Referred Judgements :-

R P KAPUR VS. STATE OF PUNJAB [REFERRED]
RAGHUBIR SARAN VS. STATE OF BIHAR [REFERRED]
DHANALAKSHMI VS. R PRASANNA KUMAR [REFERRED]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED]
RUPAN DEOL BAJAJ MRS B R BAJAJ VS. KANWAR PAL SINGH GILL:STATE OF PUNJAB [REFERRED]
STATE OF UTTAR PRADESH VS. O P SHARMA [REFERRED]
RASHMI KUMAR VS. MAHESH KUMAR BHADA [REFERRED]
STATE OF KERALA VS. O C KUTTAN :STATE OF KERALA [REFERRED]
REJESH BAJAJ VS. STATE NCT OF DELHI [REFERRED]
SATVINDER KAUR VS. STATE GOVERNMENT OF NCT OF DELHI [REFERRED]

Cited Judgements :-

DEEPAK ORAM VS. STATE OF ORISSA [LAWS(ORI)-2023-6-19] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. GOLOCONDA LINGA SWAMY [LAWS(SC)-2004-7-32] [REFERRED TO]
KAMAL SHIVAJI POKARNEKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-2-473] [REFERRED TO]
SHARANAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2015-8-35] [REFERRED TO]
PURAV ATULBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-245] [REFERRED TO]
BALACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2012-6-543] [REFERRED TO]
GHULAM MOHI-UD-DIN PEER VS. MOHAMMAD HAMZA LONE & OTHERS [LAWS(J&K)-2018-10-40] [REFERRED TO]
ASHOKBHAI VASUDEV EZHAVA VS. STATE OF GUJARAT [LAWS(GJH)-2002-7-11] [REFERRED]
ANANTRAI MOHANLAL MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1518] [REFERRED TO]
MUKUL ROY VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-7-331] [REFERRED TO]
A ADITHYA & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-91] [REFERRED TO]
SH. MANOHAR LAL VS. STATE OF H.P [LAWS(HPH)-2017-7-42] [REFERRED TO]
PRABAL DOGRA VS. SUPERINTENDENT OF POLICE, GWALIOR [LAWS(MPH)-2017-11-275] [REFERRED TO]
TUKARAM BABULAL NINAVE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-6-20] [REFERRED TO]
E K PALANISAMY VS. DEPUTY SUPRINTENDENT OF POLICE [LAWS(MAD)-2009-8-540] [REFERRED TO]
CHHAYA SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-6-1012] [REFERRED TO]
SARLA DEVI AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-9-50] [REFERRED TO]
VINEET KUMAR & ORS. VS. STATE OF U.P. & ANR. [LAWS(SC)-2017-3-105] [REFERRED TO]
AMARJEET SINGH VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-3-319] [REFERRED TO]
RAZIA AKHTAR AND 3 OTHERS VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2017-1-237] [REFERRED TO]
REKHA DIXIT VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-4-45] [REFERRED TO]
GROWTH COMPUSOFT EXPORTS LTD VS. R K SINGH [LAWS(CAL)-2007-12-17] [REFERRED TO]
SANJEEV NATH BHASKAR VS. STATE OF U P [LAWS(ALL)-2004-3-38] [REFERRED TO]
MONICA KUMAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-8-34] [REFERRED TO]
ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPN LIMITED VS. REGISTRAR OF COMPANIES [LAWS(APH)-2002-6-121] [REFERRED TO]
D K PATTANAIK VS. STATION HOUSE OFFICER NALLABELLY POLICE STATION [LAWS(APH)-2008-1-2] [REFERRED TO]
P KANAKADURGAMMA VS. STATE OF A P [LAWS(APH)-2006-7-140] [REFERRED TO]
M RAJENDRA PRASAD VS. STATION HOUSE OFFICER [LAWS(APH)-2006-4-90] [REFERRED TO]
M SIVARAM VS. STATE OF A P [LAWS(APH)-2006-8-77] [REFERRED TO]
TAMMINEEDI BHASKARA RAO VS. STATE OF A P [LAWS(APH)-2006-11-89] [REFERRED TO]
VANAM ANJAIAH VS. STATE OF A P [LAWS(APH)-2005-6-15] [REFERRED TO]
Y VASUDEVA RAO VS. STATE OF A P [LAWS(APH)-2005-6-21] [REFERRED TO]
VINTA PRASAD REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-2-36] [REFERRED TO]
P PREM KUMAR VS. STATE OF A P [LAWS(APH)-2004-9-82] [REFERRED TO]
UMESH KUMAR IPS VS. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR [LAWS(APH)-2012-4-7] [REFERRED TO]
