Referred Judgements :-

NATIONAL THERMAL POWER CORPORATION VS. SINGER COMPANY [REFERRED]
MARRIOTT INTERNATIONAL INC VS. ANSAL HOTELS LIMITED [REFERRED]

Cited Judgements :-

LMJ INTERNATIONAL LIMITED VS. SLEEPWELL INDUSTRIES CO. LTD [LAWS(CAL)-2012-9-67] [REFERRED TO]
GOVERNMENT OF WEST BENGAL AND ORS. VS. CHATTERJEE PETROCHEM [LAWS(CAL)-2020-1-148] [REFERRED TO]
COAL INDIA LIMITED VS. CANADIAN COMMERCIAL CORPORATION [LAWS(CAL)-2012-3-10] [REFERRED TO]
UNION OF INDIA VS. VIDEOCON INDUSTRIES LTD. [LAWS(DLH)-2008-4-197] [REFERRED TO]
SPENTEX INDUSTRIES LTD VS. DUNVANT S A [LAWS(DLH)-2009-10-164] [REFERRED TO]
ASEAN LNG TRADING CO LTD NOW KNOWN PETRONAS LNG LTD VS. ADANI ENEGY LTD [LAWS(GJH)-2013-6-374] [REFERRED TO]
MICHAIL ARHANGELOS SA VS. STAR MATRIX & ORS. [LAWS(DLH)-2011-12-352] [REFERRED TO]
AASTHA BROADCASTING NETWORK LTD VS. THAICOM PUBLIC COMPANY LTD [LAWS(DLH)-2011-12-24] [REFERRED TO]
BHUSHAN STEEL LTD VS. SINGAPORE INTERNATIONAL ARBITRATION CENTRE [LAWS(DLH)-2010-6-30] [REFERRED TO]
AITREYA LIMITED VS. DANS ENERGY PVT LTD [LAWS(DLH)-2011-12-196] [REFERRED TO]
BOARD OF TRUSTEES CHENNAI PORT TRUST VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(MAD)-2002-4-122] [REFERRED TO]
SURAJ AGRI BUSINESS PTE LTD VS. KANDLA EXPORT CORPORATION [LAWS(GJH)-2023-1-427] [REFERRED TO]
ASHWANI MINDA VS. U-SHIN LTD. [LAWS(DLH)-2020-5-86] [REFERRED TO]
MARCO SHIPPING AGENCY VS. R PIYARELAL INTERNATIONAL [LAWS(CAL)-2008-9-52] [REFERRED TO]
S LAKSHMI VS. RELIANCE BUILDERS, HYDERABAD [LAWS(APH)-2014-12-98] [REFERRED TO]
ANTRIX CORPORATION LTD VS. DEVAS MULTIMEDIA PVT LTD [LAWS(DLH)-2018-5-556] [REFERRED TO]
DELHI AIRPORT METRO EXPTRESS PRIVATE LIMITED (INDIA) VS. CONSTRUCCIONES Y AUXILIAR DE FERROCARRILES & ANR [LAWS(DLH)-2018-10-362] [REFERRED TO]
BIG CHARTER PRIVATE LIMITED VS. EZEN AVIATION PTY. LTD. [LAWS(DLH)-2020-10-12] [REFERRED TO]
NAVALMAR U K LTD VS. ASHAPURA MINECHEM LTD [LAWS(GJH)-2014-7-189] [REFERRED TO]
NAVALMAR U K LTD VS. ASHAPURA MINECHEM LTD [LAWS(GJH)-2014-7-189] [REFERRED TO]
BHARAT ALUMINIUM CO LTD VS. KAISER ALUMINIUM TECHNICAL SERVICE INC [LAWS(CHH)-2005-8-1] [REFERRED TO]
GALATEA LTD VS. SHREE KRISHNA EXPORTS [LAWS(GJH)-2021-12-55] [REFERRED TO]
GL ASIA MAURITIUS VS. PINFOLD OVERSEAS LIMITED [LAWS(BOM)-2013-1-196] [REFERRED TO]
KONKOLA COPPER MINES VS. STEWARTS AND LLOYDS OF INDIA LIMITED [LAWS(BOM)-2013-2-113] [REFERRED TO]
PERMA CONTAINER VS. PERMA CONTAINER LINE [LAWS(BOM)-2014-5-118] [REFERRED TO]
ANILKUMAR PHOOLCHAND SANGHVI AND ORS. VS. CHANDRAKANT P. SANGHVI AND ORS. [LAWS(BOM)-2015-12-94] [REFERRED TO]
AVITEL POST STUDIOZ LTD. AND ORS. VS. HSBC PI HOLDINGS (MAURITIUS) LTD. [LAWS(BOM)-2015-9-124] [REFERRED TO]
ADAM AND COAL RESOURCES PVT. LTD. VS. INTERBULK TRADING SA [LAWS(MAD)-2014-8-191] [REFERRED TO]
M/S. V.S. LIGNITE POWER PRIVATE LTD. VS. RELIANCE CHEMOTEX INDUSTRIES LTD. [LAWS(RAJ)-2012-9-318] [REFERRED TO]
BOHRA INDUSTRIES LTD. VS. M.R. SINGHVI [LAWS(RAJ)-2019-7-126] [REFERRED TO]
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD VS. ACI WORLDWIDE CORP USA [LAWS(MAD)-2011-4-269] [REFERRED TO]
