI SAMAJ KALYAN SANSTHAN VS. STATE OF MP [LAWS(MPH)-2013-2-60] [REFERRED TO]
J K TYRE BANMORE KAMGAR SANGH VS. REGISTRAR, TRADE UNION/REPRESENTATIVE UNION [LAWS(MPH)-2014-11-31] [REFERRED TO]
BALU SINGH SISODIA VS. STATE OF M P [LAWS(MPH)-2013-11-120] [REFERRED TO]
FAKIR CHAND BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-7-133] [REFERRED TO]
DAMODAR VALLEY CORPORAION VS. RAJESH KUMAR [LAWS(CAL)-2008-9-58] [REFERRED TO]
MAA SHEETLA SAYAPEETH MANDIR VYAVASTHAPAN SAMITI/SHITLA MATA KALYAN SAMITI VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2016-9-50] [REFERRED TO]
GANGOTRI IRON AND STEEL CO. LTD VS. STATE OF BIHAR [LAWS(PAT)-2020-8-47] [REFERRED TO]
SULABH INTERNATIONAL SOCIAL SERVICES ORGANIZATION VS. THE STATE OF BIHAR [LAWS(PAT)-2015-10-115] [REFERRED TO]
PARDEEP KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2003-9-95] [REFERRED TO]
KULWANT KUMAR KALSAN AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-4-92] [REFERRED TO]
AVTAR SINGH AND ORS. VS. JASWINDER KAUR [LAWS(P&H)-2015-4-189] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. RAJIV SAXENA [LAWS(DLH)-2020-6-22] [REFERRED TO]
LT.COL.(MRS.) SAROJ MAHANTA VS. UNION OF INDIA & ORS. [LAWS(ALL)-2003-4-304] [REFERRED TO]
SANDEEP KUMAR PANDEY VS. STATE OF U. P. [LAWS(ALL)-2021-7-73] [REFERRED TO]
CITI HOTEL VS. COMMISSOINER LUCKNOW DIVN [LAWS(ALL)-2009-4-40] [REFERRED TO]
HOUSING & URBAN DEVELOPMENT CORPORATION LTD VS. LEELA HOTELS LIMITED [LAWS(DLH)-2013-3-71] [REFERRED TO]
PAWAN KUMAR GUPTA VS. MEDICAL COUNCIL OF INDIA [LAWS(DLH)-2012-2-327] [REFERRED TO]
SUNEEL KUMAR AND 46 ORS. VS. STATE OF U.P. AND 3 ORS. [LAWS(ALL)-2017-10-108] [REFERRED TO]
SUNIL HI-TECH ENGINEERS LTD. VS. COMMISSIONER OF C. EX. [LAWS(CE)-2014-3-101] [REFERRED TO]
VAASTU SHILP INFRASTRUCTURE PVT LTD VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-595] [REFERRED TO]
MINAKSHI DAS ALIAS MINAKSHI DAS SAUD VS. NUR AZAM ALI ALIAS NUR ALAM [LAWS(GAU)-2009-8-57] [REFERRED TO]
NIYATI RANI DATTA VS. STATE OF TRIPURA [LAWS(GAU)-2011-7-2] [REFERRED TO]
DEVDAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-12-3] [REFERRED TO]
DIBRUGARH FISHERY CO-OPERATIVE SOCIETY LTD VS. STATE OF ASSAM [LAWS(GAU)-2008-7-60] [REFERRED TO]
O PREMKUMAR SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2005-9-64] [REFERRED TO]
P. THYAGARAJAN VS. UNION OF INDIA & ORS. [LAWS(GAU)-2006-2-69] [REFERRED TO]
STATE OF MANIPUR VS. TOKCHOM JADUMANI SINGH [LAWS(GAU)-2009-1-25] [REFERRED TO]
R.P. MALIK VS. ANIL SHARMA [LAWS(DLH)-2008-11-196] [REFERRED TO]
MUKESH VS. STATE [LAWS(DLH)-2008-8-100] [REFERRED TO]
V ARULKUMAR VS. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED [LAWS(MAD)-2009-4-31] [REFERRED TO]
