Referred Judgements :-

ZWINGLEE ARIEL VS. STATE OL MADHYA PRADESH [REFERRED]
GURCHARAN SINGH VS. STATE OF PUNJAB [REFERRED]
NISAR ALI VS. STATE OF UTTAR PRADESH [REFERRED]
UGAR AHIR VS. STATE OF BIHAR [REFERRED]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED]
SOHRAB S O BELI NAYATA VS. STATE OF MADHYA PRADESH [REFERRED]
JAMUNA CHAUDHARY VS. STATE OF BIHAR [REFERRED]
BALAKA SINGH VS. STATE OF PUNJAB [REFERRED]
INDERSINGH VS. STATE DELHI ADMINISTRATION [REFERRED]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED]
STATE OF RAJASTHAN VS. KALKI [REFERRED]
MAQSOODAN STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH VS. STATE OF UTTAR PRADESH:MAQSOODAN:PARSHOTTAMS:MADAN MOHANS:KANHAIYA [REFERRED]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED]
STATE DELHI ADMINISTRATION INDIAN FEDERATION OF WOMEN LAWYERS VS. LAXMAN KUMAR:SHAKUNTALA [REFERRED]
STATE OF UTTAR PRADESH VS. ANIL SINGH [REFERRED]
KISHORECHAND VS. STATE OF HIMACHAL PRADESH [REFERRED]
DILAVAR HUSSAIN VS. STATE OF GUJARAT [REFERRED]
ANIL PHUKAN VS. STATE OF ASSAM [REFERRED]
STATE OF WEST BENGAL VS. ORILALJAISWAL [REFERRED]
BINAY KUMAR SINGH MIRTUNJAY SHARMA RAJDEO SHARMA MADAN MOHAN SHARMA KRISHAN KUMAR SHARMA BULAK SHARMA SURENDRA PRASAD SINGH ALIAS GODIL SHARMA VS. STATE OF BIHAR [REFERRED]
BADDI VENKATA NARASAYYA OTHERS VS. STATE OF ANDHRA PRADESH [REFERRED]
STATE OF ANDHRA PRADESH VS. THAKKIDIRAM REDDY:STATE OF ANDHRA PRADESH [REFERRED]
MOHAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED]
KAMAKSHA RAI VS. STATE OF UTTAR PRADESH [REFERRED]
RAM DEO CHAUHAN AND RAJ NATH CHAUHAN VS. STATE OF ASSAM [REFERRED]
HUKAM SINGH VS. STATE OF RAJASTHAN [REFERRED]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED]

Cited Judgements :-

STATE OF MAHARASHTRA VS. KRISHNA SITARAM PAWAR [LAWS(BOM)-2020-12-437] [REFERRED TO]
SHANABHAI MADHURBHAI KOLI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-6-49] [REFERRED]
TAKHU BHAYA SANKHI VS. STATE OF GUJARAT [LAWS(GJH)-2008-7-397] [REFERRED TO]
GORDHANBHAI MATHURBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-301] [REFERRED TO]
IRFAN BADSHAH VS. STATE [LAWS(DLH)-2015-3-485] [REFERRED TO]
BAHADURSINH @ DARBAR BHIKHUBHAI MAHIDA VS. STATE OF GUJARAT [LAWS(GJH)-2014-8-255] [REFERRED TO]
YAKUB ALI VS. STATE OF TRIPURA [LAWS(GAU)-2004-4-19] [REFERRED TO]
RATAN BISWAS VS. STATE OF ASSAM [LAWS(GAU)-2013-3-9] [REFERRED TO]
JUNIA DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-27] [REFERRED TO]
GOUTAM DAS VS. STATE OF TRIPURA [LAWS(GAU)-2008-1-24] [REFERRED TO]
BRAJALAL DEB VS. STATE OF TRIPURA [LAWS(GAU)-2011-6-2] [REFERRED TO]
AKHTAR VS. STATE OF U.P. [LAWS(ALL)-2019-2-310] [REFERRED TO]
RAJIV KUMAR AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-2-113] [REFERRED TO]
KEDAR NATH VS. STATE OF U.P. [LAWS(ALL)-2016-7-29] [REFERRED TO]
CHUNAN SINGH VS. STATE OF U P [LAWS(ALL)-2015-5-158] [REFERRED TO]
HARI BANSH TIWARI VS. STATE OF U P [LAWS(ALL)-2017-9-301] [REFERRED TO]
BRIJESH PRASAD MISHRA @ MUNNOO MAHARAJ & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-247] [REFERRED TO]
AZAD VS. STATE OF U P [LAWS(ALL)-2017-8-492] [REFERRED TO]
SANTOSH SHUKLA @ SHIV MOHAN SHUKLA AND (3) ORS VS. STATE OF U P [LAWS(ALL)-2017-8-467] [REFERRED TO]
VEERPAL VS. STATE O [LAWS(ALL)-2008-1-112] [REFERRED TO]
AJAI PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2007-8-194] [REFERRED TO]
VINOD S O RAMESHWAR KUMAR VS. STATE [LAWS(DLH)-2007-12-33] [REFERRED TO]
ARVIND DUBEY AND ORS. VS. STATE [LAWS(DLH)-2009-4-495] [REFERRED TO]
RANJEET SINGH GILL VS. STATE [LAWS(DLH)-2009-2-58] [REFERRED TO]
KABIRJAMAL VS. STATE [LAWS(DLH)-2019-1-378] [REFERRED TO]