HARMONY INNOVATION SHIPPING LTD VS. GUPTA COAL INDIA LTD [LAWS(SC)-2015-3-9] [REFERRED TO]
SAKUMA EXPORTS LTD. VS. LOUIS DREYFUS COMMODITIES SUISSE S.A. [LAWS(SC)-2014-3-62] [REFERRED TO]
BHARAT ALUMINIUM CO VS. KAISER ALUMINIUM TECHNICAL SERVICE [LAWS(SC)-2012-9-40] [REFERRED TO]
DOZCO INDIA P LTD VS. DOOSAN INFRACORE CO LTD [LAWS(SC)-2010-10-46] [REFERRED TO]
SASAN POWER LIMITED VS. NORTH AMERICAN COAL CORPORATION INDIA PVT. LTD. [LAWS(MPH)-2015-9-147] [REFERRED TO]
INTERBULK TRADING SA VS. ADAM AND COAL RESOURCES PVT LTD [LAWS(MAD)-2014-6-342] [REFERRED TO]
M/S.INTERNATIONAL NUT ALLIANCE LLC VS. BIJU JOHN [LAWS(KER)-2013-1-54] [REFERRED TO]
PIRAMAL HEALTHCARE LIMITED VS. DIASORIN S P A [LAWS(DLH)-2010-8-123] [REFERRED TO]
UNION OF INDIA VS. SHANKER RAJU [LAWS(DLH)-2007-12-97] [REFERRED TO]
NOY VALLESINA ENGINEERING SPA VS. JINDAL DRUGS LIMITED [LAWS(BOM)-2006-6-13] [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. CHATTERJEE PETROCHEM (MAURITIUS) CO. [LAWS(CAL)-2017-9-6] [REFERRED TO]
RAM DAYAL PRAJAPATI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-6-4] [REFERRED TO]
SANJAYBHAI R PATEL VS. ASSESSING OFFICER ASSTT COMMISSIONER OF INCOME TAX [LAWS(GJH)-2004-1-46] [REFERRED TO]
KORP GEMS INDIA PVT LIMITED VS. PRECIOUS DIAMOND LIMITED [LAWS(CAL)-2006-6-4] [REFERRED TO]
HINDUSTAN COPPER LIMITED VS. CENTROTRADE MINERALS AND METALS INC [LAWS(CAL)-2004-7-38] [REFERRED TO]
LIBERTY COMMODITIES LTD VS. RELIANCE TRADE CRPORATION [LAWS(APH)-2005-7-76] [REFERRED TO]
GOVERNMENT OF INDIA MINISTRY OF PETROLEUM AND NATURAL GAS VS. CAIRN ENERGY INDIA PTY LTD [LAWS(DLH)-2012-4-244] [REFERRED TO]
ROCKWOOD HOTELS & RESORTS LIMITED VS. STARWOOD ASIA PACIFIC HOTELS AND RESORTS PVT. LIMITED [LAWS(BOM)-2013-1-45] [REFERRED TO]
SAKUMA EXPORTS LIMITED VS. LOUIS DREYFUS COMMODITIES AND UISSE S A [LAWS(BOM)-2013-8-179] [REFERRED TO]
CHANDRAKANT P. SANGHVI & ORS. VS. ANILKUMAR PHOOLCHAND SANGHVI & ORS. [LAWS(BOM)-2015-12-200] [REFERRED TO]
EITZEN BULK A/S VS. ASHAPURA MINECHEM LIMITED [LAWS(BOM)-2011-10-105] [REFERRED TO]
UNION OF INDIA VS. CUSTOMS AND CENTRAL EXCISE SETTLEMENT [LAWS(BOM)-2010-9-194] [REFERRED TO]
UNION OF INDIA (UOI) VS. DABHOL POWER COMPANY [LAWS(DLH)-2004-5-126] [REFERRED TO]
AVITEL POST. STUDIOZ LIMITED COMPANY VS. HSBC PI HOLDINGS (MAURITIUS) LTD. [LAWS(BOM)-2017-5-114] [REFERRED TO]
PRAVARDHAN SEEDS PRIVATE LIMITED VS. MAHYCO MONSANTO BIOTECH (INDIA) PVT. [LAWS(BOM)-2020-7-89] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. SUBHASH PROJECTS AND MARKETING LTD [LAWS(GAU)-2006-7-3] [REFERRED TO]
PENIEL CASHEW COMPANY VS. AHCOM SARL [LAWS(KER)-2019-12-58] [REFERRED TO]
DHARMENDRA KATARIA VS. GANGANAGAR SUGAR MILLS LTD [LAWS(RAJ)-2006-12-7] [REFERRED TO]
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD VS. ACI WORLDWIDE CORP [LAWS(MAD)-2011-11-40] [REFERRED TO]
R.K. INDUSTRIES VS. MAXIMUS INTERNATIONAL GENERAL [LAWS(RAJ)-2018-3-76] [REFERRED TO]
AUROHILL GLOBAL COMMODITIES LTD VS. M S T C LTD [LAWS(SC)-2007-7-20] [REFERRED TO]
