Referred Judgements :-

RUKHMABAI VS. LALA LAXMINARAYAN [REFERRED]
SIDDALINGAMMA VS. MAMTHA SHOENOY [REFERRED]

Cited Judgements :-

SUBHAS GANPAT KALZUNKAR VS. BAYER INDIA LIMITED THANE [LAWS(BOM)-2003-8-14] [REFERRED TO]
MENINO FERNANDES VS. GABRIEL FERNANDES [LAWS(BOM)-2006-2-103] [REFERRED TO]
KESHA DEVI AND 3 OTHERS VS. 6TH A.D.J., SULTANPUR AND 3 OTHERS [LAWS(ALL)-2012-9-344] [REFERRED TO]
NARINDER PAL SINGH VS. NEETU [LAWS(P&H)-2013-9-509] [REFERRED TO]
NIKHIL BHATJI WALE VS. PRAGATI [LAWS(MPH)-2021-9-65] [REFERRED TO]
T. VENKATA VIJAYA LAKSHMI VS. KODALI RAYANA RAO [LAWS(APH)-2023-5-47] [REFERRED TO]
AVINASH KUMAR RAI VS. SUSHREE CHHAYA RAI [LAWS(MPH)-2017-4-80] [REFERRED TO]
NTPC LIMITED VS. RELIANCE INDUSTRIES LIMITED [LAWS(BOM)-2009-7-184] [REFERRED TO]
DISTRICT CENTRAL COOPERATIVE BANK LIMITED VS. SHRI MADANLAL S/O BHANWARLAL UDIYA [LAWS(MPH)-2016-4-166] [REFERRED]
K. PAPA VS. PERIYAKARUPASAMY [LAWS(MAD)-2018-4-1398] [REFERRED TO]
E K PALANISAMY VS. MANONMANI; PANEER SELVI; KAMALAVALLI [LAWS(MAD)-2014-8-313] [REFERRED]
KEDIA OVERSEAS LTD VS. SATELLITE TOWN DEVELOPMENT PVT LTD [LAWS(MAD)-2010-3-12] [REFERRED TO]
A K BALASUNDARAM VS. KRUBA [LAWS(MAD)-2011-3-385] [REFERRED TO]
ANTHONYSAMY VS. CHRISTORAJ [LAWS(MAD)-2013-4-245] [REFERRED TO]
MOHIDEEN SHERIFF VS. K KHUL MOHAMED [LAWS(MAD)-2008-12-68] [REFERRED TO]
RAJESH VS. SHEELA [LAWS(KER)-2010-6-24] [REFERRED TO]
ELECTRONICS AND CONTROLS BANGALORE VS. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD BANGALORE [LAWS(KAR)-2010-8-18] [REFERRED TO]
V S LAD VS. SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED [LAWS(KAR)-2011-9-38] [REFERRED TO]
KANAILAL MAITY VS. KOLKATA CONSTRUCTION AND ORS. [LAWS(CAL)-2008-5-102] [REFERRED TO]
SONU RASTOGI VS. RAMESH CHANDRA RASTOGI [LAWS(UTN)-2007-3-92] [REFERRED TO]
S S JANARDHANA SHARMA VS. S GOVARDANA SHARMA [LAWS(TLNG)-2019-4-96] [REFERRED TO]
B S LEELAVATHI VS. MAHADEVAIAH [LAWS(KAR)-2016-8-246] [REFERRED TO]
OM PRAKASH AND OTHERS VS. KRISHAN DASS  [LAWS(HPH)-2018-3-47] [REFERRED TO]
MERUBHAI MOHANBHAI VS. BABUBHAI LAXMANBHAI LATHIYA [LAWS(GJH)-2012-7-377] [REFERRED TO]
VERAVAL MERCANTILE COOP BANK LTD VS. COOP BANK OF AHMEDABAD LTD [LAWS(GJH)-2013-8-252] [REFERRED TO]
SARLA AGGARWAL VS. ASHWANI KUMAR AGGARWAL [LAWS(DLH)-2012-10-156] [REFERRED TO]
SUNIL KUMAR VS. BSES RAJDHANI POWER LIMITED [LAWS(DLH)-2012-12-154] [REFERRED TO]
VINAY KUMAR JAIN AND 4 OTHERS VS. ADDITIONAL DISTRICT JUDGE AND 2 OTHERS [LAWS(ALL)-2016-7-139] [REFERRED]
SHER SINGH AND ORS VS. SUMER SINGH AND ORS [LAWS(DLH)-2017-5-293] [REFERRED TO]
T Kantharaju VS. N Kuppuswami [LAWS(MAD)-2003-12-11] [REFERRED TO]
Thavasimuthu VS. Ramasamy [LAWS(MAD)-2005-6-77] [REFERRED TO]
KEDIA OVERSEAS LTD VS. SATELLITE TOWN DEVELOPMENT PVT LTD [LAWS(MAD)-2007-12-486] [REFERRED TO]
REKHA MISHRA VS. SHIV PRASAD SRIVASTAVA [LAWS(ALL)-2014-9-17] [REFERRED TO]
DURGA PUBLICITY SERVICE AND ORS. VS. MUNICIPAL CORPORATION [LAWS(P&H)-2015-4-170] [REFERRED TO]
DNYNOBA NARAYAN DHORE VS. SMT. CHAMPABAI DEOJI [LAWS(BOM)-2021-12-310] [REFERRED TO]
DNYNOBA NARAYAN DHORE VS. SMT. CHAMPABAI DEOJI [LAWS(BOM)-2021-12-310] [REFERRED TO]
SODARI MALLAIAH VS. JADI MALLAIAH [LAWS(TLNG)-2021-1-97] [REFERRED TO]