P MAHAMANI VS. TAHSILDAR; M CHINNATHAMBI AND P RAJAPANDI [LAWS(MAD)-2009-8-630] [REFERRED]
D BAGYALAKSHMI VS. THE SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ & OTHERS [LAWS(MAD)-2011-9-171] [REFERRED TO]
RONGURA, VS. STATE OF MIZORAM [LAWS(GAU)-2020-10-17] [REFERRED TO]
GALLUS CHATTELS PVT. LTD VS. ISHWAR INDUSTRIES LTD. [LAWS(DLH)-2022-5-309] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TAKHUBEN RAGHABHAI [LAWS(GJH)-2006-11-90] [REFERRED TO]
TARABEN CHANDULAL PRAJAPATI VS. VADODARA MUNICIPAL CORPORATION [LAWS(GJH)-2003-9-66] [REFERRED]
UNION OF INDIA VS. ZAKARIA AHMED [LAWS(GAU)-2023-1-56] [REFERRED TO]
ABHAY SINGH KUSHWAHA AND ANR VS. JAMIA MILLIA ISLAMIA [LAWS(DLH)-2009-9-477] [REFERRED]
VARSHA KAPOOR VS. UOI [LAWS(DLH)-2010-6-55] [REFERRED TO]
RAVINDER SOOD VS. BALA DEVI [LAWS(HRCDRC)-2009-9-5] [REFERRED TO]
MOSRAT ZIYA TARA VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-7-29] [REFERRED TO]
ABDUL RAHIM RATHER VS. STATE OF J&K [LAWS(J&K)-2022-8-36] [REFERRED TO]
COURT ON ITS OWN MOTION VS. K K JHA KAMAL [LAWS(JHAR)-2007-8-1] [REFERRED TO]
ENKON PRIVATE LTD. VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2019-12-6] [REFERRED TO]
SRI SUMANT YADAV VS. UNION OF INDIA & ORS. [LAWS(CAL)-2018-1-306] [REFERRED TO]
SUVENDU BIKASH DEY & ORS VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-10-16] [REFERRED TO]
KURAPATI BANGARAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2014-6-192] [REFERRED TO]
BIRESWAR BHATTACHARJEE VS. GIRIDHARI SARKAR [LAWS(CAL)-2012-12-46] [REFERRED TO]
IN RE: B.C. SEN INTERNATIONAL LTD. VS. STATE [LAWS(CAL)-2013-6-100] [REFERRED TO]
EURAKA FORBES LIMITED VS. GOVT OF A P REP [LAWS(APH)-2003-2-17] [REFERRED TO]
M Y MAHARSHI VS. DISTRICT COLLECTOR MAHEBUBNAGAR [LAWS(APH)-2009-8-87] [REFERRED TO]
PAGADALA PRATAP VS. STATE OF A P [LAWS(APH)-2010-6-104] [REFERRED TO]
ATRAYEE GAS SERVICE VS. INDIAN OIL CORPORATION LIMITED [LAWS(CAL)-2004-8-40] [REFERRED TO]
SUSHIL AGGARWAL S/O LATE J P AGGARWAL VS. STATE OF U P [LAWS(ALL)-2015-1-45] [REFERRED TO]
RAKESH KUMAR SRIVASTAVA VS. CHIEF ENGINEER IRRIGATION DEPARTMENT [LAWS(ALL)-2012-7-327] [REFERRED TO]
DHARMENDRA KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2012-5-117] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2013-9-254] [REFERRED TO]
COMMISSIONER, COMMERCIAL TAX, U P , LUCKNOW VS. KISHAN LAL ASHOK KUMAR AND ORS [LAWS(ALL)-2013-9-357] [REFERRED]
BANSAL WIRE INDUSTRIES LTD. AND ANR. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-5-346] [REFERRED TO]
R D CEMENTS INDUSTRIES PVT LTD VS. COLLECTOR D M LUCKNOW [LAWS(ALL)-2010-3-20] [REFERRED TO]
