Referred Judgements :-

RAM SARUP V. MUNSHI AND ORS [REFERRED]
STATE OF PUNJAB VS. NATHURAM [REFERRED]
KANAKARATHANAMMAL VS. V S LOGANATHA MUDALIAR [REFERRED]
HARIHAR PRASAD SINGH VS. BALMIKI PRASAD SINGH [REFERRED]
JAHAR ROY DEAD VS. PREMJI BHIMJI MANSATA [REFERRED]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [REFERRED]
RANEN ROY VS. PRAKASH MITRA [REFERRED]

Cited Judgements :-

TAHIR AHMAD AND MD. MONAVAR AHMAD VS. TATA IRON AND STEEL COMPANY LIMITED [LAWS(JHAR)-2010-1-166] [REFERRED TO]
CHAKALI MANIKANTA VS. KAMALAPURAM [LAWS(APH)-2022-11-37] [REFERRED TO]
BHIKHIBEN D/O MANIBEN VS. NARSINBHAI JERAMBHAI PATEL [LAWS(GJH)-2020-6-1009] [REFERRED TO]
RAM DITTU VS. HARI CHAND [LAWS(HPH)-2011-9-30] [REFERRED TO]
TAHSILDAR KOVVUR VS. TADIMALLA KRISHNA MURTHY [LAWS(APH)-2003-10-31] [REFERRED TO]
HEIRS AND L.R. OF DECEASED JAGJIVANBHAI CHHIMKABHAI VS. JAMNABEN WD/O. MAGANLAL MANILAL [LAWS(GJH)-2017-6-317] [REFERRED TO]
MAHENDRA KARLE VS. MS. ANNABEL LAROCQUE AND ANOTHER [LAWS(KAR)-2016-7-76] [REFERRED TO]
TIKARAM VS. KEHAR SINGH [LAWS(CHH)-2017-11-21] [REFERRED TO]
SHERI FARID & ORS VS. KHILAR SINGH [LAWS(DLH)-2017-11-64] [REFERRED TO]
MANOJKUMAR SHANTILAL JAIN VS. NAVNEETKUMAR LILACHAND PATEL [LAWS(GJH)-2015-11-187] [REFERRED]
KESHAO KAWADU MARAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-10-5] [RELIED ON]
NATHU ANANDA GHORPADE VS. YASHODA JAGANNATH GHORPADE [LAWS(BOM)-2011-10-93] [REFERRED TO]
FAROOK MOHAMMAD VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-8-107] [REFERRED TO]
P.M. SADANANTHAN VS. THARA REJIMON [LAWS(KER)-2017-4-89] [REFERRED TO]
RANJAN PRADHAN & ORS. VS. STATE OF ORISSA & ORS. [LAWS(ORI)-2015-11-52] [REFERRED]
TEERATH SINGH VS. YOGENDRA SINGH [LAWS(ALL)-2006-4-60] [REFERRED TO]
SRI AMAN SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2004-9-312] [REFERRED TO]
JAVAGAR VS. RAMASAMY [LAWS(MAD)-2014-10-282] [REFERRED TO]
DINESH CHANDRA SHARMA VS. AMRAT RAM & ANR. [LAWS(RAJ)-2016-3-66] [REFERRED TO]
SIKANDAR KHAN MEV VS. STATE OF M P & 4 OTHERS [LAWS(MPH)-2018-8-311] [REFERRED TO]
SUSHIL RANI VS. ATTAM PARKASH [LAWS(P&H)-2007-2-111] [REFERRED TO]
MUNICIPAL CORPORATION, LUDHIANA VS. BIMLA KUMARI [LAWS(P&H)-2006-12-73] [REFERRED TO]
SUKHPAL VS. RAKESH KUMAR [LAWS(P&H)-2006-2-208] [REFERRED TO]
VARINDER KUMAR VS. MUNICIPAL CORPORATION LUDHIANA [LAWS(P&H)-2006-2-283] [REFERRED TO]
GHUDHU RAM VS. GURJANT SINGH [LAWS(P&H)-2006-3-171] [REFERRED TO]
