Referred Judgements :-

OM PRAKASH SHUKLA VS. AKHILESH KUMAR SHUKLA [REFERRED]
SYED KHALID RIZVI OTHERS KRISHNA BEHARI SRIVASTAVA RAMESH PRASAD SINGH OTHERS VS. UNION OF INDIA [REFERRED]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED]
SHISH RAM VS. STATE OF HIMACHAL PRADESH [REFERRED]
K DAYANANDALAL VS. STATE OF KERALA [REFERRED]
UNION OF INDIA VS. VIPINCHANDRA HIRALAL SHAH [REFERRED]
A B KRISHNA VS. STATE OF KARNATAKA [REFERRED]
TATA IRON AND STEEL COMPANY LIMITED VS. UNION OF INDIA [REFERRED]

Cited Judgements :-

JITENDER GULERIA VS. HIMACHAL PRADESH VIDHAN SABHA [LAWS(HPH)-2020-1-113] [REFERRED TO]
SHILPA NAIR VS. STATE OF KERALA [LAWS(KER)-2022-10-187] [REFERRED TO]
J. LALHRUAITLUANGA KHAWLHRING VS. STATE OF MIZORAM [LAWS(GAU)-2008-5-51] [REFERRED TO]
JOMON AUGUSTINE AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2016-3-94] [REFERRED TO]
GAURAV VS. PANDIT B D SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK, AND OTHERS [LAWS(P&H)-2018-3-111] [REFERRED TO]
LT. COLONEL DHARAMVIR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-9-32] [REFERRED TO]
UEM INDIA PRIVATE LIMITED VS. HARYANA URBAN DEVELOPMENT [LAWS(P&H)-2012-7-162] [REFERRED TO]
LAXMAN DAS VS. DEOJI MAL [LAWS(RAJ)-2002-9-31] [REFERRED TO]
U.G. HOSPITALS PVT. LTD VS. STATE OF HARYANA [LAWS(P&H)-2008-12-84] [REFERRED TO]
BRIJ BIHARI NAGAR AND ORS VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2010-11-226] [REFERRED]
PRAVIN KUMAR, SON OF LATE L.N. KARAN, RESIDENCE OF FLAT NO.C VS. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA [LAWS(PAT)-2016-7-148] [REFERRED TO]
MAYANK GAUTAM VS. STATE OF U P [LAWS(ALL)-2011-11-23] [REFERRED TO]
DEENA NATH SHUKLA VS. INSPECTOR GENERAL PAC WESTERN ZONE MORADABAD [LAWS(ALL)-2011-12-146] [REFERRED TO]
ANIL GIRI VS. STATE OF U P [LAWS(ALL)-2013-7-137] [REFERRED TO]
RAJESH KUMAR VS. STATE OF U P [LAWS(ALL)-2003-8-115] [REFERRED TO]
NOLA JONATHAN RANBHISE VS. UNION OF INDIA [LAWS(BOM)-2014-2-49] [REFERRED TO]
DIPAK MAHATO VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-3-33] [REFERRED TO]
ARUP BHATTACHERJEE VS. KAMAKHYA PRASAD BANDYOPADHYAY [LAWS(CAL)-2010-5-85] [REFERRED TO]
JAY PRAMOD RIKAME VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-36] [REFERRED TO]
GAUTAM BHARTI VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-3-3] [REFERRED TO]
MUMTAJ ALI VS. STATE OF ASSAM [LAWS(GAU)-2005-12-13] [REFERRED TO]
BHATTIPROLU GRAM PANCHAYAT & OTHERS VS. THE DISTRICT COLLECTOR (PANCHAYAT WING) GUNTUR, GUNTUR DISTRICT & OTHERS [LAWS(APH)-2016-1-7] [REFERRED TO]
PRAKASH TIWARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-74] [REFERRED TO]
KAILASH SINGH VS. UNION OF INDIA [LAWS(CHH)-2009-7-20] [REFERRED TO]
LAXMAN SINGH RAUTELA & OTHERS VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2017-7-138] [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JASMINE KAUR [LAWS(SC)-2014-9-23] [REFERRED TO]
MAHARSHI DAYANAND UNIVERSITY VS. SURJEET KAUR [LAWS(SC)-2010-7-108] [REFERRED TO]
