Referred Judgements :-

MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED]
KISHUN SINGH VS. STATE OF BIHAR [REFERRED]
MICHAEL MACHADO VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED]

Cited Judgements :-

BINO YADAV @ BINDESHWARI YADAV SON OF FEKAN YADAV @ RAMESHWAR YADAV VS. STATE OF BIHAR [LAWS(PAT)-2009-1-79] [REFERRED TO]
PHOOL KUMAR AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-10-4] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-11-198] [REFERRED TO]
P MEGANATHAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-3-22] [REFERRED TO]
JAGGA ALIAS JAGVIR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-8-26] [REFERRED TO]
SUNDAR LAL VS. STATE [LAWS(UTN)-2018-1-32] [REFERRED TO]
S. NATARAJAN VS. S.V. GLOBAL MILLS LTD. AND ORS. [LAWS(MAD)-2015-4-402] [REFERRED TO]
NAHAR SINGH VS. STATE OF U P [LAWS(ALL)-2015-5-93] [REFERRED TO]
SHANKRABHAI KALABHAI RABARI VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-3-133] [REFERRED TO]
NAVNEESH VS. STATE OF U P [LAWS(ALL)-2011-12-47] [REFERRED TO]
GURDAS SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-10-364] [REFERRED]
AMAR NATH VS. STATE OF HARYANA [LAWS(P&H)-2002-10-10] [REFERRED TO]
JASVEER VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-7-14] [REFERRED TO]
SATISH KUMAR BHALLA VS. STATE [LAWS(DLH)-2014-1-309] [REFERRED TO]
RANENDRA PAL SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2015-5-224] [REFERRED TO]
MAFIDAN BEWA VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-7-319] [REFERRED TO]
DYANI ANTONY PAUL VS. UNION OF INDIA [LAWS(KAR)-2020-12-254] [REFERRED TO]
SARWAR HUSSAIN VS. STATE OF H.P. [LAWS(HPH)-2011-11-71] [REFERRED TO]
BABUBHAI BHIMABHAI VS. STATE OF GUJARAT [LAWS(SC)-2013-1-92] [REFERRED TO]
PRASANNA DASS VS. STATE OF ORISSA [LAWS(SC)-2004-8-181] [REFERRED TO]
HARINARAYAN G BAJAJ VS. STATE OF MAHARASHTRA [LAWS(SC)-2010-1-3] [REFERRED TO]
SHYAM KUMAR @ SHYAMA YADAV VS. STATE OF BIHAR [LAWS(PAT)-2015-3-155] [REFERRED TO]
SURENDAR S/O JAGAN VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2016-6-38] [REFERRED TO]
PARAMJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-10-667] [REFERRED]
SITA RAM VS. STATE [LAWS(RAJ)-2006-7-11] [REFERRED TO]
ATEEK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-3-5] [REFERRED TO]
SUDHIR VS. STATE OF U P [LAWS(ALL)-2015-5-92] [REFERRED TO]
BABLU VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-3-116] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U P [LAWS(ALL)-2012-1-215] [REFERRED TO]
RANGA REDDY DISTRICT PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD VS. STATE OF A P [LAWS(APH)-2004-1-74] [REFERRED TO]
IMRAN VS. STATE OF U P [LAWS(ALL)-2013-1-59] [REFERRED TO]
R C CHAUDHARY VS. VICE CHANCELLOR DR BHIM RAO AMBEDKAR UNIVERSITY AGRA [LAWS(ALL)-2003-4-262] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
ANMOL SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-95] [REFERRED TO]
RADHA MOHAN GOND VS. STATE OF BIHAR [LAWS(PAT)-2006-5-49] [RELIED ON]
K K AHAMMED VS. P J ANTONY [LAWS(KER)-2005-9-21] [REFERRED TO]
DHRUVA PRASAD OJHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-11-7] [REFERRED TO]
DHAN RAJ VS. BRIJESH KUMAR [LAWS(RAJ)-2002-10-24] [REFERRED TO]
GURMAIL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-8-135] [REFERRED TO]
JINDER KAUR @ SHINDER KAUR AND ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2012-9-367] [REFERRED]
ARSHIDA VS. STATE OF HARYANA [LAWS(P&H)-2013-10-152] [REFERRED TO]
BOTH LAL GURJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-59] [REFERRED TO]
MD SADIQUE VS. STATE OF BIHAR [LAWS(PAT)-2004-9-87] [DISTINGUISHED]
RAJENDRA SINGH VS. STATE OF U P [LAWS(SC)-2007-8-77] [REFERRED TO]
GURPREET KAUR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-11-286] [REFERRED]
PURNA CHANDRA BEHERA VS. DIBAKAR BEHERA [LAWS(ORI)-2008-8-82] [REFERRED TO]
G SAMBHU RAO VS. STATE OF ORISSA [LAWS(ORI)-2007-1-15] [REFERRED TO]
AMAN KAUR@ AMANDEEP KAUR & ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2013-8-1184] [REFERRED]
ROSHAN GENERAL STORE VS. VIVEK GUPTA [LAWS(MPH)-2003-7-63] [REFERRED TO]
SHYAM KUMAR AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-7-141] [REFERRED TO]
RAMPUKAR SINGH & ORS VS. STATE OF BIHAR [LAWS(PAT)-2018-1-118] [REFERRED TO]