KALPANABEN PANKAJBHAI SHAH VS. BHAVNAGAR AREA DEVELOPMENT AUTHORITY & 2 OTHER(S) [LAWS(GJH)-2022-10-30] [REFERRED TO]
RAJ BAHADUR VS. BABU LAL [LAWS(ALL)-2011-1-60] [REFERRED TO]
MADANLAL LALCHAND JAIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-1-70] [REFERRED TO]
SANJAY LAKHE PATIL VS. HARIBHAU BAGADE [LAWS(BOM)-2014-12-102] [REFERRED TO]
BALKRISHNA JAGANNATH LAD VS. INDIAN POSTAL DEPARTMENT AND ORS. [LAWS(BOM)-2015-8-284] [REFERRED TO]
MAIDAN BACCHAV SAMITI A SOCIETY REGISTERED UNDER THE SOCIETYS REGISTRATION ACT THROUGH ITS PRESIDENT SHRI SACHIN SRIDHAR CHAVAN HAVING ADDRESS AT MAHAGIRI KOLIWADA VS. RAMCHANDRA PADMAKAR VAIDYA HALL TRUST [LAWS(BOM)-2011-4-49] [REFERRED TO]
VASANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-7-180] [REFERRED TO]
SYED JAMEEL AHMED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-7-131] [REFERRED TO]
DECCAN CHRONICLES HOLDINGS LTD AND OTHERS VS. RELIGARE FINVEST LTD [LAWS(P&H)-2014-10-313] [REFERRED]
THE COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BHUBANESWAR-I COMMISSIONERATE VS. BALLARPUR INDUSTRIES LIMITED [LAWS(ORI)-2016-3-13] [REFERRED TO]
KANHAIYA NAMDEO VS. RANI BHAWSAR [LAWS(MPH)-2016-11-85] [REFERRED TO]
DEVI SHAKUNTLA THAKRAL CHARITABLE FOUNDATION VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-4-217] [REFERRED TO]
RASHID AND ANOTHER VS. GUL MOHAMMAD @ GULLOO PAHALWAN [LAWS(MPH)-2018-3-494] [REFERRED TO]
SAMDARIYA BUILDERS PVT. LTD. VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-177] [REFERRED TO]
SHIVRAM LODHI VS. SHEIKH ABDUL SALAM [LAWS(MPH)-2018-1-10] [REFERRED TO]
M/S SUNIL HI-TECH ENGINEERS LTD. VS. NIC CONSTRUCTION (INDIA) PVT. LTD. [LAWS(MPH)-2017-3-69] [REFERRED TO]
RAJENDRA SINGH PARMAR VS. STATE OF M P [LAWS(MPH)-2014-12-149] [REFERRED TO]
K. BHASKARAN NAIR AND ORS. VS. STAE BANK OF TRAVANCORE HEAD OFFICE AND ORS. [LAWS(KER)-2015-2-47] [REFERRED TO]
M/S. TRINITY INFRASTRUCTURE VS. STATE OF M. P. [LAWS(MPH)-2020-9-151] [REFERRED TO]
UNION BANK OF INDIA VS. VINOD KUMAR DWIVEDI [LAWS(MPH)-2020-11-51] [REFERRED TO]
JC-M/370458A NAIB SUBEDAR NURSING ASSISTANT GYAN SINGH CHAUHAN AND ORS VS. UNION OF INDIA AND ORS [LAWS(MEGH)-2013-8-6] [REFERRED]
CMJ FOUNDATION AND ORS. VS. STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-7-5] [REFERRED TO]
BEAUTY SYIEMLIEH AND ORS. VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-7-9] [REFERRED TO]
PINAKI DAS VS. NORTH EASTERN ELECTRIC POWER CORPORATION LTD. [LAWS(MEGH)-2022-12-2] [REFERRED TO]
BHAGWATI PRASHAD VS. STATE OF MANIPUR [LAWS(MANIP)-2022-1-13] [REFERRED TO]
JITESH KANAIYALAL THAMWALA VS. D J CHAUHAN [LAWS(GJH)-2008-4-93] [REFERRED TO]