NARESH KUMAR AND ORS. VS. STATE OF DELHI [LAWS(DLH)-2016-12-173] [REFERRED TO]
GUNNANA PENTAYYA ALIAS PENTADU VS. STATE OF A P [LAWS(SC)-2008-8-94] [REFERRED TO]
SAIBANNA VS. STATE OF KARNATAKA [LAWS(SC)-2005-4-105] [REFERRED TO]
RAM UDGAR SINGH VS. STATE OF BIHAR [LAWS(SC)-2003-11-124] [REFFERED]
KULESH MONDAL VS. STATE OF WEST BENGAL [LAWS(SC)-2007-9-56] [REFERRED TO]
STATE OF TAMIL NADU VS. LALY @ MANIKANDAN & ANOTHER [LAWS(SC)-2022-10-31] [REFERRED TO]
BIJENDER SINGH VS. STATE OF HARYANA [LAWS(SC)-2013-2-78] [REFERRED TO]
AKHIL KUMAR AGARWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-46] [REFERRED TO]
JOSER ALIAS PONNUSAMY VS. STATE INSPECTOR OF POLICE [LAWS(MAD)-2003-1-87] [REFERRED TO]
STATE VS. CHUNNA RAJAK [LAWS(PAT)-2004-11-50] [REFERRED TO]
SATE OF BIHAR VS. BAHADUR YADAV [LAWS(PAT)-2008-5-9] [REFERRED TO]
DHARAM PAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-138] [REFERRED TO]
SHAMBHU ALIAS SHIMBHU LODHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-90] [REFERRED TO]
STATE OF BIHAR VS. BACHESH KUMAR SINGH [LAWS(PAT)-2021-5-48] [REFERRED TO]
AVTAR SINGH VS. STATE OF H P [LAWS(HPH)-2010-7-82] [REFERRED TO]
KANTA VS. STATE OF H P [LAWS(HPH)-2010-12-208] [REFERRED TO]
M. THANGARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-9-836] [REFERRED TO]
KALBE ALI VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-7-38] [REFERRED TO]
Hasmat Khan VS. State of Uttaranchal [LAWS(UTN)-2004-9-8] [REFERRED TO]
RAM NARESH VS. STATE OF U.P. [LAWS(UTN)-2006-10-27] [REFERRED TO]
SANJOY KUMAR SINGHA VS. STATE OF TRIPURA [LAWS(TRIP)-2014-8-26] [REFERRED TO]
BIMAL SUBBA ALIAS BIJAY SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2020-6-7] [REFERRED TO]
GOPAL PRADHAN, S/O LATE LALL BAHADUR PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2016-8-5] [REFERRED]
VAHITHA VS. STATE OF TAMIL NADU [LAWS(SC)-2023-2-53] [REFERRED TO]
ANSAL HOUSING AND CONSTRUCTION LTD VS. STATE OF U P [LAWS(ALL)-2004-7-37] [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [LAWS(DLH)-2013-10-372] [REFERRED TO]
NARAIN SINGH VS. STATE [LAWS(DLH)-2012-7-261] [REFERRED TO]
ASHOK KUMAR VS. STATE [LAWS(DLH)-2014-1-406] [REFERRED TO]
STATE VS. BANSI DHAR & ORS. [LAWS(DLH)-2013-7-623] [REFERRED TO]
RAM NARESH VS. STATE OF U P [LAWS(ALL)-2008-8-160] [REFERRED TO]
GULAB SINGH VS. STATE OF U P [LAWS(ALL)-2009-1-74] [REFERRED TO]
FULUN SEKH AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2009-9-96] [REFERRED TO]
TANNI # RAJIV VS. STATE OF U.P [LAWS(ALL)-2012-11-29] [REFERRED TO]
PARSHU RAM VS. STATE OF U.P. [LAWS(ALL)-2019-2-225] [REFERRED TO]
PAHALWAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-13] [REFERRED TO]
PAPPU @ SURENDRA KUMAR SONAR AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-263] [REFERRED TO]
NACHAU SINGH VS. STATE OF U P [LAWS(ALL)-2017-9-305] [REFERRED TO]
HARISH CHANDRA VS. STATE OF U P [LAWS(ALL)-2016-7-186] [REFERRED]
RANVIR SINGH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-9-77] [REFERRED TO]
STATE OF GUJARAT VS. PATEL ASHWINKUMAR RANCHODBHAI [LAWS(GJH)-2008-5-163] [REFERRED TO]
JITENDER @ JITU VS. STATE [LAWS(DLH)-2000-7-166] [REFERRED]
SALMAN SALIM KHAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-12-63] [REFERRED TO]
IRAPPA MADHAVRAO TONDARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-6-88] [REFERRED TO]
RAJ KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2007-3-305] [REFERRED]
NARENDER @ NANDA VS. STATE [LAWS(DLH)-2011-11-507] [REFERRED]
GAJRAJ VS. STATE [LAWS(DLH)-2009-3-239] [REFERRED TO]
ANUP TANTI @ ANU VS. STATE OF TRIPURA [LAWS(GAU)-2005-5-80] [REFERRED TO]
SAJAL BARUA VS. STATE OF TRIPURA [LAWS(GAU)-2006-3-57] [REFERERRD TO 2.]