D R YADAV VS. R K SINGH [LAWS(SC)-2003-7-83] [REFERRED]
ANIRBAN DASGUPTA VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-12-28] [REFERRED TO]
MIHIR NATH VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-6-39] [REFERRED TO]
STATE OF UTTAR PRADESH VS. KARUNESH KUMAR [LAWS(SC)-2022-12-30] [REFERRED TO]
C CHANNE GOWDA VS. HIGH COURT OF KARNATAKA [LAWS(KAR)-2004-9-26] [REFERRED TO]
BIRENDAS VS. TEZPUR UNIVERSITY [LAWS(GAU)-2003-7-33] [REFERRED TO]
ARIFUL ISLAM AND OTHERS VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2007-12-56] [REFERRED TO]
DEBORANJAN SAIKIA AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2005-7-23] [REFERRED TO]
ANDIAN OIL CORPORATION VS. INDIAN OIL CORPORATION [LAWS(GAU)-2005-9-46] [REFERRED TO]
STATE OF TRIPURA VS. SUBHANKAR CHOUDHURY [LAWS(GAU)-2009-9-48] [REFERRED TO]
PRATYUSH NARNAWRE VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR. [LAWS(DLH)-2020-6-135] [REFERRED TO]
DR. BEENA AGARWAL VS. UNION PUBLIC SERVICE COMMISSION [LAWS(DLH)-2023-2-81] [REFERRED TO]
NAVEEN VS. GURGAON GRAMIN BANK AND OTHERS [LAWS(P&H)-2010-10-469] [REFERRED]
K.RAVINDRAN VS. CHANCELLOR TAMIL UNIVERSITY [LAWS(MAD)-2019-12-400] [REFERRED TO]
SATTANATHASWAMY DEVASTHANAM VS. KALYANA SUNDARI AMMAL [LAWS(MAD)-2020-1-498] [REFERRED TO]
KHUNDRAKPAM SUNILKESHORE VS. MANIPUR UNIVERSITY [LAWS(MANIP)-2019-3-21] [REFERRED TO]
BALJINDER SINGH TEJA VS. PUNJAB AND HARYANA HIGH COURT [LAWS(P&H)-2008-1-136] [REFERRED TO]
PRINCIPAL KALINGA INSTITUTE OF MEDICAL SCIENCES KIMS PATIA VS. STATE OF ORISSA [LAWS(ORI)-2010-3-6] [REFERRED TO]
SUBHASHREE SAMANTARAY VS. STATE OF ORISSA [LAWS(ORI)-2010-3-56] [REFERRED TO]
RAKESH RANJAN VS. THE STATE OF BIHAR [LAWS(PAT)-2016-5-89] [REFERRED TO]
DR. UPENDRA PRASAD SINGH & ORS VS. THE STATE OF BIHAR & ORS [LAWS(PAT)-2016-7-10] [REFERRED TO]
ADITYA PRAKASH VS. STATE OF BIHAR [LAWS(PAT)-2021-3-10] [REFERRED TO]
LAL DEO YADAV VS. BIHAR STAFF SELECTION COMMISSION [LAWS(PAT)-2022-6-60] [REFERRED TO]
YUVNEET KUMAR VS. M C D [LAWS(DLH)-2005-1-53] [REFERRED TO]
PARMESHWAR YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-12-123] [REFERRED TO]
MANOJ BHASKARAO KARNIK VS. CITY OF NAGPUR CORPORATION [LAWS(BOM)-2002-12-46] [REFERRED TO]
KAJAL BANJARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-1-1] [REFERRED TO]
KAMLA SINGH AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-64] [REFERRED TO]
CHAIRMAN / MANAGING DIRECTOR, U P POWER CORPORATIO VS. DIVYA MANI TRIPATHI AND ANOTHER [LAWS(ALL)-2017-1-410] [REFERRED TO]
MITHLESH KUMARI VS. STATE OF U P [LAWS(ALL)-2011-11-70] [REFERRED TO]
MRINAL KANTI DATTO PETITIONER VS. STATE OF WEST BENGAL AND ORS. RESPONDENTS [LAWS(CAL)-2003-7-77] [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF U P [LAWS(ALL)-2009-10-26] [REFERRED TO]
SANGAMSEL MAKING VS. STATE OF MANIPUR [LAWS(GAU)-2002-7-13] [REFERRED TO]
VIRENDRA NATH OJHA VS. STATE OF U P [LAWS(ALL)-2004-12-150] [REFERRED TO]
VIRENDRA KUMAR KANNAUJIYA VS. STATE OF U P [LAWS(ALL)-2005-5-79] [REFERRED TO]