SMT. NOOTAN MISHRA AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2013-1-118] [REFERRED TO]
KAMATCHI VS. LAKSHMI NARAYANAN [LAWS(SC)-2022-4-36] [REFERRED TO]
R SAKKRAPANI VS. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY [LAWS(MAD)-2018-4-744] [REFERRED TO]
SURENDER SINGH VS. JAGRAM [LAWS(P&H)-2006-2-255] [REFERRED TO]
JUDGE PAL ALIAS JAGGA PAL VS. DALBIR SINGH [LAWS(P&H)-2006-3-52] [REFERRED TO]
RAJ SINGH VS. ANAND PAL [LAWS(P&H)-2006-3-268] [REFERRED TO]
JEET RAM VS. GANGA PHAL [LAWS(P&H)-2006-4-246] [REFERRED TO]
ABDUL RASHID VS. LRS OF RASOOL KHAN [LAWS(RAJ)-2018-2-313] [REFERRED TO]
CHATUR SINGH VS. GAYARAM ALIAS GENDULAL [LAWS(CHH)-2007-2-34] [REFERRED TO]
ROJA ORAIN AND ANR. VS. ELIAS ORAON AND ORS. [LAWS(JHAR)-2018-4-123] [REFERRED TO]
ARUNBHAI RATILAL RATHOD VS. ASSISTANT LABOUR COMMISSIONER AND ORS [LAWS(GJH)-2014-4-164] [REFERRED TO]
BHUNESHWAR NATH VS. ARUN KUMAR SAH, [LAWS(JHAR)-2020-1-115] [REFERRED TO]
SATYA PAL SINGH AND ANOTHER VS. RANJEET SINGH SIROHI AND ANOTHER [LAWS(ALL)-2019-3-116] [REFERRED TO]
CHHEDDOO VS. GUR DEEN AND ANOTHER [LAWS(ALL)-2018-12-201] [REFERRED TO]
DEVI ROOP VS. DEVKU [LAWS(HPH)-2006-5-2] [REFERRED TO]
INTERNATIONAL TRACTORS LTD. AND ORS. VS. PUNJAB TRACTORS LTD. AND ORS. [LAWS(DLH)-2015-9-415] [REFERRED TO]
SUNIL KUMAR KHEMANI VS. STATE OF ASSAM [LAWS(GAU)-2021-12-77] [REFERRED TO]
BHAIRAVENDRA KUMAR VS. VTH ADDITIONAL DISTRICT JUDGE VARANASI [LAWS(ALL)-2008-9-64] [REFERRED TO]
LEELA M.M. VS. K.K. KARTHIYAYINI AND OTHERS [LAWS(KER)-2017-7-283] [REFERRED TO]
DEVAPPA SHABA NAIK DESSAI VS. KESAR GANESH NAIK DESAI [LAWS(BOM)-2013-3-96] [REFERRED TO]
KASHIRAM SAHU AND ANOTHER VS. RAMESAR ALIAS RAMESHWAR SAHU AND OTHERS [LAWS(CHH)-2017-9-19] [REFERRED TO]
SHAKUNTALABAI AND ORS. VS. RAMESH AND ORS. [LAWS(BOM)-2020-7-189] [REFERRED TO]
RAMESH CHANDRA SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2014-5-117] [REFERRED TO]
KISHAN CHAND SHARMA & ANR VS. CHET RAM SHARMA (SINCE DECEASED) & ORS [LAWS(DLH)-2016-7-80] [REFERRED TO]
MAHADEO RAMJI KHADE VS. GENERAL MANAGER WESTERN COAL FIELD LTD [LAWS(BOM)-2009-5-9] [REFERRED TO]
SHANKAR VS. SHEKU [LAWS(BOM)-2019-1-64] [REFERRED TO]
SARAN DASS VS. CHINTA MANI [LAWS(HPH)-2011-9-1] [REFERRED TO]
MAHADEO S/O RAMAJI KHADE VS. GENERAL MANAGER WESTERN COAL FIELDS LTD [LAWS(BOM)-2011-4-139] [REFERRED TO]