SMT. T. SUVARNA, T. VISHNU MURTHY AND T. BHARATH VS. STATE OF ANDHRA PRADESH, REPT. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., THROUGH INSPECTOR OF POLICE AND M/S. SIVA SAI BUILDERS & DEVELOPERS (P) LTD., REPT. BY ITS M.D., SMT. B.H. LAKSHMI [LAWS(APH)-2013-6-109] [REFERRED TO]
SAU ARCHANA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-189] [REFERRED TO]
VIPIN GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-3-20] [REFERRED TO]
HIMACHAL PRADESH CRICKET ASSOCIATION & ANR VS. STATE OF HIMACHAL PRADESH & ORS [LAWS(SC)-2018-11-10] [REFERRED TO]
RAVINDER KAUR VS. CENTRAL BUREAU [LAWS(P&H)-2015-4-43] [REFERRED TO]
JAGDISH VALECHA VS. STATE OF MP & OTHERS [LAWS(MPH)-2018-7-78] [REFERRED TO]
RATIRAM AHIRWAR VS. STATE OF M.P. [LAWS(MPH)-2020-1-186] [REFERRED TO]
NARESH PATHAK VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-159] [REFERRED TO]
NITIN BALEJA S/O KISHORE KUMAR BALEJA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-151] [REFERRED TO]
UTTAM CHAND SAHU VS. STATE OF M.P. [LAWS(MPH)-2019-11-178] [REFERRED TO]
RAMA SHANKAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-23] [REFERRED TO]
JAMSHEDPUR MINERAL WOOL MANUFACTURING COMPANY PRIVATE LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-70] [REFERRED TO]
KISHORE KUMAR SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-90] [REFERRED TO]
ZEE ENTERTAINMENT ENTERPRISES LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-84] [REFERRED TO]
YUVARAJ SINGH GHELOT VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-108] [REFERRED TO]
PRASAD M. R. VS. STATE OF KARNATAKA [LAWS(KAR)-2023-5-238] [REFERRED TO]
PUSHPAK AKARWAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2003-10-90] [REFERRED TO]
N.H. PRASAD REDDY VS. STATE OF KARNATAKA [LAWS(KAR)-2019-10-140] [RERERRED TO]
HARISHBHAI RAMANBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2017-7-196] [REFERRED TO]
STATE OF JK THROUGH SSP, VIGILANCE ORGANIZATION KASHMIR, SRINAGAR VS. ANIL JAIN AND OTHERS [LAWS(J&K)-2018-10-36] [REFERRED TO]
MS. RITA REENI VS. THE STATE OF KARNATAKA [LAWS(KAR)-2016-8-33] [REFERRED TO]
ARVIND KUMAR SAXENA VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-7-187] [REFERRED TO]
RAJAN KOCHHAR VS. STATE ( GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-7-360] [REFERRED TO]
PRADEEP SINGH GOSAIN VS. STATE [LAWS(DLH)-2019-7-373] [REFERRED TO]
LALIT BHOLA VS. STATE [LAWS(DLH)-2019-7-374] [REFERRED TO]
JATINDER SINGH ANAND VS. STATE [LAWS(DLH)-2019-8-40] [REFERRED TO]
VIJAY SINGH RANA VS. STATE OF JHARKHAND [LAWS(JHAR)-2002-8-164] [REFERRED]
BUCKEYE MACHINES PRIVATE LTD. VS. UNION OF INDIA [LAWS(ALL)-2007-7-350] [REFERRED TO]
PRANTOSH DAS VS. STATE OFWEST BENGAL [LAWS(CAL)-2007-8-26] [REFERRED TO]
TAPAS KUMAR KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-8-55] [REFERRED TO]
J SRI RAM SURYA PRAKASH SHARMA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-9-10] [REFERRED TO]
PAVANA SUTHA PLATE EMBOSSERS PVT LTD VS. COMMISSIONEROF TRANSPORTGOVT OF A P [LAWS(APH)-2006-7-53] [REFERRED TO]
SHHAIK KUSROUDDIN VS. STATE OF A P [LAWS(APH)-2004-7-19] [REFERRED TO]
MD YOUSUF VS. STATE OF A P [LAWS(APH)-2004-8-126] [REFERRED TO]
PAVANA SUTHA PLATE EMBOSSERSPRIVET LIMITED VS. COMMISSIONER OF TRANSPORT GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2006-6-47] [REFERRED TO]
ANAND KUMAR MOHATTA & ANR. VS. STATE (GOVT. OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-2-8] [REFERRED TO]
K KRISHNA RAO VS. STATE OF A P [LAWS(APH)-2002-6-67] [REFERRED TO]
AVDHESH VS. STATE OF UP [LAWS(ALL)-2019-4-322] [REFERRED TO]
TEXMACO RAIL AND ENGINEERING LTD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-6-20] [REFERRED TO]