GUJARAT WATER SUPPLY AND SEWERAGE BOARD AND ORS VS. HARKANTBHAI K VYAS AND ORS [LAWS(GJH)-2014-3-251] [REFERRED TO]
BRIJ MOHAN SINGH BARETH VS. STATE OF RAJ. AND ORS. [LAWS(RAJ)-2015-5-83] [REFERRED TO]
PRASHANT MEHTA VS. NATIONAL LAW UNIVERSITY [LAWS(RAJ)-2019-5-125] [REFERRED TO]
GUJARAT NARMADA VELLY FERTILIZERS CO LTD VS. S K PARMAR [LAWS(GJH)-2008-4-92] [REFERRED TO]
FAG BEARINGS INDIA LIMITED VS. CHANDUBHAI G CHOVATIYA [LAWS(GJH)-2010-3-186] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. JAYANTIBHAI ATMARAMBHAI SENMA [LAWS(GJH)-2009-2-30] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
P S SATHAPPAN DEAD VS. ANDHRA BANK LTD [LAWS(SC)-2004-10-64] [REFERRED TO]
CENTROTRADE MINERALS AND METAL INC VS. HINDUSTAN COPPER LTD [LAWS(SC)-2006-5-107] [REFERRED TO]
ITW SIGNODE INDIA LIMITED VS. COLLECTOR OF CENTRAL EXCISE [LAWS(SC)-2003-11-23] [REFERRED TO]
COMMISSIONER OF WEALTH TAX HYDERABAD VS. TRUSTEES OF HEH [LAWS(SC)-2003-4-25] [REFERRED]
BIJENDER SINGH VS. STATE OF HARYANA [LAWS(SC)-2005-3-111] [REFERRED TO]
K. AYYAMUTHU VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-6-93] [REFERRED TO]
K. MANI VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-11-25] [REFERRED TO]
SHAJI PURUSHOTHAMAN VS. UNION OF INDIA [LAWS(MAD)-2020-1-510] [REFERRED TO]
BHATIA INDUSTRIES & INFRASTRUCTURE LIMITED VS. ASIAN NATURAL RESOURCES (INDIA) LIMITED [LAWS(BOM)-2016-9-128] [REFERRED]
PEOPLES MOVEMENT OF CIVIC ACTION, THROUGH ITS GENERAL SECRETARY VS. GOA COASTAL ZONE MANAGEMENT [LAWS(BOM)-2012-3-73] [REFERRED TO]
EUROTEX INDUSTRIES AND EXPORTS LIMITED VS. UNION OF INDIA [LAWS(BOM)-2011-3-112] [REFERRED TO]
SHIRKA CONSTRUCTIONS VS. APPOLLO ENGINEERS & CONTRACTORS PVT LTD [LAWS(BOM)-2018-4-69] [REFERRED TO]
GOODNIGHT L. SYIEMLIEH VS. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS [LAWS(GAU)-2011-9-99] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. NANI GOPAL DEBNATH [LAWS(GAU)-2010-8-8] [REFERRED TO]
THE MANIPUR PENSIONERS WELFARE UNION, IMPHAL VS. THE ACCOUNTANT GENERAL (A AND E), MANIPUR [LAWS(GAU)-2008-2-89] [REFERRED TO]
KH TOMCHOU SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2009-1-29] [REFERRED TO]
P MALSAWMA VS. STATE OF MIZORAM [LAWS(GAU)-2009-12-8] [REFERRED TO]
YAMNAM ANAND MEITEL ALIAS BOCHA VS. STATE OF MANIPUR [LAWS(GAU)-2006-4-17] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJESH KUMAR JALAN [LAWS(GAU)-2006-8-14] [REFERRED TO]
SHIO NARAYAN PRASAD VS. ORIENTAL INSURANCE COMPANY LTD [LAWS(GAU)-2006-9-75] [REFERRED TO]
BABY DEB VS. AJIT DEB [LAWS(GAU)-2007-10-11] [REFERRED TO]
CHHAGANMAL GOLCHHA VS. STATE OF ASSAM [LAWS(GAU)-2007-2-55] [REFERRED TO]