DHUDKU GANPAT MAHAJAN VS. PRABHAKAR MADHAVRAO [LAWS(BOM)-2012-8-209] [REFERRED TO]
COMMISSIONER OF INCOME TAX-15 VS. RELCOM [LAWS(DLH)-2015-1-619] [REFERRED TO]
RAM RAKSH PAL SINGH VS. SARLA DEVI AND ORS. [LAWS(HPH)-2016-4-41] [REFERRED TO]
AJAY KUMAR SONI @ AJAY SONI VS. ABDUL RASHID [LAWS(JHAR)-2017-5-44] [REFERRED TO]
COMED CHEMICALS LTD. VS. USV LIMITED [LAWS(GJH)-2014-3-57] [REFERRED TO]
DEWAN ALKASH ALI VS. ALI BAKSH [LAWS(GAU)-2009-9-3] [REFERRED TO]
MILAN KANTI DAS VS. PANDAV CHANDRA PAUL [LAWS(GAU)-2012-7-80] [REFERRED TO]
PATEL KASHUBEN NAROTTAMBHAI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2009-2-37] [REFERRED TO]
RAVJI KHIMJI CHHEDA VS. KESARBEN LAXMICHAND DEDHIA [LAWS(BOM)-2013-2-48] [REFERRED TO]
SBI HOME FINANCE LTD. VS. LALIT C. GANDHI AND ORS. [LAWS(BOM)-2015-12-97] [REFERRED TO]
AZIZ AHMED VS. SAKINA BEGUM [LAWS(DLH)-2010-12-133] [REFERRED TO]
RANA VINUBEN ABHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-131] [REFERRED TO]
RANA VINUBEN ABHAJI VS. STATE OF GUJARAT [LAWS(GJH)-2023-2-131] [REFERRED TO]
MAHADEO S/O RAMAJI KHADE AND ANOTHER VS. GENERAL MANAGER, WESTERN COAL FIELDS LTD [LAWS(BOM)-2009-4-239] [REFERRED]
GIRISH BHAGWATPRASAD HUF VS. BHUPENDRA BHAGWATPRASAD PATEL & OTHERS [LAWS(GJH)-2015-11-143] [REFERRED]
CHAND VS. LAND ACQUISITION COLLECTOR [LAWS(DLH)-2005-3-113] [REFERRED TO]
JANAKBEN MODBHAI GADHVI VS. GIRISHDAN GURUDAN GADHVI & 1 [LAWS(GJH)-2015-9-179] [REFERRED]
SRI ATUL CHANDRA GHORAI VS. SUDHIR CHANDRA CHAKRABORTY AND ORS. [LAWS(CAL)-2016-3-150] [REFERRED TO]
USHA ROY VS. PINKU ROY [LAWS(GAU)-2021-9-59] [REFERRED TO]
DEOCHAND SARDA VS. SURENDRA NARAYAN SUKUL [LAWS(GAU)-2022-1-5] [REFERRED TO]
SURYA DEV KUMAWAT VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(RAJ)-2016-11-82] [REFERRED TO]
HARCHARAN SINGH VS. JOINT DIRECTOR PANCHAYATS, PUNJAB [LAWS(P&H)-2005-5-64] [REFERRED TO]
HARPAL SINGH VS. HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION [LAWS(P&H)-2006-2-250] [REFERRED TO]
SATPAL SHARMA PUJARI VS. CHAND PARKASH MAGHAN [LAWS(P&H)-2006-2-485] [REFERRED TO]
SHAMBHU SINGH VS. TOTARAM [LAWS(MPH)-2015-6-61] [REFERRED TO]
BANWARI LAL AND ORS. VS. BALBIR SINGH [LAWS(SC)-2015-8-73] [REFERRED TO]
BUDH RAM VS. BANSI [LAWS(SC)-2010-8-2] [REFERRED TO]
MANAGEMENT OF KURJI HOLY FAMILY HOSPITAL KURJI VS. STATE OF BIHAR [LAWS(PAT)-2010-2-58] [REFERRED TO]
RANJINI VS. KANTHAMANI [LAWS(MAD)-2010-9-314] [REFERRED TO]