NIKHIL DAS VS. STATE OF TRIPURA [LAWS(GAU)-2009-6-44] [REFERRED TO]
ASAR UDDIN VS. STATE OF ASSAM [LAWS(GAU)-2012-8-56] [REFERRED TO]
RAJENDRAN VS. PRABHU AND ORS. [LAWS(MAD)-2020-2-501] [REFERRED TO]
STATE VS. VAZHIVITTAN [LAWS(MAD)-2020-3-207] [REFERRED TO]
BUR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-10-21] [REFERRED TO]
SHIVLAL TUDDU, SON OF MUNSHI TUDDU VS. STATE OF BIHAR [LAWS(PAT)-2018-1-85] [REFERRED TO]
CHUNNU SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-6-116] [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDI [LAWS(MPH)-2007-5-110] [RELIED ON]
FAROOQ VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2004-3-65] [REFERRED TO]
State of Jharkhand VS. State of Jharkhand [LAWS(JHAR)-2011-12-16] [REFERRED TO]
VINOD KUMAR KHADIA VS. STATE OF H.P. [LAWS(HPH)-2019-7-163] [REFERRED TO]
ELI ALIAS GANESAN VS. STATE [LAWS(MAD)-2011-3-280] [REFERRED TO]
SOUBAM NAOBA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-5-1] [REFERRED TO]
HELAL UDDIN SK AND ORS. VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-10-3] [REFERRED TO]
PURUSHU @ PURUSHOTHAMAN VS. STATE OF KERALA [LAWS(KER)-2009-9-93] [REFERRED TO]
YUBRAJ ALIAS YOGRAJ VS. STATE OF H.P. [LAWS(HPH)-2010-3-197] [REFERRED TO]
RAM KARAN VS. STATE OF H P [LAWS(HPH)-2007-4-10] [REFERRED TO]
MALLIKARJUN NINGAPPA RAGATI VS. STATE OF KARNATAKA [LAWS(KAR)-2006-6-99] [REFERRED TO]
YOGDAMBER SINGH ALIAS DABBU VS. STATE OF UTTARANCHAL [LAWS(UTN)-2005-7-99] [REFERRED TO]
STATE OF TRIPURA VS. ARJUN BISWAS [LAWS(TRIP)-2013-12-3] [REFERRED TO]
JAGDISH VS. STATE OF U P [LAWS(ALL)-2019-9-152] [REFERRED TO]
RAM NATH SINGH AND (4) ORS VS. STATE OF U P [LAWS(ALL)-2018-1-349] [REFERRED TO]
KANHAIYA LAL AND AN OTHER VS. STATE OF U P [LAWS(ALL)-2018-1-347] [REFERRED TO]
JAGAN NATH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-10-319] [REFERRED TO]
SURAJ BALI AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-6-24] [REFERRED TO]
GUDDOO AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-494] [REFERRED TO]
SHEO MOHAN VS. STATE OF U P [LAWS(ALL)-2017-9-275] [REFERRED TO]
DHANTOO VS. STATE OF U P [LAWS(ALL)-2017-9-239] [REFERRED TO]
VIJAI BAHADUR AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-317] [REFERRED TO]
NANDE @ TAPESHWARI PRASAD VS. STATE OF U P [LAWS(ALL)-2017-8-475] [REFERRED TO]
MOHD SHAMIM GHOSI & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-471] [REFERRED TO]
HAIDER ALI VS. STATE OF U P [LAWS(ALL)-2017-8-466] [REFERRED TO]
CHHOTEY VS. STATE OF U P [LAWS(ALL)-2012-9-249] [REFERRED TO]
FRANK KINGSLEY UGOCHUKWU VS. DIRECTORATE OF REVENUE INTELLIGENCE [LAWS(DLH)-2014-12-83] [REFERRED TO]
PARAS SINGH VS. STATE OF U P [LAWS(ALL)-2003-10-36] [REFERRED TO]
PRADEEP VS. STATE OF U. P. [LAWS(ALL)-2022-2-167] [REFERRED TO]
VIPIN KUMAR SAINI VS. STATE [LAWS(DLH)-2019-2-450] [REFERRED TO]
RANJEET @ BIHARI VS. STATE [LAWS(DLH)-2016-7-179] [REFERRED TO]
G RAVINDRANATH REDDY VS. MAREDDI RAMCHANDRA REDDY alias CHANDRUDU [LAWS(APH)-2002-12-62] [REFERRED TO]
RAJ RANI VS. STATE OF DELHI [LAWS(DLH)-2007-8-18] [REFERRED TO]
MAHAK SINGH VS. STATE [LAWS(ALL)-2008-8-196] [REFERRED TO]
SHAHRU VS. STATE OF U P [LAWS(ALL)-2006-5-157] [REFERRED]
PRABHUBHAI JAGABHAI BHIL VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-281] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-587] [REFERRED TO]
MOH SHAFIQUE VS. STATE OF MAHARSTRA [LAWS(BOM)-2014-10-183] [REFERRED TO]