GHANSHYAM VS. D S S S B [LAWS(DLH)-2007-11-58] [REFERRED TO]
T GOVINDAN VS. STATE INDUSTRIES PROMOTION [LAWS(MAD)-2009-1-377] [REFERRED TO]
Tanveer Khatib VS. State of Goa [LAWS(BOM)-2004-3-104] [REFERRED TO]
KULDIP GANDOTRA VS. UNION OF INDIA [LAWS(DLH)-2005-10-45] [RELIED ON]
M KESAVULU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-9-87] [REFERRED TO]
SARITA DIXIT & 7 ORS VS. STATE OF U P THRU SECY HIGHER EDUCATION & 5 ORS [LAWS(ALL)-2010-9-637] [REFERRED TO]
RAM BABU YADAV & 93 ORS; MOHAMMAD IRSHAD & 7 ORS; SURESH KUMAR YADAV AND 2 ORS; RAJESH SINGH AND 46 ORS; RAJEEV SRIVASTAVA AND 4 ORS VS. STATE OF U P THROUGH PRIN SECY HOME LKO & ORS [LAWS(ALL)-2018-1-201] [REFERRED TO]
AJAI RAJ PANDEY AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2018-1-184] [REFERRED TO]
VARTIKA SINGH VS. UNION OF INDIA THR SECY DEPTT OF SCIENCE & TECHNOLOGY [LAWS(ALL)-2017-4-389] [REFERRED TO]
STATE OF U.P. AND ORS. VS. RAJENDRA SINGH AND ORS. [LAWS(ALL)-2015-5-283] [REFERRED TO]
ANKIT KUMAR AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-219] [REFERRED TO]
VIKAS SINGH VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2013-8-323] [REFERRED TO]
PRAMOD KUMAR MISRA VS. INDIAN OIL CORPORATION LTD [LAWS(ALL)-2002-9-242] [REFERRED TO]
SHIV UPENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2002-11-99] [REFERRED TO]
STATE OF UTTAR PRADESH VS. TRILOKI NATH PANDEY H C C P 232 [LAWS(ALL)-2004-12-201] [REFERRED TO]
SAIYED JULFIKAR VS. RAGHAV CHANDRA DESHMUKH [LAWS(CAL)-2009-2-72] [REFERRED TO]
ELANJCHELLIYAN AND ANOTHER VS. DISTRICT AND SESSIONS JUDGE AND OTHERS [LAWS(CAL)-2008-12-50] [REFERRED TO]
K. IBOPISHAK SINGH VS. STATE OF MANIPUR AND ORS. [LAWS(GAU)-2003-4-50] [REFERRED TO]
M S CHAHAL VS. UNION OF INDIA [LAWS(GAU)-2003-11-24] [REFERRED TO]
KUNAL KISHOR VS. LT. GOVERNOR [LAWS(DLH)-2010-5-159] [REFERRED TO]
DAMIR CH. MARAK VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-5-7] [REFERRED TO]
PRAMODH VS. STATE OF KERALA [LAWS(KER)-2002-9-100] [REFERRED]
BAREJA AUTOMOBILES PVT LTD VS. STATE OF HARYANA [LAWS(P&H)-2012-8-37] [REFERRED TO]
KALLOLA KU JENA VS. STATE OF ORISSA [LAWS(ORI)-2010-3-55] [REFERRED TO]
Ranjit Kumar Pattnaik VS. Central Administrative Tribunal, Cuttack Bench and six [LAWS(ORI)-2006-9-28] [REFERRED TO]
MANPREET KAUR AND OTHERS VS. PUNJAB UNIVERSITY AND OTHERS [LAWS(P&H)-2007-4-234] [REFERRED]
J&K PUBLIC SERVICE COMMISSION RAUF AHMAD DAR VS. TAJINDER KOUR [LAWS(J&K)-2023-2-71] [REFERRED TO]
RAVINDER BALORIA VS. STATE OF H.P. [LAWS(HPH)-2005-1-19] [REFERRED TO]
RAJESWARI PUTHAGA NILAYAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2008-12-279] [REFERRED TO]
DWIJADAS CHAKRABORTY VS. STATE OF TRIPURA [LAWS(GAU)-2011-8-7] [REFERRED TO]
ALISHA GUPTA VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY [LAWS(DLH)-2020-1-229] [REFERRED TO]
SANIT DEBROY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-63] [REFERRED TO]
KRISHNA RAI (DEAD) VS. BANARAS HINDU UNIVERSITY [LAWS(SC)-2022-6-14] [REFERRED TO]
UNION OF INDIA VS. S VINODH KUMAR [LAWS(SC)-2007-9-95] [REFERRED TO]
