Referred Judgements :-

SHEIKHUPURA TRANSPORT CO. LTD. V. NORTHERN INDIAN TRANSPORT INSURANCE CO. [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [REFERRED TO]
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED TO]
LILABEN UDESING GOHEL SHYAMALA SHASHIDHARAN NAYYAR PRAMILABEN NARENDRA BHAI PATEL RAMABHAI SHANKARBHAI CHAVDA LILABEN KANTABEN ANIL KUMAR PATEL MOTOR VAHAN DURGHATNA SANGHTHAN NADIAD VS. ORIENTAL INSURANCE CO LTD:HEMRAJ LODURAM RAJPUR :NANDUBHAI AMBALAL THAKKAR:GANIBHAI AMABHAI VORA :KAJI GULAM NABI SHEIKH:GUJARAT STATE ROAD TRANSPORT CORPN:STATE OF G [REFERRED TO]
URMILA J SANGANI VS. PRAGJIBHAI MOHANLAL LUVANA [REFERRED TO]
P SATYANARYANA VS. I B R PRASAD [REFERRED TO]
MULLA MD ABDUL WAHID VS. ABDUL RAHIM [REFERRED TO]
VALIYAKATHODI MOHAMMED KOYA VS. AYYAPPANKADU RAMAMOORTHI MOHAN [REFERRED TO]
MUNICIPAL CORPORATION OF BOMBAY VS. KISHAN GANGARAM HIRE [REFERRED TO]
DEVKINANGAN BANGUR VS. STATE OF HARYANA [REFERRED TO]

Cited Judgements :-

P YESHODAMMA VS. T BUCHI REDDY [LAWS(APH)-2004-1-94] [REFERRED TO]
P YESHODAMMA VS. T BUCHI REDDY [LAWS(APH)-2004-1-94] [REFERRED TO]
SHAIK MASTAN BI VS. D SURYAPRAKASH RAO [LAWS(APH)-2007-3-15] [REFERRED TO]
SHAIK MASTAN BI VS. D SURYAPRAKASH RAO [LAWS(APH)-2007-3-15] [REFERRED TO]
JANGA BIKSHAPATHI VS. THE MANAGING DIRECTOR/VICE CHAIRMAN AND THE DEPOT MANAGER, A.P.S.R.T.C. [LAWS(APH)-2013-11-175] [REFERRED TO]
JANGA BIKSHAPATHI VS. THE MANAGING DIRECTOR/VICE CHAIRMAN AND THE DEPOT MANAGER, A.P.S.R.T.C. [LAWS(APH)-2013-11-175] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. VIJAY KUMAR MITTAL [LAWS(DLH)-2007-5-33] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. VIJAY KUMAR MITTAL [LAWS(DLH)-2007-5-33] [REFERRED TO]
SARIKA VS. NARAIN SINGH [LAWS(DLH)-2009-6-3] [REFERRED TO]
SARIKA VS. NARAIN SINGH [LAWS(DLH)-2009-6-3] [REFERRED TO]
THE NATIONAL INSURANCE CO LTD VS. SUMITRA DEVI AND ORS [LAWS(DLH)-2017-5-217] [REFERRED TO]
THE NATIONAL INSURANCE CO LTD VS. SUMITRA DEVI AND ORS [LAWS(DLH)-2017-5-217] [REFERRED TO]
DEBANTI DEBI VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2010-3-97] [REFERRED TO]
DEBANTI DEBI VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2010-3-97] [REFERRED TO]
HEMANT KRISHNANATH WADKE VS. PATHEJA FORGING and AUTO PARTS MANUFACTURING CO PVT LTD [LAWS(BOM)-2004-9-164] [REFERRED TO [ 55 ]]
HEMANT KRISHNANATH WADKE VS. PATHEJA FORGING and AUTO PARTS MANUFACTURING CO PVT LTD [LAWS(BOM)-2004-9-164] [REFERRED TO [ 55 ]]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. MOJES [LAWS(APH)-2014-1-47] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. MOJES [LAWS(APH)-2014-1-47] [REFERRED TO]
SHAHANAJ VS. ANDHRA PRADESH STATE ROAD TRANS CORPN [LAWS(APH)-2013-8-103] [REFERRED TO]
SHAHANAJ VS. ANDHRA PRADESH STATE ROAD TRANS CORPN [LAWS(APH)-2013-8-103] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. SADANALA RAJESWARI E G DISTRICT & ANO [LAWS(APH)-2014-7-195] [REFERRED]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. SADANALA RAJESWARI E G DISTRICT & ANO [LAWS(APH)-2014-7-195] [REFERRED]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. BEJJAM ADAM, KRISHNA DISTRICT & ANO [LAWS(APH)-2014-7-180] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. BEJJAM ADAM, KRISHNA DISTRICT & ANO [LAWS(APH)-2014-7-180] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD., WARANGAL TOWN AND DISTRICT VS. JADI LAXMI [LAWS(APH)-2016-8-81] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD., WARANGAL TOWN AND DISTRICT VS. JADI LAXMI [LAWS(APH)-2016-8-81] [REFERRED TO]
BUSUROTHU UMA DEVI & ORS. VS. BHUKHAN KURREY & ORS. [LAWS(APH)-2017-9-91] [REFERRED TO]
BUSUROTHU UMA DEVI & ORS. VS. BHUKHAN KURREY & ORS. [LAWS(APH)-2017-9-91] [REFERRED TO]
MALTI VENKATRAO KULKARNI VS. G YOGANAND [LAWS(BOM)-2007-7-21] [REFERRED TO]
MALTI VENKATRAO KULKARNI VS. G YOGANAND [LAWS(BOM)-2007-7-21] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. KISHOREKUMAR JAYWANTRAO WAGH [LAWS(BOM)-2009-12-231] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. KISHOREKUMAR JAYWANTRAO WAGH [LAWS(BOM)-2009-12-231] [REFERRED TO]
UNION OF INDIA VS. REETA RANI BHAGENDRA SINGH & ANR [LAWS(BOM)-2017-4-203] [REFERRED TO]
UNION OF INDIA VS. REETA RANI BHAGENDRA SINGH & ANR [LAWS(BOM)-2017-4-203] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD , BICHOLIM BRANCH, BICHOLIM, GOA VS. TEJASWINI P KURTIKAR [LAWS(BOM)-2018-3-298] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD , BICHOLIM BRANCH, BICHOLIM, GOA VS. TEJASWINI P KURTIKAR [LAWS(BOM)-2018-3-298] [REFERRED TO]
ASHABAI AND ORS. VS. BABAN AND ORS. [LAWS(BOM)-2015-12-7] [REFERRED TO]
ASHABAI AND ORS. VS. BABAN AND ORS. [LAWS(BOM)-2015-12-7] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. MANOHAR AND ORS. [LAWS(BOM)-2015-4-213] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. MANOHAR AND ORS. [LAWS(BOM)-2015-4-213] [REFERRED TO]
IMTIAZ AHMAD VS. ADDL DIST JUDGE [LAWS(ALL)-2005-10-179] [REFERRED TO]
IMTIAZ AHMAD VS. ADDL DIST JUDGE [LAWS(ALL)-2005-10-179] [REFERRED TO]
BABU LAL VS. D.T.C. [LAWS(DLH)-2012-4-435] [REFERRED TO]
BABU LAL VS. D.T.C. [LAWS(DLH)-2012-4-435] [REFERRED TO]
UNION OF INDIA VS. DHYAN SINGH [LAWS(DLH)-2012-10-111] [REFERRED TO]
UNION OF INDIA VS. DHYAN SINGH [LAWS(DLH)-2012-10-111] [REFERRED TO]
CHAYA RANI BAISYA VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-7-20] [REFERRED TO]
CHAYA RANI BAISYA VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-7-20] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. TARA SUNDARI DEVI [LAWS(CAL)-2006-11-8] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. TARA SUNDARI DEVI [LAWS(CAL)-2006-11-8] [REFERRED TO]
MARY W/O LATE THOMAS VS. MANAGING DIRECTOR [LAWS(KER)-2012-7-477] [REFERRED TO]
MARY W/O LATE THOMAS VS. MANAGING DIRECTOR [LAWS(KER)-2012-7-477] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. VALSA [LAWS(KER)-2015-1-172] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. VALSA [LAWS(KER)-2015-1-172] [REFERRED TO]
PRIYA VS. THE STATE OF KERALA [LAWS(KER)-2015-6-132] [REFERRED TO]
PRIYA VS. THE STATE OF KERALA [LAWS(KER)-2015-6-132] [REFERRED TO]
MAVJIBHAI JIVABHAI HARIJAN VS. MUKESH SHAMJI VAGHELA [LAWS(GJH)-2022-8-492] [REFERRED TO]
MAVJIBHAI JIVABHAI HARIJAN VS. MUKESH SHAMJI VAGHELA [LAWS(GJH)-2022-8-492] [REFERRED TO]
RAMESH CHANDRA VS. SHRIVATI [LAWS(MPH)-2009-2-29] [REFERRED TO]
RAMESH CHANDRA VS. SHRIVATI [LAWS(MPH)-2009-2-29] [REFERRED TO]
ANNOP KUMAR VS. JANREL SINGH [LAWS(MPH)-2006-5-38] [REFERRED TO]
ANNOP KUMAR VS. JANREL SINGH [LAWS(MPH)-2006-5-38] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. PURNIMA SINGHA AND ORS. [LAWS(GAU)-2016-3-3] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. PURNIMA SINGHA AND ORS. [LAWS(GAU)-2016-3-3] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD., CHENNAI VS. M. KALAIVANI MOHAN & ORS. [LAWS(MAD)-2012-2-646] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD., CHENNAI VS. M. KALAIVANI MOHAN & ORS. [LAWS(MAD)-2012-2-646] [REFERRED TO]
GOWRI VS. I V PARTHASARATHY AND ANOTHER [LAWS(MAD)-2013-1-607] [REFERRED]
THE BRANCH MANAGER VS. BASHEER [LAWS(MAD)-2014-10-204] [REFERRED TO]
THE BRANCH MANAGER VS. BASHEER [LAWS(MAD)-2014-10-204] [REFERRED TO]
GOWRI VS. I V PARTHASARATHY AND ANOTHER [LAWS(MAD)-2013-1-607] [REFERRED]
GABREANATH KHONGWIR VS. DIVISIONAL MANAGER, ORIENRAL INSURANCE CO. LTD. [LAWS(GAU)-2013-3-105] [REFERRED TO]
GABREANATH KHONGWIR VS. DIVISIONAL MANAGER, ORIENRAL INSURANCE CO. LTD. [LAWS(GAU)-2013-3-105] [REFERRED TO]
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VS. CLARA JEYAMANI AND ORS. [LAWS(MAD)-2015-4-99] [REFERRED TO]
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VS. CLARA JEYAMANI AND ORS. [LAWS(MAD)-2015-4-99] [REFERRED TO]
URMILA HALDER VS. NEW INDIA ASSURANCE CO LTD & ORS [LAWS(CAL)-2018-8-51] [REFERRED TO]
URMILA HALDER VS. NEW INDIA ASSURANCE CO LTD & ORS [LAWS(CAL)-2018-8-51] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MAHENDRAKUMAR HANSRAJBHAI JETHVA & 2 [LAWS(GJH)-2014-9-261] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MAHENDRAKUMAR HANSRAJBHAI JETHVA & 2 [LAWS(GJH)-2014-9-261] [REFERRED TO]
NARBAHADUR NANDKISHOR PRASAD VS. JAHERALI K SHAIKH AND ORS [LAWS(GJH)-2014-9-248] [REFERRED TO]
NARBAHADUR NANDKISHOR PRASAD VS. JAHERALI K SHAIKH AND ORS [LAWS(GJH)-2014-9-248] [REFERRED TO]
GANESH SHIVKUMAR SAHANI VS. ORIENTAL INSURANCE CO LTD [LAWS(GJH)-2014-9-257] [REFERRED TO]
GANESH SHIVKUMAR SAHANI VS. ORIENTAL INSURANCE CO LTD [LAWS(GJH)-2014-9-257] [REFERRED TO]
SAJJANBEN NATHUBHAI DAYMA VS. GURUDIPSINH CHARANSINH JAT [LAWS(GJH)-2016-6-345] [REFERRED TO]
SAJJANBEN NATHUBHAI DAYMA VS. GURUDIPSINH CHARANSINH JAT [LAWS(GJH)-2016-6-345] [REFERRED TO]
ASHWANI GUPTA VS. GOVERNMENT OF INDIA [LAWS(DLH)-2005-1-5] [RELIED 0N]
ASHWANI GUPTA VS. GOVERNMENT OF INDIA [LAWS(DLH)-2005-1-5] [RELIED 0N]
NEW INDIA ASSURANCE CO. LTD. VS. MANSUKHBAI CHATURBHAI [LAWS(GJH)-2014-9-207] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. MANSUKHBAI CHATURBHAI [LAWS(GJH)-2014-9-207] [REFERRED TO]
ABEN W/O ARVINDBHAI MOHANBHAI PRAJAPATI & 5 VS. SAEEDHUSHEN MAHMADBHAI SHAIKH & 2 [LAWS(GJH)-2014-8-238] [REFERRED TO]
ABEN W/O ARVINDBHAI MOHANBHAI PRAJAPATI & 5 VS. SAEEDHUSHEN MAHMADBHAI SHAIKH & 2 [LAWS(GJH)-2014-8-238] [REFERRED TO]
ARKASH KUMAR VS. PUNJAB ROADWAYS [LAWS(HPH)-2005-8-2] [REFERRED TO]
ARKASH KUMAR VS. PUNJAB ROADWAYS [LAWS(HPH)-2005-8-2] [REFERRED TO]
AHMEDABAD MUICIPAL TRANSPORT SERVICE VS. USHABEN KALIDAS SOLANKI [LAWS(GJH)-2013-1-28] [REFERRED TO]
AHMEDABAD MUICIPAL TRANSPORT SERVICE VS. USHABEN KALIDAS SOLANKI [LAWS(GJH)-2013-1-28] [REFERRED TO]
MINOR DINA NAVINCHANDRA SHAH VS. SOKAT HUSEN ABDUL RAHIM SHAIKH [LAWS(GJH)-2008-9-50] [REFERRED TO]
MINOR DINA NAVINCHANDRA SHAH VS. SOKAT HUSEN ABDUL RAHIM SHAIKH [LAWS(GJH)-2008-9-50] [REFERRED TO]
SHAILESH J MEHTA VS. KASHIRAM GANGARAM [LAWS(GJH)-2010-1-154] [REFERRED TO]
SHAILESH J MEHTA VS. KASHIRAM GANGARAM [LAWS(GJH)-2010-1-154] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED VS. RAMESHCHANDRA S BHATT [LAWS(GJH)-2010-2-358] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED VS. RAMESHCHANDRA S BHATT [LAWS(GJH)-2010-2-358] [REFERRED TO]
GOPALKUMAR SURYAKANT JOSHI VS. NANSING KANABHAI RATHWA [LAWS(GJH)-2012-4-186] [REFERRED TO]
GOPALKUMAR SURYAKANT JOSHI VS. NANSING KANABHAI RATHWA [LAWS(GJH)-2012-4-186] [REFERRED TO]
PRAMILA RAMESH PAGAR VS. RAMNAYAK DUBE [LAWS(BOM)-2019-10-147] [REFERRED TO]
PRAMILA RAMESH PAGAR VS. RAMNAYAK DUBE [LAWS(BOM)-2019-10-147] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. LAXMAN SEETARAM NEULKAR AND ORS. [LAWS(BOM)-2020-9-243] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. LAXMAN SEETARAM NEULKAR AND ORS. [LAWS(BOM)-2020-9-243] [REFERRED TO]
JADAWATIDEVI VS. JOSEPHINE DSOUZA [LAWS(BOM)-2021-12-350] [REFERRED TO]
JADAWATIDEVI VS. JOSEPHINE DSOUZA [LAWS(BOM)-2021-12-350] [REFERRED TO]
JADAWATIDEVI VS. JOSEPHINE DSOUZA [LAWS(BOM)-2021-12-350] [REFERRED TO]
JADAWATIDEVI VS. JOSEPHINE DSOUZA [LAWS(BOM)-2021-12-350] [REFERRED TO]
SOHAN PAL VS. STATE [LAWS(DLH)-2014-5-188] [REFERRED TO]
SOHAN PAL VS. STATE [LAWS(DLH)-2014-5-188] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RITA DEVI & ORS [LAWS(DLH)-2014-12-478] [REFERRED]
UNITED INDIA INSURANCE CO LTD VS. RITA DEVI & ORS [LAWS(DLH)-2014-12-478] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. VAUKI DEVI [LAWS(DLH)-2013-2-156] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VAUKI DEVI [LAWS(DLH)-2013-2-156] [REFERRED TO]
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED VS. KHUSBOO KUMARI [LAWS(PAT)-2013-4-61] [REFERRED TO]
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED VS. KHUSBOO KUMARI [LAWS(PAT)-2013-4-61] [REFERRED TO]
SAPNA VS. UNITED INDIA INSURANCE CO LTD [LAWS(SC)-2008-5-9] [REFERRED TO]
SAPNA VS. UNITED INDIA INSURANCE CO LTD [LAWS(SC)-2008-5-9] [REFERRED TO]
K.P.LATHIKA VS. VINOD [LAWS(KER)-2022-3-200] [REFERRED TO]
K.P.LATHIKA VS. VINOD [LAWS(KER)-2022-3-200] [REFERRED TO]
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD VS. MANJULATA JENA [LAWS(ORI)-2011-4-12] [REFERRED TO]
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD VS. MANJULATA JENA [LAWS(ORI)-2011-4-12] [REFERRED TO]
MITHLESH VS. BABU RAM [LAWS(P&H)-2017-8-18] [REFERRED TO]
MITHLESH VS. BABU RAM [LAWS(P&H)-2017-8-18] [REFERRED TO]
DINA NATH DHIMAN VS. JASWINDER SINGH AND OTHERS [LAWS(P&H)-2015-8-373] [REFERRED TO]
DINA NATH DHIMAN VS. JASWINDER SINGH AND OTHERS [LAWS(P&H)-2015-8-373] [REFERRED TO]
MANI DEVI VS. BALDEV AND ORS. [LAWS(HPH)-2015-8-5] [REFERRED TO]
MANI DEVI VS. BALDEV AND ORS. [LAWS(HPH)-2015-8-5] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. KULWANT KAUR AND ORS. [LAWS(HPH)-2014-3-66] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. KULWANT KAUR AND ORS. [LAWS(HPH)-2014-3-66] [REFERRED TO]
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION VS. AMMAVASI [LAWS(MAD)-2019-3-202] [REFERRED TO]
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION VS. AMMAVASI [LAWS(MAD)-2019-3-202] [REFERRED TO]
VARGHESE M E VS. RAJESH S/O RAVEENDRAN [LAWS(KER)-2017-12-205] [REFERRED TO]
VARGHESE M E VS. RAJESH S/O RAVEENDRAN [LAWS(KER)-2017-12-205] [REFERRED TO]
MINOR. P.SATHEESH VS. M.MUNIRAJ [LAWS(MAD)-2021-7-391] [REFERRED TO]
MINOR. P.SATHEESH VS. M.MUNIRAJ [LAWS(MAD)-2021-7-391] [REFERRED TO]
P. SATHEESH VS. M. MUNIRAJ [LAWS(MAD)-2021-7-392] [REFERRED TO]
P. SATHEESH VS. M. MUNIRAJ [LAWS(MAD)-2021-7-392] [REFERRED TO]
SHILABEN ASHWIN KUMAR RANA VS. BHAVIN K. SHAH [LAWS(NCD)-2014-5-54] [REFERRED TO]
SHILABEN ASHWIN KUMAR RANA VS. BHAVIN K. SHAH [LAWS(NCD)-2014-5-54] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD SATHUVACHERI VELLORE VS. S GOUSELYA [LAWS(MAD)-2010-11-351] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD SATHUVACHERI VELLORE VS. S GOUSELYA [LAWS(MAD)-2010-11-351] [REFERRED TO]
S SAROJA VS. S RAJALAKSHMI [LAWS(MAD)-2009-7-584] [REFERRED TO]
S SAROJA VS. S RAJALAKSHMI [LAWS(MAD)-2009-7-584] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE COMPANY VS. ASHA DEVI [LAWS(HPH)-2013-8-55] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE COMPANY VS. ASHA DEVI [LAWS(HPH)-2013-8-55] [REFERRED TO]
SMT. MANJU DEVI VS. INDRA SINGH AND OTHERS [LAWS(RAJ)-2016-3-111] [REFERRED TO]
SMT. MANJU DEVI VS. INDRA SINGH AND OTHERS [LAWS(RAJ)-2016-3-111] [REFERRED TO]
SUJAN SINGH VS. AMAR SINGH [LAWS(P&H)-2006-7-2] [REFERREE TO (SC).]