PARMOD KUMAR DHAILWAL VS. GNCT OF DELHI [LAWS(DLH)-2015-5-444] [REFERRED TO]
SANGEETA BATRA VS. VND FOODS [LAWS(DLH)-2015-7-2] [REFERRED TO]
VIJAY MIRI, S/O SHRI JAGAT RAM MIRI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-57] [REFERRED TO]
SADHWI PRADNYA SINGH THAKUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-11-248] [REFERRED TO]
RANJAN MANUBHAI DOCTOR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-7-165] [REFERRED TO]
POPAT MOTI RATHOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-4-198] [REFERRED TO]
UNION OF INDIA VS. MECANO EXPORT IMPORT S A [LAWS(DLH)-2006-2-228] [REFERRED]
PRASHANT VATS VS. UNIVERSITY OF DELHI [LAWS(DLH)-2007-2-64] [REFERRED TO]
GIRIJA DAYAL VS. STATE OF U.P. [LAWS(ALL)-2019-10-86] [REFERRED TO]
ANURAG AWASTHI VS. EXECUTIVE DIRECTOR PERSONNEL L.I.C. [LAWS(ALL)-2017-8-129] [REFERRED TO]
RISHIPAL VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-1-350] [REFERRED TO]
KRITI GUPTA VS. KSHITIJ GOEL [LAWS(ALL)-2017-12-335] [REFERRED TO]
UNION OF INDIA AND ORS. VS. INDRAJEET AND ORS. [LAWS(ALL)-2019-12-458] [REFERRED TO]
KAPIL DEO SRIVASTAVA VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2004-5-157] [REFERRED TO]
CHET RAM GANGWAR VS. STATE OF U P [LAWS(ALL)-2009-7-137] [REFERRED TO]
SHAMBHAVI SHARMA VS. NATIONAL BOARD OF EXAMINATIONS AND ANR. [LAWS(DLH)-2010-12-404] [REFERRED TO]
SUDHAKARAN B.B. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-11-65] [REFERRED TO]
SUSHIL AHUJA VS. STATE BANK OF INDIA OFFICERS [LAWS(DLH)-2010-3-385] [REFERRED TO]
ANJANA VIJ VS. KRISHAN DEV [LAWS(DLH)-2011-3-63] [REFERRED TO]
NITIN ARORA VS. YASHODA NAND SHARMA [LAWS(DLH)-2011-3-236] [REFERRED TO]
BEENA JOLLY VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-9-57] [REFERRED TO]
DOMINIONS REALTY PVT. LTD. AND ORS. VS. KARNATAKA LEGISLATURE SECRETARIAT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED [LAWS(KAR)-2015-12-116] [REFERRED TO]
RAMESH KUMAR AWASTHI VS. STATE OF H.P. [LAWS(HPH)-2010-3-122] [REFERRED TO]
BIDHAN CHANDRA KRISHI VISWAVIDYALAYA VS. GURUPADA SARKAR [LAWS(CAL)-2007-2-35] [REFERRED TO]
SECRETARY WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSIONER VS. DEBAPRIYA BOSE [LAWS(CAL)-2007-3-85] [REFERRED TO]
HARISH CHANDER AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2010-12-434] [REFERRED TO]
PRADIP MAITY VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-9-162] [REFERRED TO]
DILIP KUMAR SAHU VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-2-2] [REFERRED TO]
JIBAN KUMAR GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-11-19] [REFERRED TO]
SUBRATA KR. RAJAK VS. STATE OF W.B. AND OTHERS [LAWS(CAL)-2006-3-86] [REFERRED TO]