K A NAGAMANI VS. INDIAN AIRLINES [LAWS(SC)-2009-3-160] [REFEREED TO]
PUBLIC SERVICE COMMISSION, UTTARANCHAL VS. JAGDISH CHANDRA SINGH BORA [LAWS(SC)-2014-3-10] [REFERRED TO]
SUSHMITA DONG VS. STATE OF SIKKIM [LAWS(SIK)-2018-6-4] [REFERRED TO]
DIBYA GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2018-4-5] [REFERRED TO]
ANIL DAMU MURGAONKAR VS. STATE OF GOA THROUGH THE CHIEF SECRETARY OF GOVERNMENT OF GOA [LAWS(BOM)-2005-4-133] [REFERRED TO]
MS. P.A. DOLLY VS. MANAGING DIRECTOR, BHILAI STEEL PLANT, STEEL AUTHORITY OF INDIA LIMITED, BHILAI & ORS. [LAWS(CHH)-2006-2-59] [REFERRED TO]
VIJAY KUMAR PANDEY VS. STATE OF U P [LAWS(ALL)-2007-10-41] [REFERRED TO]
WEST U P SUGAR MILLS ASSOCIATION AND 41 OTHERS VS. STATE OF U P [LAWS(ALL)-2006-7-170] [REFERERD TO]
SANJAY AGRWAL VS. STATE OF UP [LAWS(ALL)-2007-6-68] [REFERRED]
SMT. KIRAN ARYA AND ANR. VS. AMBALAL SARABHAI ENTERPRISES LTD. AND ORS. [LAWS(CAL)-2013-8-111] [REFERRED TO]
MD. MOSTAFA PARHAD HOSSAIN & ORS. VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-4-169] [REFERRED TO]
IFB AGRO INDUSTRIES LTD VS. EXCISE COMMISSIONER [LAWS(CAL)-2006-9-45] [REFERRED TO]
RAM SHANKER VERMA VS. U P SECONDARY EDUCATION SERVICE SELECTION BOARD [LAWS(ALL)-2003-9-289] [REFERRED TO]
DURGESH PRATAP SINGH AND OTHERS ETC. VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2004-2-292] [REFERRED TO]
VIKAS KUMAR VS. ARYAVART GRAMIN BANK [LAWS(ALL)-2012-4-253] [REFERRED TO]
ANJANI KUMAR SONI S/O LATE SRI RAM GOPAL SONI VS. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2013-4-16] [REFERRED TO]
HARBILASH VS. STATE OF U.P. AND ANR. [LAWS(ALL)-2011-7-376] [REFERRED TO]
MOHIT PAPER MILLS LTD VS. P V V N L [LAWS(ALL)-2011-10-6] [REFERRED TO]
VINOD KUMAR VS. STATE OF U P [LAWS(ALL)-2010-8-59] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. RAMESHWAR DAYAL [LAWS(ALL)-2017-8-43] [REFERRED TO]
LALIT DAVE VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2010-11-84] [REFERRED TO]
KISHAN SAHAI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-11-22] [REFERRED TO]
S KALIYAMOORTHY VS. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU [LAWS(MAD)-2005-7-185] [REFERRED TO]
STATE OF RAJASTHAN VS. KAMAL JEET SINGH [LAWS(RAJ)-2022-8-129] [REFERRED TO]
ARUN KUMAR SHARMA AND 66 ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2010-11-199] [REFERRED TO]
ADELBERT KHARLYNGDOH VS. THE STATE OF MEGHALAYA [LAWS(MEGH)-2014-12-5] [REFERRED TO]
RIPUDAMAN SINGH VS. PANJAB UNIVERSITY & OTHERS [LAWS(P&H)-2018-1-61] [REFERRED TO]
KULJIT PAUL SINGH MAHI VS. STATE OF PUNJAB [LAWS(P&H)-2018-7-301] [REFERRED TO]
JINEDRA KUMAR JAIN VS. UNION OF INDIA [LAWS(MPH)-2011-8-55] [REFERRED TO]
S.SATTANATHAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-2-265] [REFERRED TO]
S. MALAR VS. REGISTRAR GENERAL, HIGH COURT OF MADRAS [LAWS(MAD)-2019-4-950] [REFERRED TO]
S.LAWRENCE VS. PRINCIPAL SECRETARY [LAWS(MAD)-2022-1-218] [REFERRED TO]
AJAY SHARMA VS. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE & FORESTRY AND ORS. [LAWS(HPH)-2014-4-65] [REFERRED TO]
