Referred Judgements :-

HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED]
P G I OF M E AND RESERCH CHANDIGARH VS. RAJ KUMAR [REFERRED]

Cited Judgements :-

MUNICIPAL CORPORATION OF DELHI VS. DAULAT RAM [LAWS(DLH)-2004-8-45] [REFERRED TO]
THANKUR SINGH RAWAT VS. JAGJIT INDUSTRIES [LAWS(DLH)-2004-9-31] [REFERRED TO]
MANAGEMENT OF ASIATIC AIR CONDITIONING AND REFRIGERATION PVT LTD VS. PRESIDING OFFICER [LAWS(DLH)-2004-10-44] [REFERRED TO]
ROY BROTHERS VS. PRESIDING OFFICER LABOUR COURT [LAWS(DLH)-2004-11-22] [REFERRED TO]
ROY BROTHERS ROHIT ROY VS. PRESIDING OFFICER LABOUR COURT 8 DELHI [LAWS(DLH)-2004-11-72] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. GORDHAN DASS [LAWS(DLH)-2004-12-71] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. GORDHAN DASS [LAWS(DLH)-2004-12-71] [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. S K VERMA [LAWS(DLH)-2006-6-10] [RELIED ON]
MATA SUNDARI COLLEGE VS. PADAM KANT SAXENA [LAWS(DLH)-2006-10-72] [REFERRED TO]
I T D C LTD VS. S K ROY [LAWS(DLH)-2007-3-58] [REFERRED TO]
MURLIDHARAN K VS. MANAGEMENT OF CIRCLE FREIGHT INTL INDIA P LTD [LAWS(DLH)-2007-4-106] [REFERRED TO]
WORKMEN ITPO VS. MANAGEMENT ITPO [LAWS(DLH)-2007-9-35] [REFERRED TO]
BABU RAM SAGAR VS. PRESIDING OFFICER LABOUR COURT NO VII DELHI [LAWS(DLH)-2009-2-81] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. CHANDI RAM [LAWS(DLH)-2009-2-65] [REFERRED TO]
ST JOHNS SCHOOL VS. ASHA BHAN [LAWS(DLH)-2012-7-325] [REFERRED TO]
AKHILESH KUMAR VERMA VS. MARUTI UDYOG LTD [LAWS(DLH)-2011-9-140] [REFERRED TO]
FLOOD CONTROL VS. FOKAL [LAWS(DLH)-2012-8-91] [REFERRED TO]
UNION OF INDIA VS. JEEWAN LAL [LAWS(DLH)-2009-7-54] [REFERRED TO]
STATE OF GUJARAT VS. GAMARA HAMIRBHAI SODABHAI [LAWS(GJH)-2007-8-6] [REFERRED TO]
REGIONAL MANAGER I S B I VS. VIDYA PRAKASH BAJPAI [LAWS(ALL)-2003-5-218] [REFERRED TO]
GHAZIPUR ZILA SAHKARI SANGH LIMITED GHAZIPUR VS. INDUSTRIES TRIBUNAL INDIA ALLAHABAD [LAWS(ALL)-2003-5-254] [REFERRED TO]
STANDARD CHARTERED GRINDLAYS BANK VS. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [LAWS(ALL)-2003-7-209] [REFERRED TO]
STATE OF U P VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2003-10-170] [REFERRED TO]
U P AVAS EVAM VIKAS PARISHAD VS. LABOUR COURT [LAWS(ALL)-2003-10-3] [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI AGRA VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ALIASIVALIAS AGRA [LAWS(ALL)-2003-10-61] [REFERRED TO]
ST PETERS COLLEGE VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2003-11-187] [REFERRED TO]
UTTAR PRADESH STATE ELECTRICITY BOARD VS. PRESIDING OFFICER LABOUR COURT PRESIDING OFFICER LABOUR COURT I [LAWS(ALL)-2004-5-63] [REFERRED TO]