PRAKASH KARTHA D RAVINDRANATH KARTHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-4-18] [REFERRED TO]
Appollo Health & Lifestyle Limited VS. State of Jharkhand [LAWS(JHAR)-2012-4-152] [REFERRED TO]
NEPAL SINGH VS. STATE, NCT OF DELHI & ANR [LAWS(DLH)-2016-1-57] [REFERRED TO]
ASHUTOSH CHOUDHURY VS. STATE OF ASSAM [LAWS(GAU)-2005-8-41] [REFERRED TO]
MOHANJITSINGH SURATSINGH BAGGATRUSTEE/PRESIDENT OF GURUDWARA & ORS VS. STATE OF GUJARAT & ANR [LAWS(GJH)-2014-7-223] [REFERRED TO]
ANAND VARDHAN VS. STATE OF U.P. [LAWS(ALL)-2017-4-199] [REFERRED TO]
B. SUDHAKAR REDDY VS. S.H.O., RGIA, CYBERABAD,SHAMSHABAD, RANGA REDDY DISTRICT [LAWS(APH)-2013-4-33] [REFERRED TO]
T. SUVARNA VS. STATE OF A.P. [LAWS(APH)-2014-6-1] [REFERRED TO]
DAMMALAPATI SRINIVAS VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-9-76] [REFERRED TO]
KORUVADA NEGESWARA RAO AND ANOTHER VS. STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD AND ANOTHER [LAWS(APH)-2018-6-88] [REFERRED TO]
RUPESH RANJAN VS. STATE [LAWS(DLH)-2017-5-113] [REFERRED TO]
M K AZAD VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2002-4-47] [REFERRED TO]
N V SUBRAHMANYAM VS. STATE GOVT OF INDIA [LAWS(APH)-2002-6-57] [REFERRECD TO : : 2002 AIR KANT HCR 383 : 2002 AIR SCW 286 : 2002 (1) SUPREME 192 5]
TUMMLA NAGESWARA RAO VS. NAGULURI KRISHNA KUMAR GOUD [LAWS(APH)-2003-12-1] [REFERRED TO]
KANYALUR JITENDRA VS. N S KALANDAR BASHA [LAWS(APH)-2003-3-186] [REFERRED TO]
G RAJA RAM VS. STATE OF A P [LAWS(APH)-2003-12-84] [REFERRED TO]
COMMISSIONER OF PROHIBITION AND EXICE ANDHRA PRADESH VS. BALAJI TRADERS [LAWS(APH)-2006-7-116] [REFERRED TO]
HYDERABAD BEVERAGES PRIVATE LIMITED VS. STATE OF A P [LAWS(APH)-2006-4-1] [REFERRED TO]
R MALLAIAH VS. DEPUTY INSPECTOR GENERAL NIZAMABAD AND MEDAK DISTRICT RANGE [LAWS(APH)-2008-5-1] [REFERRED TO]
TEJ BAHADUR SINGH VS. STATE OF U P [LAWS(ALL)-2006-12-186] [REFERRED TO]
VEER VIKRAM SINGH VS. STATE OF U P [LAWS(ALL)-2006-11-218] [REFERRED TO]
CRB CAPITAL MARKETS LTD & ORS VS. HINDUSTHAN DEVELOPMENT CORPORATION [LAWS(CAL)-2002-5-87] [REFERRED]
NIKUL CHANDRA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-3-49] [REFERRED TO]
NIREN MOLHTRA VS. PROTAP KUMAR GHOSH [LAWS(CAL)-2008-2-24] [REFERRED TO]
ANAMIKA VS. STATE OF U.P. [LAWS(ALL)-2014-5-318] [REFERRED TO]
RAMESH THAKUR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2013-5-289] [REFERRED TO]
VIJAY KRISHAN TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2021-12-131] [REFERRED TO]
BOBBY ANAND @ YOGESH ANAND VS. STATE OF U.P. [LAWS(ALL)-2023-5-9] [REFERRED TO]
UDAY ANAND CHARI VS. STATE OF GAO [LAWS(BOM)-2021-6-121] [REFERRED TO]
Bina Devi VS. State of Jharkhand [LAWS(JHAR)-2012-3-116] [REFERRED TO]
BISHOP FRANCO MULAKKAL VS. STATE OF KERALA [LAWS(KER)-2020-7-57] [REFERRED TO]
OLIVER MENEZES VS. SERITA THERESE MATHIAS [LAWS(KAR)-2021-5-18] [REFERRED TO]
BRIJESH PANDEY VS. STATE OF TRIPURA [LAWS(GAU)-2012-12-42] [REFERRED TO]
SUVRA DEY & ORS VS. STATE OF WEST BENGAL & ANR [LAWS(CAL)-2019-4-3] [REFERRED TO]
RAMESH CHAND SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-9-18] [REFERRED TO]
ARUN VS. STATE [LAWS(DLH)-2019-7-356] [REFERRED TO]
VIKRAM VS. STATE [LAWS(DLH)-2019-7-381] [REFERRED TO]
DEEPAK CHAUDHARY VS. STATE & ANR [LAWS(DLH)-2018-7-235] [REFERRED TO]
GHULAM MUSTAFFA KHATEEB VS. MASOODA AMIN AND OTHERS [LAWS(J&K)-2018-5-58] [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-11-347] [REFERRED]
Y S SHAH MANAGING PARTNER SECUNDERABAD VS. G SRINIVASAN VICE PRESIDENT WORKS DCW LTD SAHAPURAM THOOTHUKUDI [LAWS(MAD)-2004-8-122] [REFERRED TO]
A Kathiresan VS. State rep [LAWS(MAD)-2002-10-177] [REFERRED TO]
NIRANJAN SAW VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-216] [REFERRED TO]