RANJIT KUMAR ROY VS. TRIPURA GRAMIN BANK [LAWS(GAU)-2006-2-32] [REFERRED TO]
JAYANTA BORA VS. STATE OF ASSAM [LAWS(GAU)-2004-11-38] [REFERRED TO]
WIMMIJANE PASSAH VS. STATE OF MEGHALAYA [LAWS(GAU)-2011-10-17] [REFERRED TO]
TAYENJAM HEROJIT SINGH AND ORS. VS. STATE OF MANIPUR AND ORS. [LAWS(GAU)-2013-2-94] [REFERRED]
JASKARAN SINGH SUDAN VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2020-3-14] [REFERRED TO]
SHRI. DUSU LODER VS. STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2018-3-135] [REFERRED TO]
DEEPAK KUMAR VS. PUNJAB NATIONAL BANK [LAWS(HPH)-2020-1-128] [REFERRED TO]
T NARASIMHULU VS. STATE OF A P [LAWS(SC)-2010-5-61] [REFERRED TO]
OM PRAKASH GAUR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-128] [REFERRED TO]
RANJAN KUMAR VS. STATE OF BIHAR [LAWS(SC)-2014-4-110] [REFERRED TO]
VIJAY KUMAR GUPTA VS. STATE OF UTTARANCHAL AND ANR. [LAWS(UTN)-2006-10-22] [REFERRED TO]
POORAN CHANDRA LOHANI VS. MANAGEMENT COMMITTEE, JYOLI INTERMEDIATE COLLEGE, ALMORA [LAWS(UTN)-2004-9-34] [REFERRED TO]
JIGNESH B. PANWALA VS. THE ADMINISTRATOR [LAWS(CA)-2013-12-9] [REFERRED TO]
CHIDURALA SUDAKAR AND OTHERS VS. STATE OF TELANGANA AND OTHERS [LAWS(APH)-2018-7-1] [REFERRED TO]
AJIT PRAMOD KUMAR JOGI S/O LATE K P JOGI VS. HIGH POWER CERTIFICATION SCRUTINY COMMITTEE PANDIT DEENDAYAL UPADHYAY NAGAR [LAWS(CHH)-2018-1-107] [REFERRED TO]
PRABHU KUMAR VS. STATE OF H.P. [LAWS(HPH)-2020-9-92] [REFERRED TO]
SUNEETA BHARTI VS. STATE OF U.P. [LAWS(ALL)-2022-5-126] [REFERRED TO]
ANAND KUMAR GAUTAM AND OTHERS VS. STATE OF U P THROUGH THE PRINCIPAL SECY HOME DEPT [LAWS(ALL)-2017-8-372] [REFERRED TO]
BABU BANARASI DAS UNIVERSITY LUCKNOW VS. STATE OF U.P. [LAWS(ALL)-2017-5-71] [REFERRED TO]
ANVITA SINGH VS. UNION OF INDIA [LAWS(DLH)-2012-2-56] [REFERRED TO]
G PRASAD RAO VS. SHANKAR BISWAS [LAWS(CAL)-2006-12-15] [REFERRED TO]
CONSTABLE CP 201 VINOD KUMAR VS. STATE OF U.P. [LAWS(ALL)-2010-8-202] [REFERRED TO]
SHIV GOPAL GUPTA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-8-508] [REFERRED TO]
ANAND NARAIN SINGH VS. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD [LAWS(ALL)-2003-9-58] [REFERRED TO]
RAKESH KUMAR VS. THE CHAIRMAN, STAFF SELECTION COMMISSION AND ANR. [LAWS(DLH)-2010-5-231] [REFERRED TO]
C K DUBEY VS. UNION OF INDIA [LAWS(DLH)-2009-11-61] [REFERRED TO]
TRIPURA JUTE MILLS LIMITED VS. BHANU LODH [LAWS(GAU)-2007-8-57] [REFERRED TO]
KOLKATA FISH SUPPLIERS WELFARE ASSOCIATION VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2019-8-210] [REFERRED TO]
ANIL KUMAR MAHATO VS. DELHI METRO RAIL CORPORATION AND ORS [LAWS(DLH)-2016-8-584] [REFERRED]
SANGEETA JAMES AND OTHERS VS. UOI AND OTHERS [LAWS(DLH)-2017-2-297] [REFERRED TO]
UPENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2014-9-377] [REFERRED TO]
KARAN SINGH MEENA VS. REGISTRAR GENERAL, DELHI HIGH COURT [LAWS(DLH)-2022-9-162] [REFERRED TO]
TAPAN KUMAR DAS VS. TRIPURA GRAMIN BANK REPRESENTED BY ITS CHAIRMAN [LAWS(GAU)-2012-3-50] [REFERRED TO]