PRABHAKANT SHUKLA VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2004-7-184] [REFERRED TO]
UTTAR PRADESH STATE SUGAR CORPORATION LTD VS. LABOUR COURT [LAWS(ALL)-2004-8-235] [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM LAL [LAWS(ALL)-2004-8-269] [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [LAWS(SC)-2003-2-14] [REFERRED]
M P STATE ELECTRICITY BOARD VS. JARINA BEE [LAWS(SC)-2003-7-85] [REFERRED]
KENDRIYA VIDYALAYA SANGATHAN VS. S C SHARMA [LAWS(SC)-2005-1-21] [RELIED ON]
ALLAHABAD JAL SANSTHAN VS. DAYA SHANKAR RAI [LAWS(SC)-2005-5-5] [REFERRED TO]
M L BINJOLKAR VS. STATE OF M P [LAWS(SC)-2005-7-37] [REFERRED TO]
U P STATE TEXTILE CORPORATION LTD VS. P C CHATURVEDI [LAWS(SC)-2005-10-132] [REFERRED TO]
DIVISIONAL CONTROLLER G S R T C VS. KADARBHAI J SUTHAR [LAWS(SC)-2007-2-7] [REFERRED TO]
UNITED BANK OF INDIA VS. SIDHARTHA CHAKRABORTY [LAWS(SC)-2007-8-71] [REFERRED TO]
P V K DISTILLERY LTD VS. MAHENDRA RAM [LAWS(SC)-2009-3-25] [REFERRED TO]
REETU MARBLES VS. PRABHKANT SHUKLA [LAWS(SC)-2009-12-69] [REFERRED TO]
DIRECTORATE OF EDUCATION VS. AJIT KUMAR [LAWS(DLH)-2012-3-216] [REFERRED TO]
UTTAR PRADESH STATE ELECTRICITY BOARD VS. MAHESH CHANDRA SHARMA [LAWS(ALL)-2004-11-195] [REFERRED TO]
FIZZ DRINKS LIMITED VS. LABOUR COURT [LAWS(ALL)-2004-11-19] [REFERRED TO]
REGIONAL MANAGER REGION III STATE BANK OF INDIA AGRA VS. MADAN SINGH [LAWS(ALL)-2004-12-175] [REFERRED TO]
DIWAN SINGH BISHT VS. LIFE INSURANCE CORPORATION OF INDIA MUMBAI [LAWS(ALL)-2004-12-144] [REFERRED TO]
NATIONAL THERMAL POWER CORP SINGRAULI SUPER POWER PROJECT VS. SRI JAWAHAR LAL KHUSHINAND TEWARI LABOUR COURT STATE OF U P [LAWS(ALL)-2005-3-15] [REFERRED TO]
UNION OF INDIA VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR [LAWS(ALL)-2005-6-33] [REFERRED TO]
DCM SHRIRAM INDUSTRIES LTD VS. PRESIDING OFFICER LABOUR COURT II AND JASVEER SINGH RATHI SUKHVIR SINGH [LAWS(ALL)-2005-11-9] [REFERRED TO]
STATE OF U P VS. PRSIDING OFFICER LABOUR COURT [LAWS(ALL)-2007-5-10] [REFERRED TO]
KAILASH NATH PATHAK VS. STATE OF U P [LAWS(ALL)-2009-4-733] [REFERRED TO]
STATE OF U P EXECUTIVE ENGINEER VS. MAHENDRA PAL SINGH [LAWS(ALL)-2011-11-171] [REFERRED TO]
K SWARNA KUMARI VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2006-2-96] [REFERRED TO]
COTTON CORPORATION OF INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT GUNTUR [LAWS(APH)-2006-7-26] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. B YELLAPPA [LAWS(CAL)-2004-10-4] [REFERRED TO]
CHAIRMAN KARUR VYSYA BANK LIMITED VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL [LAWS(MAD)-2004-10-40] [REFERRED TO]
MAHINDRA AND MAHINDRA LIMITED VS. N B NARAWADE [LAWS(BOM)-2002-8-100] [REFERRED TO]