LALLUKHUM FIMATE VS. CBI, ACB-IMPHAL BRANCH [LAWS(MANIP)-2022-10-12] [REFERRED TO]
SUDESH VIJ VS. ARUN SHARMA @ PAPPU [LAWS(P&H)-2007-5-92] [REFERRED TO]
EICHER TRACTOR LTD VS. HARIHAR SINGH [LAWS(SC)-2008-11-104] [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD VS. SHARAFUL HAQUE [LAWS(SC)-2004-11-33] [REFERRED TO]
BUNDU QURESHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-3-90] [REFERRED TO]
RAMNARESH VS. STATE OF M.P. [LAWS(MPH)-2017-5-67] [REFERRED TO]
MONU ALIAS ANKIT VAISHANDAR AND ANR. VS. STATE OF M.P. AND ANR. [LAWS(MPH)-2018-5-224] [REFERRED TO]
UMESH KUMAR SHARMA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-10-65] [REFERRED TO]
STATE OF PUNJAB VS. INDER MOHAN CHOPRA [LAWS(SC)-2009-2-41] [REFERRED TO]
SURENDRA NATH VERMA VS. STATE OF BIHAR [LAWS(PAT)-2004-4-42] [REFERRED TO]
KUNTI DEVI VS. URMILA CHAUHAN ALIAS SUDHA [LAWS(ORI)-2003-1-16] [REFERRED TO]
SUBODH KUMAR, S/O LATE VISHWANATH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-1-18] [REFERRED TO]
PRAMOD KUMAR PATHAK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-11-20] [REFERRED TO]
BHIMSEN GARG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-6-13] [REFERRED TO]
NITISH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-3-25] [REFERRED TO]
SHARUKH KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-11-26] [REFERRED TO]
RAJENDRAN VS. STATENAGAPATTINAM [LAWS(MAD)-2019-7-192] [REFERRED TO]
SANTHOSH EAPPEN VS. UNION OF INDIA [LAWS(KER)-2021-1-9] [REFERRED TO]
JAI PRAKASH NARAIN VS. STATE OF KARNATAKA BY HALASURU GATE POLICE STATION [LAWS(KAR)-2018-9-64] [REFERRED TO]
SAMBHRAM CHARITABLE TRUST VS. UNION OF INDIA [LAWS(KAR)-2020-2-65] [REFERRED TO]
FAROOQ AHMAD GILLANI VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-10-60] [REFERRED TO]
DR. ASIF AKBAR SOFI & ORS. VS. DR. MOHAMMAD SULTAN KHUROO & ANR. [LAWS(J&K)-2018-1-15] [REFERRED TO]
SHRI AISHWARYA BINDAL VS. STATE, GOVT. OF N.C.T. OF DELHI [LAWS(DLH)-2021-2-10] [REFERRED TO]
SRIDHAR VS. STATE REP. BY SPECIAL SUB-INSPECTOR OF POLICE [LAWS(MAD)-2013-10-50] [REFERRED TO]
HASIB KHAN AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-92] [REFERRED TO]
YAGNESH MANSUKHBHAI JOSHI VS. PRAVINCHANDRA MAGANLAL MEHTA [LAWS(GJH)-2011-6-64] [REFERRED TO]
UBAIDU REHMAN VS. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS [LAWS(CAL)-2018-6-195] [REFERRED TO]
ROHIT GUPTA ALIAS TINKU (SINCE DEAD) & OTHERS VS. POOJA GUPTA [LAWS(MPH)-2019-5-83] [REFERRED TO]
M.P. SINGH VS. ASSISTANT PROVIDENT FUND COMMISSIONER [LAWS(P&H)-2013-3-182] [REFERRED TO]
KEDAR NARAYAN PARIDA VS. STATE OF ORISSA [LAWS(SC)-2009-9-62] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. BAJJOORI KANTHAIAH [LAWS(SC)-2008-10-64] [REFERRED TO]
KITBOK RYMBAI VS. STATE OF MEGHALAYA [LAWS(MEGH)-2021-12-3] [REFERRED TO]
J SIMON VIJAYA KUMAR VS. STATE OF A P [LAWS(APH)-2003-11-81] [REFERRED TO]
KAINYA and ASSOCIATES PVT LTD VS. AVANTI KOPP ELECTRICALS PRIVATE LTD [LAWS(APH)-2003-4-41] [REFERRED TO]
BHARAT METAL BOX COMPANY LIMITED HYDERABAD VS. G K STRIPS PRIVATE LIMITED [LAWS(APH)-2002-7-54] [REFERRED TO]
AMWAY INDIA ENTERPRISES VS. UNION OF INDIA [LAWS(APH)-2007-7-4] [REFERRED TO]
SAHARA INDIA COMMERCIAL CORPORATION LIMITED VS. NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2008-8-396] [REFERRED]
ABDUL REHMAN SHEIKH VS. MUKUT BHATTACHARYA [LAWS(GAU)-2012-1-17] [REFERRED TO]
RAM NIWAS MODI VS. NIPON KR NATH [LAWS(GAU)-2010-12-21] [REFERRED TO]
GOVIND VS. STATE GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2003-4-20] [REFERRED]
MOHD. NAWAZ IQBAL SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-202] [REFERRED TO]