RENEW SOLAR ENERGY TELANGANA PVT. LTD. VS. BESTHA SAILU [LAWS(TLNG)-2019-3-225] [REFERRED TO]
RAM PARKASH VS. FOOD CORPORATION OF INDIA [LAWS(P&H)-2003-3-26] [REFERRED TO]
CHARANJIT SINGH MANN VS. NEELAM MANN [LAWS(P&H)-2006-4-217] [REFERRED TO]
INDIAN PERFORMING RIGHT SOCIETY VS. ENTERTAINMENT NETWORK INDIA LTD [LAWS(DLH)-2011-4-132] [REFERRED TO]
SOUTHERN ANCILLARIES VS. SOUTHERN ALLOY FOUNDARIES PRIVATE LIMITED [LAWS(MAD)-2003-3-165] [REFERRED TO]
STATE OF U P VS. VIVEKANAND SINGH [LAWS(ALL)-2015-5-213] [REFERRED TO]
BRIJENDRA SINGH VS. SUNIL KUMAR ASTHANA [LAWS(ALL)-2016-4-161] [REFERRED TO]
RADHAKRISHNAN VS. PATTU AMLMA [LAWS(MAD)-2006-11-276] [REFERRED TO]
NARAIN DAS VS. PRESCRIBED AUTHORITY CIVIL JUDGE S.D. LUCKNOW [LAWS(ALL)-2022-2-82] [REFERRED TO]
ANIL VS. ANITA [LAWS(BOM)-2021-8-70] [REFERRED TO]
ALAUDDIN LASKAR AND ANR S/O MONIR UDDIN LASKAR VS. ANGURA BEGUM W/O ALAUDDIN LASKAR [LAWS(GAU)-2018-9-123] [REFERRED TO]
BHU DEO VS. DISTRICT JUDGE ETAH [LAWS(ALL)-2006-9-23] [REFERRED TO]
GITA RANI MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-12-22] [REFERRED TO]
SUNDAR LAL VS. MADHUSOODANAN [LAWS(KER)-2022-9-235] [REFERRED TO]
INDEPENDENT GAS BASED POWER PRODUCERS ASSOCIATION VS. UNION OF INDIA AND ORS. [LAWS(APH)-2015-1-13] [REFERRED TO]
G.N. NAIDU AND ANOTHER VS. MOHD. FAROOK ALI KHAN [LAWS(APH)-2016-12-46] [REFERRED TO]
SURJEET SINGH VS. ADDITIONAL DISTRICT JUDGE SITAPUR [LAWS(ALL)-2011-3-17] [REFERRED TO]
WAHEEDA BEGUM VS. MD.YAKUB [LAWS(APH)-2014-1-5] [REFERRED TO]
A. KRISHNA RAO VS. A. NARAHARI RAO [LAWS(APH)-2014-7-125] [REFERRED TO]
NANDRAM VS. BABOOLAL @ BABBOO [LAWS(MPH)-2012-8-187] [REFERRED TO]
SITARAM PAL VS. RAM PRASAD [LAWS(MPH)-2009-10-2] [REFERRED TO]
ALAKH PRAKASH VS. RAM KUMAR AND OTHERS [LAWS(ALL)-2005-4-271] [REFERRED TO]
MOHAMMAD ABDULLAH MIR VS. MOHAMMAD AKBAR GANIE [LAWS(J&K)-2020-10-25] [REFERRED TO]
MANU MAHARANI HOTELS LTD VS. THKUR DAN SINGH BIST TRUST [LAWS(UTN)-2010-5-3] [REFERRED TO]
N MURUGAN VS. N DEIVANAYAGAM (DIED) [LAWS(MAD)-2018-4-304] [REFERRED TO]
RAJENDRAN VS. PARVATHY [LAWS(MAD)-2018-6-420] [REFERRED TO]
MADAKANNU NADAR VS. PALTHURAI [LAWS(MAD)-2019-7-38] [REFERRED TO]
RAJAMANI VS. KUMARASAMY [LAWS(MAD)-2009-12-401] [REFERRED TO]
RENGARAJAN VS. RAJENDRAN [LAWS(MAD)-2017-5-27] [REFERRED TO]
HAKAM SINGH VS. BALJIT SINGH [LAWS(P&H)-2006-5-379] [REFERRED TO]
PUNJAB NATIONAL BANK VS. INDIAN BANK [LAWS(SC)-2003-4-6] [REFERRED]
SMT. B.S. LEELAVATHI (SINCE DEAD) BY HER L.R. VS. MAHADEVAIAH [LAWS(KAR)-2016-8-231] [REFERRED TO]
C MAINKYA REDDY DIED VS. CHIGURLAPALLY PEDDA YELLA REDDYDIED [LAWS(TLNG)-2019-4-18] [REFERRED TO]
DASS ESTATE PVT LTD VS. KARAR AND COMPANY [LAWS(CAL)-2010-7-108] [REFERRED TO]
GAUTAM ROY VS. DEBENDRA BAJORIA & ORS. [LAWS(CAL)-2008-7-127] [REFERRED TO]
H. K. ANAND VS. S. GURCHARAN SINGH BHASIN [LAWS(DLH)-2019-7-130] [REFERRED TO]
P GANESHAMMAL VS. M JEGANATHAN [LAWS(MAD)-2003-6-101] [REFERRED TO]
RAM KUMAR & OTHERS VS. BOARD OF REVENUE [LAWS(ALL)-2017-5-591] [REFERRED TO]
PREETI VS. SANDEEP ASTHANA [LAWS(ALL)-2017-9-11] [REFERRED TO]
DEV PHARMCY VS. NOVA INTERNATIONAL [LAWS(DLH)-2003-9-17] [REFERRED TO]
MARIGOLD PREMISES PVT. LTD VS. MARIGOLD PHASE III CO-OPERATIVE HOUSING SOCIETY LTD [LAWS(BOM)-2023-7-633] [REFERRED TO]