BGS SGS SOMA JV VS. NHPC LTD [LAWS(SC)-2019-12-39] [REFERRED TO]
CHATTERJEE PETROCHEM CO VS. HALDIA PETROCHEMICALS LTD [LAWS(SC)-2013-12-19] [REFERRED TO]
INTERNATIONAL NUT ALLIANCE LLC VS. BINU JOHN [LAWS(KER)-2017-11-215] [REFERRED TO]
TATA COMMUNICATIONS LTD , THROUGH ITS ASSISTANT MANAGER (HR) V GEETHA VS. TELECOM REGULATORY AUTHORITY OF INDIA [LAWS(MAD)-2018-7-25] [REFERRED TO]
VIKRANT TYRES LIMITED VS. TECHNO EXPORT FOREIGN TRADE COMPANY LIMITED [LAWS(KAR)-2005-4-27] [REFERRED TO]
A G FERROSTAAL VS. BHARATI SHIPYARD LTD [LAWS(KAR)-2011-9-4] [REFERRED TO]
Techmo Car SPA VS. Madras Aluminium Company Ltd [LAWS(MAD)-2004-3-28] [REFERRED TO]
STAR INDIA PRIVATE LIMITED VS. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION [LAWS(MAD)-2018-3-42] [REFERRED TO]
CAMCO MULTI METAL LTD. VS. INTAMEX S.A. [LAWS(DLH)-2014-10-158] [REFERRED TO]
UNITED ENGINEERS MALAYSIA ESSAR PROJECTS LTD VS. NATIONAL HIGHWAYS AUTHORITY [LAWS(DLH)-2007-9-147] [REFERRED TO]
LIVERPOOL and LONDON STEAMSHIP PROTECTION AND INDEMINITY ASSOCIATION LTD VS. ARABIAN TANKERS CO LLC [LAWS(BOM)-2003-4-51] [REFERRED TO]
FORCE SHIPPING LIMITED VS. ASHAPURA MINECHEM LIMITED [LAWS(BOM)-2003-3-78] [REFERRED TO]
SPENTEX INDUSTRIES LTD. VS. DUNAVANT SA AND ANR. [LAWS(DLH)-2009-5-506] [REFERRED TO]
SARA INTERNATIONAL LTD VS. GOLDEN AGRI INTERNATIONAL PTE LTD [LAWS(DLH)-2010-6-33] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. ELSAMEX TWS SNC JOINT VENTURE [LAWS(DLH)-2008-4-66] [REFERRED TO]
RAVINDRA NATH PANDEY VS. STATE OF U.P. [LAWS(ALL)-2014-9-24] [REFERRED TO]
SUSHIL PANDIT VS. ADSERT WEB SOLUTIONS PVT. LTD [LAWS(DLH)-2011-8-451] [REFERRED TO]
DEVINDER KUMAR GUPTA VS. REALOGY CORPORATION [LAWS(DLH)-2011-7-363] [REFERRED TO]
RAKESH SIROHIA VS. HANUMAN TEA COMPANY LTD. [LAWS(GAU)-2013-3-10] [REFERRED TO]
RAFFLES DESIGN INTERNATIONAL INDIA PRIVATE LIMITED AND ANOTHER VS. EDUCOMP PROFESSIONAL EDUCATION LIMITED AND OTHERS [LAWS(DLH)-2016-10-45] [REFERRED TO]
SHREE TIRUPATHI UDYOG VS. INDRAPRASTHA GAS LIMITED [LAWS(DLH)-2018-3-381] [REFERRED TO]
BHARTI TELE-VENTURES LTD & ORS VS. DSS ENTERPRISES PVT LTD & ORS [LAWS(DLH)-2018-7-53] [REFERRED TO]
DRAGER MEDICAL GMBH VS. ION BIO MED-I CARE PVT LTD [LAWS(DLH)-2018-11-11] [REFERRED TO]
AKRATA SHIPPING S.A VS. PIPAVAV DEFENSE AND OFFSHORE ENGINEERING COMPANY LIMITED &1 [LAWS(GJH)-2017-9-50] [REFERRED TO]
DCM FINANCIAL SERVICES LTD VS. NATIONAL BUILDING CONST [LAWS(DLH)-2004-10-67] [REFERRED TO]
SAKUMA EXPORTS LTD VS. LOUIS DREFUS COMMODITIES SUISSE S A [LAWS(BOM)-2011-11-4] [REFERRED TO]
PERMA CONTAINER UK LINE LTD VS. PERMA CONTAINER LINE INDIA PVT LTD [LAWS(BOM)-2009-9-160] [REFERRED TO]
M/S. REEN CORPORATION VS. M/S. LEIGHTON WELSPUN CONTRACTORS PVT. LTD. [LAWS(J&K)-2016-3-74] [REFERRED TO]
T.N. GENERATION & DISTBN. CORPN. LTD. VS. PPN POWER GEN. CO. PVT. LTD. [LAWS(SC)-2014-4-11] [REFERRED TO]
CHLORO CONTROLS (I) P. LTD VS. SEVERN TRENT WATER PURIFICATION INC [LAWS(SC)-2012-9-87] [REFERRED TO]
CITATION INFOWARES LIMITED VS. EQUINOX CORPORATION [LAWS(SC)-2009-4-53] [REFERRED TO]