JANARDHAN NATH VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-19] [REFERRED TO]
ABDUL ALI VS. STATE OF TRIPURA [LAWS(GAU)-2012-2-8] [REFERRED TO]
RIJO VS. STATE OF KERALA [LAWS(KER)-2009-10-79] [REFERRED TO]
VANGALA KASTURI RANGACHARYULU VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(MEGH)-2013-11-16] [REFERRED TO]
Benu Das VS. State of Orissa [LAWS(ORI)-2010-7-63] [REFERRED TO]
MD. SAIFUDDIN AHMED VS. STATE OF ASSAM [LAWS(GAU)-2022-4-31] [REFERRED TO]
Basudeo Mahto VS. State of Jharkhand [LAWS(JHAR)-2009-12-183] [REFERRED TO]
JAGESHWAR RAI VS. STATE OF JHARKHAND [LAWS(JHAR)-2010-7-25] [REFERRED TO]
RAM MILAN VS. STATE OF M P [LAWS(MPH)-2007-2-160] [REFERRED]
Avtar Singh VS. State of H.P. [LAWS(HPH)-2010-6-45] [REFERRED TO]
SUK CHARAN VS. STATE [LAWS(DLH)-2014-7-137] [REFERRED TO]
KAPOOR SINGH VS. STATE NCT OF DELHI [LAWS(DLH)-2014-3-213] [REFERRED TO]
SHASHI VS. STATE [LAWS(DLH)-2015-7-38] [REFERRED TO]
STATE OF BIHAR VS. DURGA MANDAL WITH [LAWS(PAT)-2003-9-152] [REFERRED TO]
RAM CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-9-22] [REFERRED TO]
AMBIKAVARAN S/O GYARAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-161] [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [LAWS(P&H)-2014-3-373] [REFERRED TO]
ANIL KUMAR VS. STATE [LAWS(DLH)-2011-3-15] [REFERRED TO]
VINOD AND ORS. VS. STATE [LAWS(DLH)-2016-2-284] [REFERRED TO]
ANARI DEVI WIFE OF INDRASAN VS. STATE OF U P [LAWS(ALL)-2006-5-227] [REFFERED TO]
KALIKA YADAV VS. STATE OF U P [LAWS(ALL)-2009-5-810] [REFERRED TO]
JHAPTI AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-270] [REFERRED TO]
PATTU AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-495] [REFERRED TO]
VISHRAM VS. STATE OF U P [LAWS(ALL)-2017-8-429] [REFERRED TO]
DAL BAHADUR SINGH @ CHHOTU VS. STATE OF U P [LAWS(ALL)-2017-8-380] [REFERRED TO]
SANJIT MAJHI VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-8-39] [REFERRED TO]
STATE OF GUJARAT VS. SHIVNARESH PRUTHVINATH TRIVEDI AND ORS [LAWS(GJH)-2012-2-644] [REFERRED TO]
ARUN LAXMAN MORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-10-92] [REFERRED TO]
MANGALBHAI @ RUPABHAI RATILAL @ KANUBHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-302] [REFERRED TO]
SHIVANAND S/O MADIVALAPPA KURESHINAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2018-9-418] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMED AJMAL MOHAMMAD AMIR KASAB [LAWS(BOM)-2011-2-190] [REFERRED TO]
NILKANTH AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-1-56] [REFERRED TO]
RATNA GHOSH W/O SHIB SANKAR GHOSH VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-75] [REFERRED TO]
INDRABAN CHAKMA @ BIJIMUA VS. STATE OF TRIPURA [LAWS(GAU)-2013-2-20] [REFERRED TO]
PROMODE DAS VS. STATE OF TRIPURA [LAWS(GAU)-2007-8-53] [REFERRED TO]
KULDIP CHANDRA TALUKDAR VS. STATE OF ASSAM [LAWS(GAU)-2002-10-1] [REFERRED TO]
STAR INDIA PVT. LTD VS. PIYUSH AGARWAL [LAWS(DLH)-2012-11-121] [REFERRED TO]
INDERJEET SINGH VS. STATE [LAWS(DLH)-2014-5-119] [REFERRED TO]
RAMESH CHAND VS. STATE OF J & K [LAWS(J&K)-2021-7-40] [REFERRED TO]
STATE OF J&P VS. RAMESH CHANDER [LAWS(J&K)-2017-11-92] [REFERRED TO]
ANIL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2010-9-459] [REFERRED TO]
LILADHAR AND ANOTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-129] [REFERRED TO]
VINOD VS. STATE OF HARYANA [LAWS(P&H)-2008-3-196] [REFERRED TO]
SATISH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-4-167] [REFERRED TO]