SUJAN SINGH VS. AMAR SINGH [LAWS(P&H)-2006-7-2] [REFERREE TO (SC).]
HDFC ERGO GENERAL INSURANCE CO. LTD. VS. MUKESH KUMAR [LAWS(SC)-2021-8-79] [REFERRED TO]
HDFC ERGO GENERAL INSURANCE CO. LTD. VS. MUKESH KUMAR [LAWS(SC)-2021-8-79] [REFERRED TO]
JAKIR HUSSEIN VS. SABIR AND ORS. [LAWS(SC)-2015-2-69] [REFERRED TO]
JAKIR HUSSEIN VS. SABIR AND ORS. [LAWS(SC)-2015-2-69] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. BISHAL CHETTRI, SON OF LATE KEDAR NATH CHETTRI [LAWS(SIK)-2020-3-10] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. BISHAL CHETTRI, SON OF LATE KEDAR NATH CHETTRI [LAWS(SIK)-2020-3-10] [REFERRED TO]
IBRAHIM VS. RAJU [LAWS(SC)-2011-10-46] [REFERRED TO]
IBRAHIM VS. RAJU [LAWS(SC)-2011-10-46] [REFERRED TO]
SANOBANU NAZIRBHAI MIRZA VS. AHMEDABAD MUNICIPAL TRANSPORT SERVICE [LAWS(SC)-2013-10-7] [REFERRED TO]
SANOBANU NAZIRBHAI MIRZA VS. AHMEDABAD MUNICIPAL TRANSPORT SERVICE [LAWS(SC)-2013-10-7] [REFERRED TO]
PRADEEP KUMAR PANDEY S/O SRI BASANT BALLAB PANDEY VS. SHER SINGH KORANGA S/O SRI ROOP SINGH KORANGA, [LAWS(UTN)-2007-9-35] [REFERRED TO]
PRADEEP KUMAR PANDEY S/O SRI BASANT BALLAB PANDEY VS. SHER SINGH KORANGA S/O SRI ROOP SINGH KORANGA, [LAWS(UTN)-2007-9-35] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. PATEL RAJABHAI BAVABHAI [LAWS(GJH)-2003-5-9] [REFERRED]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. PATEL RAJABHAI BAVABHAI [LAWS(GJH)-2003-5-9] [REFERRED]
HEM RAM AND ORS. VS. KRISHAN CHAND AND ORS. [LAWS(HPH)-2015-5-110] [REFERRED TO]
HEM RAM AND ORS. VS. KRISHAN CHAND AND ORS. [LAWS(HPH)-2015-5-110] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2016-1-19] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2016-1-19] [REFERRED TO]
RATNA DEVI AND ORS. VS. RAJWANTI DEVI AND ORS. [LAWS(HPH)-2016-1-51] [REFERRED TO]
RATNA DEVI AND ORS. VS. RAJWANTI DEVI AND ORS. [LAWS(HPH)-2016-1-51] [REFERRED TO]
KHAIRUNISA WD/O HUSEN IBRAHIM MULLA VS. ABDULRAHIM GULAMMOHHAMED CHARKHA [LAWS(GJH)-2018-9-81] [REFERRED TO]
KHAIRUNISA WD/O HUSEN IBRAHIM MULLA VS. ABDULRAHIM GULAMMOHHAMED CHARKHA [LAWS(GJH)-2018-9-81] [REFERRED TO]
KAMLA DEVI VS. GOVERMENT OF NCT OF DELHI [LAWS(DLH)-2004-9-137] [REFERRED TO]
KAMLA DEVI VS. GOVERMENT OF NCT OF DELHI [LAWS(DLH)-2004-9-137] [REFERRED TO]
THANKACHAN VS. RAJEEV P.N. AND ORS. [LAWS(KER)-2015-2-39] [REFERRED TO]
THANKACHAN VS. RAJEEV P.N. AND ORS. [LAWS(KER)-2015-2-39] [REFERRED TO]
JYOTIBEN ARVINDBHAI THACKER VS. DHIRAJ SADUR AHIR [LAWS(GJH)-2013-7-214] [REFERRED TO]
JYOTIBEN ARVINDBHAI THACKER VS. DHIRAJ SADUR AHIR [LAWS(GJH)-2013-7-214] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. S ARULSWAMY [LAWS(MAD)-2012-10-283] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. S ARULSWAMY [LAWS(MAD)-2012-10-283] [REFERRED TO]
THIRUMALAISAMY VS. CHELLIAH [LAWS(MAD)-2006-9-323] [REFERRED TO]
THIRUMALAISAMY VS. CHELLIAH [LAWS(MAD)-2006-9-323] [REFERRED TO]
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VIZHUPURA DIVISION II LTD. VS. N. MURUGAN [LAWS(MAD)-2016-2-273] [REFERRED TO]
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VIZHUPURA DIVISION II LTD. VS. N. MURUGAN [LAWS(MAD)-2016-2-273] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. AND ORS. VS. L. PAULRAJ AND ORS. [LAWS(MAD)-2015-12-254] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. AND ORS. VS. L. PAULRAJ AND ORS. [LAWS(MAD)-2015-12-254] [REFERRED TO]
BAYANNA VS. B. PURUSHOTAM REDDY [LAWS(APH)-2022-10-50] [REFERRED TO]
BAYANNA VS. B. PURUSHOTAM REDDY [LAWS(APH)-2022-10-50] [REFERRED TO]
G. MUNIRATHNAM VS. NATWARLAL ODHVAJI THAKKAR AND ANOTHER [LAWS(APH)-2016-4-70] [REFERRED TO]
G. MUNIRATHNAM VS. NATWARLAL ODHVAJI THAKKAR AND ANOTHER [LAWS(APH)-2016-4-70] [REFERRED TO]
ADAM INDUR MUTTEMMA AND ORS. VS. RATHOD REDDIA AND ORS. [LAWS(APH)-2015-6-32] [REFERRED TO]
ADAM INDUR MUTTEMMA AND ORS. VS. RATHOD REDDIA AND ORS. [LAWS(APH)-2015-6-32] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. J.CHANDRA SEKRAN [LAWS(APH)-2023-3-71] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. J.CHANDRA SEKRAN [LAWS(APH)-2023-3-71] [REFERRED TO]
NANTIONAL INSURANCE COMPANY LIMITED VS. CHITTURI BHOGESWARA RAO [LAWS(APH)-2023-8-16] [REFERRED TO]
NANTIONAL INSURANCE COMPANY LIMITED VS. CHITTURI BHOGESWARA RAO [LAWS(APH)-2023-8-16] [REFERRED TO]
BOMMABOINA RAMAKRISHNA VS. GAJJALA PULLA REDDY ANR [LAWS(APH)-2020-6-12] [REFERRED TO]
BOMMABOINA RAMAKRISHNA VS. GAJJALA PULLA REDDY ANR [LAWS(APH)-2020-6-12] [REFERRED TO]
A P S R T C GENERAL MANAGER MANAGING DIRECTOR HYD VS. MUSNAM LALITHA [LAWS(APH)-2005-2-37] [REFERRED TO]
A P S R T C GENERAL MANAGER MANAGING DIRECTOR HYD VS. MUSNAM LALITHA [LAWS(APH)-2005-2-37] [REFERRED TO]
AGNURU JAYA RAMULU VS. MOHAMMED AFZAL MIYAN [LAWS(APH)-2004-4-115] [REFERRED TO]
AGNURU JAYA RAMULU VS. MOHAMMED AFZAL MIYAN [LAWS(APH)-2004-4-115] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. KOMAL [LAWS(DLH)-2012-4-437] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. KOMAL [LAWS(DLH)-2012-4-437] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LTD VS. OMWATI [LAWS(DLH)-2012-11-282] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LTD VS. OMWATI [LAWS(DLH)-2012-11-282] [REFERRED TO]
TATHA SREEVANI VS. D VIJAYA KUMAR [LAWS(APH)-2012-10-103] [REFERRED TO]
TATHA SREEVANI VS. D VIJAYA KUMAR [LAWS(APH)-2012-10-103] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MOHD. ZAKEER [LAWS(APH)-2014-4-9] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MOHD. ZAKEER [LAWS(APH)-2014-4-9] [REFERRED TO]
SIRAPARAPU KANAKAMALAKSHMI AND ORS. VS. PORT AND COOL WORKS WELFARE ASSOCIATION AND ORS. [LAWS(APH)-2015-3-156] [REFERRED TO]
SIRAPARAPU KANAKAMALAKSHMI AND ORS. VS. PORT AND COOL WORKS WELFARE ASSOCIATION AND ORS. [LAWS(APH)-2015-3-156] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHAIK JEELANI BASHA [LAWS(APH)-2014-11-26] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHAIK JEELANI BASHA [LAWS(APH)-2014-11-26] [REFERRED TO]
GENERAL MANAGER,APSRTC,HYDERABAD VS. CHUNCHU SRINIVAS RAO [LAWS(APH)-2013-8-80] [REFERRED TO]
GENERAL MANAGER,APSRTC,HYDERABAD VS. CHUNCHU SRINIVAS RAO [LAWS(APH)-2013-8-80] [REFERRED TO]
GENERAL MANAGER,APSRTC,HYDERABAD VS. CHUNCHU SRINIVAS RAO [LAWS(APH)-2013-8-80] [REFERRED TO]
GENERAL MANAGER,APSRTC,HYDERABAD VS. CHUNCHU SRINIVAS RAO [LAWS(APH)-2013-8-80] [REFERRED TO]
BABY SHAHANAJ VS. A P S R T C [LAWS(APH)-2013-8-86] [REFERRED TO]
BABY SHAHANAJ VS. A P S R T C [LAWS(APH)-2013-8-86] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JOSNABEN @ JASHUBEN VALLABHBHAI [LAWS(GJH)-2008-3-224] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JOSNABEN @ JASHUBEN VALLABHBHAI [LAWS(GJH)-2008-3-224] [REFERRED TO]
AMITABEN VS. ASHOKKUMAR AMBALAL THAKKAR [LAWS(GJH)-2010-9-196] [REFERRED TO]
AMITABEN VS. ASHOKKUMAR AMBALAL THAKKAR [LAWS(GJH)-2010-9-196] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. AMBIKAYADAV RAMLOCHANYADAV C/O RASHITRIYA MAJOOR GENERAL [LAWS(GJH)-2009-8-469] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. AMBIKAYADAV RAMLOCHANYADAV C/O RASHITRIYA MAJOOR GENERAL [LAWS(GJH)-2009-8-469] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. RASIKBHAI POPATLAL DARJI [LAWS(GJH)-2010-2-151] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. RASIKBHAI POPATLAL DARJI [LAWS(GJH)-2010-2-151] [REFERRED TO]
KELKAR VS. SHRIPAD NARAYAN GORE [LAWS(BOM)-2019-10-175] [REFERRED TO]
KELKAR VS. SHRIPAD NARAYAN GORE [LAWS(BOM)-2019-10-175] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RAJANI SURESH BHORE [LAWS(BOM)-2017-6-164] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RAJANI SURESH BHORE [LAWS(BOM)-2017-6-164] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. V VISHALAKSHY [LAWS(DLH)-2008-2-174] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. V VISHALAKSHY [LAWS(DLH)-2008-2-174] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. MEENA KUMARI [LAWS(DLH)-2010-2-21] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. MEENA KUMARI [LAWS(DLH)-2010-2-21] [REFERRED TO]
ANITA DEVI VS. SHAMSHER SINGH [LAWS(DLH)-2010-1-237] [REFERRED TO]
ANITA DEVI VS. SHAMSHER SINGH [LAWS(DLH)-2010-1-237] [REFERRED TO]
MAJERA BIBI VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2014-2-79] [REFERRED TO]
MAJERA BIBI VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2014-2-79] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD AND ORS VS. KAMLESH SRIVASTAVA & 13 OTHERS [LAWS(ALL)-2016-5-314] [REFERRED]
UNITED INDIA INSURANCE CO LTD AND ORS VS. KAMLESH SRIVASTAVA & 13 OTHERS [LAWS(ALL)-2016-5-314] [REFERRED]
RUPESH RASHMIKANT SHAH VS. ELEGANT INDUSTRIES PVT. LTD. [LAWS(BOM)-2014-11-70] [REFERRED TO]
RUPESH RASHMIKANT SHAH VS. ELEGANT INDUSTRIES PVT. LTD. [LAWS(BOM)-2014-11-70] [REFERRED TO]
BHIKHAM YADAV VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2009-7-24] [REFERRED TO]
BHIKHAM YADAV VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2009-7-24] [REFERRED TO]
MANORAMA CHAKRABORTY VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(CAL)-2004-6-56] [REFERRED TO]
MANORAMA CHAKRABORTY VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(CAL)-2004-6-56] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. BANKEY BIHARI LAL [LAWS(ALL)-2007-9-187] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. BANKEY BIHARI LAL [LAWS(ALL)-2007-9-187] [REFERRED TO]
C PANDU VS. D BALRAJ [LAWS(TLNG)-2019-4-61] [REFERRED TO]
C PANDU VS. D BALRAJ [LAWS(TLNG)-2019-4-61] [REFERRED TO]
GOPINATHAN A. VS. AFZAL BASHA [LAWS(KER)-2020-3-677] [REFERRED TO]
GOPINATHAN A. VS. AFZAL BASHA [LAWS(KER)-2020-3-677] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MOHD NASIR [LAWS(SC)-2009-5-109] [RELIED UPON]
ORIENTAL INSURANCE CO LTD VS. MOHD NASIR [LAWS(SC)-2009-5-109] [RELIED UPON]
RUPINDER KAUR VS. AVTAR SINGH [LAWS(P&H)-2007-7-54] [REFERRED TO]
RUPINDER KAUR VS. AVTAR SINGH [LAWS(P&H)-2007-7-54] [REFERRED TO]
PUSHPA RANI VS. RAGHUBIR SINGH [LAWS(P&H)-2008-10-7] [REFERRED TO]
PUSHPA RANI VS. RAGHUBIR SINGH [LAWS(P&H)-2008-10-7] [REFERRED TO]
C K BALAJI VS. P CHANDRASEKARAN [LAWS(MAD)-2009-7-14] [REFERRED TO]
C K BALAJI VS. P CHANDRASEKARAN [LAWS(MAD)-2009-7-14] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. MARAGATHAVALLI [LAWS(MAD)-2010-1-520] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. MARAGATHAVALLI [LAWS(MAD)-2010-1-520] [REFERRED TO]
N N SWAMINATHAN VS. PANTHANA NACHIAR [LAWS(MAD)-2009-7-724] [REFERRED TO]
N N SWAMINATHAN VS. PANTHANA NACHIAR [LAWS(MAD)-2009-7-724] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD VS. LAKSHMANAN [LAWS(MAD)-2010-1-600] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD VS. LAKSHMANAN [LAWS(MAD)-2010-1-600] [REFERRED TO]
M S UNITED INDIA INSURANCE CO LTD VS. ANTONY AMMAL & [LAWS(MAD)-2008-4-333] [REFERRED TO]
M S UNITED INDIA INSURANCE CO LTD VS. ANTONY AMMAL & [LAWS(MAD)-2008-4-333] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED PUDUKKOTTAI VS. JANAKI [LAWS(MAD)-2011-2-461] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED PUDUKKOTTAI VS. JANAKI [LAWS(MAD)-2011-2-461] [REFERRED TO]
HARJIT KAUR AND OTHERS VS. THE JALANDHAR TRANSPORT CO [LAWS(P&H)-2017-3-185] [REFERRED TO]
HARJIT KAUR AND OTHERS VS. THE JALANDHAR TRANSPORT CO [LAWS(P&H)-2017-3-185] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SIVAGAMI [LAWS(MAD)-2018-12-19] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SIVAGAMI [LAWS(MAD)-2018-12-19] [REFERRED TO]
MANIKANDAN VS. P.PALANI [LAWS(MAD)-2020-3-62] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. B. PRABAKARAN [LAWS(MAD)-2019-3-749] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. B. PRABAKARAN [LAWS(MAD)-2019-3-749] [REFERRED TO]
MADAN LAL PAPNEJA VS. STATE OF HARYANA [LAWS(P&H)-2010-11-232] [REFERRED TO]
MADAN LAL PAPNEJA VS. STATE OF HARYANA [LAWS(P&H)-2010-11-232] [REFERRED TO]
MANIKANDAN VS. P.PALANI [LAWS(MAD)-2020-3-62] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. POSANI VENKATAIAH [LAWS(TLNG)-2019-10-164] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. POSANI VENKATAIAH [LAWS(TLNG)-2019-10-164] [REFERRED TO]
HYUNDAI MOTOR INDIA LIMITED VS. SHAILENDRA BHATNAGAR [LAWS(SC)-2022-4-75] [REFERRED TO]
HYUNDAI MOTOR INDIA LIMITED VS. SHAILENDRA BHATNAGAR [LAWS(SC)-2022-4-75] [REFERRED TO]