KAILASH CHAND VS. DHARAM DASS [LAWS(SC)-2004-10-62] [REFERRED TO]
TAMIL NADU INDUSTRIAL EXPLOSIVES LTD VS. THOR REDERI A/S SVENDBORG, DENMARK REP BY ITS POA, S RAMAMOORTHY; CHRISTOPHER LAU SC SINGAPORE; VANGAT RAMAYAH ESQ SINGAPORE [LAWS(MAD)-2016-9-224] [REFERRED]
RAM CHANDRA KASLIWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-5-9] [REFERRED TO]
ECC LEASING COMPANY LIMITED VS. PARAMOUNT AIRWAYS PVT LTD [LAWS(MAD)-2010-4-292] [REFERRED TO]
ROGER SHASHOUA & OTHERS VS. MUKESH SHARMA & OTHERS [LAWS(SC)-2017-7-1] [REFERRED TO]
CAUVERY COFFEE TRADERS VS. HORNOR RESOURCES INTERN CO LTD [LAWS(SC)-2011-9-117] [REFERRED TO]
YOGRAJ INFRASTRUCTURE LTD VS. SSANG YONG ENGINEERING AND CONSTRUCTION CO LTD [LAWS(SC)-2011-9-96] [REFERRED TO]
ITI LIMITED VS. SIEMENS PUBLIC COMMUNICATIONS NETWORK LIMITED [LAWS(SC)-2002-5-36] [REFFERED]
VITOL S.A. GENEVA VS. BHATIA INTERNATIONAL LIMITED [LAWS(MPH)-2013-4-35] [REFERRED TO]
ROHM AND HAAS ELECTRONIC MATERIALS HOLDING UK LIMITED AND ORS. VS. R.B. BUSINESS PROMOTIONS PVT. LTD. AND ORS. [LAWS(DLH)-2015-7-195] [REFERRED TO]
AIDS HEALTHCARE FOUNDATION INDIA CARES VS. NATIONAL AIDS CONTROL ORGANIZATION [LAWS(DLH)-2009-8-202] [REFERRED TO]
DEVINDER KUMAR GUPTA VS. REALOGY CORPORATION [LAWS(DLH)-2011-5-11] [REFERRED TO]
ISPAT INDUSTRIES LTD VS. M V THOR ORCHID [LAWS(BOM)-2004-3-78] [REFERRED TO]
BHENOY G DEMBLA VS. PREM KUTIR PVT LTD [LAWS(BOM)-2003-6-71] [REFERRED TO]
LMJ INTERNATIONAL LIMITED VS. SWISS SINGAPORE OVERSEAS ENTERPRISES PTE. LIMITED [LAWS(CAL)-2015-3-69] [REFERRED TO]
SAJEDA KHATOON VS. BANK OF INDIA [LAWS(CAL)-2012-9-28] [REFERRED TO]
EITZEN BULK VS. ASHAPURA MINECHEM LTD [LAWS(GJH)-2010-9-1] [RERERRED TO :]
VALUE ADVISORY SERVICES VS. ZTE CORPORATION [LAWS(DLH)-2019-12-107] [REFERRED TO]
NIRMA LIMITED VS. LENTJES ENGERGY INDIA PRIVATE LIMITED [LAWS(GJH)-2002-7-61] [REFERRED TO]
RATNABHAI KAJABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2002-8-30] [REFERRED]
KOLA SHIPPING LIMITED VS. SHAKTI BHOG FOODS LIMITED [LAWS(DLH)-2005-9-115] [REFERRED TO]
BHUBAN CHANDRA SHARMA VS. STATE OF MEGHALAYA [LAWS(GAU)-2007-2-14] [REFERRED TO]
SUBHASH PROJECTS and MARKETING LTD VS. D C PAPUMPARE DIST [LAWS(GAU)-2004-5-48] [REFERRED TO]
ICICI BANK LIMITED VS. IVRCL LTD. AND ORS. [LAWS(APH)-2015-8-3] [REFERRED TO]
REDDYS LABORATORIES LTD VS. BOMBAY TRANDING COMPANY P LTD [LAWS(APH)-2004-8-161] [REFERRED TO]
M/S.FORBESVYNCKE PRIVATE LIMITED VS. MR.TURBOVENT INDUSTRIES PRIVATE LIMITED, AND ANOTHER [LAWS(APH)-2017-12-9] [REFERRED TO]
MR. MUKESH SHARMA VS. MR. ROGER SHASHOUA & ORS. [LAWS(DLH)-2016-6-35] [REFERRED TO]
GLENCORE INTERNATIONAL AG VS. DALMIA CEMENT (BHARAT) LIMITED [LAWS(DLH)-2016-8-463] [REFERRED]
M/S. ARCHER POWER SYSTEMS PRIVATE LIMITED VS. KOHLI VENTURES LIMITED COMPANY INCORPORATED IN BRITISH VIRGIN ISLAND [LAWS(MAD)-2017-11-376] [REFERRED TO]
VIDEOCON INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(SC)-2011-5-66] [REFERRED TO]
C VENKATACHALAM VS. AJITKUMAR C SHAH [LAWS(SC)-2011-8-81] [REFERRED TO]
EITZEN BULK A/S VS. ASHAPURA MINECHEM LTD. & ANR. [LAWS(SC)-2016-5-31] [REFERRED TO]