NAVIN J SURTI VS. MODI RUBBER LIMITED [LAWS(BOM)-2004-1-46] [REFERRED TO]
D MEGANATHAN VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS [LAWS(MAD)-2007-6-185] [REFERRED TO]
BABURAO VS. JAWAHAR EDUCATION SOCIETY [LAWS(BOM)-2010-11-21] [REFERRED TO]
MANAGEMENT OF NEYCER INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT CUDDALORE [LAWS(MAD)-2009-9-361] [REFERRED TO]
MANAGEMENT OF PENTASIA CHEMICALS LIMITED VS. PRESIDING OFFICER LABOUR COURT CUDDALORE [LAWS(MAD)-2010-4-532] [REFERRED TO]
RAMESH ROTKAR VS. STATE OF M P [LAWS(CHH)-2011-7-31] [REFERRED]
ATUL PANSARE VS. HINDUSTAN LEVER LTD [LAWS(BOM)-2013-8-136] [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [LAWS(SC)-2013-8-88] [REFERRED TO]
JILA SAHAKARI KENDRIYA BANK MARY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2013-10-18] [REFERRED TO]
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION VS. RAM GOPAL SINGH [LAWS(ALL)-2013-9-97] [REFERRED TO]
SHEO NANDAN SAHAI VS. SENIOR REGIONAL MANAGER P.N.B [LAWS(ALL)-2012-3-244] [REFERRED TO]
NUCIEAR POWER CORPORATION OF INDIA,LTD VS. HARI SINGH RATHORE [LAWS(RAJ)-2008-9-33] [REFERRED]
M/S. HALDYN GLASS LIMITED VS. MAHARASHTRA GENERAL KAMGAR UNION [LAWS(BOM)-2014-2-83] [REFERRED TO]
M CHINNATHAMBI VS. PRESIDIND OFFICER LABOUR COURT SALEM [LAWS(MAD)-2013-11-161] [REFERRED TO]
SAHEB SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-4-56] [REFERRED TO]
RAMESH KUMAR MANDAL VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2013-4-60] [REFERRED TO]
SURESH PRASAD SINGH VS. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD [LAWS(JHAR)-2013-3-96] [REFERRED TO]
ANWARUL HAQUE VS. STEEL AUTHORITY OF INDIA LIMITED [LAWS(JHAR)-2013-2-85] [REFERRED TO]
Vijay Shankar Thakur VS. State of Jharkhand [LAWS(JHAR)-2013-2-166] [REFERRED TO]
D.R. Ranganath, Son of Sri Ramachandra Murthy VS. Sevakshetra Hospital (Sponsored by Canara Bank Relief and Welfare Society) represented by its Hon. Secretary Sri P. Aravinda Rao [LAWS(KAR)-2011-3-354] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. STATE [LAWS(UTN)-2004-9-32] [REFERRED TO]
RAM AUTAR SHUKLA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2013-5-393] [REFERRED TO]
DHIRAJ KUMAR & ANR. VS. UNION OF INDIA & ANR. [LAWS(DLH)-2012-5-716] [REFERRED TO]
CHANDER DUTT VS. NEHRU YUVA KENDRA SANGATHAN [LAWS(DLH)-2012-5-717] [REFERRED TO]
SUNIL KUMAR SINGH VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-2-192] [REFERRED TO]
SHOBHA VERMA VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-5-52] [REFERRED TO]
BHAVNAGAR DISTRICT PANCHAYAT & 1 VS. PALLAVIBEN TULSIBHAI PATEL & 1 [LAWS(GJH)-2015-2-242] [REFERRED TO]