ARUN GOGOI VS. LABANYA DAS [LAWS(GAU)-2017-9-23] [REFERRED TO]
K. K. SHAH VS. STATE BANK OF INDIA [LAWS(GJH)-2013-1-258] [REFERRED TO]
PAPANNA VS. VENKATASWAMY [LAWS(KAR)-2008-8-49] [REFERRED TO]
SARATHAMANI VS. R C CHENNIAPPAN [LAWS(MAD)-2009-6-309] [REFERRED TO]
MUTHUPPANDIAN VS. PERIATHAI [LAWS(MAD)-2018-4-472] [REFERRED TO]
ROHIA BEEVI VS. MARIAMMA (DIED) [LAWS(MAD)-2018-7-928] [REFERRED TO]
GANPATLAL HIRALAL BHAVSAR VS. GANGA BAI [LAWS(MPH)-2022-10-71] [REFERRED TO]
KAILASH SINGH VS. BUNDEL SINGH [LAWS(MPH)-2014-2-165] [REFERRED TO]
PRABHA DEVI VS. RITA PRASAD [LAWS(JHAR)-2003-1-29] [REFERRED TO]
BHAWAR SINGH VS. BHARATBAI [LAWS(MPH)-2016-1-27] [REFERRED TO]
BARJI VS. THAKURJI SHRI DWARKADHEESJI [LAWS(RAJ)-2004-5-17] [REFERRED TO]
JAI PRAKASH INDUSTRIES LTD VS. LALIT BHASIN [LAWS(ALL)-2003-3-4] [REFERRED TO]
BANWARILAL VS. LATA [LAWS(BOM)-2014-9-155] [REFERRED TO]
GATTU MAHESH VS. T S SELVA RAJ AND ELEVEN ORS [LAWS(APH)-2011-2-100] [REFERRED TO]
VINOD GUPTA VS. FATIMA MIRAZ SULTANA [LAWS(APH)-2017-7-34] [REFERRED TO]
ARISH RAJAN VS. JITHA RAJ [LAWS(KER)-2019-6-212] [REFERRED TO]
SHREEMAT PANDEY AND ORS. VS. PRADEEP JAIN AND ORS. [LAWS(RAJ)-2014-10-100] [REFERRED TO]
MAHABIR PRASAD ALIAS MAHAVIR PRASAD VS. BINDA DEVI AND MRITUNJAY KUMAR [LAWS(PAT)-2004-4-29] [REFERRED TO]
MRS. PRAMITI BOSE, WIFE OF KABIR SHANKAR BOSE, DAUGHTER OF SRI KALYAN BANERJEE, RESIDENT OF AND RESIDING AT 37 VS. MR. KABIR SHANKAR BOSE, SON OF SRI SAMIR BOSE, RESIDENT OF Y [LAWS(PAT)-2017-3-14] [REFERRED TO]
ANURAG VS. STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-7-358] [REFERRED TO]
SMT. KALA DEVI VS. PRAVEEN SURANA [LAWS(RAJ)-2017-2-157] [REFERRED TO]
SHAMIM AHMAD VS. STATE OF U P [LAWS(ALL)-2010-10-81] [REFERRED TO]
SANTLAL VS. RAMKEWAL [LAWS(ALL)-2014-9-32] [REFERRED TO]
MANJIT SINGH VS. SHAM SINGH [LAWS(P&H)-2015-5-230] [REFERRED TO]
JAGMAL SINGH VS. IQBAL SINGH [LAWS(P&H)-2017-8-59] [REFERRED TO]
AKKO KAUR VS. AJIT SINGH [LAWS(P&H)-2022-3-213] [REFERRED TO]
MOKHTAR AHMAD VS. AURANGJEB KHAN [LAWS(PAT)-2011-11-77] [REFERRED TO]
R.D.SUBRAMONIAN VS. C. B. SUKUMARA KURUP [LAWS(KER)-2019-6-278] [REFERRED TO]
HITENDRA JAIN VS. VIMAL KUMAR TRIPATHI [LAWS(ALL)-2014-7-238] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. PRECIOUS FINANCE INVESTMENT PVT LTD [LAWS(BOM)-2006-10-107] [REFERRED TO]
MOHAN MALURAM AGRAWAL VS. KALADEVI SAWARMAL AGRAWAL [LAWS(BOM)-2006-10-144] [REFERRED TO]
BANSDEV VS. MANDEV [LAWS(CHH)-2019-12-64] [REFERRED TO]
NITESH C. PATEL VS. ONAEX NATURA (P.) LTD. [LAWS(CL)-2012-8-5] [REFERRED TO]
WARANGALDR CHUKKA PRABHAKAR VS. ISMAPALLY BHADRAMMA [LAWS(TLNG)-2019-2-79] [REFERRED TO]
M/S COSTA PINTO & ASSOCIATES VS. M/S PRESTIGE HOLIDAY RESORTS LLP [LAWS(BOM)-2019-3-191] [REFERRED TO]
ALKAPURI CO OPERATIVE HOUSING VS. JAYANTIBHAI NAGINBHAI [LAWS(SC)-2009-1-54] [REFERRED TO]
SARASWATI BHANDARI VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-11-44] [REFERRED TO]
SHAHZADA BASHIR QARI VS. L SHEIKH [LAWS(J&K)-2009-5-51] [REFERRED TO]
BINODINI SADUAL VS. RANJIT KUMAR MOHANTY & OTHERS [LAWS(ORI)-2017-8-2] [REFERRED TO]
SAHBALI VS. NAKHADU AND 8 OTHERS [LAWS(ALL)-2017-1-234] [REFERRED TO]