B C SRINIVAS VS. N M PRASAD [LAWS(KAR)-2003-10-47] [REFERRED TO]
JITENDRA KUMAR GUPTA VS. RAJEEV KUMAR TRIPATHI [LAWS(MPH)-2004-5-7] [REFERRED TO]
ROSHAN GENERAL STORE VS. VIVEK GUPTA [LAWS(MPH)-2003-7-63] [REFERRED TO]
SANJEEV YADAV VS. LAKSHMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION [LAWS(MPH)-2008-7-68] [REFERRED TO]
VIJAY KUMAR & ORS VS. SANJEEV KUMAR & ORS [LAWS(P&H)-2013-9-709] [REFERRED]
MUKUL KUMAR TYAGI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2019-12-65] [REFERRED TO]
DEEPAK KUMAR SINGH VS. CONVENOR P G MEDICAL SELECTION COMMITTEE 2007 [LAWS(ORI)-2007-4-3] [REFERRED TO]
SIDHARTH SRITAM VS. STATE OF ORISSA [LAWS(ORI)-2010-3-45] [REFERRED TO]
ANIL JAIN VS. STATE OF HARYANA [LAWS(P&H)-2006-11-105] [REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR [LAWS(SC)-2016-10-59] [REFERRED TO]
NARESH CHANDRA JOKHMOLA AND 50 ORS. AND H.C.P. KUSHAL SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2010-2-26] [REFERRED TO]
ASHISH KUMAR VS. UNION OF INDIA [LAWS(ORI)-2022-11-114] [REFERRED TO]
RAJ KU PATRA VS. STATE OF ORISSA [LAWS(ORI)-2010-3-47] [REFERRED TO]
ASISH PATNAIK VS. STATE OF ORISSA [LAWS(ORI)-2009-5-39] [REFERRED TO]
RITURAJ BURMAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-3-14] [REFERRED TO]
PRAKASH KUMAR ASHIYANA VS. NCT OF DELHI [LAWS(DLH)-2006-11-91] [REFERRED TO]
ASSISTANT SUPERINTENDENTS, GOVERNMENT OBSERVATION HOMES UNION & OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-7-113] [REFERRED TO]
SHIVAM MAURYA VS. STATE OF U P AND 5 OTHERS [LAWS(ALL)-2018-10-137] [REFERRED TO]
VINDHYAVASINI TIWARI VS. STATE OF U.P. [LAWS(ALL)-2013-12-39] [REFERRED TO]
PRAVEEN TYAGI VS. STATE OF U P [LAWS(ALL)-2009-8-56] [REFERRED TO]
KAVINDRA KUMAR VS. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD [LAWS(ALL)-2002-10-154] [REFERRED TO]
VIJAY KUMAR GUPTA VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-10-87] [REFERRED TO]
SK AMJAD MAJI VS. COAL INDIA LIMITED & ORS [LAWS(CAL)-2019-5-15] [REFERRED TO]
BHASKARENDU DATTA MAJUMDAR VS. UNION OF INDIA [LAWS(DLH)-2009-1-73] [REFERRED TO]
SANJOY KUMAR MAZUMDAR VS. STATE OF WEST BENGAL & OTHERS [LAWS(CAL)-2003-9-75] [REFERRED TO]
GIJO ITTOOP VS. KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES [LAWS(KER)-2018-6-279] [REFERRED TO]
MADHYA PRADESH PUBLIC SERVICE COMMISSION VS. DEEPAK SINGH & OTHERS [LAWS(MPH)-2018-10-6] [REFERRED TO]
RANJITH VS. KANNUR UNIVERSITY [LAWS(KER)-2011-12-17] [REFERRED TO]
ALISHA GUPTA VS. INDRAPRASTHA UNIVERSITY [LAWS(DLH)-2020-6-11] [REFERRED TO]
SHWITI GUPTA VS. STATE OF J. & K. [LAWS(J&K)-2013-9-35] [REFERRED TO]
DR. SHEETAL SHARMA AND OTHERS VS. STATE OF J&K [LAWS(J&K)-2018-10-126] [REFERRED TO]
PRASUN CHAKRABORTY VS. STATE OF TRIPURA AND ORS. [LAWS(GAU)-2007-7-24] [REFERRED TO]
DHRUBAJYOTI TAMULI AND ORS. VS. STATE OF ASSAM AND ANR. [LAWS(GAU)-2008-2-83] [REFERRED TO]
JASKARAN SINGH BRAR VS. STATE OF PUNJAB [LAWS(P&H)-2004-10-8] [REFERRED TO]
R. SAKTHIVEL VS. SYNDICATE [LAWS(MAD)-2014-9-187] [REFERRED TO]
