Cited Judgements :-

DIWAKAR PUNDLIKRAO SATPUTE VS. ZILLA PARISHAD WARDHA [LAWS(BOM)-2003-12-23] [REFERRED TO]
Nagendra Nath Kumar VS. State of Jharkhand [LAWS(JHAR)-2013-7-125] [REFERRED TO]
NANUBEN BHIKHUBHAI VARNANGAR VS. STATE OF GUJARAT [LAWS(GJH)-2006-4-41] [REFERRED TO]
ARUN KUMAR SAXENA VS. STATE OF U.P. THROUGH PRIN. SECY. RURAL ENGINEERING DEPTT. L [LAWS(ALL)-2017-4-29] [REFERRED TO]
GOPAL CHANDRA MAITY VS. UNION OF INDIA [LAWS(CAL)-2007-4-22] [REFERRED TO]
PARUL RANI MAITY VS. DEPUTY CHAIRMAN CALCUTTA DOCK LABOUR BOARD [LAWS(CAL)-2011-9-11] [REFERRED TO]
HITKISHORE GOSWAMI VS. STATE OF MP [LAWS(MPH)-2013-6-45] [REFERRED TO]
THE STATE OF JHARKHAND & ORS. VS. HARIHAR DUBEY [LAWS(JHAR)-2017-8-217] [REFERRED TO]
KAPILA HINGORANI VS. STATE OF BIHAR [LAWS(SC)-2003-5-1] [REFERRED TO]
STATE OF HARYANA VS. SHAKUNTLA DEVI [LAWS(SC)-2008-10-97] [REFERRED TO]
SURENDRA KAUR VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-88] [REFERRED TO]
LAJWANTI VS. HARYANA VIDYUT PARSARAN NIGAM LIMITED AND ORS. [LAWS(P&H)-2015-5-807] [REFERRED TO]
PREM SINGH VS. STATE [LAWS(RAJ)-2007-11-34] [REFERRED]
RAM SHARAN PRASAD VS. UNION OF INDIA [LAWS(MPH)-2006-2-100] [REFERRED TO]
SHAMBHA BAI JAIN VS. STATE OF M P AND ANOTHER [LAWS(MPH)-2012-7-328] [REFERRED]
HITKISHORE GOSWAMI VS. STATE OF M P [LAWS(MPH)-2013-7-148] [REFERRED TO]
SANTRA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2005-2-187] [REFERRED]
HANUMAN SINGH VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-2-38] [REFERRED TO]
MANAGEMENT OF PROTECK CIRCUITS AND SYSTEMS PRIVATE LIMITED VS. CONTROLLING AUTHORITY UNDER THE MINIMUM WAGES ACT DEPUTY COMMISSIONER OF LABOUR I [LAWS(MAD)-2008-2-85] [REFERRED TO]
VIDYA DEVI VS. UNION OF INDIA [LAWS(HPH)-2003-1-11] [REFERRED TO]
M S MUNIVENKATAPPA VS. STATE BANK OF INDIA [LAWS(MAD)-2007-1-59] [REFERRED TO]
JASUJI NARANJI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-435] [REFERRED TO]
KUNHAMI VS. UNION OF INDIA [LAWS(KER)-2006-3-66] [REFERRED TO]
TAPAN KUMAR MANDAL VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2014-11-22] [REFERRED TO]
SANDHYA CHAKRABORTY VS. UNION OF INDIA [LAWS(CAL)-2013-4-4] [REFERRED TO]
GEETA VARSHNEY VS. ALLABAHAD BANK [LAWS(ALL)-2012-1-122] [REFERRED TO]
KALPANA PAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-8-176] [REFERRED TO]
RAZZAK KHAN VS. LEARNED PRESIDING OFFICER [LAWS(CAL)-2008-12-17] [REFERRED TO]
DR. RITA WAHAL VS. CHANCELLOR, KING GEORGES MEDICAL UNIVERSITY, LUCKNOW & 3 ORS [LAWS(ALL)-2017-5-25] [REFERRED TO]
RAM KRISHNA VS. STATE OF U.P. [LAWS(ALL)-2017-5-166] [REFERRED TO]
SHAIL KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-12-271] [REFERRED TO]