AJENDRAPRASADJI NARENDRAPRASAD-JI PANDE VS. SWAMI KESHAVPRAKASHDASJI GURUPUJYA NARAYNPRIYADASJI [LAWS(GJH)-2006-3-43] [REFERRED TO]
BHANDARI PRODUCTS A PROPRIETORY CONCERN VS. GIRIRAJ ENTERPRISES [LAWS(GJH)-2007-1-10] [REFERRED TO]
RAMESH S/O JETHANAND NAWANI VS. ASHOK S/O JETHANAND NAWANI [LAWS(BOM)-2021-8-234] [REFERRED TO]
MIR MOHIBUL HUSSAIN VS. KAMRUJ ZAMAN [LAWS(GAU)-2011-4-47] [REFERRED TO]
RAVINDRAKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2012-10-98] [REFERRED TO]
SAGAYA RAJ A S/O LATE C AROGYAPPA VS. GABRIEL M S/O MARIYAPPA [LAWS(KAR)-2018-9-51] [REFERRED TO]
DINESH CHANDRA JAIN VS. CIVIL JUDGE JUNIOR DIVISION [LAWS(ALL)-2005-2-211] [REFERRED TO]
SONY KABUSHIKI KAISHA VS. MAHALUXMI TEXTILE MILLS [LAWS(CAL)-2020-2-164] [REFERRED TO]
KAILASH NATH VS. XTH ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2013-1-195] [REFERRED TO]
FUTURE BUILDERS CO OPERATIVE HOUSING SOCIETY SECUNDERBAD VS. S MALLA REDDY [LAWS(APH)-2007-12-68] [REFERRED TO]
GANGADHAR NARLA VS. NALIN GALA [LAWS(MPH)-2023-10-54] [REFERRED TO]
MUTHUVEL VS. MARIA SHOPANA [LAWS(MAD)-2018-6-721] [REFERRED TO]
MALIK BASHA VS. SOUKATH ALI KHAN [LAWS(MAD)-2010-3-129] [REFERRED TO]
VIKASH JAIN VS. UNION OF INDIA [LAWS(RAJ)-2022-5-382] [REFERRED TO]
T VEERA VENKATA RAO VS. TIKKANA VENKATA RAMANA [LAWS(APH)-2010-1-28] [REFERRED TO]
JAGATH SWAPNA AND CO VS. CHURCH OF SOUTH INDIA TRUST ASSOCIATION [LAWS(APH)-2011-2-61] [REFERRED TO]
SOHAN LAL VS. RAMJEEVAN [LAWS(RAJ)-2020-3-90] [REFERRED TO]
GUNDEPALLI ANJANEYULU VS. CALINDI VARALAKSHMI AND ORS. [LAWS(APH)-2020-1-52] [REFERRED TO]
VEENA PRABHAKUMAR VS. DHANLAXMI BANK [LAWS(KER)-2019-4-197] [REFERRED TO]
RAM PARKASH VS. KRESHAN CHAND AND ANOTHER [LAWS(P&H)-2011-10-158] [REFERRED]
A 1 CO OPERATIVE HOUSING SOC LTD VS. R JAIKISHAN [LAWS(BOM)-2004-9-35] [REFERRED TO]
SHIVAJI BANAJI BHAGAT VS. MAROTI DEWAJI PAWAR [LAWS(BOM)-2008-1-130] [REFERRED TO]
ASHIM SETHI VS. MEENA SETHI [LAWS(P&H)-2014-3-406] [REFERRED TO]
VINOD KUMAR AND ORS. VS. CHIMAN LAL AND ORS. [LAWS(P&H)-2014-8-254] [REFERRED TO]
PRABHAKAR UNIYAL VS. CHINTA DEVI [LAWS(ALL)-2006-7-105] [REFERRED TO]
SONELAL AND OTHERS VS. PUSAU AND OTHERS [LAWS(MPH)-2018-2-576] [REFERRED TO]
PARSHRAM TANAJI AHER VS. DATTU KADU AHER [LAWS(BOM)-2013-9-90] [REFERRED TO]
SHARAYU RAMKRISHNA MHATRE VS. CHANDRAKANT RAMKRISHNA MHATRE [LAWS(BOM)-2014-8-17] [REFERRED TO]
NOOR MOHAMMAD SHEIKH VS. KASHEM ALI SHEIKH [LAWS(CAL)-2012-6-45] [REFERRED TO]
GHANASHYAM DAS SHAH VS. BENGAL BONDED WAREHOUSE ASSOCIATION [LAWS(CAL)-2014-1-2] [REFERRED TO]
CHANDAN SINGH AND OTHERS VS. INDRAJ SINGH AND ANOTHER [LAWS(MPH)-2013-4-251] [REFERRED]
NATHURAM AND OTHERS VS. RAGHUVEERDAS [LAWS(MPH)-2006-2-135] [REFERRED TO]
PONNUSAMY (DIED) SETTU VS. ARUMUGAM(DIED) [LAWS(MAD)-2019-8-210] [REFERRED TO]
N.K. MAHESH VS. VASNA SOMAN AND ORS. [LAWS(MAD)-2015-6-263] [REFERRED TO]
JEBAMONY VS. CHINTHAMONY [LAWS(MAD)-2018-7-927] [REFERRED TO]
SUSEELA VS. RANI [LAWS(MAD)-2018-7-1556] [REFERRED TO]
BHASKARAN NAIR VS. P CHANDRAMATHIYAMMA [LAWS(KER)-2005-12-47] [REFERRED TO]
TWENTIETH CENTURY FOX FILMS CORPORATION VS. NRI FILMS PRODUCTION ASSOCIATES PRIVATE LIMITED [LAWS(KAR)-2003-1-19] [REFERRED TO]
H AZIZ KHAN VS. MUNIYAMMA [LAWS(KAR)-2004-3-23] [REFERRED TO]