IMAX CORPORATION VS. M/S E-CITY ENTERTAINMENT (I) PVT. LTD [LAWS(SC)-2017-3-14] [REFERRED TO]
YOGRAJ INFRASTRUCTURE LTD VS. SSANGYONG ENGINEERING & CONSTRUCTION CO. LTD [LAWS(MPH)-2013-5-12] [REFERRED TO]
C S S CORP PRIVATE LIMITED VS. SPACE MATRIX DESIGN CONSULTANTS PRIVATE LIMITED [LAWS(MAD)-2011-12-111] [REFERRED TO]
INDIAN POTASH LTD. VS. BOHRA INDUSTRIES LTD. [LAWS(RAJ)-2019-7-143] [REFERRED TO]
J K INDUSTRIES LIMITED VS. D S STRATEGEM TRADE A G [LAWS(DLH)-2007-12-31] [REFERRED TO]
MAX INDIA LIMITED VS. GENERAL BINDING CORPORATION [LAWS(DLH)-2009-5-338] [REFERRED TO]
COAL INDIA LTD VS. CANADIAN COMMERCIAL CORPORATION [LAWS(CAL)-2013-1-15] [REFERRED TO]
PARAGON STEELS PVT LTD VS. EUROPEAN METAL RECYCLING LTD [LAWS(KER)-2006-4-22] [REFERRED TO]
LOKAYYA POOJARY VS. STATE OF KARNATAKA [LAWS(KAR)-2012-1-44] [REFERRED TO]
BIPLAB KANU PAL VS. STATE BANK OF INDIA [LAWS(GAU)-2006-11-27] [REFERRED TO]
PROGRESSIVE CONSTRUCTION LTD VS. LOUIS BERGER GROUP INC [LAWS(APH)-2011-11-1] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED VS. RSR MOHOTA SPINNING & WEAVING MILLS LIMITED [LAWS(BOM)-2021-6-73] [REFERRED TO]
NICCO CORPORATION LIMITED VS. SIMPLEX INFRASTRUCTURES LIMITED [LAWS(CAL)-2010-6-136] [REFERRED TO]
ANITA GARG VS. GLENCORE GRAIN ROTTERDAM B V [LAWS(DLH)-2011-8-263] [REFERRED TO]
HDFC BANK LIMITED VS. SIMA MONDAL [LAWS(CAL)-2009-12-63] [REFERRED TO]
MADHAV STRUCTURAL ENGINEERING LTD VS. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED [LAWS(BOM)-2013-1-55] [REFERRED TO]
RUSHAB SHIP INTERNATIONAL LLC VS. BUNKERS ONBOARD [LAWS(BOM)-2014-6-6] [REFERRED TO]
UNITECH TEXMECH PRIVATE LIMITED VS. ATE ENTERPRISES PRIVATE LIMITED [LAWS(BOM)-2016-4-10] [REFERRED TO]
M/S. ASHAPURA MINECHEM LIMITED, FORT MUMBAI VS. M/S. OLDENDORFF CARRIERS GMBH & CO. [LAWS(APH)-2017-7-37] [REFERRED TO]
SHRIKISHAN & COMPANY VS. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, RAIPUR [LAWS(CHH)-2018-6-7] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. DATAR SWITCHGEAR LIMITED [LAWS(BOM)-2002-10-119] [REFERRED TO]
DEVAS MULTIMEDIA PRIVATE LIMITED VS. ANTRIX CORPORATION LIMITED [LAWS(DLH)-2017-2-186] [REFERRED TO]
TECH MAHINDRA LIMIRED VS. VENTURE GLOBLE ENGINEERING LLC [LAWS(APH)-2013-8-96] [REFERRED TO]
JYOTHI TURBO POWER SERVICES PVT LTD VS. SHENZHEN SHANDONG NUCLEAR POWER CONSTRUCTION COMPANY LTD [LAWS(APH)-2011-3-19] [REFERRED TO]
UNION OF INDIA VS. VIDEOCON INDUSTRIES LTD [LAWS(DLH)-2012-3-1] [REFERRED TO]
INDIABULLS FINANCIAL SERVICES LIMITED VS. AMAPROP LIMITED [LAWS(DLH)-2012-5-269] [REFERRED TO]
UNION OF INDIA VS. RELIANCE INDUSTRIES LTD [LAWS(DLH)-2013-3-165] [REFERRED TO]
CENTROTRADE MINERALS AND METALS INC VS. HINDUSTAN COPPER LIMITED [LAWS(CAL)-2003-11-6] [REFERRED TO]
TRAMMO DMCC (FORMERLY KNOWN AS TRANSAMMONIA) DMCC VS. NAGARJUNA FERTILIZERS AND CHEMICALS LTD. [LAWS(BOM)-2017-10-229] [REFERRED TO]
CONROS STEELS PVT LTD VS. LU QIN HONG KONG CO LTD [LAWS(BOM)-2012-3-27] [REFERRED TO]
LU QIN COMPANY LTD VS. CONROS STEELS PVT LTD [LAWS(BOM)-2013-5-79] [REFERRED TO 3.]
