Referred Judgements :-

DAL AT ABASAHEB SOLUNKE VS. DRB S MAHAJAN [REFERRED]
A K KRAIPAK VS. UNION OF INDIA [REFERRED]
UMASHANKARSHARMA VS. UNION OF INDIA [REFERRED]
OM PRAKASH SHUKLA VS. AKHILESH KUMAR SHUKLA [REFERRED]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED]
KUMAR BAR DAS VS. UTKAL UNIVERSITY [REFERRED]

Cited Judgements :-

UNIVERSITY OF RAJASTHAN VS. VINITA NAIR [LAWS(RAJ)-2015-2-229] [REFERRED TO]
R KALAIVANI VS. CHAIRMAN INDIAN OIL CORPORATION LTD [LAWS(MAD)-2009-12-160] [REFERRED TO]
B C MYLARAPPA ALIAS CHIKKAMYLARAPPA VS. R VENKATASUBBAIAH [LAWS(SC)-2008-10-44] [REFERRED TO]
VEERENDRA KR. GAUTAM AND OTHERS VS. KARUNA NIDHAN UPADHYAY AND OTHERS [LAWS(SC)-2016-7-36] [REFERRED TO]
S PRABHAKAR RAO VS. S PRABHAKAR RAO [LAWS(DLH)-2007-1-2] [REFERRED TO]
SRIDHAR SHRIVASTAVA VS. V P SINGH [LAWS(DLH)-2009-7-18] [REFERRED TO]
S KATHIROLI VS. GOVERNMENT OF INDIA [LAWS(MAD)-2011-9-25] [REFERRED TO]
K. GAYATHRI VS. THE GENERAL MANAGER (MARKETING DIVISION) BHARAT PETROLEUM CORPORATION LTD. [LAWS(MAD)-2014-4-207] [REFERRED TO]
R JAGANNATHA VS. HONBLE HIGH COURT OF KARNATAKA [LAWS(KAR)-2004-10-12] [REFERRED TO]
P. YACOOB VS. T.P. KUNJIKOYA [LAWS(KER)-2013-3-221] [REFERRED TO]
SHAKER UL-KAREEM DR M A KAREEM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-183] [REFERRED]
A GOPAL MENON VS. UNIVERSITY OF HYDRABAD [LAWS(APH)-2009-12-64] [REFERRED TO]
VIPIN BIHARI SINGH VS. STATE OF U P [LAWS(ALL)-2009-12-62] [REFERRED TO]
STATE OF U P VS. RASHMI SINGH [LAWS(ALL)-2007-3-254] [REFERRED TO]
HEMLATA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-8] [REFERRED TO]
RAKHI THAREJA VS. UNION OF INDIA [LAWS(ALL)-2010-8-2] [REFERRED TO]
PARMESHWAR PATIDAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-7-61] [REFERRED TO]
B. DAKSHAYANI VS. REGIONAL MANAGER, BHARAT PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2023-1-224] [REFERRED TO]
DILIP KUMAR GOUSHALAWALE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2003-5-70] [REFERRED TO]
VISHNU KUMAR VS. MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN COMPANY LTD. [LAWS(MPH)-2013-1-216] [REFERRED TO]
HARISHANKAR B.S. VS. THE VICE CHANCELLOR, UNIVERSITY OF KERALA AND ORS. [LAWS(KER)-2015-7-102] [REFERRED TO]
S PRABHAKAR RAO VS. UNION OF INDIA [LAWS(DLH)-2007-1-74] [REFERRED TO]
K. SHYAMSUNDAR I.R.S. WORKING AS COMMISSIONER OF CENTRAL EXCISE VS. UNION OF INDIA THROUGH SECRETARY & ORS. [LAWS(BOM)-2014-4-308] [REFERRED TO]
PURSHOTTAM SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2012-9-124] [REFERRED TO]
BHARTI AIRTEL LTD VS. STATE OF KARNATAKA [LAWS(KAR)-2011-1-75] [REFERRED TO]
ASHUTOSH MISHRA VS. INDIAN INSTITUTE OF MASS COMMUNICATION [LAWS(DLH)-2020-11-180] [REFERRED TO]
TRIPURA JUTE MILLS LIMITED VS. BHANU LODH [LAWS(GAU)-2007-8-57] [REFERRED TO]
DILIP BARUAH AND OTHERS VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2008-2-79] [REFERRED TO]
SYED MUBASHIR AFAQ VS. STATE OF J & K [LAWS(J&K)-2015-8-64] [REFERRED TO]
J SELVARETNAM VS. ADDITIONAL COMMISSIONER OF INDUSTRIES COMMERCE [LAWS(MAD)-2008-1-192] [REFERRED TO 2.]