ANIL JAIN VS. STATE OF HARYANA [LAWS(P&H)-2008-7-71] [REFERRED TO]
SUMAN KUMARI VS. THE STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-139] [REFERRED TO]
RAJESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-3-19] [REFERRED TO]
MUHAMMAD UMAR IQBAL AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2020-10-40] [REFERRED TO]
SAROJ YADAV VS. STATE OF MANIPUR [LAWS(MANIP)-2019-9-34] [REFERRED TO]
VIJAYINDER AND OTHERS VS. PUNJAB PUBLIC SERVICE COMMISSION [LAWS(P&H)-2011-2-511] [REFERRED]
MOHAN RAJARAM KAVLEKAR VS. UNION OF INDIA [LAWS(BOM)-2011-10-9] [REFERRED TO]
S PRABHAKAR RAO VS. S PRABHAKAR RAO [LAWS(DLH)-2007-1-2] [REFERRED TO]
ANIL KUMAR SHARMA VS. UNION OF INDIA [LAWS(DLH)-2013-9-408] [REFERRED TO]
PUBLIC SERVICE COMMISSION, W.B VS. MINARUL ISLAM MONDAL [LAWS(CAL)-2021-9-67] [REFERRED TO]
ANOOP SINGH VS. DISTRICT COLLECTOR DISTRICT MAGISTRATE [LAWS(ALL)-2005-11-78] [REFERRED TO]
VIRENDRA KUMAR MISHRA VS. STATE OF U P [LAWS(ALL)-2007-12-33] [REFERRED TO]
BHOOPENDRA SINGH VS. UTTAR PRADESH SARKAR [LAWS(ALL)-2007-7-200] [REFERRED TO]
RAM BAHADUR SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-7-81] [REFERRED TO]
BANARAS HINDU UNIVERSITY VS. KRISHNA RAI AND OTHERS [LAWS(ALL)-2016-7-308] [REFERRED]
ABHISHEK KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-8-67] [REFERRED TO]
COMMISSIONER, COMMERCIAL TAX VS. ANAND TYRES [LAWS(ALL)-2015-2-17] [REFERRED TO]
STATE OF U.P. AND ORS. VS. ANIL KUMAR BHARTI [LAWS(ALL)-2015-5-325] [REFERRED TO]
GIRIJESH KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-3-324] [REFERRED TO]
SRI KRISHNA RAI VS. BANARAS HINDU UNIVERSITY [LAWS(ALL)-2011-8-19] [REFERRED TO]
BHARATSIGH LAKSHMANSIGH MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2012-5-148] [REFERRED TO]
ARUP MANTA VS. STATE OF ASSAM [LAWS(GAU)-2019-9-79] [REFERRED TO]
G. ESWARA REDDY AND ORS. VS. STATE OF A.P. AND ORS. [LAWS(APH)-2016-1-37] [REFERRED TO]
A GOPAL MENON VS. UNIVERSITY OF HYDRABAD [LAWS(APH)-2009-12-64] [REFERRED TO]
SUNIL KUMAR CHAUHAN VS. STATE OF U.P [LAWS(ALL)-2022-8-30] [REFERRED TO]
MUKESH AHIRWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-58] [REFERRED TO]
SINDHU S. AND ORS. VS. THE KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES AND ORS. [LAWS(KER)-2015-8-94] [REFERRED TO]
M/S. OM TRADERS VS. THE UNION OF INDIA [LAWS(KAR)-2018-2-225] [REFERRED TO]
SANTOSH PANDITA KOUL VS. STATE OF J&K [LAWS(J&K)-2023-3-13] [REFERRED TO]
K PARTHASARATHY VS. MEMBER SECRETARY CHENNAI METROPOLITAN DEVLOPMENT AUTHORITY [LAWS(MAD)-2009-9-10] [REFERRED TO]
MOHAN KACHARI VS. STATE OF MEGHALAYA [LAWS(GAU)-2007-11-2] [REFERRED TO]
BHUPINDER KUMAR AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2020-8-47] [REFERRED TO]
AKHILESH KUMAR METHIL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-11-18] [REFERRED TO]
RAJENDRA PRASAD VS. THE SIKKIM UNIVERSITY AND ORS. [LAWS(SIK)-2015-4-7] [REFERRED TO]
MS. JASWINDER KAUR VS. UNION OF INDIA [LAWS(CA)-2012-3-92] [REFERRED TO]