BHASKAR PUBLICATION VS. KISHORIES PVL LTD [LAWS(MPH)-2011-9-26] [REFERRED TO]
MAHADEV GOVIND GHARGE VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(SC)-2011-5-77] [REFERRED TO]
LANKA VENKATESWARLU VS. STATE OF A P [LAWS(SC)-2011-2-58] [REFERRED TO]
PANDURANG D RANE VS. VIJABAI V RANE [LAWS(BOM)-2009-12-117] [REFERRED TO]
SHABIRA AMIN TAJWANI VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-19] [RELIED ON]
NAGAPPA VS. YALLAWWA [LAWS(KAR)-2016-8-82] [REFERRED]
PUNJAB NATIONAL BANK VS. GOVIND KAUR [LAWS(HPH)-2004-3-14] [REFERRED]
BALDEV SINGH VS. STATE OF H P [LAWS(HPH)-2006-10-1] [REFERRED TO]
CHANDRA VS. HARI SINGH [LAWS(CHH)-2014-11-45] [REFERRED TO]
LALLU PRASAD JAISWAL S/O LATE SHRI RAMESHWAR PRASAD JAISWAL, AGED ABOUT 62 YEARS, R/O LAWAN ROAD BALODA BAZAR, TEHSIL AND DISTRICT BALODA BAZAR (CHHATTISGARH) VS. SMT. MANTORA BAI WD/O LATE SHRI MOTILAL JAISWAL, AGED ABOUT 55 YEARS, R/O VILLAGE BALTARA, DISTRICT BILASPUR (CHHATTISGARH) [LAWS(CHH)-2016-8-53] [REFERRED TO]
LAXMIN BAI VS. SAMARU [LAWS(CHH)-2017-1-36] [REFERRED TO]
UMLESH YADAV VS. ELECTION COMMISSION OF INDIA [LAWS(ALL)-2013-5-13] [REFERRED TO]
SHRI HIRALAL AND ORS VS. SH BALBIR SINGH BHATIA [LAWS(DLH)-2007-2-245] [REFERRED]
JAGWATI DEVI VS. SITA RAM JAIN [LAWS(DLH)-2007-3-189] [REFERRED TO]
RAMRAO JOTI GODASE VS. KISAN JOTI GODASE [LAWS(BOM)-2011-10-106] [REFERRED TO]
BHADRUNNISA VS. KHASIM SAB [LAWS(KAR)-2019-12-185] [REFERRED TO]
SREI INFRASTRUCTURE FINANCE LIMITED VS. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD [LAWS(CAL)-2018-7-58] [REFERRED TO]
ASSAM PUBLIC SERVICE COMMISSION VS. HRISHIKESH DAS [LAWS(GAU)-2021-10-1] [REFERRED TO]
SURESH VS. GOVERDHAN [LAWS(HPH)-2023-9-8] [REFERRED TO]
HARE KRISHNA KUMAR SINGH VS. RAJ KUMARI DEVI [LAWS(PAT)-2019-1-99] [REFERRED TO]
SYED MOHAMMAD ABBAS S/O SYED ALEY IMAM VS. BIBI SAJDA KHATOON W/O LATE SYED ABDUL MAJEED [LAWS(PAT)-2016-7-214] [REFERRED TO]
VEERPAL KAUR VS. RASHPAL SINGH [LAWS(P&H)-2006-7-461] [REFERRED TO]
HARCHARAN SINGH AND ORS. VS. JOINT DIRECTOR PANCHAYATS AND ANR. [LAWS(P&H)-2005-3-146] [REFERRED TO]
PARDEEP AND ANOTHER VS. KELA DEVI AND ANOTHER [LAWS(P&H)-2006-3-627] [REFERRED]
SALAM SINGH VS. MUNICIPAL COUNCIL [LAWS(RAJ)-2021-7-57] [REFERRED TO]
STATE OF HARYANA VS. GURCHARAN SINGH [LAWS(SC)-2003-11-142] [REFERRED TO]
SURESH CHANDER VS. MAHESH CHAND [LAWS(DLH)-2007-8-23] [REFERRED TO]