VISHNU KUMAR GUPTA VS. STATE OF U. P. [LAWS(ALL)-2020-11-46] [REFERRED TO]
HAMID HASAN AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-74] [REFERRED TO]
KHAN SAULAT HANIF VS. STATE OF U P [LAWS(ALL)-2007-8-156] [REFERRED TO]
PRAMOD KUMAR GADIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-2-60] [REFERRED TO]
SHIPRA RAJ ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-3-93] [REFERRED TO]
SACHCHIDANANDA SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-3-47] [REFERRED TO]
VIRBHADRA SINGH & ANR. VS. CENTRAL BUREAU OF INVESTIGATION & ORS. [LAWS(DLH)-2017-3-253] [REFERRED TO]
NAVEEN VAJPAI VS. STATE OF RAJ & ANR [LAWS(RAJ)-2012-4-331] [REFERRED]
BIDYADHAR BEHERA AND ANR. VS. THE STATE AND ANR. [LAWS(ORI)-2003-2-81] [REFERRED TO]
PARAS GLOBAL HOSPITAL VS. STATE OF BIHAR [LAWS(PAT)-2022-12-96] [REFERRED TO]
BALWANT SINGH CHUPHAL VS. STATE OF UTTRANCHAL [LAWS(UTN)-2006-9-2] [REFERRED TO]
SUBBAIAH VS. STATE REPRESENTED BY THE SUPERINTENDENT OF POLICE [LAWS(MAD)-2016-9-13] [REFERRED TO]
SOURENDRA NATH MUKHERJEE VS. SUPARNA MUKHERJEE [LAWS(CAL)-2010-7-132] [REFERRED TO]
RAMPAL SINGH & ORS VS. NCT OF DELHI AND ORS [LAWS(DLH)-2017-4-235] [REFERRED TO]
JITENDER KUMAR VS. STATE [LAWS(DLH)-2019-7-443] [REFERRED TO]
YASHPAL CHAUDHRANI & ORS VS. STATE (GOVT OF NCT DELHI) & ANR [LAWS(DLH)-2019-4-99] [REFERRED TO]
GHANSHYAM P SONI VS. STATE OF GUJARAT [LAWS(GJH)-2002-6-2] [REFERRED]
ARNAB RANJAN GOSWAMI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-6-157] [REFERRED TO]
RAVI JHUNJHUNWALA VS. PAWAN KUMAR MISHTA [LAWS(GAU)-2008-9-51] [REFERRED TO]
MOTOROLA INCORPORATED VS. UNION OF INDIA [LAWS(BOM)-2003-8-26] [REFERRED TO]
THOTA PAPI REDDY NARSI REDDY VS. GUDALLI YELLAIAH LINGAIAH CHOULLARAMARAM [LAWS(APH)-2006-7-77] [REFERRED TO]
ULLI BHASKAR VS. STATE OF A P [LAWS(APH)-2004-2-95] [REFERRED TO]
M VENKATESWARA RAO VS. BOLLISETTY BAPANAISH [LAWS(APH)-2003-12-19] [REFERRED TO]
SANGEETA VS. STATE [LAWS(DLH)-2002-2-110] [REFERRED 6.]
BOWRINGS FINE ART AUCTIONEERS PVT. LTD. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2007-7-324] [REFERRED TO]
SHUEB MAHMOOD KIDWAI VS. STATE OF U. P. [LAWS(ALL)-2021-2-116] [REFERRED TO]
S. P. GAUTAM VS. STATE OF M. P. AND OTHERS [LAWS(MPH)-2002-2-130] [REFERRED TO]
Subrato Roy VS. State of M.P. [LAWS(MPH)-2011-3-114] [REFERRED TO]
RANI D/O THANISLAS VS. STATE OF TAMIL NADU [LAWS(MAD)-2003-4-237] [REFERRED]
SHAILENDRA H. JANI VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2014-4-49] [REFERRED TO]
JAI KISHAN @ JONY VS. STATE [LAWS(DLH)-2019-8-145] [REFERRED TO]
AMBUJ HOTELS & REAL ESTATE PVT. LTD. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2023-7-64] [REFERRED TO]
ANMOL SOODAND OTHERS VS. STATE(NCT OF DELHI)AND ANOTHER [LAWS(DLH)-2022-2-229] [REFERRED TO]
JAI KUMAR VS. STATE OF J & K [LAWS(J&K)-2019-3-118] [REFERRED TO]
SHEIKH MUNEER AKHTER VS. UNION TERRITORY OF J&K [LAWS(J&K)-2022-11-35] [REFERRED TO]
PAPAIAH ANJANEYAREDDY VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-485] [REFERRED TO]
CAPITAL FIRST LIMITED VS. SHREE SHYAM PULSES PRIVATE LIMITED [LAWS(CAL)-2019-8-87] [REFERRED TO]
MIRA HALDER VS. THE STATE OF WEST BENGAL & ORS [LAWS(CAL)-2016-12-31] [REFERRED TO]
RAJESH PRASAD PANDEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-178] [REFERRED TO]
STATE OF MADHYA PRADESH VS. AWADH KISHORE GUPTA [LAWS(SC)-2003-11-31] [REFFERED]
DALJIT SINGH CHEEMA VS. BALWANT SINGH KHERA [LAWS(P&H)-2021-8-108] [REFERRED TO]
N MANZOOR AHMED VS. STATE OF KARNATAKA [LAWS(KAR)-2011-7-85] [REFERRED TO]
NAVEEN GAUTAM VS. STATE [LAWS(DLH)-2019-7-188] [REFERRED TO]
MOHIT KUMAR NARSRIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-86] [REFERRED TO]