KONKOLA COPPER MINES VS. STEWARTS AND LLOYDS OF INDIA LIMITED [LAWS(BOM)-2013-7-69] [REFERRED TO]
GAIL (INDIA) LTD VS. M/S. FILATEX INDIA LTD. [LAWS(GJH)-2016-12-18] [REFERRED TO]
PEPSICO INDIA HOLDINGS LTD VS. SCHOLLE EUROPE B.V. [LAWS(DLH)-2003-9-158] [REFERRED TO]
KATRA HOLDINGS LIMITED VS. CORSAIR INVESTMENTS LLC [LAWS(BOM)-2017-9-239] [REFERRED TO]
NANDLALL AND SONS TEA INDUSTRIES P LTD VS. STATE OF ASSAM [LAWS(GAU)-2007-3-22] [REFERRED TO]
INEOS COMMERCIAL SERVICES UK LTD VS. ESSAR OIL LTD [LAWS(GJH)-2012-10-135] [REFERRED TO]
GOLDEREST EXPORTS VS. SWISSGEN N V [LAWS(BOM)-2004-12-4] [REFERRED TO]
GOLDCREST EXPORTS VS. N V SUISSOEN [LAWS(BOM)-2005-2-67] [REFERRED TO]
JINDAL DRUGS LIMITED VS. NOY VALLESINA ENGINEERING [LAWS(BOM)-2008-4-562] [REFERRED]
SALAHUDDIN QURESHI VS. NDMC [LAWS(DLH)-2008-9-219] [REFERRED TO]
SHREE KRISHNA VANASPATI INDUSTRIES (P) LTD. VS. VIRGOZ OILS AND FATS PTE LTD. AND ANR. [LAWS(DLH)-2009-5-379] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. KAVVERI TELECOM PRODUCTS LTD [LAWS(DLH)-2009-8-170] [REFERRED TO]
CARZONRENT INDIA PVT. LTD. VS. HERTZ INTERNATIONAL LTD. [LAWS(DLH)-2015-6-31] [REFERRED TO]
HARDLY OIL and GAS LIMITED VS. HINDUSTRAN OIL EXPLORATION COMPANY LIMITED [LAWS(GJH)-2005-7-42] [REFERRED TO]
A.M. SHIKAR VS. KOHINOOR INTERNATIONAL GENERAL TRADING [LAWS(KER)-2016-11-114] [REFERRED TO]
M/S.INTERNATIONAL NUT ALLIANCE LLC VS. BINU JOHN [LAWS(KER)-2017-7-180] [REFERRED TO]
MAMTA SHUKLA VS. STATE OF M P [LAWS(MPH)-2011-4-74] [REFERRED TO]
UNION OF INDIA VS. AMARLAL WADHWANI [LAWS(MPH)-2011-2-84] [REFERRED TO]
UNION OF INDIA (UOI) VS. RELIANCE INDUSTRIES LIMITED AND ORS. [LAWS(SC)-2015-9-69] [REFERRED TO]
SASAN POWER LTD. VS. NORTH AMERICAN COAL CORPORATION INDIA PVT LTD. [LAWS(SC)-2016-8-71] [REFERRED TO]
NATIONAL AGRICULTURAL CO OP MARKETING FEDERATION INDIA LTD VS. GAINS TRADING LTD [LAWS(SC)-2007-5-120] [REFERRED TO]
NOY VALLESINA ENGINEERING SPA, (NOW KNOWN AS NOY AMBIENTE S.P.A) VS. JINDAL DRUGS LIMITED AND OTHERS [LAWS(SC)-2020-11-43] [REFERRED TO]
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES TECHNICAL CAMPUS VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2023-5-19] [REFERRED TO]
TEBMA SHIPYARDS LTD VS. TRICO SUBSEA AS TOLBUGT 6-N 6002 ALESUND NORWAY [LAWS(MAD)-2009-9-154] [REFERRED TO]
AOP OF SANJAYBHAI R PATEL VS. ASSESSING OFFICER [LAWS(GJH)-2004-1-30] [REFERRED TO]
ASHAPURA MINECHEM LTD. VS. ORMET PRIMARY ALUMINIUM CORP. [LAWS(GJH)-2009-10-177] [REFERRED TO]
PACIFIC BASIN IHX UK LTD VS. ASHAPURA MINECHEM LTD [LAWS(BOM)-2010-12-59] [REFERRED TO]
KONKOLA COPPER MINES VS. STEWARTS AND LLOYDS OF INDIA LIMITED [LAWS(BOM)-2013-3-92] [REFERRED TO]
E-CITY ENTERTAINMENT (I) PVT LIMITED VS. IMAX CORPORATION [LAWS(BOM)-2013-6-173] [REFERRED TO]