SMT. SAROJANA VS. VENKATESHWARLU [LAWS(TLNG)-2022-3-1] [REFERRED TO]
SMT. SAROJANA VS. VENKATESHWARLU [LAWS(TLNG)-2022-3-1] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. A LAXMI AND 5 OTHERS [LAWS(TLNG)-2019-1-309] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. A LAXMI AND 5 OTHERS [LAWS(TLNG)-2019-1-309] [REFERRED TO]
ZALBUNNISA VS. M. NARAYAN REDDY [LAWS(TLNG)-2022-1-85] [REFERRED TO]
ZALBUNNISA VS. M. NARAYAN REDDY [LAWS(TLNG)-2022-1-85] [REFERRED TO]
ZALBUNNISA VS. M. NARAYAN REDDY [LAWS(TLNG)-2022-1-85] [REFERRED TO]
ZALBUNNISA VS. M. NARAYAN REDDY [LAWS(TLNG)-2022-1-85] [REFERRED TO]
SRI RANA PRATAP SINGH VS. KANAKLATA [LAWS(UTN)-2004-9-33] [REFERRED TO]
SRI RANA PRATAP SINGH VS. KANAKLATA [LAWS(UTN)-2004-9-33] [REFERRED TO]
GAMBHIR SINGH VS. SHIV KUMAR GUPTA [LAWS(UTN)-2007-7-2] [REFERRED TO]
GAMBHIR SINGH VS. SHIV KUMAR GUPTA [LAWS(UTN)-2007-7-2] [REFERRED TO]
SIDRAM VS. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. [LAWS(SC)-2022-11-69] [REFERRED TO]
SIDRAM VS. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. [LAWS(SC)-2022-11-69] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. DILNA DINESHAN [LAWS(KER)-2022-2-75] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. DILNA DINESHAN [LAWS(KER)-2022-2-75] [REFERRED TO]
JAGWINDER KAUR AND ANOTHER VS. NARANG SINGH GILL AND OTHERS [LAWS(P&H)-2015-7-407] [REFERRED TO]
JAGWINDER KAUR AND ANOTHER VS. NARANG SINGH GILL AND OTHERS [LAWS(P&H)-2015-7-407] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. RAJESHJI BABAJI THAKOR [LAWS(GJH)-2022-12-472] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. RAJESHJI BABAJI THAKOR [LAWS(GJH)-2022-12-472] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. C.SEENITHAI AND ORS. [LAWS(MAD)-2017-2-65] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. C.SEENITHAI AND ORS. [LAWS(MAD)-2017-2-65] [REFERRED TO]
THE CHIEF EXECUTIVE OFFICER VS. SANJUBALA DAS [LAWS(ORI)-2015-7-92] [REFERRED TO]
THE CHIEF EXECUTIVE OFFICER VS. SANJUBALA DAS [LAWS(ORI)-2015-7-92] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION LTD. VS. MURUGAN [LAWS(MAD)-2016-12-14] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION LTD. VS. MURUGAN [LAWS(MAD)-2016-12-14] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SAKTHIVEL [LAWS(MAD)-2016-12-134] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SAKTHIVEL [LAWS(MAD)-2016-12-134] [REFERRED TO]
CHIEF WORKS MANAGER, SOUTHERN RAILWAY CARRIAGE WORKS VS. V. MANIMEKALAI [LAWS(MAD)-2015-9-348] [REFERRED TO]
CHIEF WORKS MANAGER, SOUTHERN RAILWAY CARRIAGE WORKS VS. V. MANIMEKALAI [LAWS(MAD)-2015-9-348] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SH. SECTION MUANA AND ANOTHER [LAWS(GAU)-2017-11-50] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SH. SECTION MUANA AND ANOTHER [LAWS(GAU)-2017-11-50] [REFERRED TO]
ABDUL RAHIM VS. SUNDARESAN [LAWS(MAD)-2009-7-8] [REFERRED TO]
ABDUL RAHIM VS. SUNDARESAN [LAWS(MAD)-2009-7-8] [REFERRED TO]
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD VS. MARIYAMMAL [LAWS(MAD)-2009-7-743] [REFERRED TO]
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD VS. MARIYAMMAL [LAWS(MAD)-2009-7-743] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SIVAKUMAR [LAWS(MAD)-2009-8-24] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SIVAKUMAR [LAWS(MAD)-2009-8-24] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SATINDER KAUR [LAWS(HPH)-2016-10-178] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SATINDER KAUR [LAWS(HPH)-2016-10-178] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SATINDER KAUR [LAWS(HPH)-2016-10-178] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SATINDER KAUR [LAWS(HPH)-2016-10-178] [REFERRED TO]
NATIONAL INSURANCE CO., LTD. VS. SMT. JEEVAN KUWAR AND OTHERS [LAWS(MPH)-2018-5-242] [REFERRED TO]
NATIONAL INSURANCE CO., LTD. VS. SMT. JEEVAN KUWAR AND OTHERS [LAWS(MPH)-2018-5-242] [REFERRED TO]
THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED VS. SHANMUGATHAI & ORS. [LAWS(MAD)-2017-2-333] [REFERRED TO]
THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED VS. SHANMUGATHAI & ORS. [LAWS(MAD)-2017-2-333] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED VS. R RANI [LAWS(MAD)-2018-3-566] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED VS. R RANI [LAWS(MAD)-2018-3-566] [REFERRED TO]
R. DINESH VS. S. SATHEESHKUMAR [LAWS(MAD)-2019-3-740] [REFERRED TO]
R. DINESH VS. S. SATHEESHKUMAR [LAWS(MAD)-2019-3-740] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD , C N CHETTY ROAD, EAST COAST CHAMBERS VS. E BALAKRISHNAN [LAWS(MAD)-2018-7-551] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD , C N CHETTY ROAD, EAST COAST CHAMBERS VS. E BALAKRISHNAN [LAWS(MAD)-2018-7-551] [REFERRED TO]
J PANNEERSELVAM VS. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD [LAWS(MAD)-2018-8-54] [REFERRED TO]
J PANNEERSELVAM VS. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD [LAWS(MAD)-2018-8-54] [REFERRED TO]
R MAHESWARI VS. A JAMAL [LAWS(MAD)-2018-9-690] [REFERRED TO]
R MAHESWARI VS. A JAMAL [LAWS(MAD)-2018-9-690] [REFERRED TO]
SRIDHAR VS. S. ELANGOVAN AND OTHER [LAWS(MAD)-2018-9-837] [REFERRED TO]
SRIDHAR VS. S. ELANGOVAN AND OTHER [LAWS(MAD)-2018-9-837] [REFERRED TO]
AKKAMMA VS. VITTAL GOUD [LAWS(TLNG)-2019-4-65] [REFERRED TO]
AKKAMMA VS. VITTAL GOUD [LAWS(TLNG)-2019-4-65] [REFERRED TO]
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD., SALEM VS. M.BALASUBRAMANIAM [LAWS(MAD)-2014-4-173] [REFERRED TO]
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD., SALEM VS. M.BALASUBRAMANIAM [LAWS(MAD)-2014-4-173] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. KAMLABEN DAHYABHAI MANABHAI PARMAR [LAWS(GJH)-2008-1-116] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. KAMLABEN DAHYABHAI MANABHAI PARMAR [LAWS(GJH)-2008-1-116] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. MANJU [LAWS(BOM)-2021-1-152] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. MANJU [LAWS(BOM)-2021-1-152] [REFERRED TO]
HARISH CHANDER VS. PRASUN GHOSH [LAWS(DLH)-2012-8-455] [REFERRED TO]
HARISH CHANDER VS. PRASUN GHOSH [LAWS(DLH)-2012-8-455] [REFERRED TO]
SHARDABEN SHAMBHURAM DEVMURARI VS. MOHANBHAI KESHAVDAS KELAIYA [LAWS(GJH)-2008-8-166] [REFERRED TO]
SHARDABEN SHAMBHURAM DEVMURARI VS. MOHANBHAI KESHAVDAS KELAIYA [LAWS(GJH)-2008-8-166] [REFERRED TO]
KAMLABEN LALAJI MUNGIA VS. JILUBHAI RAMABHAI MASANI [LAWS(GJH)-2010-3-9] [REFERRED TO]
KAMLABEN LALAJI MUNGIA VS. JILUBHAI RAMABHAI MASANI [LAWS(GJH)-2010-3-9] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. VS. RAM MANIK AND ORS. [LAWS(DLH)-2015-1-353] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. VS. RAM MANIK AND ORS. [LAWS(DLH)-2015-1-353] [REFERRED TO]
SHIVANI SHARMA VS. RAM CHANDER [LAWS(DLH)-2013-2-193] [REFERRED TO]
SHIVANI SHARMA VS. RAM CHANDER [LAWS(DLH)-2013-2-193] [REFERRED TO]
FUTURE GENERAL INDIA INSURANCE COMPANY LTD VS. BOBY BORA [LAWS(GAU)-2022-2-10] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MEENABEN PANKAJKUMAR JOSHI [LAWS(GJH)-2007-2-70] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MEENABEN PANKAJKUMAR JOSHI [LAWS(GJH)-2007-2-70] [REFERRED TO]
FUTURE GENERAL INDIA INSURANCE COMPANY LTD VS. BOBY BORA [LAWS(GAU)-2022-2-10] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. JAYANTIBHAI KANJIBHAI VAGHASIYA [LAWS(GJH)-2014-8-324] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. JAYANTIBHAI KANJIBHAI VAGHASIYA [LAWS(GJH)-2014-8-324] [REFERRED TO]
HANUMANPAL DEVARAM SUTHAR VS. HEMANT SHIVAJIRAO DHOMASE [LAWS(GJH)-2014-9-95] [REFERRED TO]
HANUMANPAL DEVARAM SUTHAR VS. HEMANT SHIVAJIRAO DHOMASE [LAWS(GJH)-2014-9-95] [REFERRED TO]
JAGRUTIBEN SUBODHBHAI CHAMPANERIA VS. LALJIBHAI HIRABHAI KHATRI [LAWS(GJH)-2016-6-260] [REFERRED]
JAGRUTIBEN SUBODHBHAI CHAMPANERIA VS. LALJIBHAI HIRABHAI KHATRI [LAWS(GJH)-2016-6-260] [REFERRED]
ORIENTAL INSURANCE CO. LTD. VS. HIMLIBEN W/O JADIYABHAI VIRJIBHAI PALAS [LAWS(GJH)-2016-4-18] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. HIMLIBEN W/O JADIYABHAI VIRJIBHAI PALAS [LAWS(GJH)-2016-4-18] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. JAMIL AHMED YAMIN TUNKA [LAWS(GJH)-2022-6-1033] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. JAMIL AHMED YAMIN TUNKA [LAWS(GJH)-2022-6-1033] [REFERRED TO]
GUPTESHWAR SINGH VS. JUNEJA DELHI [LAWS(JHAR)-2009-5-4] [REFERRED TO]
GUPTESHWAR SINGH VS. JUNEJA DELHI [LAWS(JHAR)-2009-5-4] [REFERRED TO]
NOUSHAD K.A. VS. M.T. ASHOKAN AND ORS. [LAWS(KER)-2015-6-91] [REFERRED TO]
NOUSHAD K.A. VS. M.T. ASHOKAN AND ORS. [LAWS(KER)-2015-6-91] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LTD. VS. JAGDISH LAKHANPAL AND ORS. [LAWS(HPH)-2016-3-43] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LTD. VS. JAGDISH LAKHANPAL AND ORS. [LAWS(HPH)-2016-3-43] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. BRAHMA & OTHERS [LAWS(ALL)-2017-8-486] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. BRAHMA & OTHERS [LAWS(ALL)-2017-8-486] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD VS. ASHOK KUMAR AND OTHERS [LAWS(ALL)-2017-8-241] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD VS. ASHOK KUMAR AND OTHERS [LAWS(ALL)-2017-8-241] [REFERRED TO]
NEW INDIA ASSURANCE CO LOTD VS. KIRAN [LAWS(DLH)-2012-12-297] [REFERRED TO]
NEW INDIA ASSURANCE CO LOTD VS. KIRAN [LAWS(DLH)-2012-12-297] [REFERRED TO]
BALBIR SINGH VS. MUNNA SINGH [LAWS(ALL)-2006-2-53] [REFERRED TO]
BALBIR SINGH VS. MUNNA SINGH [LAWS(ALL)-2006-2-53] [REFERRED TO]
MIRA DEVI VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2006-11-14] [REFERRED TO]
MIRA DEVI VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2006-11-14] [REFERRED TO]
DUMAINA FERNANDES VS. RAZIK B PEREIRA [LAWS(BOM)-2010-6-167] [REFERRED TO]
DUMAINA FERNANDES VS. RAZIK B PEREIRA [LAWS(BOM)-2010-6-167] [REFERRED TO]
WANMALA WD/O KAILASH WANARE VS. RAHIMUNISSA ABDUL SAMA [LAWS(BOM)-2011-4-163] [REFERRED TO]
WANMALA WD/O KAILASH WANARE VS. RAHIMUNISSA ABDUL SAMA [LAWS(BOM)-2011-4-163] [REFERRED TO]
THE NATIONAL INSURANCE CO. LTD. VS. SANDIP ROUTH AND ORS. [LAWS(CAL)-2016-2-47] [REFERRED TO]
THE NATIONAL INSURANCE CO. LTD. VS. SANDIP ROUTH AND ORS. [LAWS(CAL)-2016-2-47] [REFERRED TO]
THE BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LIMITED VS. SHIVBODHANSINGH AND ORS. [LAWS(BOM)-2015-8-86] [REFERRED TO]
THE BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LIMITED VS. SHIVBODHANSINGH AND ORS. [LAWS(BOM)-2015-8-86] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. VAISHALI HARISH DEVARE [LAWS(BOM)-2012-8-214] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. VAISHALI HARISH DEVARE [LAWS(BOM)-2012-8-214] [REFERRED TO]
D KRISHNAVENI VS. MOHD SIKANDER [LAWS(APH)-2009-8-77] [REFERRED TO]
D KRISHNAVENI VS. MOHD SIKANDER [LAWS(APH)-2009-8-77] [REFERRED TO]
K RAGHU BABU VS. C VEERA SEKHAR [LAWS(APH)-2010-9-77] [REFERRED TO]
K RAGHU BABU VS. C VEERA SEKHAR [LAWS(APH)-2010-9-77] [REFERRED TO]
KURUGONDLA RAMA KRISHNA VS. SAKINENI KRISHNA RAO [LAWS(APH)-2014-10-25] [REFERRED TO]
KURUGONDLA RAMA KRISHNA VS. SAKINENI KRISHNA RAO [LAWS(APH)-2014-10-25] [REFERRED TO]
JAKKAMMPUDI KRISHNA VENKATA SATYANARATANA VS. GUTTULA RAMA MOHAN [LAWS(APH)-2013-11-180] [REFERRED TO]
JAKKAMMPUDI KRISHNA VENKATA SATYANARATANA VS. GUTTULA RAMA MOHAN [LAWS(APH)-2013-11-180] [REFERRED TO]
APSRTC VS. KAGITHA NANCHARAMMA [LAWS(APH)-2013-12-170] [REFERRED TO]
APSRTC VS. KAGITHA NANCHARAMMA [LAWS(APH)-2013-12-170] [REFERRED TO]
LALITABAI W/O BALASAHEB DONGRE VS. HARBANSKAUR SARANSINGH CHUG [LAWS(BOM)-2008-7-218] [REFERRED TO]
LALITABAI W/O BALASAHEB DONGRE VS. HARBANSKAUR SARANSINGH CHUG [LAWS(BOM)-2008-7-218] [REFERRED TO]
SAJANKUMAR MADHOPRASAD GOYAL VS. JUWANSINGH S/O RAJENDRASINGH [LAWS(BOM)-2008-4-588] [REFERRED TO]
SAJANKUMAR MADHOPRASAD GOYAL VS. JUWANSINGH S/O RAJENDRASINGH [LAWS(BOM)-2008-4-588] [REFERRED TO]
UPASI SINGHA VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2010-6-97] [REFERRED TO]
UPASI SINGHA VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2010-6-97] [REFERRED TO]
SABYASACHI DAS VS. NEW INDIA ASSURANCE COMPANY [LAWS(CAL)-2007-1-35] [REFERRED TO]