KALLU KHAN VS. STATE OF M.P. [LAWS(MPH)-2018-3-565] [REFERRED TO]
RAJESH SHARMA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-8-10] [REFERRED TO]
MAHENDER CHAWLA VS. UNION OF INDIA [LAWS(SC)-2018-12-85] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
SYED IBRAHIM VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2006-7-31] [REFERRED TO]
AMIR SINGH AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2020-5-22] [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(SC)-2003-7-60] [REFERRED]
FALGUNA DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2012-8-73] [REFERRED TO]
MARWADI VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2011-9-72] [REFERRED TO]
ISLAM UDDIN BARBHUIYA VS. STATE OF ASSAM [LAWS(GAU)-2004-2-78] [REFERRED TO]
STATE OF GUJARAT VS. ADAMBHAI SULEMANBHAI AJMERI [LAWS(GJH)-2010-6-2] [REFERRED TO]
JAGDISHBHAI SANKALCHAND VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-306] [REFERRED TO]
SOMABHAI HATHIBHAI DAMOR VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-211] [REFERRED TO]
STATE OF GUJARAT VS. JADAV AND ORS. [LAWS(GJH)-2016-2-53] [REFERRED TO]
STATE OF U.P. VS. MUKHTAR ANSARI [LAWS(ALL)-2022-9-101] [REFERRED TO]
RAVI KUMAR VS. STATE [LAWS(DLH)-2014-5-550] [REFERRED TO]
PRABHAT SINGH VS. STATE [LAWS(DLH)-2014-7-338] [REFERRED TO]
SMT. SAROOPA DEVI VS. STATE OF U.P. [LAWS(ALL)-2007-5-424] [REFERRED TO]
MAHESH SINGH VS. STATE [LAWS(ALL)-2008-7-93] [REFERRED TO]
RAM VS. STATE OF UTTARAKHAND [LAWS(ALL)-2008-3-78] [REFERRED TO]
GHANSHYAM CHAUDHARY VS. STATE OF U.P. [LAWS(ALL)-2020-7-11] [REFERRED TO]
SK. ALAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-11-7] [REFERRED TO]
ISHAQ VS. STATE OF U P [LAWS(ALL)-2017-9-295] [REFERRED TO]
SHEO KUMAR @ BAGGAR VS. STATE OF U P [LAWS(ALL)-2017-9-267] [REFERRED TO]
VISHUN KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-469] [REFERRED TO]
NEERA YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2016-2-114] [REFERRED TO]
PHOOL SINGH VS. STATE [LAWS(DLH)-2015-4-323] [REFERRED TO]
MOHINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2003-8-11] [REFERRED]
STATE OF HIMACHAL PRADESH VS. SANJAY KUMAR [LAWS(HPH)-2011-10-7] [REFERRED TO]
PADHAKUMAR VS. STATE [LAWS(MAD)-2020-2-398] [REFERRED TO]
G SAMBANDAM VS. V S PARI [LAWS(MAD)-2012-6-198] [REFERRED TO]
RATTAN LAL VS. STATE [LAWS(J&K)-2005-3-20] [REFERRED TO]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
RAMESH AND OTHERS VS. STATE OF HARYANA [LAWS(SC)-2016-11-28] [REFERRED TO]
GANESH KAPIL DEV VS. STATE OF HARYANA [LAWS(P&H)-2009-1-8] [REFERRED TO]
RAJA @ RAJINDER VS. STATE OF HARYANA [LAWS(SC)-2015-4-21] [REFERRED TO]
UMAR MOHAMMAD VS. STATE OF RAJASTHAN [LAWS(SC)-2007-12-35] [REFERRED TO]
SUBODH KUMAR SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-11-76] [REFERRED TO]
RAM AKSHAYA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2007-2-104] [REFERRED TO]
MD. KUTUB KHAN VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-5-9] [REFERRED]
SINGH BIR SUBBA, S/O AITA RAM SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2016-9-4] [REFERRED]
MENOKA MALIK AND OTHERS VS. STATE OF WEST BENGAL AND OTHERS [LAWS(SC)-2018-8-125] [REFERRED TO]
LEKH RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2003-8-19] [REFERRED]
STATE OF HP VS. SATPAL [LAWS(HPH)-2010-9-281] [REFERRED TO]
ABRAR VS. STATE NCT OF DELHI [LAWS(DLH)-2015-5-146] [REFERRED TO]
VED PAL AND ORS. VS. STATE NCT OF DELHI AND ORS. [LAWS(DLH)-2015-5-194] [REFERRED TO]