VINAY MISHRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2021-7-25] [REFERRED TO]
TANZEN LOBZANG VS. STATE [LAWS(J&K)-2007-5-2] [REFERRED TO]
NILESHGIRI MULUGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1523] [REFERRED TO]
ALACRITY FOUNDATIONS P LTD ATANDRA CHENNAI VS. REGIONAL PROVIDENT FUND COMMISSIONER CHENNAI [LAWS(MAD)-2006-11-338] [REFERRED TO]
RABI NARAYAN OJHA VS. STATE OF ORISSA [LAWS(ORI)-2004-6-13] [REFERRED TO]
DEVINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-5-170] [REFERRED TO]
DEVINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-5-170] [REFERRED TO]
ALOK KUMAR VS. STATE [LAWS(DLH)-2015-5-132] [REFERRED TO]
S.B. MALLIKARJUNA VS. KARNATAKA LOKAYUKTA, REPRESENTED [LAWS(KAR)-2014-10-57] [REFERRED TO]
RAJU KHAN VS. STATE OF M.P. [LAWS(MPH)-2020-3-296] [REFERRED TO]
ARJUN SINGH KEER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-5-14] [REFERRED TO]
VIJAY SINGH JATAV VS. STATE OF M.P. [LAWS(MPH)-2022-1-39] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAVI SHANKAR SRIVASTAVA IAS [LAWS(SC)-2006-8-40] [REFERRED TO]
MITESH KUMAR J. SHA VS. STATE OF KARNATAKA [LAWS(SC)-2021-10-66] [REFERRED TO]
SAU. KAMALSHIVAJI POKARNEKAR VS. THE STATE OF MAHARASHTRA AND OTHERS [LAWS(SC)-2019-2-51] [REFERRED TO]
RAJEEV SINGH DUGAL @ RAJEEV DUGGAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-49] [REFERRED TO]
SANTOSH PAL VS. JWALA PRASAD [LAWS(JHAR)-2021-12-81] [REFERRED TO]
BIDYA SAGAR PRASAD VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2019-1-249] [REFERRED TO]
AVDHESH VS. STATE OF UP [LAWS(ALL)-2019-4-337] [REFERRED TO]
DHRUVA VARDHAN SHAH AND ANOTHER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2017-4-349] [REFERRED TO]
HARSHIT VIJ AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-2-426] [REFERRED TO]
MAHIPAL SINGH VS. STATE OF U P [LAWS(ALL)-2013-10-178] [REFERRED TO]
AMARDEEP SINHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-12-18] [REFERRED TO]
JAY PRAKASH GAUR VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-78] [REFERRED TO]
ANJU KUMAR AGARWAL VS. STATE OF A P [LAWS(APH)-2003-8-19] [REFERRED TO]
P RAMACHANDRA REDDY VS. SANGHI ENTERPRISES [LAWS(APH)-2003-12-67] [REFERRED TO]
KPDELA SIVA PRASAD RAO VS. KORITALA VENKATA RAMANAIAH [LAWS(APH)-2006-9-41] [REFERRED TO]
STATE BANK OF INDIA MUMBAI VS. STATE OF A P [LAWS(APH)-2006-7-121] [REFERRED TO]
K V RAMANA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2013-4-94] [REFERRED TO]
RAJKUMAR MADHABHAI VEGDA VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-208] [REFERRED TO]
INDIABULLS HOUSING FINANCE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-12] [REFERRED TO]
ANKUR CHAWLA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2014-11-108] [REFERRED TO]
SANJAY LEELA BHANSALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-3-252] [REFERRED TO]
SANJAY JALAN VS. SUNITA JALAN [LAWS(GAU)-2004-5-59] [REFERRED TO]
NANNAPANENI SEETHARAMA RAJU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-9-68] [REFERRED TO]
ALOK KUMAR VS. STATE [LAWS(DLH)-2010-8-152] [REFERRED TO]
SRINIVASA CUT PIECES CLOTH SHOP RAJAHMUNDRI A P VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-3-40] [REFERRED TO]
NILESH BHAVARLAL SHAH & 2 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-10-208] [REFERRED]
MUKESH D. AMBANI VS. STATE OF C.G. [LAWS(CHH)-2007-11-22] [REFERRED TO]
MUKESH D AMBANI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-11-10] [REFERRED TO]
RAM SAJJAN SAH VS. STATE OF BIHAR [LAWS(PAT)-2010-1-64] [REFERRED TO]
M.L. JANGID S/O SHRI B.C. JANGID VS. SH. MAHAVEER PRASAD JAIN, SON OF LATE SH. RAM JI LAL JAIN [LAWS(RAJ)-2017-5-158] [REFERRED TO]