MR. KISHANDAS BHAGWANDAS NAGPAL VS. MR. JETHANAND BHAGWANDAS NAGPAL [LAWS(BOM)-2017-7-180] [REFERRED TO]
UNIWORTH TEXTILES LIMITED VS. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED [LAWS(CAL)-2012-9-22] [REFERRED TO]
AMAN SINGH VS. STATE OF U P [LAWS(ALL)-2005-5-150] [REFERRED TO]
BABARBHAI DAHYABHAI VANKAR VS. PRABHAKAR PARSHOTAMBHAI PATEL [LAWS(GJH)-2011-5-117] [REFERRED TO]
MST CHARKI VS. MANARAM [LAWS(CHH)-2007-4-19] [REFERRED TO]
CHANDRALOK (B) CHS LTD VS. MANISH RAJNIKANT JAITHA [LAWS(BOM)-2022-5-67] [REFERRED TO]
PACHKALI DEVI AND OTHERS VS. SALIK TIWARI AND OTHERS [LAWS(JHAR)-2017-12-130] [REFERRED TO]
HUSAINBHAI TAHERALI AMLANI VS. RAMJANBHAI MAGANLAL DANI [LAWS(GJH)-2015-12-72] [REFERRED TO]
CHANDUBHAI @ AMARSANG BHAYABHAI VS. RASIKLAL MANILAL KHERDIYA (DARJI) [LAWS(GJH)-2015-10-263] [REFERRED]
MOHD ABDUL QUAYUM VS. OSMANIA UNIVERSITY, HYDERABAD [LAWS(APH)-2014-12-26] [REFERRED TO]
MAHILA GRIH UDYOG LIJJAT PAPAD VS. PUSHPA BERRY [LAWS(MPH)-2005-3-74] [REFERRED TO]
GURMEETO VS. PRITAM CHAND [LAWS(HPH)-2021-10-111] [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORPORATION LTD VS. PUNJAB & SIND BANK [LAWS(NCD)-2012-9-42] [REFERRED TO]
FAROOQ MOHAMMAD VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-104] [REFERRED TO]
HIMALAYA DISTILLERIES LTD VS. URMILA PRADHAN [LAWS(SIK)-2017-9-8] [REFERRED TO]
VENIGALLA KOTESWARAMMA VS. MALAMPATI SURYAMBA [LAWS(SC)-2021-1-32] [REFERRED TO]
MUNICIPAL CORPORATION, LUDHIANA VS. BIMLA KUMARI [LAWS(P&H)-2005-12-43] [REFERRED TO]
DHAN SINGH VS. GURDEV KAUR [LAWS(P&H)-2005-9-83] [REFERRED TO]
STATE OF HARYANA VS. KARAMJIT SINGH [LAWS(P&H)-2006-2-490] [REFERRED TO]
ARINDAM GHOSH VS. ABHIJIT DEBNATH [LAWS(TRIP)-2019-3-34] [REFERRED TO]
DHARMA RAM(DECESSED) VS. BOARD OF REVENUE & ORS. [LAWS(RAJ)-2014-1-413] [REFERRED TO]
NASERO VS. ALISHER [LAWS(P&H)-2011-5-52] [REFERRED TO]
RAM BALAK PRASAD SAH VS. LAKSHMI NARAYAN GUPTA [LAWS(PAT)-2022-9-60] [REFERRED TO]
JIA LAL VS. JIA LAL [LAWS(HPH)-2023-10-10] [REFERRED TO]
SHIVA SANKAR BABA VS. STATE [LAWS(MAD)-2023-3-13] [REFERRED TO]
LONGJAM BIJOY SINGH VS. SHRIMATI LONGJAM (O) THOIBI DEVI [LAWS(MANIP)-2022-2-13] [REFERRED TO]
PREM LATA VS. RAM SARUP [LAWS(P&H)-2005-9-72] [REFERRED TO]
SARWAN SINGH VS. NARANJAN SINGH [LAWS(P&H)-2006-1-1] [REFERRED TO]
MUNICIPAL CORPORATION VS. SAVITRI DEVI [LAWS(P&H)-2006-2-207] [REFERRED TO]
BRIJ GOPAL VS. STATE OF HARYANA [LAWS(P&H)-2006-2-501] [REFERRED TO]