SABYASACHI DAS VS. NEW INDIA ASSURANCE COMPANY [LAWS(CAL)-2007-1-35] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P.RADHA [LAWS(APH)-2023-6-51] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P.RADHA [LAWS(APH)-2023-6-51] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD VS. JILLELAMUDI CHANDRAKALA [LAWS(APH)-2023-3-73] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD VS. JILLELAMUDI CHANDRAKALA [LAWS(APH)-2023-3-73] [REFERRED TO]
RATHLAVATH VENKATIYA @ VENKATAIAH AND 2 OTHERS VS. K. VENKATAIAH AND ANOTHER [LAWS(APH)-2018-1-78] [REFERRED TO]
RATHLAVATH VENKATIYA @ VENKATAIAH AND 2 OTHERS VS. K. VENKATAIAH AND ANOTHER [LAWS(APH)-2018-1-78] [REFERRED TO]
BAJAJ ALLIANZA GENERAL INSURANCE CO LTD VS. KORRA JAMUNA [LAWS(APH)-2014-7-187] [REFERRED TO]
BAJAJ ALLIANZA GENERAL INSURANCE CO LTD VS. KORRA JAMUNA [LAWS(APH)-2014-7-187] [REFERRED TO]
JAMMANA ESTHER RANI AND OTHERS VS. P. SOMESHWARA RAO AND OTHERS [LAWS(APH)-2017-10-89] [REFERRED TO]
JAMMANA ESTHER RANI AND OTHERS VS. P. SOMESHWARA RAO AND OTHERS [LAWS(APH)-2017-10-89] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SATISH SHARMA [LAWS(DLH)-2007-5-22] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SATISH SHARMA [LAWS(DLH)-2007-5-22] [REFERRED TO]
HOUSING COMMISSIONER VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-12-187] [REFERRED TO]
HOUSING COMMISSIONER VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-12-187] [REFERRED TO]
NOUSHAD V. VS. THE UNITED INDIA INSURANCE CO. LTD. [LAWS(KER)-2015-2-87] [REFERRED TO]
NOUSHAD V. VS. THE UNITED INDIA INSURANCE CO. LTD. [LAWS(KER)-2015-2-87] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. P.SELVAM [LAWS(MAD)-2012-8-316] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. P.SELVAM [LAWS(MAD)-2012-8-316] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. P.SELVAM [LAWS(MAD)-2012-8-316] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. P.SELVAM [LAWS(MAD)-2012-8-316] [REFERRED TO]
SHRI RAJ PAL YADAV AND ANOTHER VS. SMT. JAMNA DEVI AND ANOTHER [LAWS(HPH)-2016-6-154] [REFERRED TO]
SHRI RAJ PAL YADAV AND ANOTHER VS. SMT. JAMNA DEVI AND ANOTHER [LAWS(HPH)-2016-6-154] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SHINDER KAUR AND ORS. [LAWS(HPH)-2016-4-22] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SHINDER KAUR AND ORS. [LAWS(HPH)-2016-4-22] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SHINDER KAUR AND ORS. [LAWS(HPH)-2016-4-22] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SHINDER KAUR AND ORS. [LAWS(HPH)-2016-4-22] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SULYA @ SULIANNA POOJARY S/O RAMA POOJARY [LAWS(KAR)-2018-2-343] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SULYA @ SULIANNA POOJARY S/O RAMA POOJARY [LAWS(KAR)-2018-2-343] [REFERRED TO]
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED VS. GURJEET SINGH [LAWS(NCD)-2015-1-24] [REFERRED TO]
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED VS. GURJEET SINGH [LAWS(NCD)-2015-1-24] [REFERRED TO]
ASHWANI KUMAR VS. FORD INDIA PVT LTD [LAWS(NCD)-2015-3-22] [REFERRED TO]
ASHWANI KUMAR VS. FORD INDIA PVT LTD [LAWS(NCD)-2015-3-22] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. VASANTBHAI NATHALAL SHAH [LAWS(GJH)-2012-3-232] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. VASANTBHAI NATHALAL SHAH [LAWS(GJH)-2012-3-232] [REFERRED TO]
AMAR SINGH THUKRAL VS. SANDEEP CHHATWAL [LAWS(DLH)-2004-7-13] [REFERRED TO]
AMAR SINGH THUKRAL VS. SANDEEP CHHATWAL [LAWS(DLH)-2004-7-13] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ALKABEN NAYNESHKUMAR PATEL AND ORS [LAWS(GJH)-2014-8-259] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ALKABEN NAYNESHKUMAR PATEL AND ORS [LAWS(GJH)-2014-8-259] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. HEIRS OF DECD KANABHAI @ KANUBHAI DEVRAJBHAI BHAN [LAWS(GJH)-2018-8-57] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. HEIRS OF DECD KANABHAI @ KANUBHAI DEVRAJBHAI BHAN [LAWS(GJH)-2018-8-57] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. ALTAF HUSSAIN [LAWS(DLH)-2012-9-54] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. ALTAF HUSSAIN [LAWS(DLH)-2012-9-54] [REFERRED TO]
MAJOR VIVEK GUPTA VS. PARVATI DEVI [LAWS(HPH)-2011-9-35] [REFERRED TO]
MAJOR VIVEK GUPTA VS. PARVATI DEVI [LAWS(HPH)-2011-9-35] [REFERRED TO]
MAHENDRAKUMAR MANILAL PATEL VS. RAMJIBHAI DALSIBHAI CHAUDHARI [LAWS(GJH)-2005-10-42] [REFERRED TO]
MAHENDRAKUMAR MANILAL PATEL VS. RAMJIBHAI DALSIBHAI CHAUDHARI [LAWS(GJH)-2005-10-42] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. DIP RANJAN TALUKDAR [LAWS(GAU)-2021-12-41] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. DIP RANJAN TALUKDAR [LAWS(GAU)-2021-12-41] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. RAJ KUMAR AND ORS. [LAWS(J&K)-2017-3-74] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. RAJ KUMAR AND ORS. [LAWS(J&K)-2017-3-74] [REFERRED TO]
AKHIL @ AKHIL ANAND P , S/O DAYANANDAN VS. MANAGING DIRECTOR, KSRTC [LAWS(KER)-2018-6-158] [REFERRED TO]
AKHIL @ AKHIL ANAND P , S/O DAYANANDAN VS. MANAGING DIRECTOR, KSRTC [LAWS(KER)-2018-6-158] [REFERRED TO]
UNION OF INDIA VS. M K GHUMAN [LAWS(DLH)-2009-5-99] [REFERRED TO]
UNION OF INDIA VS. M K GHUMAN [LAWS(DLH)-2009-5-99] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHWETA DILIP MEHTA [LAWS(BOM)-2009-12-18] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHWETA DILIP MEHTA [LAWS(BOM)-2009-12-18] [REFERRED TO]
T CHANDRAMATHIAMMA VS. PAPPI [LAWS(DLH)-2007-10-256] [REFERRED TO]
T CHANDRAMATHIAMMA VS. PAPPI [LAWS(DLH)-2007-10-256] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAJWATI DEVI [LAWS(DLH)-2007-4-169] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAJWATI DEVI [LAWS(DLH)-2007-4-169] [REFERRED TO]
PAYEL BISWAKARMA GHOSH VS. ORIENTAL INSURANCE COMPANY LTD [LAWS(CAL)-2011-3-133] [REFERRED TO]
PAYEL BISWAKARMA GHOSH VS. ORIENTAL INSURANCE COMPANY LTD [LAWS(CAL)-2011-3-133] [REFERRED TO]
A SHOBA AND OTHERS VS. SIDDA REDDY AND COMPANY AND ANOTHER [LAWS(APH)-2018-7-34] [REFERRED TO]
A SHOBA AND OTHERS VS. SIDDA REDDY AND COMPANY AND ANOTHER [LAWS(APH)-2018-7-34] [REFERRED TO]
M. VIJAYALAXMI DEVI VS. A.M. NAVEEN [LAWS(APH)-2016-3-65] [REFERRED TO]
M. VIJAYALAXMI DEVI VS. A.M. NAVEEN [LAWS(APH)-2016-3-65] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. GANDAVARAPU RATHNAMMA [LAWS(APH)-2023-6-24] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. GANDAVARAPU RATHNAMMA [LAWS(APH)-2023-6-24] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. KHAIRUNNISA [LAWS(APH)-2023-7-67] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. KHAIRUNNISA [LAWS(APH)-2023-7-67] [REFERRED TO]
MANAGING DIRECTOR TRTC VS. SIKHA RANI DEB [LAWS(GAU)-2009-6-22] [REFERRED TO]
MANAGING DIRECTOR TRTC VS. SIKHA RANI DEB [LAWS(GAU)-2009-6-22] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. KUNTI BINOD PANDE [LAWS(BOM)-2019-12-35] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. KUNTI BINOD PANDE [LAWS(BOM)-2019-12-35] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD , THROUGH ITS BRANCH MANAGER VS. SUMITRA WD/O DEBU VISHWAS [LAWS(BOM)-2018-2-220] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD , THROUGH ITS BRANCH MANAGER VS. SUMITRA WD/O DEBU VISHWAS [LAWS(BOM)-2018-2-220] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD. VS. MAHADEVI PARSHURAM HOSAMANI(MRS.) & ORS. [LAWS(BOM)-2017-2-108] [REFERRED TO]
NEW INDIA ASSURANCE CO.LTD. VS. MAHADEVI PARSHURAM HOSAMANI(MRS.) & ORS. [LAWS(BOM)-2017-2-108] [REFERRED TO]
AGNURU JAYA RAMULU ALIAS JAYA RAMUDU VS. MOHAMMED AFZAL MIYAN [LAWS(APH)-2004-9-156] [REFERRED TO]
AGNURU JAYA RAMULU ALIAS JAYA RAMUDU VS. MOHAMMED AFZAL MIYAN [LAWS(APH)-2004-9-156] [REFERRED TO]
BRANCH MANAGER ORIENTAL FIRE AND GENERAL INSURANCE CO LTD VS. C CHANDRA OBULA REDDY [LAWS(APH)-2004-3-152] [REFERRED TO]
BRANCH MANAGER ORIENTAL FIRE AND GENERAL INSURANCE CO LTD VS. C CHANDRA OBULA REDDY [LAWS(APH)-2004-3-152] [REFERRED TO]
SIVANGI ADUILAKSHMI VS. MOTURI VEERANJANEYULU [LAWS(APH)-2010-10-53] [REFERRED TO]
SIVANGI ADUILAKSHMI VS. MOTURI VEERANJANEYULU [LAWS(APH)-2010-10-53] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SUDHIR KUMAR JAIN [LAWS(DLH)-2012-11-108] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SUDHIR KUMAR JAIN [LAWS(DLH)-2012-11-108] [REFERRED TO]
UOI VS. MASTER KARAN MINOR THR HIS NEXT FRIEND FATHER SURAJ BHAN [LAWS(DLH)-2012-5-487] [REFERRED TO]
UOI VS. MASTER KARAN MINOR THR HIS NEXT FRIEND FATHER SURAJ BHAN [LAWS(DLH)-2012-5-487] [REFERRED TO]
KAFIRAN NESSA VS. HARIDASI MALLICK [LAWS(CAL)-2010-5-95] [REFERRED TO]
KAFIRAN NESSA VS. HARIDASI MALLICK [LAWS(CAL)-2010-5-95] [REFERRED TO]
PATO MONDAL VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(CAL)-2008-4-38] [REFERRED TO]
PATO MONDAL VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(CAL)-2008-4-38] [REFERRED TO]
GOPAL CHANDRA DEY VS. MINAKSHI SANYAL [LAWS(CAL)-2005-2-4] [REFERRED TO]
GOPAL CHANDRA DEY VS. MINAKSHI SANYAL [LAWS(CAL)-2005-2-4] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. XAMA SHYAMSUNDER [LAWS(BOM)-2014-7-277] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. XAMA SHYAMSUNDER [LAWS(BOM)-2014-7-277] [REFERRED TO]
SMT. SHOBHA SINGH AND ANOTHER VS. MANDAL PRABANDHAK, THE ORIENTAL INSURANCE CO. LTD. AND ANOTHER [LAWS(ALL)-2013-5-408] [REFERRED TO]
SMT. SHOBHA SINGH AND ANOTHER VS. MANDAL PRABANDHAK, THE ORIENTAL INSURANCE CO. LTD. AND ANOTHER [LAWS(ALL)-2013-5-408] [REFERRED TO]
ICICI LOMBARD MOTOR INSURANCE COMPANY LTD VS. SANTOSH VERMA @ SANTOSH SONI [LAWS(ALL)-2013-10-151] [REFERRED TO]
ICICI LOMBARD MOTOR INSURANCE COMPANY LTD VS. SANTOSH VERMA @ SANTOSH SONI [LAWS(ALL)-2013-10-151] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BHAIRO PRASAD & OTHERS [LAWS(ALL)-2018-12-59] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BHAIRO PRASAD & OTHERS [LAWS(ALL)-2018-12-59] [REFERRED TO]
U P S R T C VS. ADDL DISTRICT JUDGE/SPECIAL JUDGE M A C T AND OTHERS [LAWS(ALL)-2019-3-9] [REFERRED TO]
U P S R T C VS. ADDL DISTRICT JUDGE/SPECIAL JUDGE M A C T AND OTHERS [LAWS(ALL)-2019-3-9] [REFERRED TO]
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED VS. V SATHIYAVANI; VENKATESAN; V KOMATHI; RITA; KARTHICK RAJA [LAWS(MAD)-2015-8-390] [REFERRED]
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED VS. V SATHIYAVANI; VENKATESAN; V KOMATHI; RITA; KARTHICK RAJA [LAWS(MAD)-2015-8-390] [REFERRED]
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VS. CLARA JEYAMANI; SOPHIYA; MINOR KIRUPA SALINI; MARIA AROCKIAM [LAWS(MAD)-2015-4-451] [REFERRED]
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VS. CLARA JEYAMANI; SOPHIYA; MINOR KIRUPA SALINI; MARIA AROCKIAM [LAWS(MAD)-2015-4-451] [REFERRED]
UNITED INDIA INSURANCE CO. LTD. VS. HARDEV SINGH AND OTHER [LAWS(P&H)-2017-11-244] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. HARDEV SINGH AND OTHER [LAWS(P&H)-2017-11-244] [REFERRED TO]
SMT. LALITA ARORA AND OTHERS VS. ONKAR NATH AND OTHERS [LAWS(P&H)-2017-9-282] [REFERRED TO]
SMT. LALITA ARORA AND OTHERS VS. ONKAR NATH AND OTHERS [LAWS(P&H)-2017-9-282] [REFERRED TO]
ASWATHY VS. JOSE.K.J [LAWS(KER)-2022-3-201] [REFERRED TO]
ASWATHY VS. JOSE.K.J [LAWS(KER)-2022-3-201] [REFERRED TO]
SREEKUMAR VS. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. [LAWS(KER)-2022-3-160] [REFERRED TO]
SREEKUMAR VS. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. [LAWS(KER)-2022-3-160] [REFERRED TO]
MANAGING DIRECTOR M/S TAMILNADU STATE TRANSPORT CORPORATION TRICHY VS. S INDRANI [LAWS(MAD)-2009-7-421] [REFERRED TO]
MANAGING DIRECTOR M/S TAMILNADU STATE TRANSPORT CORPORATION TRICHY VS. S INDRANI [LAWS(MAD)-2009-7-421] [REFERRED TO]
N ELUMALAI VS. R MENAKA [LAWS(MAD)-2010-2-460] [REFERRED TO]
N ELUMALAI VS. R MENAKA [LAWS(MAD)-2010-2-460] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. J SATHYAMOORTHI A MOORTHI [LAWS(MAD)-2010-2-591] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. J SATHYAMOORTHI A MOORTHI [LAWS(MAD)-2010-2-591] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED DIV II ERODE VS. CHANDRA [LAWS(MAD)-2010-8-635] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED DIV II ERODE VS. CHANDRA [LAWS(MAD)-2010-8-635] [REFERRED TO]
SAFNA VS. RAMANKUTTY S [LAWS(KER)-2007-7-14] [REFERRED TO]
SAFNA VS. RAMANKUTTY S [LAWS(KER)-2007-7-14] [REFERRED TO]