SATYAJEET HANUMANTRAO BHAND VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-10-2] [REFERRED TO]
JUGALKISHORE BHAGWATIPRASAD SHUKLA VS. NIRALA EDUCATION SOCIETY [LAWS(BOM)-2008-10-49] [REFERRED TO]
G.V. SESHAMAMBA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-3-130] [REFERRED TO]
JAI PRAKASH VS. DISTRICT MAGISTRATE CHANDAULI [LAWS(ALL)-2003-9-154] [REFERRED TO]
VIJAY SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2002-10-254] [REFERRED TO]
SANGEETA JAMES AND OTHERS VS. UNION OF INDIAAND OTHERS [LAWS(DLH)-2011-9-564] [REFERRED TO]
SWADIN DEB ALIAS SHADIN DEB VS. UNION OF INDIA [LAWS(CAL)-2010-8-75] [REFERRED TO]
ARINDAM CHATTERJEE VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-4-133] [REFERRED TO]
SANJAY SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2014-8-94] [REFERRED TO]
S PRABHAKAR RAO VS. UNION OF INDIA [LAWS(DLH)-2007-1-74] [REFERRED TO]
SUNIL KUMAR PANDEY VS. STATE OF U P [LAWS(ALL)-2011-6-4] [REFERRED TO]
AMAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-8-17] [REFERRED TO]
PURAN CHAND VS. STATE OF H. P. [LAWS(HPH)-2019-10-50] [REFERRED TO]
AMIT DAGAR VS. UNION OF INDIA [LAWS(DLH)-2011-2-449] [REFERRED TO]
RAHUL KUMAR ARYA VS. PRASAR BHARTI [LAWS(DLH)-2021-5-40] [REFERRED TO]
MOUMITA PODDAR AND ANR. VS. INDIAN OIL CORPORATION AND ANR. [LAWS(GAU)-2005-9-83] [REFERRED TO]
NIKHILESH DAS VS. STATE OF TRIPURA [LAWS(GAU)-2007-1-51] [REFERRED TO]
J. GEETHA VS. THE STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-7-18] [REFERRED TO]
JAYANTI SARKAR VS. DIBRUGARH UNIVERSITY AND ORS. [LAWS(GAU)-2015-8-71] [REFERRED TO]
FATIMA RAHIM AND OTHERS VS. STATE OF J&K [LAWS(J&K)-2020-3-10] [REFERRED TO]
UTTAM CHANDRA MEHARA VS. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER [LAWS(JHAR)-2008-2-14] [REFERRED TO]
DEEPAK BHATIA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-1-27] [REFERRED TO]
ANSHU AND ORS VS. STATE OF HARYANA AND ANR [LAWS(P&H)-2016-12-11] [REFERRED TO]
CSIR SCIENTIFIC WORKERS ASSOCIATION VS. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR [LAWS(MAD)-2006-7-200] [REFERRED TO]
ANIL KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2008-2-55] [REFERRED TO]
GIREESH KUMAR VS. GOVERNMENT OF INDIA [LAWS(P&H)-2007-11-198] [REFERRED]
AHELI BAL VS. DIRECTOR JIPMER [LAWS(MAD)-2014-4-29] [REFERRED TO]
C. THANGAPANDI VS. THE PRINCIPAL DIRECTOR [LAWS(MAD)-2018-2-428] [REFERRED TO]
TEACHERS RECRUITMENT BOARD VS. K.BOMMI [LAWS(MAD)-2019-1-691] [REFERRED TO]
PRAMODH P C VS. JOINT SECRETARY TO THE GOVERNMENT [LAWS(KER)-2002-9-27] [REFERRED TO]
SURESH CHATURVEDI VS. INDIAN OIL CORPORATION LYD [LAWS(MPH)-2010-10-25] [REFERRED TO]
SANJAY GUPTA AND ANOTHER VS. REGISTRAR, PUNJAB & HARYANA HIGH COURT, CHANDIGARH & OTHERS [LAWS(P&H)-2013-10-739] [REFERRED]
CHODA BHUTIA, (GT BHUTIA/ADHOC). VS. STATE OF SIKKIM, [LAWS(SIK)-2020-3-8] [REFERRED TO]
BINA DEVI SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2010-9-13] [REFERRED TO]
UTTAM MANOHAR SAWAD AND ORS. VS. STATE BANK OF BIKANER & JAIPUR [LAWS(RAJ)-2015-7-190] [REFERRED TO]