ANWARUN NISHA KHATOON Vs. STATE OF BIHAR
LAWS(SC)-2002-8-33
SUPREME COURT OF INDIA (FROM: PATNA)
Decided on
August 19,2002
ANWARUN NISHA KHATOON
Appellant
VERSUS
STATE OF BIHAR
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Heard parties.
(3.) This appeal is against a judgment dated 27th July, 2001 by which the Letters Patent Appeal filed by the Appellant has been dismissed.;
(2.) Heard parties.
(3.) This appeal is against a judgment dated 27th July, 2001 by which the Letters Patent Appeal filed by the Appellant has been dismissed.;
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