MADHUMITA BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-4-63] [REFERRED TO]
ABDUL KALAM MALLIK VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2007-6-83] [REFERRED TO]
ANIMA GHOSE VS. STATE OF W B [LAWS(CAL)-2008-4-3] [REFERRED TO]
D. MAHESH KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2016-11-7] [REFERRED TO]
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD VS. NESE JILAKARA SREERAMULU [LAWS(APH)-2003-8-80] [REFERRED TO]
NEPAL RAM PRAJAPATI VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-7-71] [REFERRED TO]
NASEER AHMAD PANDIT VS. STATE OF J&K AND ORS. [LAWS(J&K)-2016-4-54] [REFERRED TO]
GHULAM NABI NAJAR VS. STATE [LAWS(J&K)-2009-3-7] [REFERRED TO]
HARSH KHODIDAS KORAT VS. STATE OF GUJARAT [LAWS(GJH)-2022-10-409] [REFERRED TO]
KESHAV PRASAD SINGH VS. STATE OF U P [LAWS(ALL)-2013-9-76] [REFERRED TO]
LILADHAR TULARAM ICE FACTORY VS. STATE OF U P [LAWS(ALL)-2015-1-94] [REFERRED TO]
SHYAM BIRI WORKS LTD. VS. COMMISSIONER OF TRADE TAX [LAWS(ALL)-2011-8-310] [REFERRED TO]
PUBLIC WELFARE HOSPITAL VS. STATE OF U P [LAWS(ALL)-2011-5-46] [REFERRED TO]
UNION OF INDIA VS. PHOOL CHAND PAL [LAWS(ALL)-2011-5-180] [REFERRED TO]
HARENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2011-12-2] [REFERRED TO]
MASCOT FOOTCARE VS. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW [LAWS(ALL)-2011-9-405] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SWAPNA ROY [LAWS(ALL)-2010-5-330] [REFERRED TO]
HEIRS OF K G TRIPATHI VS. STATE OF GUJARAT [LAWS(GJH)-2014-5-57] [REFERRED TO]
BIJI P. M. VS. STATE OF KERALA [LAWS(KER)-2022-7-355] [REFERRED TO]
KODANCHERY SERVICE CO-OPERATIVE BANK LTD VS. JOSHY VARGHESE [LAWS(KER)-2020-1-324] [REFERRED TO]
VIGNESWARA STEELS (P) LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-11-57] [REFERRED TO]
STATE OF TAMIL NADU VS. K VASIMALAI [LAWS(MAD)-2014-8-367] [REFERRED]
BOMBAY TOOL CENTRE VS. OFFICIAL TRUSTEE OF TAMIL NADU [LAWS(MAD)-2009-12-485] [REFERRED TO]
INDIAN WIND POWER ASSOCIATION VS. GUJARAT ELECTRICITY REGULATORY COMMISSION AND ORS. [LAWS(TD)-2015-4-3] [REFERRED TO]
ABBINENI NARAYANA RAO VS. PUNUGOTI ARJUN RAO [LAWS(TLNG)-2019-2-99] [REFERRED TO]
MOHD AKRAM ANSARI VS. CHIEF ELECTION OFFICER [LAWS(SC)-2007-12-25] [REFERRED TO]
RAJBIR SINGH DALAL VS. CHAUDHARI DEVI LAL UNIVERSITY [LAWS(SC)-2008-8-35] [REFERRED TO]
BHAJAN LAL VS. STATE OF HARYANA [LAWS(P&H)-2018-11-28] [REFERRED TO]
KAPILA HINGORANI VS. STATE OF BIHAR [LAWS(SC)-2003-5-1] [REFERRED TO]
DAYAL SINGH VS. UNION OF INDIA [LAWS(SC)-2003-1-105] [REFERRED . (PARA 37)]
PRAFULLA KUMAR DAS VS. STATE OF ORISSA [LAWS(SC)-2003-10-33] [REFFERED TO (PARA 37) 6.]