INDIAN AGRICULTURAL RESEARCH INSTITUTE VS. SHRI SANTOSH KUMAR YADAV AND 10 ORS. [LAWS(DLH)-2009-4-371] [REFERRED TO]
MUKESH KUMAR VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(P&H)-2014-2-602] [REFERRED TO]
ANAND KUMAR VS. EMKAY INDUSTRIES [LAWS(DLH)-2015-9-211] [REFERRED TO]
MIR NAGVI ASKARI VS. ANDHRA BANK AND ORS. [LAWS(ORI)-2015-7-62] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. GULAB SINGH [LAWS(DLH)-2015-11-245] [REFERRED TO]
M. MANUNEETHI CHOLAN VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2015-12-234] [REFERRED TO]
STATE OF GUJARAT AND ORS. VS. LAKHMANBHAI [LAWS(GJH)-2016-3-232] [REFERRED TO]
CHAIRMAN, TOWN AREA VS. STATE OF U.P. [LAWS(ALL)-2013-9-234] [REFERRED TO]
ANIL KUMAR PANDEY VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-8-36] [REFERRED TO]
M/S AAJ PRAKASHAN LTD. VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (III) KANPU [LAWS(ALL)-2007-4-508] [REFERRED TO]
RAKESH BASTWAR VS. UNION OF INDIA AND OTHERS [LAWS(GJH)-2016-2-298] [REFERRED]
SHREE AMRELI JILLA MADHYASTH VS. MEGHRAJBHAI MOHANBHAI SAGAR & ANR [LAWS(GJH)-2015-7-141] [REFERRED]
ROY BROTHERS VS. PRESIDING OFFICER, LABOUR COURT [LAWS(DLH)-2004-12-96] [REFERRED]
VRUNDA D/O JEEVANRAO DAHITANKAR VS. SHRI TULJABHAVANI TEMPLE TRUST [LAWS(BOM)-2017-2-3] [REFERRED TO]
UNION OF INDIA & OTHERS VS. EX SI JEEWAN LAL & OTHERS [LAWS(DLH)-2009-5-559] [REFERRED]
ANUSH VS. UMED COOPERATIVE CREDIT AND SERVICE SOCIETY LTD [LAWS(P&H)-2007-7-211] [REFERRED]
ASHOK KUMAR VS. HINDUSTAN VEGETABLE OIL CO. [LAWS(DLH)-2017-7-118] [REFERRED TO]
DTC VS. SAROOP SINGH [LAWS(DLH)-2017-9-102] [REFERRED TO]
GARDEN SILK MILLS LTD VS. HETAL DESAI [LAWS(GJH)-2016-10-83] [REFERRED TO]
MAHUVA NAGAR PALIKA VS. SAIDKHUSAN ALEMIYA [LAWS(GJH)-2016-12-101] [REFERRED TO]
GOPIKRISHNA UPADHYAY VS. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION [LAWS(CHH)-2018-9-155] [REFERRED TO]
DHARM AVTAR SRIVASTAVA VS. DISTRICT JUDGE UNNAO [LAWS(ALL)-2018-8-194] [REFERRED TO]
JAMNAGAR MUNICIPAL CORPORATION VS. NARSHIBHAI NAGJIBHAI PARMAR [LAWS(GJH)-2017-6-345] [REFERRED TO]
JAMNAGAR MUNICIPAL CORPORATION VS. RAMESHBHAI DEVJIBHAI [LAWS(GJH)-2017-6-349] [REFERRED TO]
STATE BANK OF INDIA VS. V K BAKSHI [LAWS(DLH)-2019-9-268] [REFERRED TO]
MANAGEMENT OF ADDISON VS. PRESIDING OFFICER [LAWS(MAD)-2019-3-383] [REFERRED TO]
ASHOKKUMAR MULJIBHAI RATHOD VS. DEPUTY CONSERVATOR OF FOREST [LAWS(GJH)-2018-3-191] [REFERRED TO]
RUMAL SINGH VS. DELHI TRANSPORT COPORATION [LAWS(DLH)-2020-11-98] [REFERRED TO]
MADDI REDDY VENKATA SIVA NAGA PURUSHOTTAM VS. MUNICIPAL COMMISSIONER, TADEPALLIGUDEM [LAWS(APH)-2021-11-46] [REFERRED TO]
MANAGEMENT OF BHARAT FRITZ WERNER LTD. VS. BHARAT FRITZ WERNER [LAWS(KAR)-2022-6-49] [REFERRED TO]