RAJESH VS. STATE OF KERALA [LAWS(KER)-2016-2-178] [REFERRED TO]
TERESSA MURMU VS. STATE OF JHARKHAND [LAWS(JHAR)-2003-7-119] [REFERRED TO]
PARDUMAN MANJHI VS. STATE OF JHARKHAND [LAWS(JHAR)-2010-9-4] [REFERRED TO]
SUNU FRANCIS @ SUNU S/O. FRANCIS, UPPACHERRIL VEEDU, ANDOOR KARA ELACKADU VILLAGE VS. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM [LAWS(KER)-2012-7-725] [REFERRED TO]
STATE OF KARNATAKA VS. DEVANDIRA BASAPPA [LAWS(KAR)-2023-7-1354] [REFERRED TO]
PRIYAN VS. STATE OF KERALA [LAWS(KER)-2020-9-409] [REFERRED TO]
MUHAMMED FAISAL M.T.P. @FAISAL VS. INSPECTOR OF POLICE [LAWS(KER)-2021-7-168] [REFERRED TO]
A. SOWFILA VS. THE COMMISSIONER OF POLICE, MADURAI CITY, [LAWS(MAD)-2008-4-391] [REFERRED TO]
CHATUR SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-3-40] [REFERRED TO]
Nirgat Gond VS. State of Orissa [LAWS(ORI)-2010-7-47] [REFERRED TO]
BHARGAVAN VS. STATE OF KERALA [LAWS(SC)-2003-11-80] [REFERRED TO]
RIZAN VS. STATE OF CHHATTISGARH [LAWS(SC)-2003-1-108] [REFERRED TO]
JAKKI ALIAS SELVARAJ VS. STATE OF DILHI [LAWS(SC)-2007-2-180] [REFERRED TO]
JANARDHAN NATH VS. THE STATE OF TRIPURA [LAWS(TRIP)-2015-6-108] [REFERRED TO]
PRADEEP KUMAR KEJRIWAL @ PRADEEP KEJRIWAL VS. STATE OF BIHAR [LAWS(PAT)-2018-4-108] [REFERRED TO]
LOKENDRA SINGH & ORS VS. STATE OF MP [LAWS(MPH)-2018-7-108] [REFERRED TO]
HAZARI LAL & ORS VS. STATE OF M P [LAWS(MPH)-2019-1-85] [REFERRED TO]
VAHAJI RAVAJI THAKORE VS. STATE OF GUJARAT [LAWS(GJH)-2003-5-22] [REFERRED TO]
ADDITIONAL DISTRICT and SESSIONS JUDGE WARANGAL VS. KEESARI MADHAV REDDY [LAWS(APH)-2003-7-63] [REFERRED TO]
NANI DEB ALIAS SUDIP DEB VS. STATE OF TRIPURA [LAWS(GAU)-2010-8-78] [REFERRED TO]
NANIGOPAL PAL @ GOPAL PAL VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-35] [REFERRED TO]
RANJIT SARKAR VS. STATE OF TRIPURA [LAWS(GAU)-2012-10-37] [REFERRED TO]
LALJIT NATH AND ORS. VS. THE STATE OF ASSAM [LAWS(GAU)-2015-1-9] [REFERRED TO]
TULSHIRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-124] [REFERRED TO]
STATE OF GUJARAT VS. KAUSHIKBHAI RAVJIBHAI PATEL [LAWS(GJH)-2015-6-38] [REFERRED TO]
RAMESH KUMAR VS. STATE [LAWS(DLH)-2009-2-198] [REFERRED TO]
WILSON AGNEL FERNANDES VS. STATE, THROUGH THE PUBLIC PROSECUTOR [LAWS(BOM)-2009-7-227] [REFERRED TO]
NATHU VS. STATE OF U.P. [LAWS(ALL)-2012-11-28] [REFERRED TO]
ASHOK MAJUMDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-8-84] [REFERRED TO]
PREM SINGH VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2016-5-37] [REFERRED TO]
JAI PAL SINGH AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-270] [REFERRED TO]
CHANDRA PRAKASH @ PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2017-10-318] [REFERRED TO]
SHYAMOO @ PAPPU VS. STATE OF U P [LAWS(ALL)-2018-1-331] [REFERRED TO]
RAM MILAN AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-265] [REFERRED TO]
SIDH NATH SINGH AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-300] [REFERRED TO]
BASANA NALA DAS VS. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD [LAWS(CAL)-2011-6-85] [REFERRED TO]
SHAIK SIDDIQ HUSSAIN ALIAS SIDDIQ VS. STATE OF A P [LAWS(APH)-2002-11-16] [REFERRED TO]
JAGDAMBA VS. STATE OF U P [LAWS(ALL)-2021-5-28] [REFERRED TO]
FIROZ VS. STATE OF U.P. [LAWS(ALL)-2021-9-61] [REFERRED TO]
SUNITA SHARMA VS. STATE OF DELHI [LAWS(DLH)-2014-1-185] [REFERRED TO]
WASIM PAHARI VS. STATE [LAWS(DLH)-2013-9-51] [REFERRED TO]
KULDEEP ALIAS BHOLU VS. STATE OF U P [LAWS(ALL)-2007-8-175] [REFERRED TO]