HAJAROMMABI P. VS. THE DIRECTOR OF EDUCATION, [LAWS(KER)-2010-5-95] [REFERRED TO]
E JOSHUA LIVINGSTON VS. SENIOR DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LIMITED TRICHY DIVISIONAL OFFICE [LAWS(MAD)-2011-3-521] [REFERRED TO]
PREM CHAND YADAV VS. M P POORVA KSHETRA VIDYUT VITARAN COMPANY LTD [LAWS(MPH)-2013-1-149] [REFERRED TO]
DILIP VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-184] [REFERRED TO]
UNIVERSITY OF BURDWAN VS. PRASANTO CHATTERJEE [LAWS(CAL)-2007-12-10] [REFERRED TO]
K. SHYAMSUNDAR I.R.S. VS. UNION OF INDIA THROUGH SECRETARY [LAWS(BOM)-2014-4-55] [REFERRED TO]
DINESH KUMAR KESARWANI MANNA LAL VS. UNION OF INDIA [LAWS(ALL)-2004-4-24] [REFERRED TO]
UPKAR SAHKARI AVAS SAMITI LTD VS. BHAGWAN GOYAL [LAWS(ALL)-2013-1-31] [REFERRED TO]
P.SHANMUGAM VS. STATE COORDINATOR, BHARAT PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2014-1-105] [REFERRED TO]
INTERNATIONAL SOCIETY FOR KRISHNA CONSTRUCTIONS VS. SECRETARY INTERNATIONAL SOCIETY FOR KRISHNA CONSTRUCTIONS [LAWS(KAR)-2009-9-14] [REFERRED TO]
SUNIL SHAMRAOJI SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-7-7] [REFERRED TO]
LAKSHMI MATRICULATION SCHOOL VS. STATE OF TAMIL NADU THE SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT [LAWS(MAD)-2012-5-1] [REFERRED TO]
RAJARAM BALU MORE VS. GENEERAL MANAGER, BEST UNDERTAKING [LAWS(BOM)-2023-7-119] [REFERRED TO]
I. IMLIYATET LONGKUMER VS. STATE OF NAGALAND [LAWS(GAU)-2013-1-25] [REFERRED TO]
K Subburamu VS. State of Tamilnadu [LAWS(MAD)-2004-10-19] [REFERRED TO]
RAJ KISHORE PRASAD, S/O JAGESHWAR RAI VS. PATNA UNIVERSITY PATNA [LAWS(PAT)-2014-11-13] [REFERRED TO]
BALJINDER SINGH TEJA VS. PUNJAB AND HARYANA HIGH COURT [LAWS(P&H)-2008-1-136] [REFERRED TO]
A. BASHEER VS. A. SAIFUL ISLAM [LAWS(KER)-2014-10-26] [REFERRED TO]
MADHYA PRADESH VIDYUT MANDAL ABHIYANT SANGH AND AN VS. STATE OF M P AND OTHERS [LAWS(MPH)-2016-7-111] [REFERRED]
KARNATAKA CO OPERATIVE MILK PRODUCERS FEDERATION LIMITED BANGALORE VS. GOVERNMENT OF KARNATAKA [LAWS(KAR)-2005-8-59] [REFERRED TO]
PRASHANTO KUMAR CHATTERJEE VS. UNIVERSITY OF BURDWAN AND OTHERS [LAWS(CAL)-2004-5-53] [REFERRED TO]
DEBAJIT DAS AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-4-25] [REFERRED TO]
MUMTAJ ALI VS. STATE OF ASSAM [LAWS(GAU)-2005-12-13] [REFERRED TO]
ANKITA BOHARE VS. M.P. PUBLIC SERVICE COMMISSION AND ORS. [LAWS(MPH)-2014-12-159] [REFERRED TO]
A RAJARAM VS. STATE OF TAMILNADU [LAWS(MAD)-2011-2-60] [REFERRED TO]