HARBANS SINGH VS. RACHHPAL SINGH [LAWS(P&H)-2006-3-290] [REFERRED TO]
TARA SINGH VS. DATO [LAWS(P&H)-2006-7-509] [REFERRED TO]
SUNDARAMMAL VS. N. ADINARAYANAN [LAWS(MAD)-2019-7-80] [REFERRED TO]
N BALAJI VS. VIRENDRA SINGH [LAWS(SC)-2004-10-60] [REFERRED TO]
SARAH MATHEW VS. INSTITUTE OF CARDIO VASCULAR DISEASES BY ITS DIRECTOR K.M.CHERIAN [LAWS(SC)-2013-11-23] [REFERRED TO]
UNION OF INDIA VS. PRAMOD GUPTA [LAWS(SC)-2005-9-26] [REFERRED TO]
MAHALAKSHMI INN PRIVATE LIMITED VS. K CHANDRASEKARAN POWER PUBLICITIES CHENNAI [LAWS(MAD)-2005-8-235] [REFERRED TO]
PR. COMMISSIONER OF INCOME TAX-III VS. WIPRO LIMITED [LAWS(KAR)-2020-11-200] [REFERRED TO]
SRINIVASALU NAIDU VS. DORAISWAMY NAIDU [LAWS(KAR)-2018-9-259] [REFERRED TO]
NPR FINANCE LTD. VS. DEEPAK JHUNJHUNWALA [LAWS(CAL)-2014-4-138] [REFERRED TO]
KANUBHAI C PATEL AND ORS VS. DOLOO TEA CO (INDIA) LTD AND ORS [LAWS(NCLT)-2017-1-40] [REFERRED TO]
ON THE DEATH OF DEOCHAND SARDA HIS LEGAL HEIRS SAROJ DAMANI VS. ON THE DEATH OF SURENDRA NARAYAN SUKUL [LAWS(GAU)-2022-1-109] [REFERRED TO]
RANGASAMY VS. DISTRICT COLLECTOR PERAMBALUR DISTRICT [LAWS(MAD)-2009-12-7] [FOLLOWED ON]
SALAL POWER STATION VS. KARNAIL SINGH AND ORS. [LAWS(J&K)-2014-7-46] [REFERRED TO]
MATHI DEVI VS. DHARAM DASS [LAWS(HPH)-2006-9-19] [REFERRED TO]
DATTA ATCHUT DABOLKAR VS. ATMARAM SHAMBU DABOLKAR [LAWS(BOM)-2017-4-84] [REFERRED TO]
JITENDRA PAL SINGH VS. STATE OF U.P. THROUGH PRIN. SECY. [LAWS(ALL)-2013-10-47] [REFERRED TO]
JAYDEB SHAW VS. PURNA CHANDRA VELECHA [LAWS(CAL)-2011-3-50] [REFERRED TO]
RISHI PROMOTERS PRIVATE LTD & ANR VS. ANJU ARORA (NEE MS ANJU BAJAJ) & ORS [LAWS(DLH)-2018-11-253] [REFERRED TO]
JAGATRAM SUNDARDAS VS. PARSHWA FOOD (INDIA) PVT. LTD [LAWS(GJH)-2019-7-67] [REFERRED TO]
ABHISHEK MADANLAL BINAYKIA VS. SWATI ABHISHEK BINAYKIA [LAWS(GJH)-2019-7-78] [REFERRED TO]
SUDHIR KUMAR GUPTA VS. INDER CHAND JAIN [LAWS(DLH)-2006-2-138] [REFERRED TO]
Deputy Collector Rev AND Land Acquisition Officer VS. Narcinhasaraswati Vishnu Sinai Velingkar [LAWS(BOM)-2004-3-121] [REFERRED TO]
MOHANLALRAMDULARE VISHWAKARMA VS. MOHANLALMANIKLAL GUPTA [LAWS(BOM)-2003-4-39] [REFERRED TO]
TEERATH SINGH VS. YOGENDRA SINGH [LAWS(UTN)-2006-4-48] [REFERRED TO]
LALA SRIMANDAR DAS JAIN VS. ADDITIONAL CIVIL JUDGE DEHRADUN [LAWS(UTN)-2011-10-1] [REFERRED TO]
KAMESHWAR SINGH SON OF SRI RAJESHWAR SINGH VS. SURYA NARAYAN RAI SON OF LATE RAM NATH RAI [LAWS(PAT)-2008-12-182] [REFERRED TO]