STATE OF U P VS. RAM CHANDRA [LAWS(ALL)-2008-10-51] [REFERRED TO]
BINOD PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2014-3-5] [REFERRED TO]
RAM NARESH VS. STATE OF U P [LAWS(ALL)-2006-10-33] [REFERRED TO]
CHIRANJU VS. STATE OF U P [LAWS(ALL)-2003-11-169] [REFERRED TO]
UGGAN VS. STATE OF U P [LAWS(ALL)-2017-8-449] [REFERRED TO]
TAHIR VS. STATE OF U.P. [LAWS(ALL)-2019-12-264] [REFERRED TO]
SHYAMA DEVI VS. STATE OF U P [LAWS(ALL)-2017-9-299] [REFERRED TO]
HARENDER VS. STATE [LAWS(DLH)-2014-8-187] [REFERRED TO]
SHAMSHAD @ BHURA VS. STATE (GOVT. OF NCT, DELHI) [LAWS(DLH)-2014-1-186] [REFERRED TO]
JITENDER ALIAS JITU VS. STATE OF DELHI [LAWS(DLH)-2007-7-181] [REFERRED TO]
HARISH VS. STATE OF DELHI [LAWS(DLH)-2008-1-97] [REFERRED TO]
ANGREJ SINGH VS. STATE [LAWS(DLH)-2013-10-395] [REFERRED TO]
PRAKASH KUMAR @ PAKKA VS. STATE [LAWS(DLH)-2013-5-194] [REFERRED TO]
RAHISUDDIN VS. STATE [LAWS(DLH)-2013-9-396] [REFERRED TO]
HEINZ INDIA PRIVATE LIMITED VS. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED & ORS [LAWS(CAL)-2009-3-128] [REFERRED]
TAKU ALIAS RANJAN NAG VS. STATE OF W B [LAWS(CAL)-2005-6-10] [REFERRED TO]
PARAMJIT SINGH ALIAS BALWINDER SINGH VS. STATE OF UTTARAKHAND [LAWS(ALL)-2008-5-42] [REFERRED TO]
BHOPAL VS. STATE OF U P [LAWS(ALL)-2007-8-201] [REFERERD TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-124] [REFERRED TO]
STATE OF MAHARASHTRA VS. KRISHNA SITARAM PAWAR [LAWS(BOM)-2020-12-372] [REFERRED TO]
SAIFUDDIN AHMED VS. STATE OF ASSAM [LAWS(GAU)-2022-4-7] [REFERRED TO]
RAJA RAM AND ANR. VS. THE STATE [LAWS(DLH)-2009-11-357] [REFERRED TO]
LALMALSAWMA VS. STATE OF MIZORAM [LAWS(GAU)-2014-7-34] [REFERRED TO]
BIMAL DEBBARMA S/O CHANDI CHARAN DEBBARMA VS. STATE OF TRIPURA [LAWS(GAU)-2012-8-151] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BADRILAL RATANLAL MAIL [LAWS(MPH)-2007-4-8] [REFERRED TO]
HAJABHAI RAJASHIBHAI ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-160] [REFERRED TO]
SANJAY KUMAR SON OF SHRI KISHAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-15] [REFERRED TO]
CHAND RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-13] [REFERRED TO]
State of H.P. VS. Ravi Dutt [LAWS(HPH)-2010-8-30] [REFERRED TO]
Prem Kumar VS. State of H.P. [LAWS(HPH)-2010-10-153] [REFERRED TO]
SHANTO VS. STATE OF KERALA [LAWS(KER)-2021-7-32] [REFERRED TO]
RADHA VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-3-244] [REFERRED TO]
STATE OF RAJASTHAN VS. MUBEEN [LAWS(RAJ)-2006-9-43] [REFERRED TO]
SHASHI BHUSHAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-2002-7-145] [REFERRED TO]
JAYASEELAN VS. STATE OF TAMIL NADU [LAWS(SC)-2009-2-164] [REFERRED TO]
STATE OF PUNJAB VS. KARNAIL SINGH [LAWS(SC)-2003-8-109] [REFERRED]
STATE OF MAHARASHTRA VS. TULSHIRAM BHANUDAS KAMBLE [LAWS(SC)-2007-8-52] [REFERRED TO]
ARUMUGAM VS. STATE OF TAMIL NADU [LAWS(SC)-2008-10-19] [REFERRED TO]
SHAKILA ABDUL GAFAR KHAN VS. VASANT RAGHUNATH DHOBLE [LAWS(SC)-2003-9-125] [REFERRED]
EXECUTIVE ENGINEER VS. LOKESH REDDY [LAWS(KAR)-2003-4-5] [REFERRED TO]
PADIA ALIAS PRADEEP KUMAR SAHU VS. REPUBLIC OF INDIA [LAWS(ORI)-2010-6-24] [REFERRED TO]
SHIV RAJ SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-11-51] [REFERRED TO]
BABU SINGH VS. STATE OF M P [LAWS(MPH)-2013-4-199] [REFERRED]
KAMOD SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-2-45] [REFERRED TO]
DEVI DUTT VS. STATE OF UTTARANCHAL [LAWS(UTN)-2005-9-3] [REFERRED TO]
SRI BIKRAM RABI DAS VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-9-20] [REFERRED]