RAJBATI YADAV VS. STATE OF CG [LAWS(CHH)-2006-6-19] [REFERRED TO]
RAM KESHI DEVI VS. STATE OF U P [LAWS(ALL)-2009-3-64] [REFERRED TO]
RAKESH KUMAR PANDEY VS. STATE OF U P [LAWS(ALL)-2004-12-208] [REFERRED TO]
RAM VEER SINGH KHAJAN SINGH VS. STATE OF U P [LAWS(ALL)-2005-3-21] [REFERRED TO]
DHAN MAYA VS. UNION OF INDIA [LAWS(MEGH)-2018-5-3] [REFERRED TO]
SARWAN DEVI VS. UNION OF INDIA [LAWS(RAJ)-2006-4-36] [REFERRED TO]
ASHWANI KUMAR AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-4-251] [REFERRED TO]
NOUSHAD S. VS. KERALA STATE ROAD TRANSPORT CORPORATION [LAWS(KER)-2016-9-17] [REFERRED TO]
EX SEP HARI RAM VS. UNION OF INDIA [LAWS(DLH)-2003-2-1] [REFERRED TO]
K L SHARMA VS. UNION OF INDIA [LAWS(DLH)-2012-1-111] [REFERRED TO]
D DAMAYANTHI VS. SECRETARY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA [LAWS(APH)-2008-1-10] [REFERRED TO]
TAMIL NADU ARASU POKKUVARATHU MADURAI THOZHILALAR SANGAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2010-9-213] [FOLLOWED ON]
REGIONAL PROVIDENT FUND COMMISSIONER VS. VIJAY MALA BHONSLE [LAWS(MPH)-2003-2-2] [REFERRED TO]
BABU SINGHNARAYAN PRASAD VS. CENTRAL PROVIDENT FUND COMMISSIONERREGIONAL PROVIDENT FUND [LAWS(MPH)-2004-10-30] [REFERRED TO]
RAM CHAND TOLANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-1-18] [REFERRED TO]
PRATAP SINGH VS. UNION OF INDIA [LAWS(RAJ)-2008-8-132] [REFERRED]
SHANTI DEVI VS. STATE OF M P [LAWS(MPH)-2010-8-17] [RELIED UPON]
AJAY HAZAM VS. CENTRAL COALFIELDS LTD. AND ORS. [LAWS(JHAR)-2016-3-44] [REFERRED TO]
NATHU SINGH VS. UNION OF INDIA [LAWS(RAJ)-2003-2-21] [REFERRED TO]
DALIP SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2006-9-339] [REFERRED]
KRISHNA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2008-8-200] [REFERRED]
RAMESHPURI HIRAPURI GOSWAMI VS. SECRETARY- NARMADA WATER RESOURCES DEPARTMENT [LAWS(GJH)-2018-10-177] [REFERRED TO]
UNION OF INDIA VS. ANUPAM RANI & ANOTHER [LAWS(ALL)-2013-8-256] [REFERRED]
SORNATHAI VS. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, TRANSPORT DEPARTMENT [LAWS(MAD)-2018-2-537] [REFERRED TO]
V AISHA KUNJU VS. DEPUTY DIRECTOR OF EDUCATION [LAWS(KER)-2004-3-16] [REFERRED TO]
SHAKUNTAL GUPTA VS. MUNICIPAL CORPN OF DELHI [LAWS(DLH)-2004-5-86] [REFERRED TO]
BHAGI DEVI VS. STATE OF H.P. [LAWS(HPH)-2004-10-51] [REFERRED TO]
RATTANI DEVI VS. STATE OF H.P. [LAWS(HPH)-2014-7-47] [REFERRED TO]
Joy Kumar Mahto VS. State of Jharkhand [LAWS(JHAR)-2013-10-42] [REFERRED TO]
PREMILABEN PRATAPRAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2003-11-36] [REFERRED TO]
ACCOUNTANT GENERAL VS. SHYSON GEORGE [LAWS(KER)-2005-3-16] [REFERRED TO]