STATE OF MAHARASHTRA VS. B E BILLIMORIA [LAWS(SC)-2003-8-122] [REFERRED]
COMMISSIONER OF CUSTOMERS MUMBAI VS. BUREAU VERITAS [LAWS(SC)-2005-2-63] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KALIBEN PUNABHAI BHUDARBHAI [LAWS(GJH)-2009-8-464] [REFERRED TO]
JITESH KANAIYALAL THAMWALA VS. DJ CHAUHAN [LAWS(GJH)-2008-3-9] [REFERRED]
BISWAJIT DEY VS. STATE OF ASSAM [LAWS(GAU)-2012-10-41] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. REVABHAI PUNJABHAI VAGHELA [LAWS(GJH)-2009-1-46] [REFERRED TO]
NANDALAL AND SONS TEA INDUSTRIES P LTD VS. STATE OF ASSAM [LAWS(GAU)-2012-8-15] [REFERRED TO]
SUSHEELA DEVI VS. STATE OF KARNATAKA [LAWS(KAR)-2003-12-38] [REFERRED TO]
T. Venkatesh Reddy Aged About 48 Years S/o Late Thimmareddy R/o Deverchikkanahalli Village Begur Hobli, Bangalore South Taluk, Bangalore and T. Keshava Reddy Aged About 46 Years S/o Late Thimmareddy R/o Deverchikkanahalli Village, Begur Hobli, Bangalore S VS. [LAWS(KAR)-2011-10-81] [REFERRED TO]
H G RANGANGOUD VS. MINISTRY OF COAL AND MINES DEPT OF MINES NEW DELHI [LAWS(KAR)-2007-8-66] [REFERRED TO]
Ayyamuthu VS. State of Tamil Nadu [LAWS(MAD)-2005-3-112] [REFERRED TO]
INDRAJITSING P GEEL VS. COMPETENT AUTHORITY AND DEPUTY COLLECTOR [LAWS(GJH)-2006-8-89] [REFERRED TO]
JAYANTIBHAI BECHARBHAI PATEL VS. VADODARA URBAN DEVELOPMENT AUTHORITY [LAWS(GJH)-2003-9-57] [REFERRED]
VINODBHAI VALLABHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2002-12-51] [REFERRED]
ACHARYA MADHAVI BHAVIN VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-6] [REFERRED TO]
OANALI ISMAILJI SADIKOT VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-8] [REFERRED TO]
ASHISHKUMAR HASMUKHBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2016-10-14] [REFERRED TO]
ADANI POWER LIMITED VS. GUJARAT ELECTRICITY REGULATORY [LAWS(ET)-2012-2-10] [REFERRED TO]
Gordhan Singh VS. Abdulji Alamji [LAWS(MPH)-2005-1-134] [REFERRED TO]
YOGENDRA SINGH SENGAR VS. BARKATULLAH UNIVERSITY [LAWS(MPH)-2011-2-44] [REFERRED TO]
Y L CHOPRA VS. RANI DURGAWATI VISHWAVIDYALAYA [LAWS(MPH)-2010-1-117] [REFERRED TO]
UTTARAKHAND STATE ROAD TRANSPORT CORP. VS. RAM SUMER SINGH [LAWS(ALL)-2021-9-39] [REFERRED TO]
DURGA DEVI VS. VIJAY KUMAR PODDAR [LAWS(PAT)-2010-4-5] [REFERRED TO]
AMRIKA DEVI WIFE OF LATE RAGHUNATH SAHANI VS. STATE OF BIHAR [LAWS(PAT)-2019-9-6] [REFERRED TO]
BHARAT BHUSHAN BASOTIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-10-34] [REFERRED TO]
HIND FREIGHT SERVICES PVT LTD VS. ANKIT AGARWAL [LAWS(NCD)-2012-8-81] [REFERRED TO]
RAM BAHADUR SUNAR VS. THE UNION OF INDIA AND ORS. [LAWS(MEGH)-2015-3-2] [REFERRED TO]
SULTAN SINGH AND ORS VS. UNION OF INDIA AND ORS [LAWS(MEGH)-2013-8-8] [REFERRED]
MANORANJAN PARIDA VS. DEBTS RECOVERY TRIBUNAL [LAWS(ORI)-2009-3-78] [REFERRED TO]
ORISSA MANGANESE AND MINERALS PRIVATE LIMITED VS. MONNET ISPAT AND ENERGY, LTD. AND ORS. [LAWS(ORI)-2008-5-54] [REFERRED TO]
SUSY VS. COMMISSIONER OF EXCISE [LAWS(KER)-2017-5-22] [REFERRED TO]
BABLU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-8-72] [REFERRED TO]