GOETZE INDIA LTD VS. H R THIMAPPA GOWDA [LAWS(KAR)-2006-7-26] [REFERRED TO]
SHILPABEN ALIAS GEETABEN VS. RUCHIR JAYANTIBHAI DESAI [LAWS(GJH)-2007-7-57] [REFERRED TO]
SCHENCR PROCESS INDIA LTD VS. VIDEOCON INDUSTRIES LTD [LAWS(GJH)-2012-3-57] [REFERRED TO]
PANKAJ SHARMA & OTHERS VS. H P STATE ELECTRICITY BOARD & OTHERS [LAWS(HPH)-2016-6-274] [REFERRED TO]
JAWAHAR LAL VS. DEWAN CHAND [LAWS(P&H)-2008-4-104] [REFERRED TO]
KAILASH AND ANR. VS. YASINA AND ORS. [LAWS(P&H)-2009-10-103] [REFERRED TO]
BHARAT KARSONDAS THAKKAR VS. KIRAN CONSTRUCTION CO [LAWS(SC)-2008-4-84] [REFERRED TO]
RENUKARADHYA VS. B.M. RAJANNA [LAWS(KAR)-2023-6-100] [REFERRED TO]
PANKAJA VS. YELLAPPA [LAWS(SC)-2004-8-30] [REFERRED TO]
GOA FOUNDATION VS. TOWN AND COUNTRY PLANNING DEPARTMENT [LAWS(BOM)-2021-1-105] [REFERRED TO]
ARCHIE COMIC PUBLICATIONS VS. PURPLE CREATIONS PVT LTD [LAWS(DLH)-2010-9-37] [REFERRED TO]
SOUTH ASIA HUMAN RIGHTS DOCUMENTATION TRUST & OTHERS VS. SUHAS CHAKMA & OTHERS [LAWS(DLH)-2017-12-358] [REFERRED TO]
HITESH GOLA VS. ROYAL BANK OF SCOTLAND, INDIA (RBS) [LAWS(DLH)-2023-3-7] [REFERRED TO]
SHAFIUDDIN VS. MASHUR ALAM [LAWS(ALL)-2019-1-31] [REFERRED TO]
MADHURIBEN SHASHIKANT JOSHI VS. SARLABEN YASHESHCHANDRA DESAI [LAWS(GJH)-2006-2-87] [REFERRED TO]
GURUPADA SINHA VS. RAFIQUE MIDDEY [LAWS(CAL)-2011-4-21] [REFERRED TO]
NARASAMMAL VS. S V GURUNATHAN [LAWS(MAD)-2005-4-27] [REFERRED TO]
YUDHVIR SINGH VS. DHARAMVIR [LAWS(DLH)-2014-10-134] [REFERRED TO]
NARINDER KUMAR KUNDRA VS. ANIL NIJHAWAN [LAWS(DLH)-2004-2-8] [REFERRED TO]
B K AGGARWAL AND ANOTHER VS. AVINASH GROVER AND OTHERS [LAWS(P&H)-2014-12-359] [REFERRED]
SHARWAN KUMAR MITTAL VS. VIBHA GOEL AND ORS. [LAWS(P&H)-2015-4-137] [REFERRED TO]
SATYA DEVI AND ANR. VS. ADMINISTRATOR OFFICER AND ORS. [LAWS(RAJ)-2013-7-222] [REFERRED TO]
DABBARA SUJATHA VS. MADINENI RAMANNA [LAWS(APH)-2016-10-50] [REFERRED TO]
GADAMSETTY VEERANJENEYULU VS. POKURU RAMAIAH & ANR [LAWS(APH)-2018-7-35] [REFERRED TO]
GURDIT SINGH & GURDITA SINGH VS. NIRMAL RANI @ NIRMALA RANI AND OTHERS [LAWS(P&H)-2011-11-202] [REFERRED TO]
MAHAJAN SAHKARI AWAS SAMITI LTD. VS. RESHAM SINGH AND ORS. [LAWS(ALL)-2015-10-83] [REFERRED TO]
P.MUKUNDA RAO VS. ELURU TOWN AUTO MOBILE MECHANICAL ASSOCIATION [LAWS(APH)-2022-6-39] [REFERRED TO]
RAJESH KUMAR AGGARWAL VS. K K MODI [LAWS(SC)-2006-3-83] [REFERRED TO]
BHAWANJIT SINGH VS. JASWINDERJIT SINGH BHULLER [LAWS(P&H)-2007-9-12] [REFERRED TO]
UNION OF INDIA VS. AZMATHULLA MEKHRI [LAWS(KAR)-2014-2-26] [REFERRED TO]
RAMASWAMY REDDY VS. SMT. YELLAMMA OTHERS [LAWS(KAR)-2016-1-307] [REFERRED TO]
VEDPRAKSH POWER PRIVATE LIMITED VS. POWER COMPANY OF KARNATAKA LIMITED [LAWS(KAR)-2016-12-13] [REFERRED TO]
OM PAL SINGH VS. RAJESH KUMAR KAURA [LAWS(UTN)-2019-12-83] [REFERRED TO]
HARPRASAD VS. MEERHASAN [LAWS(UTN)-2019-7-97] [REFERRED TO]
SRI RANA PRATAP SINGH VS. KANAKLATA [LAWS(UTN)-2004-9-33] [REFERRED TO]
SUBASH GUPTA VS. YADAP NEPAL [LAWS(SIK)-2017-9-6] [REFERRED TO]
ORUGANTI RAMULU VS. P. RAVINDAR GOUD [LAWS(TLNG)-2022-11-104] [REFERRED TO]
HEENA METALS PVT VS. BASANT GLOBAL TRADE PVT. LTD [LAWS(BOM)-2021-2-9] [REFERRED TO]
RATHORE TRADING CO VS. HARMINDER KAUR [LAWS(CHH)-2010-4-46] [REFERRED TO]