ANUBHA SOOD VS. KRISHAN CHAND [LAWS(HPH)-2015-6-46] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. TALARU RAM AND ORS. [LAWS(HPH)-2015-12-79] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. TALARU RAM AND ORS. [LAWS(HPH)-2015-12-79] [REFERRED TO]
ANUBHA SOOD VS. KRISHAN CHAND [LAWS(HPH)-2015-6-46] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SHARDA DEVI AND ORS. [LAWS(HPH)-2016-1-39] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SHARDA DEVI AND ORS. [LAWS(HPH)-2016-1-39] [REFERRED TO]
MANAGING DIRECTOR , KARNATAKA STATE TRANSPORT CORPORATION LTD., VS. P.SELVI [LAWS(MAD)-2019-9-459] [REFERRED TO]
MANAGING DIRECTOR , KARNATAKA STATE TRANSPORT CORPORATION LTD., VS. P.SELVI [LAWS(MAD)-2019-9-459] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. P.RAJALAKSHMI [LAWS(MAD)-2019-4-196] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. P.RAJALAKSHMI [LAWS(MAD)-2019-4-196] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO LTD VS. SHIV NARAIN SAHANI [LAWS(PAT)-2005-2-18] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO LTD VS. SHIV NARAIN SAHANI [LAWS(PAT)-2005-2-18] [REFERRED TO]
JINTO JOHN VS. V.J. LINTO AND OTHERS [LAWS(KER)-2017-7-197] [REFERRED TO]
JINTO JOHN VS. V.J. LINTO AND OTHERS [LAWS(KER)-2017-7-197] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. VS. LUNKHOSEI KHONGSEI [LAWS(MANIP)-2019-3-11] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. VS. LUNKHOSEI KHONGSEI [LAWS(MANIP)-2019-3-11] [REFERRED TO]
MARLA LAXMI VS. V.PRABHAKAR [LAWS(TLNG)-2022-2-27] [REFERRED TO]
MARLA LAXMI VS. V.PRABHAKAR [LAWS(TLNG)-2022-2-27] [REFERRED TO]
MARLA LAXMI VS. V.PRABHAKAR [LAWS(TLNG)-2022-2-27] [REFERRED TO]
MARLA LAXMI VS. V.PRABHAKAR [LAWS(TLNG)-2022-2-27] [REFERRED TO]
MD. AMIR AHMED VS. A.P. STATE WAKF TRIBUNAL [LAWS(TLNG)-2022-3-66] [REFERRED TO]
MD. AMIR AHMED VS. A.P. STATE WAKF TRIBUNAL [LAWS(TLNG)-2022-3-66] [REFERRED TO]
MD. AMIR AHMED VS. A.P. STATE WAKF TRIBUNAL [LAWS(TLNG)-2022-3-66] [REFERRED TO]
MD. AMIR AHMED VS. A.P. STATE WAKF TRIBUNAL [LAWS(TLNG)-2022-3-66] [REFERRED TO]
SANJAY BATHAM VS. MUNNALAL PARIHAR [LAWS(SC)-2011-11-6] [REFERRED TO]
SANJAY BATHAM VS. MUNNALAL PARIHAR [LAWS(SC)-2011-11-6] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SMT. KANKU [LAWS(RAJ)-2017-11-39] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SMT. KANKU [LAWS(RAJ)-2017-11-39] [REFERRED TO]
RAJARAM VS. RAJU YADAV @ RAJPAL SINGH [LAWS(UTN)-2007-9-10] [REFERRED TO]
RAJARAM VS. RAJU YADAV @ RAJPAL SINGH [LAWS(UTN)-2007-9-10] [REFERRED TO]
ASHOK KUMAR VS. SHEELA AND ORS. [LAWS(P&H)-2016-2-85] [REFERRED TO]
ASHOK KUMAR VS. SHEELA AND ORS. [LAWS(P&H)-2016-2-85] [REFERRED TO]
NATIONAL INSURANCE CO.LTD VS. ROOPA [LAWS(P&H)-2022-8-274] [REFERRED TO]
NATIONAL INSURANCE CO.LTD VS. ROOPA [LAWS(P&H)-2022-8-274] [REFERRED TO]
RADHAKRISHNAN VS. TAMIL NADU STATE TRANSPORT CORPORATION LTD. [LAWS(MAD)-2022-10-125] [REFERRED TO]
RADHAKRISHNAN VS. TAMIL NADU STATE TRANSPORT CORPORATION LTD. [LAWS(MAD)-2022-10-125] [REFERRED TO]
MANAGING DIRECTOR HRTC VS. KHEM CHAND AND ANR. [LAWS(HPH)-2016-3-101] [REFERRED TO]
MANAGING DIRECTOR HRTC VS. KHEM CHAND AND ANR. [LAWS(HPH)-2016-3-101] [REFERRED TO]
PURSHOTAM DASS VS. NEW INDIA ASSO CO LTD [LAWS(DLH)-2011-4-22] [REFERRED TO]
PURSHOTAM DASS VS. NEW INDIA ASSO CO LTD [LAWS(DLH)-2011-4-22] [REFERRED TO]
METROPOLITAN TRANSPORT CORPORATION LTD VS. V R GOPAL [LAWS(MAD)-2007-6-364] [REFERRED TO]
METROPOLITAN TRANSPORT CORPORATION LTD VS. V R GOPAL [LAWS(MAD)-2007-6-364] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. KALAWATI AND OTHERS [LAWS(HPH)-2016-8-143] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. KALAWATI AND OTHERS [LAWS(HPH)-2016-8-143] [REFERRED TO]
KHAJA HUSSAIN VS. BHASKAR S WALKE [LAWS(KAR)-2016-8-152] [REFERRED]
KHAJA HUSSAIN VS. BHASKAR S WALKE [LAWS(KAR)-2016-8-152] [REFERRED]
JAYA CHAKRABARTY VS. M BASKAR [LAWS(MAD)-2010-8-429] [REFERRED TO]
JAYA CHAKRABARTY VS. M BASKAR [LAWS(MAD)-2010-8-429] [REFERRED TO]
JAGDISH VS. RAHUL BUS SERVICE AND ORS. [LAWS(HPH)-2015-5-55] [REFERRED TO]
JAGDISH VS. RAHUL BUS SERVICE AND ORS. [LAWS(HPH)-2015-5-55] [REFERRED TO]
RAMA SOOD AND ORS. VS. CHAVAN SINGH AND ORS. [LAWS(HPH)-2016-1-10] [REFERRED TO]
RAMA SOOD AND ORS. VS. CHAVAN SINGH AND ORS. [LAWS(HPH)-2016-1-10] [REFERRED TO]
NATIONAL INSURANCE CO. , LTD. VS. M. GAYATHRI [LAWS(MAD)-2020-11-267] [REFERRED TO]
NATIONAL INSURANCE CO. , LTD. VS. M. GAYATHRI [LAWS(MAD)-2020-11-267] [REFERRED TO]
KARTHIKA VS. P.CHANDAN [LAWS(MAD)-2019-9-296] [REFERRED TO]
KARTHIKA VS. P.CHANDAN [LAWS(MAD)-2019-9-296] [REFERRED TO]
NATIONAL INSURANCE CO.LTD. VS. ILLAYARAJA [LAWS(MAD)-2019-1-224] [REFERRED TO]
NATIONAL INSURANCE CO.LTD. VS. ILLAYARAJA [LAWS(MAD)-2019-1-224] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. P. SIVAKAMI [LAWS(MAD)-2019-11-96] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. P. SIVAKAMI [LAWS(MAD)-2019-11-96] [REFERRED TO]
SUBHASH CHANDRA SUKLADAS VS. DEBASISH DEY [LAWS(TRIP)-2019-9-78] [REFERRED TO]
SUBHASH CHANDRA SUKLADAS VS. DEBASISH DEY [LAWS(TRIP)-2019-9-78] [REFERRED TO]
DIWAN SINGH VS. SRI HEERA BALLABH PANDEY AND ORS. [LAWS(UTN)-2006-11-62] [REFERRED TO]
DIWAN SINGH VS. SRI HEERA BALLABH PANDEY AND ORS. [LAWS(UTN)-2006-11-62] [REFERRED TO]
B. YALENDHAR REDDY VS. K. RAMA RAO [LAWS(TLNG)-2021-12-8] [REFERRED TO]
B. YALENDHAR REDDY VS. K. RAMA RAO [LAWS(TLNG)-2021-12-8] [REFERRED TO]
K. SURESH VS. NEW INDIA ASSURANCE CO. LTD [LAWS(SC)-2012-10-59] [REFERRED TO]
K. SURESH VS. NEW INDIA ASSURANCE CO. LTD [LAWS(SC)-2012-10-59] [REFERRED TO]
RAMLA AND OTHERS VS. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS [LAWS(SC)-2018-11-81] [REFERRED TO]
RAMLA AND OTHERS VS. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS [LAWS(SC)-2018-11-81] [REFERRED TO]
RACHNA DEVI VS. STATE OF J&K AND ORS. [LAWS(J&K)-2018-3-144] [REFERRED TO]
RACHNA DEVI VS. STATE OF J&K AND ORS. [LAWS(J&K)-2018-3-144] [REFERRED TO]
NASIMBANU VS. RAMJIBHAI BACHUBHAI AHIR [LAWS(GJH)-2005-2-25] [REFERRED TO]
NASIMBANU VS. RAMJIBHAI BACHUBHAI AHIR [LAWS(GJH)-2005-2-25] [REFERRED TO]
ASHISHKUMAR GAJANANDBHAI JOSHI VS. MOHAMADSAFI USMANBHAI MEMON [LAWS(GJH)-2007-5-126] [REFERRED TO]
ASHISHKUMAR GAJANANDBHAI JOSHI VS. MOHAMADSAFI USMANBHAI MEMON [LAWS(GJH)-2007-5-126] [REFERRED TO]
T.V. PATTI AMMA VS. A. RAVEENDRAN [LAWS(KER)-2012-8-476] [REFERRED TO]
T.V. PATTI AMMA VS. A. RAVEENDRAN [LAWS(KER)-2012-8-476] [REFERRED TO]
THRESSIA VS. JAMES [LAWS(KER)-2003-6-85] [REFERRED TO]
THRESSIA VS. JAMES [LAWS(KER)-2003-6-85] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. FATIMA [LAWS(J&K)-2011-6-1] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. FATIMA [LAWS(J&K)-2011-6-1] [REFERRED TO]
NATIONAL INSURANCE CO. VS. SITARA [LAWS(J&K)-2011-5-52] [REFERRED TO]
NATIONAL INSURANCE CO. VS. SITARA [LAWS(J&K)-2011-5-52] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. HARI KISHAN [LAWS(MPH)-2003-2-12] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. HARI KISHAN [LAWS(MPH)-2003-2-12] [REFERRED TO]
AMEEN SHERIFF ALIAS NOOR BASHA VS. M RAMACHANDRAN [LAWS(MAD)-2012-8-167] [REFERRED TO]
AMEEN SHERIFF ALIAS NOOR BASHA VS. M RAMACHANDRAN [LAWS(MAD)-2012-8-167] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE CO. LIMITED VS. SUNITA DEVI [LAWS(JHAR)-2017-1-91] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE CO. LIMITED VS. SUNITA DEVI [LAWS(JHAR)-2017-1-91] [REFERRED TO]
STATE OF TAMIL NADU VS. K. INBARAJ [LAWS(MAD)-2014-4-14] [REFERRED TO]
STATE OF TAMIL NADU VS. K. INBARAJ [LAWS(MAD)-2014-4-14] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. VS. VENNILA AND ORS. [LAWS(MAD)-2015-10-19] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. VS. VENNILA AND ORS. [LAWS(MAD)-2015-10-19] [REFERRED TO]
MANAGING DIRECTOR VS. D VENKATESAN [LAWS(MAD)-2012-9-310] [REFERRED TO]
MANAGING DIRECTOR VS. D VENKATESAN [LAWS(MAD)-2012-9-310] [REFERRED TO]
SHANAJI GABHAJI CHAUHAN AND OTHERS VS. RAVJIBHAI SOMABHAI THAKORE ZALA AND OTHERS [LAWS(GJH)-2017-11-186] [REFERRED TO]
SHANAJI GABHAJI CHAUHAN AND OTHERS VS. RAVJIBHAI SOMABHAI THAKORE ZALA AND OTHERS [LAWS(GJH)-2017-11-186] [REFERRED TO]
FATEHKHAN SHAIDAD ALIAS TURIA JAT VS. RAVJI JAKHU RABARI [LAWS(GJH)-2018-9-41] [REFERRED TO]
FATEHKHAN SHAIDAD ALIAS TURIA JAT VS. RAVJI JAKHU RABARI [LAWS(GJH)-2018-9-41] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DOSTMOHMED SULEMANBHAI KOCHALIA [LAWS(GJH)-2018-9-334] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DOSTMOHMED SULEMANBHAI KOCHALIA [LAWS(GJH)-2018-9-334] [REFERRED TO]
KARSHANBHAI SAJANBHAI MARU VS. HIRABHAI RAMABHAI KODIYATAR [LAWS(GJH)-2018-9-360] [REFERRED TO]
KARSHANBHAI SAJANBHAI MARU VS. HIRABHAI RAMABHAI KODIYATAR [LAWS(GJH)-2018-9-360] [REFERRED TO]
BABUBHAI JETUBHAI KATHI VS. JUSABHAI DADABHAI SANDHI [LAWS(GJH)-2014-9-58] [REFERRED TO]
BABUBHAI JETUBHAI KATHI VS. JUSABHAI DADABHAI SANDHI [LAWS(GJH)-2014-9-58] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. UJJAWALA W/O SANTOSH GAIKWAD [LAWS(BOM)-2019-9-80] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. UJJAWALA W/O SANTOSH GAIKWAD [LAWS(BOM)-2019-9-80] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. KU.RADHIKA D/O. SUBHASH BHOYAR [LAWS(BOM)-2019-12-21] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. KU.RADHIKA D/O. SUBHASH BHOYAR [LAWS(BOM)-2019-12-21] [REFERRED TO]
VINCENTINA PAULINA DSOUZA, AGED 46 YEARS, WIDOW, WIFE OF LATE CASIANO ROBERT DSOUZA, R/O. OF NAVELCAR ESTATE, BLOCK F-3, BAIGUINIM, OLD GOA VS. SUNIL KUMAR P. (DRIVER), S/O. RARICHAKUTTY, R/O. PONGILODI - HOUSE, DISMISSED VIA ATHOLI CULICAT, POST THALKULATHUR, KERALA AND ORS. [LAWS(BOM)-2017-7-149] [REFERRED TO]
VINCENTINA PAULINA DSOUZA, AGED 46 YEARS, WIDOW, WIFE OF LATE CASIANO ROBERT DSOUZA, R/O. OF NAVELCAR ESTATE, BLOCK F-3, BAIGUINIM, OLD GOA VS. SUNIL KUMAR P. (DRIVER), S/O. RARICHAKUTTY, R/O. PONGILODI - HOUSE, DISMISSED VIA ATHOLI CULICAT, POST THALKULATHUR, KERALA AND ORS. [LAWS(BOM)-2017-7-149] [REFERRED TO]
CHOLAMANDALAM MS GENERAL VS. SUMITRA WD/O DEBU VISHWAS [LAWS(BOM)-2018-2-7] [REFERRED TO]
CHOLAMANDALAM MS GENERAL VS. SUMITRA WD/O DEBU VISHWAS [LAWS(BOM)-2018-2-7] [REFERRED TO]
SUSHILABEN KANTILAL VITHLANI VS. UNITED INDIA INSURANCE CO LTD [LAWS(GJH)-2008-6-121] [REFERRED TO]
SUSHILABEN KANTILAL VITHLANI VS. UNITED INDIA INSURANCE CO LTD [LAWS(GJH)-2008-6-121] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT VS. LEELABAI LAXMAN NEULKAR [LAWS(BOM)-2020-9-311] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT VS. LEELABAI LAXMAN NEULKAR [LAWS(BOM)-2020-9-311] [REFERRED TO]
SANDEEP KUMAR VS. PRAKASH ANAND [LAWS(DLH)-2014-10-179] [REFERRED TO]
SANDEEP KUMAR VS. PRAKASH ANAND [LAWS(DLH)-2014-10-179] [REFERRED TO]
THANGIRALA KASAIAH VS. ESPI PLASTIC PIPES INDUSTRIES, NANDYALA [LAWS(APH)-2021-5-15] [REFERRED TO]
THANGIRALA KASAIAH VS. ESPI PLASTIC PIPES INDUSTRIES, NANDYALA [LAWS(APH)-2021-5-15] [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. SALMA BEGUM [LAWS(APH)-2014-6-33] [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. SALMA BEGUM [LAWS(APH)-2014-6-33] [REFERRED TO]
K. SANTHA KUMARI, KURNOOL AND 5 ANOTHER VS. K. LAXMI RAJU, KURNOOL AND ANOTHER [LAWS(APH)-2016-8-89] [REFERRED TO]
K. SANTHA KUMARI, KURNOOL AND 5 ANOTHER VS. K. LAXMI RAJU, KURNOOL AND ANOTHER [LAWS(APH)-2016-8-89] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY VS. CHERLO SUNEETHA [LAWS(APH)-2023-2-69] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY VS. CHERLO SUNEETHA [LAWS(APH)-2023-2-69] [REFERRED TO]
RASABALL CHOWDHURY VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2008-8-31] [REFERRED TO]
RASABALL CHOWDHURY VS. ORIENTAL INSURANCE CO LTD [LAWS(CAL)-2008-8-31] [REFERRED TO]
MANAGING DIRECTOR SOUTH BENGAL STATE TRANSPORT CORPORATION VS. MANISHA ROY [LAWS(CAL)-2009-9-10] [REFERRED TO]
MANAGING DIRECTOR SOUTH BENGAL STATE TRANSPORT CORPORATION VS. MANISHA ROY [LAWS(CAL)-2009-9-10] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. LAXMI BASFER [LAWS(CAL)-2009-7-11] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. LAXMI BASFER [LAWS(CAL)-2009-7-11] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. ERIKALA LOKINENI SREENIVASULU [LAWS(APH)-2013-12-75] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. ERIKALA LOKINENI SREENIVASULU [LAWS(APH)-2013-12-75] [REFERRED TO]