MAYA BANERJEE VS. UNION OF INDIA [LAWS(CHH)-2021-10-37] [REFERRED TO]
BILASO DEVI VS. UNION OF INDIA [LAWS(ALL)-2012-3-184] [REFERRED TO]
PHOOL KUMARI VS. PRESIDING OFFICER, CENRAL GOVT INDUSTRIAL TRIBUNAL [LAWS(ALL)-2016-5-600] [REFERRED]
NARAYAN PRASAD VS. STATE OF M.P. [LAWS(MPH)-2004-10-64] [REFERRED TO]
KONTHOUJAM (O) PRAMODINI DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2017-3-4] [REFERRED TO]
RAM LAL VS. STATE OF H.P. AND ANR. [LAWS(HPH)-2011-5-299] [REFERRED TO]
S Vijayalakshmi VS. Tamil Nadu Water Supply and Drainage Board [LAWS(MAD)-2005-6-38] [REFERRED TO]
P.PANGAJAM VS. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER [LAWS(MAD)-2013-11-238] [REFERRED TO]
JEERA DEVI VS. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF COA [LAWS(CHH)-2018-2-87] [REFERRED TO]
KARUNA BALA BERA VS. STATE OF W B [LAWS(CAL)-2004-9-41] [REFERRED TO]
BRIJ MOHAN LAL VS. STATE OF U P [LAWS(ALL)-2006-8-273] [REFERRED TO]
HOSHIAR SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2006-4-326] [REFERRED]
SMT. DALJIT KAUR VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2006-7-618] [REFERRED]
KEHAR SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2006-9-206] [REFERRED]
LAKHI DEVI, WIFE OF LATE SUDARSHAN PRASAD, RESIDENT OF VILLAGE & P.O. BHAGWANPUR HAT, DISTRICT VS. THE SECRETARY, JHARKHAND STATE ELECTRICITY BOARD, PROJECT BUILDING, P.O. DHURWA, P.S. JAGARNATHPUR, DISTRICT [LAWS(JHAR)-2016-12-27] [REFERRED TO]
KUSUM CHAUHAN VS. REGIONAL PROVIDENT FUND COMMISSIONER, RANCHI [LAWS(JHAR)-2013-7-13] [REFERRED TO]
RAGHUBIR SINGH VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2003-8-113] [REFERRED TO]
SHUKHAVARIYA BAI VS. UNION OF INDIA [LAWS(MPH)-2006-8-74] [REFERRED TO]
GOVERNMENT OF INDIA VS. PACHAMMAL [LAWS(MAD)-2009-2-94] [REFERRED TO]
RAMESHWAR LAL VS. STATE OF RAJASTHAN AND ANOTHER [LAWS(RAJ)-2011-8-266] [REFERRED TO]
SMT. OM PATI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2006-9-220] [REFERRED]
VIDYA DEVI VS. H.V.P.N.L. AND OTHERS [LAWS(P&H)-2006-9-226] [REFERRED]
RAMA DEVI VS. STATE OF HARYANA [LAWS(P&H)-2005-5-156] [REFERRED]
THE STATE OF RAJASTHAN AND ORS. VS. BHAWARI DEVI [LAWS(RAJ)-2020-1-318] [REFERRED TO]
SAMPATTI DEVI WIFE OF LATE RAM LAL MISHRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-9-59] [REFERRED TO]
TOODI RAMANAMMA VS. SINGARENI COLLIERIES COMPANY LIMITED [LAWS(APH)-2014-3-103] [REFERRED TO]
V LAKSHMINARAYANAN VS. CHIEF GENERAL MANAGER [LAWS(MAD)-2006-12-19] [REFERRED TO]
DEPUTY SECRETARY TO THE GOVERNMENT OF TAMILNADU, TRANSPORT DEPARTMENT AND ORS. VS. CHANDRAMANI AND ORS. [LAWS(MAD)-2015-4-332] [REFERRED TO]
MOST. JAGIA DEVI VS. UNION OF INDIA [LAWS(JHAR)-2014-2-39] [REFERRED TO]