ALKA KHEMAKA VS. KISHAN LAKKAR [LAWS(CAL)-2007-3-48] [REFERRED TO]
SARABJIT SINGH VS. GURINDER SINGH SANDHU [LAWS(DLH)-2006-4-85] [REFERRED TO]
MOHAR SINGH YADAV VS. MAHENDRA SINGH JAIN [LAWS(ALL)-2016-5-118] [REFERRED TO]
KIRTI SHARMA VS. A D J COURT NO 1 AND 2 OTHERS [LAWS(ALL)-2016-5-568] [REFERRED]
SMT. SUDHA RANI VS. ADITYA TANDON(MINOR) AND 2 OTHERS [LAWS(ALL)-2017-1-225] [REFERRED TO]
YAKOOB @ MOHD. YAKOOB VS. SARFARAJ KHAN [LAWS(ALL)-2015-3-300] [REFERRED TO]
SANSAR CHAND VS. JAGATTAR LAL AND OTHERS [LAWS(J&K)-2017-5-57] [REFERRED TO]
MADAN SINGH VS. MUNDI RAM [LAWS(HPH)-2018-5-169] [REFERRED TO]
G GURUNATHAN VS. J MUTHULAKSHMI [LAWS(MAD)-2011-4-305] [REFERRED TO]
MARIAMMAL VS. PERUMAL AMMAL [LAWS(MAD)-2017-8-204] [REFERRED TO]
PARAMASIVAM AND OTHERS VS. SOUNDARARAJAN [LAWS(MAD)-2018-4-1364] [REFERRED TO]
JEYA VS. R LAKSHMI [LAWS(MAD)-2018-6-483] [REFERRED TO]
RAMESH SINGH VS. VAIJANTI BAI [LAWS(MPH)-2003-7-3] [REFERRED TO]
ARVIND KUMAR NITIN KUMARI MEMORIAL TRUST VS. NIMAD VANITA WISHWA KHANDWA [LAWS(MPH)-2004-4-36] [REFERRED TO]
KANHAIYALAL VISHWAMBHERDAYAL AGRAWAL VS. MUKTILAL RAMESHWARDAS NAREDI [LAWS(MPH)-2006-3-1] [REFERRED TO]
JAYRAM S/O KACHARMAL MALI VS. RAJJAQ [LAWS(MPH)-2019-3-171] [REFERRED TO]
HIMALAYA BUILDERS PVT. LTD VS. SHRIJI BUILDERS [LAWS(BOM)-2013-7-173] [REFERRED TO]
DENA BANK VS. APPLE FINANCE LIMITED [LAWS(BOM)-2013-9-143] [REFERRED TO]
BANWARILAL S/O SHRIRAM SHARMA VS. LATA W/O BANWARILAL SHARMA [LAWS(BOM)-2014-11-63] [REFERRED TO]
MATTER OF GRASIM INDUSTRIES LTD VS. OWNERS AND PARTIES INTERESTED INT [LAWS(CAL)-2023-7-9] [REFERRED TO]
ASIM KHAN VS. ZAHID ALI [LAWS(DLH)-2015-1-157] [REFERRED TO]
K. K. SHAH VS. STATE BANK OF INDIA [LAWS(GJH)-2013-1-27] [REFERRED TO]
HIMMATBHAI ARJANBHAI SAVANI VS. SURAT MUNICIPAL CORPORATION [LAWS(GJH)-2013-7-256] [REFERRED TO]
KAMALSHA ALLARAKHASHA DIWAN TRUSTEE OF MADARSHA DIWAN AND ORS VS. HUSSAINSHA AKBARSHA SAIYED AND ORS [LAWS(GJH)-2013-8-206] [REFERRED TO]
SULEKHA BEEVI VS. ABU BACKER [LAWS(KER)-2011-7-81] [REFERRED TO]
G ELUMALAI VS. G VENKATESAN [LAWS(MAD)-2008-10-42] [REFERRED TO]
MAHESH CENTRE VS. PEOPLE CHARITY FUND [LAWS(KAR)-2007-9-65] [REFERRED TO]
DORAI RAJU VS. M JAYARAM [LAWS(KAR)-2010-1-39] [REFERRED TO]
DHRUB NARAYAN SINGH SON OF LATE DEODHARI SINGH VS. BAIKUNTH SINGH SON OF BASANT SINGH [LAWS(PAT)-2017-4-173] [REFERRED TO]
BASHISHTHA SINGH VS. RAJIV RANJAN TRIVEDI [LAWS(PAT)-2018-1-139] [REFERRED TO]
MD. SHAHNAWAZ KHAN AND ANOTHER VS. SHAIK SHAJAHAN HOSSAIN AND OTHERS [LAWS(CAL)-2018-8-316] [REFERRED TO]
SAMIR KUMAR KUNDU VS. DIPALI ROY [LAWS(CAL)-2019-11-20] [REFERRED TO]
RADIANT SILK MILLS (PVT) LTD VS. ADDL. CIVIL JUDGE JD NO.3 JAIPUR CITY JAIPUR [LAWS(RAJ)-2012-5-159] [REFERRED TO]
VASUDEOBHAI S O JADHAOJI RATHOD VS. NEELA [LAWS(BOM)-2004-12-20] [REFERRED TO]
AKULA SUBBA RAO VS. A RANGANADHAM [LAWS(APH)-2019-8-77] [REFERRED TO]
RAM DAYAL & 2 ORS. VS. DISTRICT JUDGE SULTANPUR & 3 ORS. [LAWS(ALL)-2011-10-178] [REFERRED TO]
RAJENDRA SHANKER TRIPATHI VS. AJAY KUMAR GUPTA [LAWS(ALL)-2011-4-248] [REFERRED TO]
K T BHATLAGARI SUBBANARSAIAH VS. K T VENKATA CHALAMAIAH [LAWS(APH)-2003-11-107] [REFERRRED TO]
STATE OF ANDHRA PPADESH IRRIGATION and CAD DEPARTMENT VS. GAYATRI PROJECTS LIMITED [LAWS(APH)-2003-12-36] [REFERRED TO]