DR. RITA WAHAL VS. CHANCELLOR, KING GEORGES MEDICAL UNIVERSITY, LUCKNOW & 3 ORS [LAWS(ALL)-2017-5-25] [REFERRED TO]
LAL MAHAL LIMITED VS. ABDUL GHAFFAR [LAWS(DLH)-2018-4-384] [REFERRED TO]
INTERNATIONAL INVESTOR KCSC KUWAIT VS. SANGHI POLYESTERS LTD [LAWS(APH)-2002-9-53] [REFERRED TO]
AASTHA BROADCASTING NETWORK LIMITED VS. THAICOM PUBLIC COMPANY LTD [LAWS(DLH)-2011-8-452] [REFERRED TO]
NNR GLOBAL LOGISTICS (SHANGHAI) CO LTD AND ORS VS. AARGUS GLOBAL LOGISTICS PVT LTD AND ORS [LAWS(DLH)-2012-10-439] [REFERRED]
ABBAS CASHEW COMPANY VS. BOND COMMODITIES [LAWS(KER)-2010-7-15] [REFERRED TO]
BRITISH MARINE PLC, LONDON VS. AGRAWAL COAL CORPORATION PVT LTD [LAWS(MPH)-2013-3-199] [REFERRED TO]
HOLY FAMILY ENGLISH MEDIUM L.P. SCHOOL VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(KER)-2015-12-180] [REFERRED TO]
S.B. ENGINEERING ASSOCIATES VS. SANGYONG ENGINEERING & CONSTRUCTION CO. LTD. [LAWS(MPH)-2019-3-225] [REFERRED TO]
KATRA HOLDINGS LTD. VS. CORSAIR INVESTMENTS LTD. [LAWS(BOM)-2018-10-170] [REFERRED TO]
AIRCON BEIBARS FZE VS. HELIGO CHARTERS PVT LTD [LAWS(BOM)-2017-4-238] [REFERRED TO]
NOVARTIS VACCINES AND DIAGNOSTICS INC VS. AVENTIS PHARMA LTD [LAWS(BOM)-2007-10-197] [REFERRED TO]
SEA TRANSPORT CONSTRUCTORS LTD VS. INDIAN FARMERS FERTILISER COOP LTD [LAWS(DLH)-2006-9-201] [REFERRED TO]
FRONTIER DRILLING AS VS. JAGSON INTERNATIONAL LTD [LAWS(BOM)-2003-4-55] [REFERRED TO]
DGS REALTORS PVT. LTD. VS. REALOGY CORPORATION [LAWS(DLH)-2009-9-304] [REFERRED TO]
MAX INDIA LTD VS. GENERAL BINDING CORPORATION [LAWS(DLH)-2009-7-38] [REFERRED TO]
SARA INTERNATIONAL LTD VS. ARAB SHIPPING CO P LTD [LAWS(DLH)-2009-1-91] [REFERRED TO]
BIHAR RAJYA BHUMI VIKAS BANK SAMITI VS. THE STATE OF BIHAR [LAWS(PAT)-2016-10-12] [REFERRED TO]
CENTROTRADE MINERALS AND METAL INC VS. HINDUSTAN COPPER LTD [LAWS(SC)-2006-5-107] [REFERRED TO]
BHARAT ALUMINIUM COMPANY VS. KAISER ALUMINIUM TECHNICAL SERVICES INC. [LAWS(SC)-2016-1-84] [REFERRED TO]
VENTURE GLOBAL ENGINEERING LLC VS. TECH MAHINDRA LTD. & ANOTHER ETC. [LAWS(SC)-2017-11-50] [REFERRED TO]
UNION OF INDIA VS. HARDY EXPLORATION AND PRODUCTION(INDIA) INC [LAWS(SC)-2018-5-17] [REFERRED TO]
PRECISION CARS INDIA PVT LTD VS. PORSCHE MIDDLE EAST AND AFRICA [LAWS(RAJ)-2012-5-211] [REFERRED TO]
BALBEER KUMAR JAIN VS. TRIPTI KUMAR KOTHARI [LAWS(RAJ)-2003-10-18] [REFERRED TO]
DISTRICT BAR ASSOCIATION VS. THE STATE OF BIHAR & ORS [LAWS(PAT)-2016-10-11] [REFERRED TO]
SECRETARY GENERAL MANAGER CENTRAL COOPERATIVE BANK LTD VS. S KAMALAVENI SUNDARAM [LAWS(MAD)-2011-4-489] [REFERRED TO]
PAYAL CHAWLA SINGH VS. COCA-COLA CO [LAWS(SC)-2015-4-25] [REFERRED TO]
BRAHMANI RIVER PELLETS LIMITED VS. KAMACHI INDUSTRIES LIMITED [LAWS(SC)-2019-7-95] [REFERRED TO]
INDTEL TECHNICAL SERVICES PVT LTD VS. W S ATKINS RAIL LTD [LAWS(SC)-2008-8-121] [REFERRED TO]