T MURLIDHAR VS. STATE OF A P [LAWS(APH)-2004-9-133] [REFERRED TO]
BABLU @ VISHNU DHAR DUBEY VS. STATE OF U.P. [LAWS(ALL)-2021-3-99] [REFERRED TO]
UMESH SHARMA VS. STATE OF U.P. [LAWS(ALL)-2020-1-413] [REFERRED TO]
HAJI SHAFIQ AHMAD VS. STATE OF U.P. [LAWS(ALL)-2014-1-47] [REFERRED TO]
U P CO OPERATIVE SUGAR FACTORIES FEDERATION LIMITED LUCKNOW VS. P S MISRA GORAKHPUR [LAWS(ALL)-2002-12-18] [REFERRED TO]
RAMJI LAL & ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-5-409] [REFERRED TO]
BHOLU RAM VS. STATE OF PUNJAB [LAWS(SC)-2008-8-113] [REFERRED TO]
NISHAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-3-6] [REFERRED TO]
RAZAK VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-12-102] [REFERRED TO]
Rudreshi @ M.B. Rudrappa S/o Bheemappa VS. State by Rural Police, Harihar [LAWS(KAR)-2011-10-79] [REFERRED TO]
NOOR MOHAMMAD S/O LATE HUSAINI VS. STATE OF U.P [LAWS(ALL)-2013-3-30] [REFERRED TO]
MAYANK CHATURVEDI VS. STATE OF U P [LAWS(ALL)-2012-9-98] [REFERRED TO]
MANMOHAN VS. DEPUTY DIRECTOR [LAWS(ALL)-2013-1-164] [REFERRED TO]
PURUSHOTTAM ALIAS PICHHARU VS. STATE OF CG [LAWS(CHH)-2006-5-20] [REFERRED TO]
BHUDEV SHARMA VS. STATE OF U P [LAWS(ALL)-2008-5-75] [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-11-14] [REFERRED TO]
VIRENDRA VS. STATE [LAWS(RAJ)-2006-8-31] [REFERRED TO]
SHEO NARAYAN VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2005-3-125] [REFERRED TO]
DHARMENDRA KATARIA VS. GANGANAGAR SUGAR MILLS LTD [LAWS(RAJ)-2006-12-7] [REFERRED TO]
KANTHARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2006-8-6] [REFERRED TO]
NARESH VS. RAMPAL AND OTHERS [LAWS(P&H)-2012-4-195] [REFERRED]
NARESH VS. RAMPAL AND OTHERS [LAWS(P&H)-2012-4-195] [REFERRED]
P.GANGADHARAN, S/O. KUNHAMBU VS. STATE OF KERALA [LAWS(KER)-2016-2-192] [REFERRED TO]
P.NALLASIVAM VS. GOVERNMENT TAMIL NADU [LAWS(MAD)-2019-3-438] [REFERRED TO]
KISHAN SHARMA VS. STATE OF U P [LAWS(ALL)-2011-4-170] [REFERRED TO]
MUKESH KUMAR VS. STATE OF U. P. [LAWS(ALL)-2013-9-51] [REFERRED TO]
SARABJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-2009-5-225] [REFERRED TO]
RAM SINGH VS. RAM NIWAS [LAWS(SC)-2009-5-138] [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [LAWS(P&H)-2017-11-32] [REFERRED TO]
BRIJ MOHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-12-54] [REFERRED TO]
ABDULLA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-4-170] [REFERRED TO]
YASHWANT KUMAR SINGH, S/O SRI AMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-7-195] [REFERRED TO]
BANSILAL S KABRA VS. GLOBAL TRADE FINANCE LTD [LAWS(BOM)-2010-7-140] [REFFERD TO]
VADDE VEERESH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2013-3-38] [REFERRED TO]
SHIV KUMAR SHARMA VS. THE STATE [LAWS(DLH)-2009-7-396] [REFERRED TO]
NEERU AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-7-468] [REFERRED TO]
KAILASH SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-1-281] [REFERRED TO]
BALBEER VS. STATE OF U.P. [LAWS(ALL)-2016-7-124] [REFERRED]
BIMAN CHATTERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-45] [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [LAWS(SC)-2019-5-62] [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [LAWS(SC)-2022-12-9] [REFERRED TO]
SUKHPAL SINGH KHAIRA VS. STATE OF PUNJAB [LAWS(SC)-2022-12-29] [REFERRED TO]
NEELAM AND OTHER VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-8-437] [REFERRED]
SAROJBEN ASHWINKUMAR SHAH VS. STATE OF GUJARAT [LAWS(SC)-2011-8-73] [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-2009-7-98] [REFERRED TO]
NATHU LAL VS. STATE [LAWS(RAJ)-2006-7-9] [REFERRED TO]
MOHANLAL VS. KRISHAN LAL [LAWS(RAJ)-2002-11-18] [REFERRED TO]
STATE OF KARNATAKA AND ORS VS. MALLIKARJUNA S/O BHEEMAPPA AND ORS [LAWS(KAR)-2011-10-161] [REFERRED]
SANKAR NAIK VS. STATE [LAWS(ORI)-2002-8-20] [REFERRED TO]
MOHIT SINGH VS. STATE OF U P [LAWS(ALL)-2009-12-29] [REFERRED TO]
KISHAN GOVIND PATIL & ORS. VS. STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2016-9-192] [REFERRED TO]
JAGDISH VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2013-1-165] [REFERRED TO]
ANAND GOPAL PRADHAN VS. STATE OF U.P. [LAWS(ALL)-2013-1-279] [REFERRED TO]
PRATEEK MISHRA VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2016-4-217] [REFERRED TO]