RAM PRAMOD SINGH S/O LATE RANA LAV SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-3-40] [REFERRED TO]
KAILASHI BAI VS. AARTI ARYA [LAWS(SC)-2009-4-51] [REFERRED TO]
K.PRABHU NARAYANA VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2022-9-80] [REFERRED TO]
MANOJ SINGHAL VS. RAJENDRA SINGH BAPNA [LAWS(MPH)-2019-6-28] [REFERRED TO]
NARESH SINGH YADAV VS. STATE OF M.P. [LAWS(MPH)-2022-1-59] [REFERRED TO]
SURESH SHARMA AND ANR. VS. STATE OF MP AND ANR. [LAWS(MPH)-2017-12-278] [REFERRED TO]
TARANJEET SINGH HORA & ANR VS. STATE OF M P THROUGH P S BETMA, INDORE [LAWS(MPH)-2018-10-12] [REFERRED TO]
MONICA AND SMT. VINAY MALHOTRA VS. STATE OF RAJASTHAN THROUGH PUBIC PROSECUTOR [LAWS(RAJ)-2011-9-173] [REFERRED TO]
UMA DEVI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-269] [REFERRED TO]
HARDEV SINGH VS. SATNAM KAUR [LAWS(P&H)-2007-1-54] [REFERRED TO]
KHETA RAM VS. STATE OF HARAYANA [LAWS(P&H)-2007-3-95] [REFERRED TO]
KEISHAM MEGHACHANDRA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2021-10-3] [REFERRED TO]
SARBDEEP SINGH VIRK VS. STATE OF PUNJAB [LAWS(P&H)-2011-11-58] [REFERRED TO]
ACHAMMA CHACKO VS. GOVT OF KERALA [LAWS(KER)-2006-7-100] [REFERRED TO]
ASHISH PANDEY VS. STATE [LAWS(DLH)-2019-7-304] [REFERRED TO]
VISHAL TANDON VS. STATE [LAWS(DLH)-2021-2-1] [REFERRED TO]
VEENA SOOD VS. SH RAMESH KUMAR SOOD SON OF LATE SH SARAN DASS SOOD [LAWS(HPH)-2012-8-46] [REFERRED TO]
NANDA KHEMKA AND ORS. VS. STATE (NCT) DELHI AND ORS. [LAWS(DLH)-2016-1-291] [REFERRED TO]
HARISH HIRANI VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-68] [REFERRED TO]
SPRITE INVESTMENT PRIVATE LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-2-28] [REFERRED TO]
SAMIR DAS VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2014-12-47] [REFERRED TO]
G. MOHAN DAS VS. STATE [LAWS(CAL)-2019-4-309] [REFERRED TO]
JAGANNATH AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-9-418] [REFERRED TO]
ASHOK VS. JYOTI [LAWS(KAR)-2015-1-83] [REFERRED TO]
SHAILENDRA SINGH VS. STATE OF U.P. [LAWS(ALL)-2023-3-74] [REFERRED TO]
ATUL KUMAR SINGH TOMAR VS. STATE OF U. P. [LAWS(ALL)-2020-11-44] [REFERRED TO]
MOHAMMAD AZAM KHAN VS. STATE OF U.P. [LAWS(ALL)-2020-2-95] [REFERRED TO]
K.NAGESWARA RAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-1-61] [REFERRED TO]
SHAIK AKBAR ALI BAIG VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2012-3-68] [REFERRED TO]
GIRISH SANGHI VS. STATE OF A P [LAWS(APH)-2002-6-113] [REFERRED TO]
ANNA REDDY VS. STATE OF A P [LAWS(APH)-2002-9-68] [REFERRED TO]
G LAKSHMI NARAYANAMMA VS. STATE OF A P [LAWS(APH)-2004-8-130] [REFERRED TO]
R BHAGAWANTH RAO VS. STATE OF A P [LAWS(APH)-2003-11-141] [REFERRED TO]
ANIREDDY SURENDER REDDY VS. C I OF POLICE [LAWS(APH)-2003-4-24] [REFERRED TO]
V MALLIKARJUNA SHARMA VS. V RAJYA LAKSHMI [LAWS(APH)-2006-2-16] [REFERRED TO]
NARMADA ENTERPRISES VS. STATE OF A P [LAWS(APH)-2005-7-36] [REFERRED TO]
MANNEPALLI MOHAN RAO VS. P V RAMANA [LAWS(APH)-2005-8-139] [REFERRED TO]
PUNEET KUMAR VS. VANDANA [LAWS(DLH)-2009-7-312] [REFERRED TO]
UDARAPU CHANDRASEKHAR VS. STATE OF A P [LAWS(APH)-2002-12-61] [REFERRED TO]
PRIYATAM SEN VS. KANCHANA SIVA PRASAD [LAWS(APH)-2002-10-88] [REFERRED TO]
SANGEETA VS. STATE [LAWS(DLH)-2002-2-10] [REFERRED]
RAM HARAKH VS. NARAIN ALIAS BODI [LAWS(ALL)-2012-5-163] [REFERRED TO]
QAVI VS. STATE OF M P [LAWS(ALL)-2011-10-78] [REFERRED TO]
PIYUSH PERIWAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-5-77] [REFERRED TO]
AXIS BANK VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-12-78] [REFERRED TO]
NIRMAL KUMAR KHARKIA VS. STATE OF W B [LAWS(CAL)-2005-8-66] [REFERRED TO]