YOGRAJ INFRASTRUCTURE LTD VS. SSANGYONG ENGINEERING AND CONSTRUCTION CO LTD [LAWS(MPH)-2010-8-87] [REFERRED TO]
BALBHADRA PARASHAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-7-103] [REFERRED TO]
DHARAMVEER SHARMA VS. STATE OF M.P. [LAWS(MPH)-2019-11-9] [REFERRED TO]
NARENDRA PATEL VS. STATE OF M P [LAWS(MPH)-2019-4-128] [REFERRED TO]
DRAEGERWERK AG & CO KGAA VS. ION BIO MED-I-CARE PVT LTD [LAWS(DLH)-2019-3-144] [REFERRED TO]
ACTIS CONSUMER GROOMING PRODUCTS LTD. VS. TIGAKSHA METALLICS PRIVATE LIMITED [LAWS(HPH)-2020-1-94] [REFERRED TO]
UTTAM STEEL LIMITED VS. UNION OF INDIA [LAWS(BOM)-2003-8-122] [REFERRED TO]
INVENTA FISCHER GMBH and CO VS. POLYGENTA TECHNOLOGIES LTD [LAWS(BOM)-2004-6-72] [REFERRED TO]
M/S. NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M/S. BEL [LAWS(DLH)-2009-11-442] [REFERRED TO]
HANDICRAFTS AND HANDLOOMS EXPORTS CORPORATION OF INDIA LIMITED VS. ASHOK METAL CORPORATION [LAWS(DLH)-2010-5-101] [REFERRED TO]
AUROHILL GLOBAL COMMODITIES LTD VS. MAHARASHTRA STC LTD [LAWS(BOM)-2007-7-157] [REFERRED TO]
RED CARPET FILMS LTD VS. EROS INTERNATIONAL FILMS PVT LTD [LAWS(BOM)-2009-6-21] [REFERRED TO]
PACHPEDA RICE MILL VS. STATE OF U P [LAWS(ALL)-2005-2-34] [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF KOLKATA VS. LOUIS DREYFUS ARMATURES SAS [LAWS(CAL)-2014-9-69] [REFERRED TO]
SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LIMITED VS. LMJ INTERNATIONAL LIMITED [LAWS(CAL)-2015-3-146] [REFERRED TO]
J S OCEAN LINERS INC VS. S K SHIPPING SINGAPORE PVT LIMITED [LAWS(BOM)-2010-1-85] [REFERRED TO]
STATE OF MAHARASHTRA VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(BOM)-2013-4-5] [REFERRED TO]
HINDUSTAN CONSTRUCTION CO LTD VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(BOM)-2013-4-207] [REFERRED TO]
HARKIRAT SINGH VS. RABOBANK INTERNATIONAL HOLDING B.V. CO-OPERATIVE CENTRALE CO-OPERATIVE CENTRALE RAIFFEISEN-BOERENLEENBANK B.A. [LAWS(BOM)-2015-1-102] [REFERRED TO]
NIRMA LIMITED VS. LURGI ENERGIE UND ENTSORGUNG GMBH [LAWS(GJH)-2002-12-14] [REFERRED]
PRABHAT AGRI BIOTECH LTD. VS. MAHYCO MONSANTO BIOTECH (INDIA) PVT. [LAWS(BOM)-2020-7-105] [REFERRED TO]
FOCUS ENERGY LIMITED VS. REEBOK INTERNATIONAL LIMITED [LAWS(DLH)-2018-11-12] [REFERRED TO]
UNION OF INDIA VS. HARDY EXPLORATION & PRODUCTION (INDIA) INC. [LAWS(DLH)-2016-7-34] [REFERRED TO]
GEA EGI CONTRACTING/ENGINEERING CO. LTD. VS. BHARAT HEAVY ELECTRICALS LIMITED [LAWS(DLH)-2016-9-104] [REFERRED TO]
B DURVASULU VS. REGISTRAR UNIVERSITY OF HYDERABAD [LAWS(APH)-2003-1-150] [REFERRED TO]
CONSORTIUM OF DEEPAK CABLE INDIA LIMITED VS. TEESTAVALLEY POWER TRANSMISSION LIMITED [LAWS(DLH)-2014-9-298] [REFERRED TO]
WHITE INDUSTRIES AUSTRALIA LIMITED VS. COAL INDIA LIMITED [LAWS(CAL)-2004-5-10] [REFERRED TO]
RESOLUTION INDIA LTD VS. ONE CHROME LLC [LAWS(DLH)-2011-8-92] [REFERRED TO]