DEENBANDHU SINGH SHIVSARAN SINGH VS. BHARAT TARACHAND BHAGLAT [LAWS(BOM)-2023-8-377] [REFERRED TO]
DEENBANDHU SINGH SHIVSARAN SINGH VS. BHARAT TARACHAND BHAGLAT [LAWS(BOM)-2023-8-377] [REFERRED TO]
DEENBANDHU SINGH SHIVSARAN SINGH VS. BHARAT TARACHAND BHAGLAT [LAWS(BOM)-2023-8-377] [REFERRED TO]
DEENBANDHU SINGH SHIVSARAN SINGH VS. BHARAT TARACHAND BHAGLAT [LAWS(BOM)-2023-8-377] [REFERRED TO]
SATISH KUMAR VS. PRAFUL KUMAR & ORS. [LAWS(DLH)-2011-11-424] [REFERRED TO]
SATISH KUMAR VS. PRAFUL KUMAR & ORS. [LAWS(DLH)-2011-11-424] [REFERRED TO]
STATE OF MAHARASHTRA VS. KAMALADEVI KAILASHCHANDRA KAUSHAL [LAWS(BOM)-2017-3-15] [REFERRED TO]
STATE OF MAHARASHTRA VS. KAMALADEVI KAILASHCHANDRA KAUSHAL [LAWS(BOM)-2017-3-15] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MR. UMESH DESSAI AND ORS. [LAWS(BOM)-2016-6-271] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MR. UMESH DESSAI AND ORS. [LAWS(BOM)-2016-6-271] [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. VS. LAXMIBAI AND ORS. [LAWS(BOM)-2015-12-156] [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. VS. LAXMIBAI AND ORS. [LAWS(BOM)-2015-12-156] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. LAKSHMI ROUTH AND ANOTHER [LAWS(CAL)-2018-5-120] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. LAKSHMI ROUTH AND ANOTHER [LAWS(CAL)-2018-5-120] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. MAMTA KUMARI [LAWS(DLH)-2012-9-155] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. MAMTA KUMARI [LAWS(DLH)-2012-9-155] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. POONAM [LAWS(DLH)-2012-10-275] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. POONAM [LAWS(DLH)-2012-10-275] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. RUPA GANDHI CHAUDHARY [LAWS(DLH)-2012-12-303] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. RUPA GANDHI CHAUDHARY [LAWS(DLH)-2012-12-303] [REFERRED TO]
THE ORIENTAL INSURANCE COMPANY LTD. VS. SMT. RAMI & OTHERS [LAWS(ALL)-2017-8-25] [REFERRED TO]
THE ORIENTAL INSURANCE COMPANY LTD. VS. SMT. RAMI & OTHERS [LAWS(ALL)-2017-8-25] [REFERRED TO]
JAI RAM VERMA VS. HABIB AHMAD [LAWS(ALL)-2013-5-355] [REFERRED TO]
JAI RAM VERMA VS. HABIB AHMAD [LAWS(ALL)-2013-5-355] [REFERRED TO]
BHAGWAN GUPTA VS. MOTOR ACCIDENT CLAIM TRIBUNAL [LAWS(ALL)-2011-1-171] [REFERRED TO]
BHAGWAN GUPTA VS. MOTOR ACCIDENT CLAIM TRIBUNAL [LAWS(ALL)-2011-1-171] [REFERRED TO]
SUSHILABEN W/O ARVINDBHAI MOHANBHAI PRAJAPATI & ORS. VS. SAEEDHUSHEN MAHMADBHAI SHAIKH & ORS. [LAWS(GJH)-2014-8-317] [REFERRED]
SUSHILABEN W/O ARVINDBHAI MOHANBHAI PRAJAPATI & ORS. VS. SAEEDHUSHEN MAHMADBHAI SHAIKH & ORS. [LAWS(GJH)-2014-8-317] [REFERRED]
ORIENTAL INSURANCE CO LIMITED VS. ASHABEN WD/O KANUBHAI HARIBHAI PATEL [LAWS(GJH)-2009-3-353] [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. ASHABEN WD/O KANUBHAI HARIBHAI PATEL [LAWS(GJH)-2009-3-353] [REFERRED TO]
NARANBHAI UMABHAI MALI VS. BHIKABHAI RATNAABHAI PATEL [LAWS(GJH)-2010-11-11] [REFERRED TO]
NARANBHAI UMABHAI MALI VS. BHIKABHAI RATNAABHAI PATEL [LAWS(GJH)-2010-11-11] [REFERRED TO]
SHIVKANTA WD/O SANTOSH GAWARE VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [LAWS(BOM)-2018-1-321] [REFERRED TO]
SHIVKANTA WD/O SANTOSH GAWARE VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [LAWS(BOM)-2018-1-321] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED VS. KANJIBHAI REVABHAI SONARA [LAWS(GJH)-2010-2-300] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED VS. KANJIBHAI REVABHAI SONARA [LAWS(GJH)-2010-2-300] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. ASHOK KUMAR AND ORS. [LAWS(DLH)-2015-1-331] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. ASHOK KUMAR AND ORS. [LAWS(DLH)-2015-1-331] [REFERRED TO]
TATA AIG GENERAL INSURANCE CO. LTD. VS. KEDARNATH AND ORS. [LAWS(DLH)-2015-4-127] [REFERRED TO]
TATA AIG GENERAL INSURANCE CO. LTD. VS. KEDARNATH AND ORS. [LAWS(DLH)-2015-4-127] [REFERRED TO]
GITA TALUKDAR VS. REGIONAL MANAGER [LAWS(GAU)-2022-8-16] [REFERRED TO]
GITA TALUKDAR VS. REGIONAL MANAGER [LAWS(GAU)-2022-8-16] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. KRISHAN DEV AND ORS. [LAWS(HPH)-2015-5-79] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. KRISHAN DEV AND ORS. [LAWS(HPH)-2015-5-79] [REFERRED TO]
R. VENKATESAN VS. V. JAGANATHAN, THE NEW INDIA ASSURANCE CO. LTD., P.S. KRISHNAN AND THE UNITED INDIA INSURANCE CO. LTD. [LAWS(MAD)-2013-11-257] [REFERRED TO]
R. VENKATESAN VS. V. JAGANATHAN, THE NEW INDIA ASSURANCE CO. LTD., P.S. KRISHNAN AND THE UNITED INDIA INSURANCE CO. LTD. [LAWS(MAD)-2013-11-257] [REFERRED TO]
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATIONLTD. VS. USHARANI [LAWS(MAD)-2014-11-242] [REFERRED TO]
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATIONLTD. VS. USHARANI [LAWS(MAD)-2014-11-242] [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. VS. SHAKUNTHA [LAWS(MAD)-2015-10-271] [REFERRED]
THE NEW INDIA ASSURANCE CO. LTD. VS. SHAKUNTHA [LAWS(MAD)-2015-10-271] [REFERRED]
SURESH SINGH GUJAR VS. VINEET GOYAL [LAWS(MPH)-2007-3-47] [REFERRED TO]
SURESH SINGH GUJAR VS. VINEET GOYAL [LAWS(MPH)-2007-3-47] [REFERRED TO]
RUPA DAS VS. ORIENTAL INSURANCE CO.LTD [LAWS(GAU)-2010-8-89] [REFERRED TO]
RUPA DAS VS. ORIENTAL INSURANCE CO.LTD [LAWS(GAU)-2010-8-89] [REFERRED TO]
MAHESH K.P. VS. THE NEW INDIA ASSURANCE CO. LTD. [LAWS(KER)-2015-1-79] [REFERRED TO]
MAHESH K.P. VS. THE NEW INDIA ASSURANCE CO. LTD. [LAWS(KER)-2015-1-79] [REFERRED TO]
RAJAN VS. P.J. BENZIGAR, K.C. ALEXANDER AND THE MANAGER, ORIENTAL INSURANCE CO. LTD. [LAWS(KER)-2013-7-272] [REFERRED TO]
RAJAN VS. P.J. BENZIGAR, K.C. ALEXANDER AND THE MANAGER, ORIENTAL INSURANCE CO. LTD. [LAWS(KER)-2013-7-272] [REFERRED TO]
MADHUBEN MAHESHBHAI PATEL VS. JOSEPH FRANCIS MEWAN [LAWS(GJH)-2014-11-217] [REFERRED TO]
MADHUBEN MAHESHBHAI PATEL VS. JOSEPH FRANCIS MEWAN [LAWS(GJH)-2014-11-217] [REFERRED TO]
JAMSHED ALI AND ORS. VS. UNITED INDIA INSURANCE CO. LTD. AND ORS. [LAWS(CAL)-2017-6-3] [REFERRED TO]
JAMSHED ALI AND ORS. VS. UNITED INDIA INSURANCE CO. LTD. AND ORS. [LAWS(CAL)-2017-6-3] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SMT. SULEKHA DAS & ORS. [LAWS(CAL)-2017-11-183] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SMT. SULEKHA DAS & ORS. [LAWS(CAL)-2017-11-183] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. ABBAS BEE [LAWS(APH)-2006-2-137] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. ABBAS BEE [LAWS(APH)-2006-2-137] [REFERRED TO]
R UPENDRA VS. A GOVARDHAN REDDY [LAWS(APH)-2010-8-64] [REFERRED TO]
R UPENDRA VS. A GOVARDHAN REDDY [LAWS(APH)-2010-8-64] [REFERRED TO]
R LAKSHMI DEVI VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-2013-7-134] [REFERRED TO]
R LAKSHMI DEVI VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-2013-7-134] [REFERRED TO]
KONDAPATURI SUBBAYAMMA VS. SHAIK JOHN [LAWS(APH)-2022-8-109] [REFERRED TO]
KONDAPATURI SUBBAYAMMA VS. SHAIK JOHN [LAWS(APH)-2022-8-109] [REFERRED TO]
M.VEENAVATHI VS. M.SURENDRANADHA [LAWS(APH)-2023-2-56] [REFERRED TO]
M.VEENAVATHI VS. M.SURENDRANADHA [LAWS(APH)-2023-2-56] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. DASARI NAGESWARAMMA [LAWS(APH)-2023-6-31] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. DASARI NAGESWARAMMA [LAWS(APH)-2023-6-31] [REFERRED TO]
K. SANTHA KUMARI, KURNOOL VS. K. LAXMI RAJU, KURNOOL [LAWS(ALL)-2016-8-357] [REFERRED TO]
K. SANTHA KUMARI, KURNOOL VS. K. LAXMI RAJU, KURNOOL [LAWS(ALL)-2016-8-357] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO LTD VS. KANAK KATIYAR [LAWS(ALL)-2012-7-178] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO LTD VS. KANAK KATIYAR [LAWS(ALL)-2012-7-178] [REFERRED TO]
SITARAM BALU BHOPI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-143] [REFERRED TO]
SITARAM BALU BHOPI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-143] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SEEMA SUDAM AUTI AND ORS [LAWS(BOM)-2017-6-16] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SEEMA SUDAM AUTI AND ORS [LAWS(BOM)-2017-6-16] [REFERRED TO]
SMT. SEEMA SUDAM AUTI AND ORS VS. THE NEW INDIA ASSURANCE COMPANY [LAWS(BOM)-2017-6-29] [REFERRED TO]
SMT. SEEMA SUDAM AUTI AND ORS VS. THE NEW INDIA ASSURANCE COMPANY [LAWS(BOM)-2017-6-29] [REFERRED TO]
MAHEBUB SHIKANDAR GITELI VS. RAMUBHAI LALUBHAI CHARAL [LAWS(GJH)-2022-2-223] [REFERRED TO]
MAHEBUB SHIKANDAR GITELI VS. RAMUBHAI LALUBHAI CHARAL [LAWS(GJH)-2022-2-223] [REFERRED TO]
ARUN SEHGAL VS. JAI RAM VASHISHT [LAWS(DLH)-2010-12-372] [REFERRED TO]
ARUN SEHGAL VS. JAI RAM VASHISHT [LAWS(DLH)-2010-12-372] [REFERRED TO]
MASTER ANIL KUMAR VS. RAM KISHAN [LAWS(DLH)-2008-5-219] [REFERRED TO]
MASTER ANIL KUMAR VS. RAM KISHAN [LAWS(DLH)-2008-5-219] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SATISH SHARMA [LAWS(DLH)-2007-5-29] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SATISH SHARMA [LAWS(DLH)-2007-5-29] [REFERRED TO]
MOUSUMI GHOSH VS. ORIENTAL INSURANCE COMPANY LIMITED [LAWS(CAL)-2009-5-32] [REFERRED TO]
MOUSUMI GHOSH VS. ORIENTAL INSURANCE COMPANY LIMITED [LAWS(CAL)-2009-5-32] [REFERRED TO]
KALPANA ROY VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(CAL)-2006-9-34] [REFERRED TO]
KALPANA ROY VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(CAL)-2006-9-34] [REFERRED TO]
BHOLA DAS VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2005-1-1] [REFERRED TO]
BHOLA DAS VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2005-1-1] [REFERRED TO]
SUNIL KUMAR VS. INDER SINGH [LAWS(DLH)-2011-9-357] [REFERRED TO]
SUNIL KUMAR VS. INDER SINGH [LAWS(DLH)-2011-9-357] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. GUGULOTH MADHAVI [LAWS(TLNG)-2019-10-163] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. GUGULOTH MADHAVI [LAWS(TLNG)-2019-10-163] [REFERRED TO]
MEENA DEVI VS. NUNU CHAND MAHTO [LAWS(SC)-2022-10-13] [REFERRED TO]
MEENA DEVI VS. NUNU CHAND MAHTO [LAWS(SC)-2022-10-13] [REFERRED TO]
RAM CHANDER AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-5-271] [REFERRED TO]
RAM CHANDER AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-5-271] [REFERRED TO]
GURJEET KAUR VS. MANJEET SINGH [LAWS(P&H)-2016-2-190] [REFERRED TO]
GURJEET KAUR VS. MANJEET SINGH [LAWS(P&H)-2016-2-190] [REFERRED TO]
RISHI PAL VS. SUDHIR SINGH AND ANOTHER [LAWS(P&H)-2015-11-217] [REFERRED TO]
RISHI PAL VS. SUDHIR SINGH AND ANOTHER [LAWS(P&H)-2015-11-217] [REFERRED TO]
SANJAY VERMA VS. HARYANA ROADWAYS [LAWS(SC)-2014-1-63] [REFERRED TO]
SANJAY VERMA VS. HARYANA ROADWAYS [LAWS(SC)-2014-1-63] [REFERRED TO]
MALOTH CHITTEMMA VS. MANAGING DIRECTOR [LAWS(TLNG)-2022-8-56] [REFERRED TO]
MALOTH CHITTEMMA VS. MANAGING DIRECTOR [LAWS(TLNG)-2022-8-56] [REFERRED TO]
VEERAGOTI PADMA VS. VINOD CHOUKSEY [LAWS(TLNG)-2023-3-91] [REFERRED TO]
VEERAGOTI PADMA VS. VINOD CHOUKSEY [LAWS(TLNG)-2023-3-91] [REFERRED TO]
SULTANA BEGUM, NIZAMABAD VS. AHMED HUSSAIN SHAIK, ADILABAD [LAWS(TLNG)-2022-4-51] [REFERRED TO]
SULTANA BEGUM, NIZAMABAD VS. AHMED HUSSAIN SHAIK, ADILABAD [LAWS(TLNG)-2022-4-51] [REFERRED TO]
SULTANA BEGUM, NIZAMABAD VS. AHMED HUSSAIN SHAIK, ADILABAD [LAWS(TLNG)-2022-4-51] [REFERRED TO]
SULTANA BEGUM, NIZAMABAD VS. AHMED HUSSAIN SHAIK, ADILABAD [LAWS(TLNG)-2022-4-51] [REFERRED TO]
MALOTH CHITTEMMA VS. MANAGING DIRECTOR [LAWS(TLNG)-2022-8-56] [REFERRED TO]
MALOTH CHITTEMMA VS. MANAGING DIRECTOR [LAWS(TLNG)-2022-8-56] [REFERRED TO]
GOVIND YADAV VS. NEW INDIA INSURANCE COMPANY LIMITED [LAWS(SC)-2011-11-9] [REFERRED TO]
GOVIND YADAV VS. NEW INDIA INSURANCE COMPANY LIMITED [LAWS(SC)-2011-11-9] [REFERRED TO]
BALRAM PRASAD VS. KUNAL SAHA [LAWS(SC)-2013-10-49] [REFERRED TO]
BALRAM PRASAD VS. KUNAL SAHA [LAWS(SC)-2013-10-49] [REFERRED TO]
SARASWATI BHANDARI VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-11-44] [REFERRED TO]
SARASWATI BHANDARI VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-11-44] [REFERRED TO]
PRADEEP NAGI VS. UTTARANCHAL STATE ROAD TRANSPORT CORPORATION [LAWS(UTN)-2006-4-1] [REFERRED TO]
PRADEEP NAGI VS. UTTARANCHAL STATE ROAD TRANSPORT CORPORATION [LAWS(UTN)-2006-4-1] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. POOJARI SWAMY [LAWS(TLNG)-2019-3-180] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. POOJARI SWAMY [LAWS(TLNG)-2019-3-180] [REFERRED TO]
C.C. WILSON VS. K.V. JAMES [LAWS(KER)-2021-3-265] [REFERRED TO]