LALA SHYAMLAL JAIN SHIP BREAKING CO PVT LTD VS. STATE OF W B [LAWS(CAL)-2004-6-37] [REFERRED TO]
MD. NOOR ALAM VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-2-158] [REFERRED TO]
ASHOK GURJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-88] [REFERRED TO]
SURENDRA VS. STATE F RAJASTHAN [LAWS(RAJ)-2021-2-92] [REFERRED TO]
SUBRATA DAS VS. STATE OF JHARKHAND [LAWS(SC)-2010-10-60] [REFERRED TO]
HARISHCHANDRA PRASAD MANI VS. STATE OF JHARKHAND [LAWS(SC)-2007-1-37] [REFERRED TO]
DHRUVARAM MURLIDHAR SONAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2018-11-83] [REFERRED TO]
AHMAD ALI QURAISHI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2020-1-95] [REFERRED TO]
SRI GULAM MUSTAFA VS. STATE OF KARNATAKA [LAWS(SC)-2023-5-45] [REFERRED TO]
BIBHUDUTTA DAS VS. STATE OF ORISSA [LAWS(ORI)-2008-5-28] [REFERRED TO]
ASWINI KUMAR DAS VS. STATE OF ORISSA [LAWS(ORI)-2008-4-38] [REFERRED TO]
SUKESH GUPTA VS. DIRECTORATE OF ENFORCEMENT [LAWS(TLNG)-2023-4-29] [REFERRED TO]
PRADEEP BISWAS VS. STATE OF ODISHA [LAWS(ORI)-2022-4-129] [REFERRED TO]
BRIJESH ANGIRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-125] [REFERRED TO]
THANGARASU SWAMIGAL VS. C N SHANMUGANATHAN [LAWS(MAD)-2010-3-515] [REFERRED TO]
G. THOMAS VS. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION [LAWS(MAD)-2021-3-406] [REFERRED TO]
D.SANTHANAM VS. STATE [LAWS(MAD)-2021-9-55] [REFERRED TO]
UMA MAHESWARI VS. STATE [LAWS(MAD)-2013-12-24] [REFERRED TO]
MARIYA ANTON VIJAY VS. STATE [LAWS(MAD)-2014-7-118] [REFERRED TO]
STATE VS. NAVJOT SANDHU alias AFSHAN GURU [LAWS(SC)-2003-5-3] [REFERRED]
LAKHWANT SINGH VS. JASBIR SINGH [LAWS(SC)-2008-9-7] [REFERRED TO]
RENU KUMARI VS. SANJAY KUMAR [LAWS(SC)-2008-3-85] [REFERRED TO]
HARMANPREET SINGH AHLUWALIA VS. STATE OF PUNJAB [LAWS(SC)-2009-5-142] [REFERRED TO]
RAV SATISH SINGH RAGHUVANSHI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-26] [REFERRED TO]
MANISH TEEGAL & ORS VS. STATE OF M P & ANR [LAWS(MPH)-2017-6-28] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2021-3-16] [REFERRED TO]
AMIT KUMAR VS. HARIRAM AHIRWAR [LAWS(MPH)-2021-4-69] [REFERRED TO]
SANDEEP JAISWAL VS. STATE OF M.P. [LAWS(MPH)-2019-11-1] [REFERRED TO]
VIJAY DANDOTIYA VS. STATE OF MP [LAWS(MPH)-2022-6-34] [REFERRED TO]
Y.S. SHAH VS. G. SRINIVASAN [LAWS(MAD)-2004-10-158] [REFERRED TO]
K R RAMKUMAR VS. STATE [LAWS(MAD)-2004-1-8] [REFERRED TO]
GOVINDARAJA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-2-180] [REFERRED TO]
PRATHAP KUMAR.G. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-450] [REFERRED TO]
L.J. MALATHI VS. THE STATE OF KARNATAKA [LAWS(KAR)-2014-10-29] [REFERRED TO]
SANJAY PANDEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-12-22] [REFERRED TO]
HAMID AHMAD WANI VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-10-61] [REFERRED TO]
LOKESH MITTAL VS. STATE [LAWS(DLH)-2019-8-32] [REFERRED TO]
SANJEEV KUMAR RASANIA VS. CBI [LAWS(DLH)-2022-1-150] [REFERRED TO]
RAM DAYAL AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2018-12-220] [REFERRED TO]
JIYAULLAH VS. STATE OF U.P. [LAWS(ALL)-2023-9-9] [REFERRED TO]
K JAYAPRAKASH RAM VS. ADDL DIRECTOR GENERAL OF POLICE CRIMINAL INVESTIGATION DEPARTMENT [LAWS(APH)-2003-3-57] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-1-43] [REFERRED TO]
BIBEK KR MOITRA VS. KAMAKHYA CHARAN GHOSE [LAWS(GAU)-2004-5-12] [REFERRED TO]
ABDUL QADIR KHAN VS. SYEDA ZARIN SABA [LAWS(APH)-2014-6-167] [REFERRED TO]
M B RAJANIKANTH VS. STATE INSPECTOR OF POLICE [LAWS(APH)-2011-6-30] [REFERRED TO]
NAMEIRAKPAM DHIREN SINGH AND OTHERS VS. STATE OF MANIPUR AND ANOTHER [LAWS(GAU)-2007-12-45] [REFERRED TO]