P VADIVEL VS. MANAGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI [LAWS(MAD)-2009-1-114] [REFERRED TO]
CEAT LTD VS. ANAND ABASAHEB HAWALDAR [LAWS(SC)-2006-2-89] [REFERRED TO]
ARUN VS. CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED, BYCULLA [LAWS(BOM)-2022-6-84] [REFERRED TO]
IFB AGRO INDUSTRIES LTD VS. EXCISE COMMISSIONER [LAWS(CAL)-2006-9-45] [REFERRED TO]
RAM SHANKER VERMA VS. U P SECONDARY EDUCATION SERVICE SELECTION BOARD [LAWS(ALL)-2003-9-289] [REFERRED TO]
MANOJ S KAMAT VS. GOA UNIVERSITY [LAWS(BOM)-2010-3-87] [REFERRED TO]
VIKAS KUMAR VS. ARYAVART GRAMIN BANK [LAWS(ALL)-2012-4-253] [REFERRED TO]
ANIL DAMU MURGAONKAR VS. STATE OF GOA THROUGH THE CHIEF SECRETARY OF GOVERNMENT OF GOA [LAWS(BOM)-2005-4-133] [REFERRED TO]
VEENA CHOUBE VS. MADHYA PRADESH PUBLIC SERVICE COMMISSION AND ORS. [LAWS(MPH)-2015-3-106] [REFERRED TO]
LATU DASGRAM CO OPERATIVE SOCIETY LIMITED VS. STATE OF ASSAM [LAWS(GAU)-2009-12-41] [REFERRED TO]
C MURALIKRISHNA VS. TELUGU UNIVERSITY HYDERABAD [LAWS(APH)-2002-6-26] [REFERRED TO]
ANIL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-4-56] [REFERRED TO]
CHENNAI METRO RAIL LIMITED ADMINISTRATIVE BUILDING VS. TRANSTONNELSTROY AFCONS (JV) [LAWS(SC)-2023-10-67] [REFERRED TO]
S KALIYAMOORTHY VS. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU [LAWS(MAD)-2005-7-185] [REFERRED TO]
ASHISH PRATAP SINGH VS. STATE OF M P [LAWS(MPH)-2013-1-114] [REFERRED TO]
UPKAR SAHKARI AVAS SAMITI LTD VS. BHAGWAN GOYAL [LAWS(ALL)-2012-1-275] [REFERRED TO]
D. C. MISHRA VS. UNION OF INDIA [LAWS(DLH)-2019-12-162] [REFERRED TO]
NAHIDABANO W/O. FEROZKHAN PATHAN VS. DIVISIONAL COMMISSIONER, AURANGABAD DIVISION [LAWS(BOM)-2013-10-11] [REFERRED TO AIR 2002 SC 790, 7.]
KU SONALI RAMKRISHNA BAYANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-9-163] [REFERRED]
Tanveer Khatib VS. State of Goa [LAWS(BOM)-2004-3-104] [REFERRED TO]
A. RAMACHANDRAN VS. INDIAN COUNCIL FOR AGRICULTURAL RESEARCH [LAWS(KER)-2012-4-231] [REFERRED TO]
P J ALEXANDER VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2005-4-12] [REFERRED TO]
BOARD OF TRUSTEES OF KPT & 1 ANR VS. NEW KANDLA SALT & CHEMICAL PVT LTD & 1 ANR [LAWS(GJH)-2013-12-316] [REFERRED TO]
K P DUBEY VS. UNION OF INDIA [LAWS(DLH)-2011-4-102] [REFERRED TO]
OM PAL SINGH VS. UNIONOF INDIA [LAWS(DLH)-2006-3-214] [REFERRED TO]
N BASKARAN VS. V RANGANATHAN [LAWS(MAD)-2006-8-83] [REFERRED TO]
ANKITA BOHARE VS. M.P.PUBLIC SERVICE COMMISSION [LAWS(MPH)-2013-9-125] [REFERRED TO AND]
N PARTHASARATHY VS. BLUE STAR LIMITED [LAWS(MAD)-2009-1-7] [REFERRED TO]