C.C. WILSON VS. K.V. JAMES [LAWS(KER)-2021-3-265] [REFERRED TO]
OMANA VS. SHAIBU P.S. [LAWS(KER)-2021-7-20] [REFERRED TO]
OMANA VS. SHAIBU P.S. [LAWS(KER)-2021-7-20] [REFERRED TO]
MAUSMI DEVI & OTHERS VS. PAURI SAMI & OTHERS [LAWS(RAJ)-2015-10-193] [REFERRED TO]
MAUSMI DEVI & OTHERS VS. PAURI SAMI & OTHERS [LAWS(RAJ)-2015-10-193] [REFERRED TO]
DABA PRASAD GHOSH VS. BANWARI LAL [LAWS(P&H)-2004-11-18] [FOLLOWED ON]
DABA PRASAD GHOSH VS. BANWARI LAL [LAWS(P&H)-2004-11-18] [FOLLOWED ON]
S PUSHPA VS. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED [LAWS(MAD)-2018-8-137] [REFERRED TO]
S PUSHPA VS. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED [LAWS(MAD)-2018-8-137] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. PANCHALAI [LAWS(MAD)-2018-8-527] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. PANCHALAI [LAWS(MAD)-2018-8-527] [REFERRED TO]
NATI DEVI AND ANOTHER VS. MAYA DEVI AND OTHERS [LAWS(HPH)-2016-5-89] [REFERRED TO]
NATI DEVI AND ANOTHER VS. MAYA DEVI AND OTHERS [LAWS(HPH)-2016-5-89] [REFERRED TO]
NATI DEVI AND ANOTHER VS. MAYA DEVI AND OTHERS [LAWS(HPH)-2016-5-89] [REFERRED TO]
NATI DEVI AND ANOTHER VS. MAYA DEVI AND OTHERS [LAWS(HPH)-2016-5-89] [REFERRED TO]
YUGAL KISHORE SHARMA & OTHERS VS. SUKH RAI SINGH AND OTHERS [LAWS(HPH)-2016-12-84] [REFERRED TO]
YUGAL KISHORE SHARMA & OTHERS VS. SUKH RAI SINGH AND OTHERS [LAWS(HPH)-2016-12-84] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD., TRICHY VS. PONNURAJ [LAWS(MAD)-2017-3-7] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD., TRICHY VS. PONNURAJ [LAWS(MAD)-2017-3-7] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VS. S MAHARAJA [LAWS(MAD)-2009-6-370] [FOLLOWED ON]
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VS. S MAHARAJA [LAWS(MAD)-2009-6-370] [FOLLOWED ON]
TAMIL NADU STATE TRANSPORT CORPORATION LTD VS. POTHUMPONNU [LAWS(MAD)-2009-8-492] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION LTD VS. POTHUMPONNU [LAWS(MAD)-2009-8-492] [REFERRED TO]
LAKSHMI VS. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION [LAWS(MAD)-2006-9-275] [REFERRED TO]
LAKSHMI VS. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION [LAWS(MAD)-2006-9-275] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SOMA DEVI [LAWS(HPH)-2020-1-120] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SOMA DEVI [LAWS(HPH)-2020-1-120] [REFERRED TO]
BABOO VS. SHIV KUMAR GUPTA [LAWS(UTN)-2004-10-53] [REFERRED TO]
BABOO VS. SHIV KUMAR GUPTA [LAWS(UTN)-2004-10-53] [REFERRED TO]
KAMALDEEP KAUR VS. BALWINDER SINGH [LAWS(P&H)-2005-4-11] [REFERRED TO]
KAMALDEEP KAUR VS. BALWINDER SINGH [LAWS(P&H)-2005-4-11] [REFERRED TO]
RAJESH VS. RAJBIR SINGH [LAWS(SC)-2013-4-124] [REFERRED TO]
RAJESH VS. RAJBIR SINGH [LAWS(SC)-2013-4-124] [REFERRED TO]
BHUKYA VINODA VS. B. VEERASWAMY [LAWS(TLNG)-2022-3-67] [REFERRED TO]
BHUKYA VINODA VS. B. VEERASWAMY [LAWS(TLNG)-2022-3-67] [REFERRED TO]
BHUKYA VINODA VS. B. VEERASWAMY [LAWS(TLNG)-2022-3-67] [REFERRED TO]
BHUKYA VINODA VS. B. VEERASWAMY [LAWS(TLNG)-2022-3-67] [REFERRED TO]
DHARAVATHI BUTCHI RAJU VS. BHUKYA GOPAL [LAWS(TLNG)-2022-3-68] [REFERRED TO]
DHARAVATHI BUTCHI RAJU VS. BHUKYA GOPAL [LAWS(TLNG)-2022-3-68] [REFERRED TO]
NATIONAL INSURANCE CO.LTD. VS. S.KALLIAPPAN [LAWS(MAD)-2016-12-133] [REFERRED TO]
NATIONAL INSURANCE CO.LTD. VS. S.KALLIAPPAN [LAWS(MAD)-2016-12-133] [REFERRED TO]
CLARA ABRAHAM MATHEW VS. T HARENDRANATH [LAWS(MAD)-2007-1-249] [REFERRED TO]
CLARA ABRAHAM MATHEW VS. T HARENDRANATH [LAWS(MAD)-2007-1-249] [REFERRED TO]
T RAVANAN VS. P R SELVARAJ [LAWS(MAD)-2007-4-5] [REFERRED TO]
T RAVANAN VS. P R SELVARAJ [LAWS(MAD)-2007-4-5] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO LTD VS. GOPALAKRISHNAN [LAWS(MAD)-2017-2-503] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO LTD VS. GOPALAKRISHNAN [LAWS(MAD)-2017-2-503] [REFERRED TO]
NATIONAL INSURANCE CO., LTD. VS. MISSO DEVI [LAWS(HPH)-2016-5-133] [REFERRED TO]
NATIONAL INSURANCE CO., LTD. VS. MISSO DEVI [LAWS(HPH)-2016-5-133] [REFERRED TO]
NATIONAL INSURANCE CO., LTD. VS. MISSO DEVI [LAWS(HPH)-2016-5-133] [REFERRED TO]
NATIONAL INSURANCE CO., LTD. VS. MISSO DEVI [LAWS(HPH)-2016-5-133] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LTD. VS. SMT. MANI [LAWS(HPH)-2016-5-231] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LTD. VS. SMT. MANI [LAWS(HPH)-2016-5-231] [REFERRED TO]
SOBANAKUMARI VS. KERALA STATE ROAD TRANS. CORPN. [LAWS(KER)-2021-3-262] [REFERRED TO]
SOBANAKUMARI VS. KERALA STATE ROAD TRANS. CORPN. [LAWS(KER)-2021-3-262] [REFERRED TO]
MEERA P.O. VS. ANANDA P. NAIK [LAWS(KER)-2022-1-149] [REFERRED TO]
MEERA P.O. VS. ANANDA P. NAIK [LAWS(KER)-2022-1-149] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED VS. V.S.SUJATHA [LAWS(KER)-2023-9-82] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED VS. V.S.SUJATHA [LAWS(KER)-2023-9-82] [REFERRED TO]
ANJALI VS. RAGESH [LAWS(KER)-2020-10-419] [REFERRED TO]
ANJALI VS. RAGESH [LAWS(KER)-2020-10-419] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SHIV NARAIN SAHANI [LAWS(PAT)-2006-2-12] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SHIV NARAIN SAHANI [LAWS(PAT)-2006-2-12] [REFERRED TO]
THE SECTION OFFICER, HESCOM LTD. & ORS. VS. SMT. PARAWWA & OTHERS [LAWS(KAR)-2011-4-278] [REFERRED TO]
THE SECTION OFFICER, HESCOM LTD. & ORS. VS. SMT. PARAWWA & OTHERS [LAWS(KAR)-2011-4-278] [REFERRED TO]
SURESH BACHA PUJARI VS. BANDU S CHOUGALA [LAWS(KAR)-2004-9-2] [REFERRED TO]
SURESH BACHA PUJARI VS. BANDU S CHOUGALA [LAWS(KAR)-2004-9-2] [REFERRED TO]
RAJ RANI VS. ORIENTAL INSURANCW CO LTD [LAWS(SC)-2009-5-34] [REFERRED TO]
RAJ RANI VS. ORIENTAL INSURANCW CO LTD [LAWS(SC)-2009-5-34] [REFERRED TO]
KUNIBALA SAHOO VS. JAGAMOHAN MAJHI [LAWS(ORI)-2010-11-47] [REFERRED TO]
KUNIBALA SAHOO VS. JAGAMOHAN MAJHI [LAWS(ORI)-2010-11-47] [REFERRED TO]
MOTI SAGAR AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2016-5-257] [REFERRED TO]
MOTI SAGAR AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2016-5-257] [REFERRED TO]
PARVEEN VS. VIKRAM & OTHERS [LAWS(P&H)-2015-9-449] [REFERRED TO]
PARVEEN VS. VIKRAM & OTHERS [LAWS(P&H)-2015-9-449] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TAKHUBEN RAGHABHAI [LAWS(GJH)-2006-11-90] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TAKHUBEN RAGHABHAI [LAWS(GJH)-2006-11-90] [REFERRED TO]
UNITED INDIA INSURANCE CO VS. BHARTI KANAIYALAL CHAUHAN [LAWS(GJH)-2007-3-9] [REFERRED TO]
UNITED INDIA INSURANCE CO VS. BHARTI KANAIYALAL CHAUHAN [LAWS(GJH)-2007-3-9] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. SITA RAM GARG & ORS [LAWS(DLH)-2015-1-631] [REFERRED]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. SITA RAM GARG & ORS [LAWS(DLH)-2015-1-631] [REFERRED]
ZAHID KHAN VS. ARUN MANDAL AND ORS. [LAWS(DLH)-2015-2-284] [REFERRED TO]
ZAHID KHAN VS. ARUN MANDAL AND ORS. [LAWS(DLH)-2015-2-284] [REFERRED TO]
L.H.OF DECEASED BHARATBHAI BACHUBHAI ALIAS VIRJIBHAI VS. M.H.BHOJAK-OWNER LUXURY BUS NO.GJ-21-T-9660 [LAWS(GJH)-2019-2-154] [REFERRED TO]
L.H.OF DECEASED BHARATBHAI BACHUBHAI ALIAS VIRJIBHAI VS. M.H.BHOJAK-OWNER LUXURY BUS NO.GJ-21-T-9660 [LAWS(GJH)-2019-2-154] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. P.R.S. PRAKASH [LAWS(KAR)-2012-3-88] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. P.R.S. PRAKASH [LAWS(KAR)-2012-3-88] [REFERRED TO]
RAMESH @ RAMNIK GOVABHAI@GOVIND (DECD THRO HEIRS) VS. ALLARAKHA MOHMADBHAI SHEKH [LAWS(GJH)-2018-8-25] [REFERRED TO]
RAMESH @ RAMNIK GOVABHAI@GOVIND (DECD THRO HEIRS) VS. ALLARAKHA MOHMADBHAI SHEKH [LAWS(GJH)-2018-8-25] [REFERRED TO]
VINODBHAI DHUMSINGBHAI VANZARA VS. NATVARBHAI UDESING VANZARA [LAWS(GJH)-2018-10-17] [REFERRED TO]
VINODBHAI DHUMSINGBHAI VANZARA VS. NATVARBHAI UDESING VANZARA [LAWS(GJH)-2018-10-17] [REFERRED TO]
B N KUMAR VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2005-1-90] [REFERRED TO]
B N KUMAR VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2005-1-90] [REFERRED TO]
TARLIKABEN ASHOKBHAI SUTHAR VS. ASHOKKUMAR DATARAM YADAV AND ANOTHER [LAWS(GJH)-2014-8-328] [REFERRED TO]
TARLIKABEN ASHOKBHAI SUTHAR VS. ASHOKKUMAR DATARAM YADAV AND ANOTHER [LAWS(GJH)-2014-8-328] [REFERRED TO]
GSRTC VS. NURMAHMMADBHAI BABUBHAI SHAIKH [LAWS(GJH)-2013-1-19] [REFERRED TO]
GSRTC VS. NURMAHMMADBHAI BABUBHAI SHAIKH [LAWS(GJH)-2013-1-19] [REFERRED TO]
A. SAHAYA JACKULINE KIRUBA VS. R. VEERACHAMY [LAWS(MAD)-2012-8-287] [REFERRED TO]
A. SAHAYA JACKULINE KIRUBA VS. R. VEERACHAMY [LAWS(MAD)-2012-8-287] [REFERRED TO]
E. RAYAPPAN VS. P.K. JALEEL AND ORS. [LAWS(MAD)-2015-3-8] [REFERRED TO]
E. RAYAPPAN VS. P.K. JALEEL AND ORS. [LAWS(MAD)-2015-3-8] [REFERRED TO]
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. VS. KANNAGIDEVI AND ORS. [LAWS(MAD)-2015-8-51] [REFERRED TO]
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. VS. KANNAGIDEVI AND ORS. [LAWS(MAD)-2015-8-51] [REFERRED TO]
SINIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD VS. ADKKI [LAWS(MAD)-2009-6-304] [FOLLOWED ON]
SINIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD VS. ADKKI [LAWS(MAD)-2009-6-304] [FOLLOWED ON]
KISHORE VS. SHAHID SHAH [LAWS(MPH)-2010-8-8] [REFERRED TO]
KISHORE VS. SHAHID SHAH [LAWS(MPH)-2010-8-8] [REFERRED TO]
PRATIBHA @ CHAITANYA VS. PRINCIPAL SHRI ISHAPRABHU EDUCATION SOCIETY ENGLISH MEDIUM SCHOOL, BELAWADI [LAWS(KAR)-2018-6-459] [REFERRED TO]
PRATIBHA @ CHAITANYA VS. PRINCIPAL SHRI ISHAPRABHU EDUCATION SOCIETY ENGLISH MEDIUM SCHOOL, BELAWADI [LAWS(KAR)-2018-6-459] [REFERRED TO]
SANTHARAM P. VS. K. RAVEENDRAN AND ORS. [LAWS(KER)-2015-12-169] [REFERRED TO]
SANTHARAM P. VS. K. RAVEENDRAN AND ORS. [LAWS(KER)-2015-12-169] [REFERRED TO]
CONSERVATOR OF FOREST AND ORS. VS. RAMESHWAR BAITHA AND ORS. [LAWS(JHAR)-2019-7-129] [REFERRED TO]
CONSERVATOR OF FOREST AND ORS. VS. RAMESHWAR BAITHA AND ORS. [LAWS(JHAR)-2019-7-129] [REFERRED TO]
YAMPALA PADMA VS. G. SRI SATYA TRINATHA [LAWS(APH)-2022-10-53] [REFERRED TO]
YAMPALA PADMA VS. G. SRI SATYA TRINATHA [LAWS(APH)-2022-10-53] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. RAMAVATH PAPA [LAWS(APH)-2022-11-34] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. RAMAVATH PAPA [LAWS(APH)-2022-11-34] [REFERRED TO]
TEGACHERLA PULLAMMA VS. M. SUDHAKAR REDDY [LAWS(APH)-2022-8-74] [REFERRED TO]
TEGACHERLA PULLAMMA VS. M. SUDHAKAR REDDY [LAWS(APH)-2022-8-74] [REFERRED TO]
KARRI SUJATHA VS. M.A.SRINIVASA RAO [LAWS(APH)-2022-12-72] [REFERRED TO]
KARRI SUJATHA VS. M.A.SRINIVASA RAO [LAWS(APH)-2022-12-72] [REFERRED TO]
MACHARLA LAKSHMI KANTHAMMA VS. CHAGARLAMUDI SURESH BABU [LAWS(APH)-2023-1-18] [REFERRED TO]
MACHARLA LAKSHMI KANTHAMMA VS. CHAGARLAMUDI SURESH BABU [LAWS(APH)-2023-1-18] [REFERRED TO]
KOLLURI RAJESWARI AND ANOTHER VS. K. ANJANEYULU AND OTHERS [LAWS(APH)-2018-1-64] [REFERRED TO]
KOLLURI RAJESWARI AND ANOTHER VS. K. ANJANEYULU AND OTHERS [LAWS(APH)-2018-1-64] [REFERRED TO]
MOKKAPATI SUJATHA VS. PENUGONDA RAMA SUBBAREDDY [LAWS(APH)-2023-4-42] [REFERRED TO]
MOKKAPATI SUJATHA VS. PENUGONDA RAMA SUBBAREDDY [LAWS(APH)-2023-4-42] [REFERRED TO]
INAGANTI PRAKASA RAO VS. KANDUKURI MARIYA BABU [LAWS(APH)-2023-7-34] [REFERRED TO]
INAGANTI PRAKASA RAO VS. KANDUKURI MARIYA BABU [LAWS(APH)-2023-7-34] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. COMMISSIONER FOR WORKMENS COMPENSATION [LAWS(APH)-2004-10-99] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. COMMISSIONER FOR WORKMENS COMPENSATION [LAWS(APH)-2004-10-99] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. PALAGIRI HASSAN [LAWS(APH)-2004-12-76] [FOLLOWED ON]
NEW INDIA ASSURANCE COMPANY LTD VS. PALAGIRI HASSAN [LAWS(APH)-2004-12-76] [FOLLOWED ON]
CHETAN MALHOTRA VS. LALA RAM [LAWS(DLH)-2016-5-186] [REFERRED TO]
CHETAN MALHOTRA VS. LALA RAM [LAWS(DLH)-2016-5-186] [REFERRED TO]
A. RUPIN MANOHAR VS. MOHD. ANSARI [LAWS(DLH)-2017-8-103] [REFERRED TO]
A. RUPIN MANOHAR VS. MOHD. ANSARI [LAWS(DLH)-2017-8-103] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PRIYANSHU & ORS [LAWS(DLH)-2018-1-147] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PRIYANSHU & ORS [LAWS(DLH)-2018-1-147] [REFERRED TO]
T RANI VS. SULTAN MOHD SHAFIUDDIN [LAWS(APH)-2013-11-158] [REFERRED TO]
T RANI VS. SULTAN MOHD SHAFIUDDIN [LAWS(APH)-2013-11-158] [REFERRED TO]
INDER SAIN JAIN VS. NEW INDIA ASSURANCE COMPANY [LAWS(DLH)-2008-5-207] [REFERRED TO]