RUPADHAR PUJARI VS. GANGADHAR BHATRA [LAWS(SC)-2004-10-33] [REFERRED TO]
N KHOSLA VS. RAJLAKSHMI [LAWS(SC)-2006-3-42] [REFERRED TO]
YOGESH VERMA VS. STATE OF H.P. [LAWS(HPH)-2003-10-2] [REFERRED TO]
KULBIR SINGH VS. RANIA [LAWS(HPH)-2006-9-28] [REFERRED TO]
COLLECTOR LAND ACQUISITION NHPC VS. KHEWA RAM [LAWS(HPH)-2007-1-29] [REFERRED TO]
M. NAGABHUSHANA REDDY (DIED PER L.RS.), MIDAKANTHI SEHSHAMMA, MIDAKANTHI VEENA AND MIDAKANTI THIRUMALA REDDY VS. MOHD. MOULANA AND ORS. [LAWS(APH)-2013-11-176] [REFERRED TO]
KIRAN MILI S/O DUTIRAM MILI VS. STATE OF ASSAM [LAWS(GAU)-2011-11-46] [REFERRED TO]
INDARAPU POCHAIAH VS. STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2016-7-20] [REFERRED TO]
ROBINSON CHIMANBHAI CHAUHAN VS. SECRETARY [LAWS(GJH)-2018-7-10] [REFERRED TO]
DINESH PAL SINGH VS. PRESIDING OFFICER [LAWS(ALL)-2023-7-34] [REFERRED TO]
SUDHIR KUMAR GUPTA VS. INDER CHAND JAIN [LAWS(DLH)-2006-4-159] [REFERRED TO]
MADHAV ATMARAM SAHAKARI VS. ASELMO FURTADO [LAWS(BOM)-2017-5-40] [REFERRED TO]
BHAG SINGH AND OTHER VS. COLLECTOR LAND ACQUISITION HPPWD MANDI [LAWS(HPH)-2018-5-225] [REFERRED TO]
K KANNAN VS. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, SIVAGANGA REGION, SIVAGANGA POST & DISTRICT [LAWS(MAD)-2018-3-414] [REFERRED TO]
SATHYANATH VS. SAROJAMANI [LAWS(SC)-2022-5-27] [REFERRED TO]
POONAM CHAND BHATI VS. CHHOTI DEVI AND ORS. [LAWS(RAJ)-2015-11-46] [REFERRED TO]
ANANT KAUR CHAHAL VS. A.S. MANN [LAWS(P&H)-2015-1-156] [REFERRED TO]
ARTI VS. SUNIL KUMAR [LAWS(P&H)-2006-2-398] [REFERRED TO]
NAVEEN CHANDER DUGGAL VS. LAND ACQUISITION COLLECTOR-CUM-DRO, KARNAL [LAWS(P&H)-2005-7-54] [REFERRED TO]
SHEO KUNDAL CHAUDHARY VS. LALDEO CHAUDHARY [LAWS(PAT)-2014-6-11] [REFERRED TO]
DILBAG SINGH AND OTHERS VS. PUNJAB SINGH [LAWS(P&H)-2013-3-279] [REFERRED TO]
ANDHRA PRADESH STATE DAIRY DEVELOPMENT CO.OP. FEDERATION LTD. VS. TELANGANA STATE DAIRY DEVELOPMENT CO.OP. FEDERATION LTD. [LAWS(TLNG)-2021-3-92] [REFERRED TO]
NATHI LAL VS. JAGDISH PRASAD [LAWS(RAJ)-2011-9-50] [REFERRED TO]
YOGANDRA BHAGAT VS. PRITLAL YADAVA [LAWS(PAT)-2009-4-41] [REFERRED TO]
SHAHAZADA BI VS. HALIMABI [LAWS(SC)-2004-7-16] [REFERRED TO]
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GOVERNMENT OF ANDHRA PRADESH VS. PRATAP KARAN AND OTHERS [LAWS(SC)-2015-10-22] [REFERRED TO]
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CHENNAI MEDICAL COLLEGE & HOSPITAL & RESEARCH CENTRE VS. GOVERNMENT OF INDIA [LAWS(MAD)-2014-9-264] [REFERRED TO]