G. RAVINDER RAO AND ORS. VS. WONDERLA HOLIDAYS (PVT.) LTD. [LAWS(APH)-2015-3-114] [REFERRED TO]
ASHOK JAIN VS. RUCHITA AGNIHOTRI [LAWS(MPH)-2017-11-181] [REFERRED TO]
SMT. SUMAN MITTAL VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-35] [REFERRED TO]
RAIS AHMAD VS. ADDL DISTRICT JUDGE SPECIAL JUDGE ALIASE C ACTALIAS BUDAUN [LAWS(ALL)-2003-11-63] [REFERRED TO]
RAVI KRISHNA VERMA VS. COMMITTEE OF MANAGEMENT CHUTKI BHANDAR GIRLS INTER COLLEGE [LAWS(ALL)-2004-3-235] [REFERRED TO]
IMTIAZ AHMAD VS. ADDL DIST JUDGE [LAWS(ALL)-2005-10-179] [REFERRED TO]
SICAL LOGISTICS LIMITED VS. MARG CONSTRUCTIONS LIMITED [LAWS(MAD)-2009-2-74] [REFERRED TO]
KHASJAMDA MINING COMPANY VS. SINGHBHUM MINERAL COMPANY [LAWS(JHAR)-2010-9-42] [REFERRED TO]
SUDHIR JHA VS. KRISHNA DANGIWALA [LAWS(MPH)-2007-9-61] [REFERRED TO]
JASPREET KAUR VS. RAMKRISHNA [LAWS(MPH)-2010-5-24] [REFERRED TO]
SUMAN AGRAWAL VS. RAJESH VERMA [LAWS(MPH)-2014-1-53] [REFERRED TO]
PONNIAMMAN EDUCATIONAL TRUST VS. CHURCH OF CHRIST CHARITABLE TRUST AND EDUCATIONAL CHARITABLE SOCIETY [LAWS(MAD)-2011-8-126] [REFERRED TO]
VIJAYAKUMAR VS. NAINAMMAL AND ORS. [LAWS(MAD)-2015-9-206] [REFERRED TO]
TATA POWER DELHI DISTRIBUTION LTD VS. DELHI STATE ELECTRICITY WORKERS UNION [LAWS(DLH)-2015-1-170] [REFERRED TO]
SUSHMITA BEGUM VS. THE STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-4-7] [REFERRED TO]
ALAUDDIN LASKAR AND ANR. VS. TUNI DAS AND 3 ORS. [LAWS(GAU)-2018-9-148] [REFERRED TO]
RAMA SHANU NAIK DESSAI VS. DIRECTOR, GOA STATE URBAN DEVELOPMENT AGENCY [LAWS(BOM)-2023-4-45] [REFERRED TO]
MILAAP SOCIAL VENTURES INDIA PVT. LTD VS. GOOGLE INDIA PVT. LTD [LAWS(KAR)-2022-11-680] [REFERRED TO]
THOMAS VS. SAIDALAVI [LAWS(KER)-2005-3-21] [REFERRED TO]
N. KRISHNAPPA VS. R. DILIP KUMAR [LAWS(KAR)-2020-6-432] [REFERRED TO]
Executive Officer Karnataka State Hai Committee VS. Sri Syed Mohammed Since Dead By His Lrs. and others [LAWS(KAR)-2011-1-115] [REFERRED TO]
GOPI KRISHNA DAMANI VS. T N NARENDRA REDDY [LAWS(KAR)-2018-6-12] [REFERRED TO]
JAGDISHBHAI GORDHANDAS BOSAMIYA AND ORS VS. HEIRS AND LEGAL REPRESENTATIVES OF PRADEEPKUMAR CHUNILAL BOSAMIYA AND ORS [LAWS(GJH)-2014-4-225] [REFERRED TO]
ANIL NANDA AND ANR. VS. ESCORTS LTD. AND ORS. [LAWS(DLH)-2009-9-359] [REFERRED TO]
T. VENKAT RAM REDDY VS. BLUE CHIP CAPITAL SERVICES PVT. LTD. AND ANR. [LAWS(DLH)-2017-4-158] [REFERRED TO]
MAYA RANI LAHA VS. BIRENDRA NATH AUDDY [LAWS(CAL)-2008-2-85] [REFERRED TO]
D & H INDIA LTD. VS. SUPERON SCHWEISSTECHNIK INDIA LTD [LAWS(DLH)-2020-3-62] [REFERRED TO]
VISHUBHAI RAMTUJI THAKORE VS. JUHAJI PRATAPJI THAKORE DECD. THRO HEIRS [LAWS(GJH)-2018-6-164] [REFERRED TO]
D V ATHISAYARAJ VS. TIRUNELVELI DIOCESE TRUST ASSOCIATION [LAWS(MAD)-2005-8-234] [REFERRED TO]
BHUPINDER SINGH VS. BALWANT KAUR [LAWS(P&H)-2003-8-88] [REFERRED TO]
URMILA DEVI VS. NAR SINGH [LAWS(P&H)-2005-1-78] [REFERRED TO]
SMT. SAKUNTALA MISHRA VS. RAGHUNATH MISHRA [LAWS(ORI)-2016-2-91] [REFERRED TO]
L.C. HANUMANTHAPPA VS. H.B. SHIVAKUMAR [LAWS(SC)-2015-8-67] [REFERRED TO]
JANGI RAM VS. JOGI RAM [LAWS(P&H)-2006-2-333] [REFERRED TO]
MARUTI KONDIBA GORAD VS. NAMDEV SHAMBHU PATIL [LAWS(BOM)-2019-11-140] [REFERRED TO]