INDER SAIN JAIN VS. NEW INDIA ASSURANCE COMPANY [LAWS(DLH)-2008-5-207] [REFERRED TO]
T CHANDRAMATHIAMMA VS. PAPPI S/O SHRI LAL MOHAMAD [LAWS(DLH)-2007-9-437] [REFERRED]
T CHANDRAMATHIAMMA VS. PAPPI S/O SHRI LAL MOHAMAD [LAWS(DLH)-2007-9-437] [REFERRED]
AZAD VS. BARUN BRAHAMACHARI [LAWS(DLH)-2011-3-239] [REFERRED TO]
AZAD VS. BARUN BRAHAMACHARI [LAWS(DLH)-2011-3-239] [REFERRED TO]
R. GOPALAKRISHNAN VS. MANAGER, KARASAKA ROADWAYS PVT. LTD [LAWS(CHH)-2007-9-10] [REFERRED TO]
R. GOPALAKRISHNAN VS. MANAGER, KARASAKA ROADWAYS PVT. LTD [LAWS(CHH)-2007-9-10] [REFERRED TO]
SMT. RAMA BHARDWAJ VS. RAJA RAM VERMA [LAWS(ALL)-2017-5-142] [REFERRED TO]
SMT. RAMA BHARDWAJ VS. RAJA RAM VERMA [LAWS(ALL)-2017-5-142] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. VASUDEO AND OTHERS [LAWS(ALL)-2017-9-198] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. VASUDEO AND OTHERS [LAWS(ALL)-2017-9-198] [REFERRED TO]
PARVEEN BANO VS. NATIONAL INSURANCE CO. LTD. [LAWS(ALL)-2019-12-224] [REFERRED TO]
PARVEEN BANO VS. NATIONAL INSURANCE CO. LTD. [LAWS(ALL)-2019-12-224] [REFERRED TO]
GOPALRAO PUNJAJI GAYKI VS. GOPAL S/O DNYANDEO WAKODE [LAWS(BOM)-2016-1-112] [REFERRED TO]
GOPALRAO PUNJAJI GAYKI VS. GOPAL S/O DNYANDEO WAKODE [LAWS(BOM)-2016-1-112] [REFERRED TO]
KAMLABAI ALIAS MADHUKAR VS. RAHIMUNISSA ABDUL SAMA [LAWS(BOM)-2010-4-129] [REFERRED TO]
KAMLABAI ALIAS MADHUKAR VS. RAHIMUNISSA ABDUL SAMA [LAWS(BOM)-2010-4-129] [REFERRED TO]
PRADEEP NEGI VS. UTTARANCHAL STATE TRANSPORT CORPORATION [LAWS(ALL)-2006-4-36] [REFERRED TO]
PRADEEP NEGI VS. UTTARANCHAL STATE TRANSPORT CORPORATION [LAWS(ALL)-2006-4-36] [REFERRED TO]
BUDIGEPAKA IDDAMMA VS. K. VIJAYA LAXMI [LAWS(TLNG)-2022-2-18] [REFERRED TO]
BUDIGEPAKA IDDAMMA VS. K. VIJAYA LAXMI [LAWS(TLNG)-2022-2-18] [REFERRED TO]
BUDIGEPAKA IDDAMMA VS. K. VIJAYA LAXMI [LAWS(TLNG)-2022-2-18] [REFERRED TO]
BUDIGEPAKA IDDAMMA VS. K. VIJAYA LAXMI [LAWS(TLNG)-2022-2-18] [REFERRED TO]
VAVILALA YUGENDER MAHENDER VS. D RAVI SHANKER [LAWS(TLNG)-2023-4-65] [REFERRED TO]
VAVILALA YUGENDER MAHENDER VS. D RAVI SHANKER [LAWS(TLNG)-2023-4-65] [REFERRED TO]
MOHD. NIZAMUDDIN VS. SYED JHAHANGIR HUSSAIN [LAWS(TLNG)-2022-9-19] [REFERRED TO]
MOHD. NIZAMUDDIN VS. SYED JHAHANGIR HUSSAIN [LAWS(TLNG)-2022-9-19] [REFERRED TO]
MOHD. NIZAMUDDIN VS. SYED JHAHANGIR HUSSAIN [LAWS(TLNG)-2022-9-19] [REFERRED TO]
MOHD. NIZAMUDDIN VS. SYED JHAHANGIR HUSSAIN [LAWS(TLNG)-2022-9-19] [REFERRED TO]
MISHRILAL VS. SHIV KUMAR GUPTA [LAWS(UTN)-2004-10-1] [REFERRED TO]
MISHRILAL VS. SHIV KUMAR GUPTA [LAWS(UTN)-2004-10-1] [REFERRED TO]
ASHOK KUMAR & ANR. ETC. VS. STATE OF HARYANA [LAWS(SC)-2016-2-86] [REFERRED TO]
ASHOK KUMAR & ANR. ETC. VS. STATE OF HARYANA [LAWS(SC)-2016-2-86] [REFERRED TO]
SHASHIKALA AND ORS. VS. GANGALAKSHMAMMA AND ORS. [LAWS(SC)-2015-3-37] [REFERRED TO]
SHASHIKALA AND ORS. VS. GANGALAKSHMAMMA AND ORS. [LAWS(SC)-2015-3-37] [REFERRED TO]
APSRTC VS. M RAMADEVI [LAWS(SC)-2008-1-16] [REFERRED TO]
APSRTC VS. M RAMADEVI [LAWS(SC)-2008-1-16] [REFERRED TO]
SMT. SANTA AND ORS. VS. UNITED INDIA INSURANCE CO. LTD. & ANR. [LAWS(RAJ)-2016-3-110] [REFERRED TO]
SMT. SANTA AND ORS. VS. UNITED INDIA INSURANCE CO. LTD. & ANR. [LAWS(RAJ)-2016-3-110] [REFERRED TO]
BRIJ LAL AND ANOTHER VS. VINOD KUMAR AND ANOTHER [LAWS(P&H)-2017-9-161] [REFERRED TO]
BRIJ LAL AND ANOTHER VS. VINOD KUMAR AND ANOTHER [LAWS(P&H)-2017-9-161] [REFERRED TO]
SANTOSH VS. SURENDER [LAWS(P&H)-2017-2-66] [REFERRED TO]
SANTOSH VS. SURENDER [LAWS(P&H)-2017-2-66] [REFERRED TO]
DHANALAKSHMI VS. R.PANNEERSELVAM [LAWS(MAD)-2017-7-46] [REFERRED TO]
DHANALAKSHMI VS. R.PANNEERSELVAM [LAWS(MAD)-2017-7-46] [REFERRED TO]
MR. DILIP SHARMA VS. MR. SHRAWAN DOGRA [LAWS(HPH)-2016-1-3] [REFERRED TO]
MR. DILIP SHARMA VS. MR. SHRAWAN DOGRA [LAWS(HPH)-2016-1-3] [REFERRED TO]
National Insurance Company LTD VS. Rani [LAWS(MAD)-2003-10-13] [REFERRED TO]
National Insurance Company LTD VS. Rani [LAWS(MAD)-2003-10-13] [REFERRED TO]
SECTION OFFICER HESCOM LTD VS. PARAWWA [LAWS(KAR)-2011-4-38] [REFERRED TO]
SECTION OFFICER HESCOM LTD VS. PARAWWA [LAWS(KAR)-2011-4-38] [REFERRED TO]
R MOORTHI VS. K PRABUKUMAR [LAWS(MAD)-2019-2-74] [REFERRED TO]
R MOORTHI VS. K PRABUKUMAR [LAWS(MAD)-2019-2-74] [REFERRED TO]
SANTHA DEVI VS. M.SELVAM [LAWS(MAD)-2019-1-362] [REFERRED TO]
SANTHA DEVI VS. M.SELVAM [LAWS(MAD)-2019-1-362] [REFERRED TO]
M KANNAN VS. A PANDIAN NATIONAL INSURANCE COMPANY LTD [LAWS(MAD)-2010-1-21] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY, KANYAKUMARI DISTRICT VS. SIVASUNDARAVADIVU [LAWS(MAD)-2010-3-711] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY, KANYAKUMARI DISTRICT VS. SIVASUNDARAVADIVU [LAWS(MAD)-2010-3-711] [REFERRED TO]
AMUTHA VS. M MUTHUSWAMY [LAWS(MAD)-2010-4-452] [REFERRED TO]
AMUTHA VS. M MUTHUSWAMY [LAWS(MAD)-2010-4-452] [REFERRED TO]
M KANNAN VS. A PANDIAN NATIONAL INSURANCE COMPANY LTD [LAWS(MAD)-2010-1-21] [REFERRED TO]
BABU VS. PROGRESSIVE ENGINEERING CONSTRUCTION LTD [LAWS(MPH)-2005-9-2] [RELIED ON]
BABU VS. PROGRESSIVE ENGINEERING CONSTRUCTION LTD [LAWS(MPH)-2005-9-2] [RELIED ON]
NATIONAL INSURANCE COMPANY LTD VS. KAUSHALYA SARDARIN [LAWS(JHAR)-2003-9-140] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. KAUSHALYA SARDARIN [LAWS(JHAR)-2003-9-140] [REFERRED TO]
AHMEDABAD MUNICIPAL TRANSPORT SERVICE VS. MINOR RITABEN RAVJIBHAI VAGHRITHRO FATHER & GUARDIAN-RAVJI [LAWS(GJH)-2008-12-191] [REFERRED TO]
AHMEDABAD MUNICIPAL TRANSPORT SERVICE VS. MINOR RITABEN RAVJIBHAI VAGHRITHRO FATHER & GUARDIAN-RAVJI [LAWS(GJH)-2008-12-191] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MUNNIBEN [LAWS(GJH)-2008-2-73] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MUNNIBEN [LAWS(GJH)-2008-2-73] [REFERRED TO]
DEVPALSINH @ LALA DEVENDRASINH CHAUHAN VS. SANDIPKUMAR RAMKISHORBHAI PATHAK (DELETED) [LAWS(GJH)-2018-10-265] [REFERRED TO]
DEVPALSINH @ LALA DEVENDRASINH CHAUHAN VS. SANDIPKUMAR RAMKISHORBHAI PATHAK (DELETED) [LAWS(GJH)-2018-10-265] [REFERRED TO]
LEGAL HEIRS OF DECD. JASHUJI @ JASHWANTBHAI KANUJI VIHOL VS. ANANTKUMAR B. PATEL [LAWS(GJH)-2018-10-86] [REFERRED TO]
LEGAL HEIRS OF DECD. JASHUJI @ JASHWANTBHAI KANUJI VIHOL VS. ANANTKUMAR B. PATEL [LAWS(GJH)-2018-10-86] [REFERRED TO]
Prakash P.R.S. S/o Rama Rao VS. United India Insurance Company Limited [LAWS(KAR)-2012-3-216] [REFERRED TO]
Prakash P.R.S. S/o Rama Rao VS. United India Insurance Company Limited [LAWS(KAR)-2012-3-216] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. CHAMAN LAL GHAI & OTHERS [LAWS(DLH)-2012-9-593] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. CHAMAN LAL GHAI & OTHERS [LAWS(DLH)-2012-9-593] [REFERRED TO]
NATIONAL INSURANCE CO LTD. VS. SALMA FARHEEN AND ORS. [LAWS(DLH)-2015-2-265] [REFERRED TO]
NATIONAL INSURANCE CO LTD. VS. SALMA FARHEEN AND ORS. [LAWS(DLH)-2015-2-265] [REFERRED TO]
NASIMBANU WD O SIRAJUDDIN AMRUDDIN KAZI VS. RAMJIBHAI BACHUBHAI AHIR [LAWS(GJH)-2005-2-75] [REFERRED TO]
NASIMBANU WD O SIRAJUDDIN AMRUDDIN KAZI VS. RAMJIBHAI BACHUBHAI AHIR [LAWS(GJH)-2005-2-75] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. TARULATA GOGOI [LAWS(GAU)-2022-1-93] [REFERRED TO]
SURPAL VESTABHAI BHABOR VS. MUSABHAI AHMEDBHAI KANUGA [LAWS(GJH)-2006-9-46] [REFERRED TO]
SURPAL VESTABHAI BHABOR VS. MUSABHAI AHMEDBHAI KANUGA [LAWS(GJH)-2006-9-46] [REFERRED TO]
MOHAMMAD ASHRAF RATHER VS. UNION OF INDIA AND OTHERS [LAWS(J&K)-2017-10-17] [REFERRED TO]
MOHAMMAD ASHRAF RATHER VS. UNION OF INDIA AND OTHERS [LAWS(J&K)-2017-10-17] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. TARULATA GOGOI [LAWS(GAU)-2022-1-93] [REFERRED TO]
HIMACHAL ROAD TRANSPORT CORPORATION VS. HARK BAHADUR [LAWS(HPH)-2007-7-2] [REFERRED TO]
HIMACHAL ROAD TRANSPORT CORPORATION VS. HARK BAHADUR [LAWS(HPH)-2007-7-2] [REFERRED TO]
CHHAYA PRAKASHRAO BANKAR VS. SACHIN AMBADAS THOSARE [LAWS(BOM)-2019-10-57] [REFERRED TO]
CHHAYA PRAKASHRAO BANKAR VS. SACHIN AMBADAS THOSARE [LAWS(BOM)-2019-10-57] [REFERRED TO]
AHMADABAD MUNICIPAL CORPORATION VS. SARJITABEN RAJUBHAI INDREKAR [LAWS(GJH)-2022-6-1368] [REFERRED TO]
AHMADABAD MUNICIPAL CORPORATION VS. SARJITABEN RAJUBHAI INDREKAR [LAWS(GJH)-2022-6-1368] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. MANMOHAN SINGH BHOMRAH [LAWS(GAU)-2008-1-15] [REFERRED TO]
STATE OF ARUNACHAL PRADESH VS. MANMOHAN SINGH BHOMRAH [LAWS(GAU)-2008-1-15] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SHAIK SALIMOON AND ORS. [LAWS(APH)-2019-7-53] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SHAIK SALIMOON AND ORS. [LAWS(APH)-2019-7-53] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. A.MANJULA [LAWS(APH)-2023-3-66] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. A.MANJULA [LAWS(APH)-2023-3-66] [REFERRED TO]
B JYOTHI NIRMALA JYOTHI 5 ORS VS. P SWARNALATHA ANR [LAWS(APH)-2020-6-10] [REFERRED TO]
B JYOTHI NIRMALA JYOTHI 5 ORS VS. P SWARNALATHA ANR [LAWS(APH)-2020-6-10] [REFERRED TO]
Agnuru Jaya Ramulu VS. Mohammed Afzal Miyan [LAWS(APH)-2004-9-85] [REFERRED TO]
Agnuru Jaya Ramulu VS. Mohammed Afzal Miyan [LAWS(APH)-2004-9-85] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JOGA APPALA NARASAMMA [LAWS(APH)-2010-7-14] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JOGA APPALA NARASAMMA [LAWS(APH)-2010-7-14] [REFERRED TO]
DULAM SRINIVASULU REDDY AND ORS. VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS. [LAWS(APH)-2014-3-199] [REFERRED TO]
DULAM SRINIVASULU REDDY AND ORS. VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS. [LAWS(APH)-2014-3-199] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. S. RAJYA LAKSHMI [LAWS(APH)-2014-6-20] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. S. RAJYA LAKSHMI [LAWS(APH)-2014-6-20] [REFERRED TO]
APPARAJU SOBHA RANI VS. MIDIYAM RAMA RAO [LAWS(APH)-2014-1-31] [REFERRED TO]
APPARAJU SOBHA RANI VS. MIDIYAM RAMA RAO [LAWS(APH)-2014-1-31] [REFERRED TO]
R.RADHIKA VS. A.P.S.R.T.C [LAWS(APH)-2013-11-65] [REFERRED TO]
R.RADHIKA VS. A.P.S.R.T.C [LAWS(APH)-2013-11-65] [REFERRED TO]
JIVAS GAONKAR VS. SUSHMITA [LAWS(BOM)-2021-9-347] [REFERRED TO]
JIVAS GAONKAR VS. SUSHMITA [LAWS(BOM)-2021-9-347] [REFERRED TO]
CHINU RANI BALO VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2008-6-66] [REFERRED TO]
CHINU RANI BALO VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2008-6-66] [REFERRED TO]
JENALI VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-8-33] [REFERRED TO]
JENALI VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-8-33] [REFERRED TO]
ANIMA ROY VS. UNITED INDIA INSURANCE CO LTD [LAWS(CAL)-2005-4-16] [REFERRED TO]
ANIMA ROY VS. UNITED INDIA INSURANCE CO LTD [LAWS(CAL)-2005-4-16] [REFERRED TO]
DIWAN SINGH VS. HEERA BALLABH PANDEY [LAWS(ALL)-2006-11-68] [REFERRED TO]
DIWAN SINGH VS. HEERA BALLABH PANDEY [LAWS(ALL)-2006-11-68] [REFERRED TO]
RITU VS. REGIONAL MANAGER [LAWS(DLH)-2012-12-294] [REFERRED TO]
RITU VS. REGIONAL MANAGER [LAWS(DLH)-2012-12-294] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. BAL KISHAN PAWAR AND ORS [LAWS(DLH)-2012-5-779] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. BAL KISHAN PAWAR AND ORS [LAWS(DLH)-2012-5-779] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. BAL KISHAN PAWAR AND ORS [LAWS(DLH)-2012-5-779] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. BAL KISHAN PAWAR AND ORS [LAWS(DLH)-2012-5-779] [REFERRED]
CHITRA CHINTAMAN KOLEKAR VS. GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2013-9-53] [REFERRED TO]
CHITRA CHINTAMAN KOLEKAR VS. GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2013-9-53] [REFERRED TO]
SANTI HAZRA VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(CAL)-2014-9-131] [REFERRED TO]
SANTI HAZRA VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(CAL)-2014-9-131] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SUSHMA GUPTA AND OTHERS [LAWS(ALL)-2017-12-120] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SUSHMA GUPTA AND OTHERS [LAWS(ALL)-2017-12-120] [REFERRED TO]
UNION OF INDIA VS. RAJIV KUMAR SRIVASTAVA [LAWS(ALL)-2017-8-204] [REFERRED TO]
UNION OF INDIA VS. RAJIV KUMAR SRIVASTAVA [LAWS(ALL)-2017-8-204] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. NANHON AND ORS. [LAWS(ALL)-2015-5-350] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. NANHON AND ORS. [LAWS(ALL)-2015-5-350] [REFERRED TO]