PONNIAMMAL VS. RAMALINGAM [LAWS(MAD)-2014-2-8] [REFERRED TO]
SUSHIL RANI VS. ATTAM PARKASH [LAWS(P&H)-2007-4-2] [REFERRED TO]
LABHA SINGH VS. TEJO DEVI [LAWS(P&H)-2006-1-76] [REFERRED TO]
JAGRAJ SINGH VS. JASWANT SINGH [LAWS(P&H)-2006-2-120] [REFERRED TO]
SUNIL AGGARWAL VS. HARI RAM [LAWS(P&H)-2006-2-251] [REFERRED TO]
SHARDA DEVI VS. NARINDER SINGH [LAWS(P&H)-2006-2-463] [REFERRED TO]
NATHA SINGH VS. BHAN SINGH (DECEASED) THROUGH L.RS. [LAWS(P&H)-2006-5-538] [REFERRED TO]
HEMAREDDI (D) THROUGH LRS. VS. RAMACHANDRA YALLAPPA HOSMANI [LAWS(SC)-2019-5-27] [REFERRED TO]
GOLI VIJAYALAKSHMI & ORS. VS. YENDRU SATHIRAJU(DEAD) BY LRS. & ORS. [LAWS(SC)-2019-4-116] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. DIWAN CHAND ANAND [LAWS(SC)-2022-7-38] [REFERRED TO]
DEUBAI W/O BHERU PURI VS. KAILASHBAI W/O SHANKARLAL DHAKAD & OTHERS [LAWS(MPH)-2017-10-202] [REFERRED TO]
KAILASHBAI VS. DEUBAI & OTHERS [LAWS(MPH)-2018-8-50] [REFERRED TO]
SHANKAR CHOUDHARY VS. BINOD PATHAK [LAWS(PAT)-2014-10-17] [REFERRED TO]
LONGJAM BIJOY SINGH VS. KEISHAM IRABOT SINGH [LAWS(MANIP)-2022-2-1] [REFERRED TO]
R. CHANDRAMOHAN NAIR AND ORS. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-2-132] [REFERRED TO]
CHANDRA BHAN SINGH VS. VIJAI SHANKER [LAWS(ALL)-2008-1-175] [REFERRED TO]
NABARUN BHATTACHARYYA VS. KOTAK MOHINDRA BANK LTD [LAWS(CAL)-2012-9-26] [REFERRED TO]
UNIWORTH TEXTILES LTD. VS. ASSET RECONSTRUCTION CO. (INDIA) LTD. [LAWS(CAL)-2012-9-160] [REFERRED TO]
Tilottama Bhola @ Tilotama Bhol VS. Collector, Jagatsinghpur [LAWS(ORI)-2013-9-57] [REFERRED TO]
KRASHNABAI PARASHRAM VAIDYA VS. SHAIKH YUSUF HASAN KHATIK [LAWS(BOM)-2010-10-39] [REFERRED TO]
BABURAO GANPATRAO SHIROLE VS. DECCAN EDUCATION SOCIETY [LAWS(BOM)-2012-11-15] [REFERRED TO]
SMT. JANABAI WD/O SHANKAR SONWANE VS. SHEKU S/O KONDAJI KALE [LAWS(BOM)-2019-1-52] [REFERRED TO]
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DAYA CHAND & ORS VS. UNION OF INDIA & ANR [LAWS(DLH)-2017-11-53] [REFERRED TO]
COMMUNIDADE OF MOROMBIO GRANDE VS. JOSE AUTONIO RODOILO ACUAVIVA BRAGANZA [LAWS(BOM)-2004-12-68] [REFERRED TO]
J RAMACHANDRAN VS. SAROJINI NATARAJAN [LAWS(MAD)-2008-6-438] [REFERRED TO]
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RAWEL KAUR AND OTHERS VS. SARDAR MANJEET SINGH BAGGA & OTHERS [LAWS(JHAR)-2017-12-45] [REFERRED TO]