K. MANJUNATH VS. K. GURUNATH [LAWS(KAR)-2016-2-222] [REFERRED TO]
NARAYANMURTHY VS. GOPALLABIC [LAWS(KAR)-2018-10-352] [REFERRED TO]
L K TRUST VS. RADHAKRISHNA KHANDASARI SUGAR FACTORY [LAWS(KAR)-2018-12-254] [REFERRED TO]
SALEEM VS. IIND ADDITIONAL DISTRICT JUDGE BALRAMPUR [LAWS(ALL)-2008-2-237] [REFERRED TO]
SATYA DEV-SHAKUNTLA DEVI EDUCATIONAL TRUST VS. ADDL. DISTRICT JUDGE/SPECIAL JUDGE [LAWS(ALL)-2014-4-223] [REFERRED TO]
PRAVIN ALIAS PRAMOD RAJABHAU SARNAIK VS. ANKUSHRAO SHESHRAO SARNAIK [LAWS(BOM)-2008-8-650] [REFERRED]
UJJAGAR SINGH VS. JAGPAL SINGH [LAWS(P&H)-2015-2-467] [REFERRED TO]
M/S. ACC LIMITED VS. M/S. KAMAL TYRE & BUILDING MATERIAL SUPPLIERS [LAWS(P&H)-2018-3-166] [REFERRED TO]
SUBRAMANIAN VS. ABOOBACKER KOYA [LAWS(KER)-2003-8-42] [REFERRED TO]
XAVIER FERRAO VS. THERESA FERRAO [LAWS(KAR)-2007-7-24] [REFERRED TO]
ABDUL KHALIQUE VS. ABDUL SATTAR [LAWS(GAU)-2007-3-46] [REFERRED TO]
GOPENDRA GOSWAMI VS. HARADHAN DAS [LAWS(GAU)-2008-9-41] [REFERRED TO]
VIJEYENDRA SINGH VS. STATE OF H.P [LAWS(HPH)-2012-1-87] [REFERRED TO]
KAMTA PRASAD VS. SUGRIV PRASAD [LAWS(MPH)-2003-12-13] [REFERRED TO]
PARAMANAND AGARWAL VS. ABL INTERNATIONAL LTD. [LAWS(CAL)-2014-1-42] [REFERRED TO]
DEVENDRA MOHAN VS. STATE OF U P [LAWS(ALL)-2004-1-37] [REFERRED TO]
NIHAL VS. DISTRICT JUDGE [LAWS(ALL)-2004-9-246] [REFERRED TO]
ABDUL MATEEM VS. MEHANDI HASAN [LAWS(ALL)-2006-5-244] [REFERRED TO]
FGP LIMITED VS. SALEH HOOSEINI DOCTOR [LAWS(BOM)-2014-7-188] [REFERRED TO]
VARDHAMAN STANAKVASI JAIN VS. MUNICIPAL CORPORATION OF GR. MUMBAI [LAWS(BOM)-2014-8-120] [REFERRED TO]
ANJU TIMBLO AND ORS. VS. DILIP TIMBLO AND ORS. [LAWS(BOM)-2015-8-18] [REFERRED TO]
G.S. PRAKASH VS. POLASA HANUMANLU [LAWS(APH)-2014-7-114] [REFERRED TO]
ANKAM GOVINDAMMA VS. SYED SHAFEEULLAH [LAWS(APH)-2018-6-49] [REFERRED TO]
ARISH RAJAN VS. JITHA RAJ [LAWS(KER)-2019-6-273] [REFERRED TO]
MAGULURI VENKATA SUBBARAO VS. SYED KHASIMSAHBED [LAWS(APH)-2003-2-51] [REFERRED TO]
PHOOL CHAND VS. APPELLATE RENT TRIBUNAL [LAWS(RAJ)-2008-3-5] [REFERRED TO]
DAVINDER SINGH VS. SURJIT MALHOTRA [LAWS(DLH)-2005-10-3] [REFERRED TO]
LOIL OVERSEAS FOODS LTD VS. MGR HOLDINGS P LTD [LAWS(DLH)-2011-9-172] [REFERRED TO]
VED PRAKASH YADAV VS. NARAYAN DAS [LAWS(DLH)-2013-9-318] [REFERRED TO]
RAGHBIR SINGH CHHABRA VS. HOLY STAR NATURAL RESOURCES LTD [LAWS(DLH)-2023-3-76] [REFERRED TO]
SELLAMMAL NOW DECEASED VS. M NATESAN [LAWS(MAD)-2003-10-228] [REFERRED TO]
D RAMANUJAM VS. R PANNEERSELVAM [LAWS(MAD)-2006-3-200] [REFERRED TO]
NAMITA ROY VS. BENGAL GREENFIELD HOUSING DEVELOPMENT COMPANY LTD [LAWS(CAL)-2010-4-34] [REFERRED TO]
SUBHASHINI MALIK VS. S.K. GANDHI & ORS. [LAWS(DLH)-2016-9-123] [REFERRED TO]
G VENKAT REDDY VS. G VIJAYALAKSHMI [LAWS(TLNG)-2019-2-66] [REFERRED TO]
JAYABHARAT CREDIT and INVESTMENT CO LTD VS. ARUN KUMAR GHOSH [LAWS(CAL)-2005-5-44] [REFERRED TO]
SHRI PRABHAKAR UNIYAL AND ORS. VS. SMT. CHINTA DEVI AND ORS. [LAWS(UTN)-2006-7-52] [REFERRED TO]
ZAREENA VS. MOHAMED HANEEF; RAO BAHADUR B P; DAVANAM CONSTRUCTIONS PVT LTD; SHOBHA DEVELOPERS LTD; CORPORATION OF CITY OF BANGALORE [LAWS(KAR)-2016-4-196] [REFERRED]
DEEPALI VS. PANKAJ GUPTA [LAWS(P&H)-2006-9-83] [REFERRED TO]
PRITHI PAL SINGH VS. AMRIK SINGH [LAWS(P&H)-2008-2-130] [REFERRED TO]