JANARDHAN NATH VS. STATE OF TRIPURA [LAWS(TRIP)-2013-8-4] [REFERRED TO]
MANJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-2013-9-33] [REFERRED TO]
STATE OF KARNATAKA VS. SUVARNNAMMA [LAWS(SC)-2014-10-52] [REFERRED TO]
RAM KISHAN ALIAS KISHAN LAL VS. STATE OF U.P. [LAWS(ALL)-2023-4-82] [REFERRED TO]
SUNIL @ SHELLY ETC. VS. STATE [LAWS(DLH)-2013-11-379] [REFERRED TO]
NARESH KUMAR VS. STATE [LAWS(DLH)-2013-9-21] [REFERRED TO]
MARUTI VS. STATE (NCT OF DELHI) [LAWS(DLH)-2009-7-487] [REFERRED TO]
KABIR VS. STATE [LAWS(DLH)-2019-1-468] [REFERRED TO]
PRAHLAD VS. STATE OF U.P. [LAWS(ALL)-2022-4-26] [REFERRED TO]
SHUKH DEV AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-312] [REFERRED TO]
RAM JAG VS. STATE OF U P [LAWS(ALL)-2017-9-292] [REFERRED TO]
STATE OF U.P. VS. GIRISH PAL [LAWS(ALL)-2017-5-211] [REFERRED TO]
OM PRAKASH & OTHERS VS. STATE [LAWS(ALL)-2016-4-113] [REFERRED TO]
STATE OF U P VS. RAKESH KUMAR AND BABLU @ RAM SUMER YADAV [LAWS(ALL)-2013-1-426] [REFERRED TO]
RAJAN ALIAS KALIA RAJAN VS. STATE OF U P [LAWS(ALL)-2007-9-166] [REFERRED TO]
MUNNU VS. STATE OF U P [LAWS(ALL)-2008-10-59] [REFERRED TO]
BHAGWAN DAS VS. STATE OF U P [LAWS(ALL)-2008-7-88] [REFERRED TO]
BABLU PAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-106] [REFERRED TO]
MILON MUNDA VS. STATE OF TRIPURA [LAWS(GAU)-2006-5-66] [REFERRED TO]
PROMODE DAS & ORS. VS. STATE OF TRIPURA [LAWS(GAU)-2008-8-79] [REFERRED TO]
KEESARI VENKATA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-7-22] [REFERRED TO]
SYED ARIF VS. THE STATE OF ANDHRA PRADESH [LAWS(APH)-2016-2-10] [REFERRED TO]
PRAVINBHAI DHULIYABHAI NAYAK VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-194] [REFERRED TO]
STATE OF GUJARAT VS. PATEL MAHESHBHAI RANCHHODBHAI [LAWS(GJH)-2008-6-58] [REFERRED TO]
STATE OF GUJARAT VS. SHAILESH JAVERCHAND MALDE MAHAJAN [LAWS(GJH)-2016-1-103] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALDEV SINGH SON OF THUNDU RAM [LAWS(HPH)-2013-1-101] [REFERRED]
SATISH KUMAR, SON OF LATE SHRI DHANI RAM, RESIDENT OF VILLAGE KOTLU, TAPPA GARLI, PS AND TEHSIL, BARSAR, DISTRICT HAMIRPUR, H.P., PRESENTLY LODGED IN CENTRAL MODEL JAIL NAHAN, DISTRICT SIRMOUR, H.P. VS. STATE OF H.P. [LAWS(HPH)-2012-9-155] [REFERRED TO]
FAROOQ AHMAD VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2022-9-48] [REFERRED TO]
C.VASUDEVAN VS. STATE OF KERALA [LAWS(KER)-2020-12-170] [REFERRED TO]
LALJIBHAI KADABHAI ALGOTAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-287] [REFERRED TO]
JAYANT SABAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-152] [REFERRED TO]
Anil Kumar Tiwary @ Anil Tiwary VS. State of Jharkhand [LAWS(JHAR)-2013-2-133] [REFERRED TO]
SRI CHARAN BEHERA VS. STATE OF ORISSA [LAWS(ORI)-2006-2-55] [REFERRED TO]
NARENDRA @ NINDU VS. STATE OF M P [LAWS(MPH)-2019-4-78] [REFERRED TO]
SHAHID VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-4-31] [REFERRED TO]
RAM NARAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-9-39] [REFERRED TO]
STATE OF BIHAR VS. GIRJA SINGH [LAWS(PAT)-2013-10-11] [REFERRED TO]
CHAMKAUR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-1-255] [REFERRED TO]
GANGADHAR BEHERA VS. STATE OF ORISSA [LAWS(SC)-2002-10-10] [REFERRED TO]
VYAS RAM @ VYAS KAHAR VS. STATE OF BIHAR [LAWS(SC)-2013-9-71] [REFERRED TO]
KUM. RUPA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-9-15] [REFERRED TO]
ABDUL SAHID VS. STATE OF TRIPURA [LAWS(TRIP)-2014-9-1] [REFERRED TO]