Referred Judgements :-

AMAR SINGH V. EMPEROR [REFERRED]
KANTA PRASHAD RIZAK RAM VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED]
VAIKUNTAM CHANDRAPPA VS. STATE OF ANDHRA PRADESH [REFERRED]
BUDHSEN VS. STATE OF UTTAR PRADESH [REFERRED]
JADUNATH SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
STATE OF UTTAR PRADESH VS. RAJJU [REFERRED]
SHEIKH HASIB ALIAS TABARAK VS. STATE OF BIHAR [REFERRED]
RAMESHWAR SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED]
DHARAMVIR VS. STATE OF MADHYA PRADESH [REFERRED]
GOLAM ALIAS GOLAM MALLICK VS. STATE OF WEST BENGAL [REFERRED]
RAM SIA RAM VS. STATE OF UTTAR PRADESH [REFERRED]
MEHTAB SINGH VS. STATE OF MADHYA PRADESH [REFERRED]
KANAN VS. STATE OF KERALA [REFERRED]
MOHANLAL GANGARAM GEHANI VS. STATE OF MAHARASHTRA [REFERRED]
BOLLAVARAM PEDDA NARSI REDDY VS. STATE OF ANDHRA PRADESH [REFERRED]
STATE OF MAHARASHTRA VS. SUKHDEVSINGH:SUKHDEV SINGH ALIAS SUKHA [REFERRED]
JASPAL SINGH ALIAS PALI DARSHAN SINGH VS. STATE OF PUNJAB [REFERRED]
RAJU ALIAS RAJENDRA RAJYA ALIAS RAJU VS. STATE OF MAHARASHTRA [REFERRED]
SURENDRA NARAIN ALIAS MUNNA PANDEY VS. STATE OF UTTAR PRADESH [REFERRED]
RONNY ALIAS RONALD JAMES ALWARIS VS. STATE OF MAHARASHTRA [REFERRED]
GEORGE VS. STATE OF KERALA [REFERRED]
RAVINDRA ALIAS RAVI BANSI GOHAR KISHORE AMARSINGH MAHESHKAR VS. STATE OF MAHARASHTRA [REFERRED]
RAJESH GOVIND JAGESHA VS. STATE OF MAHARASHTRA [REFERRED]
STATE OF HIMACHAL PRADESH VS. LEKH RAJ [REFERRED]
RAMANBHAI NARANBHAI PATEL VS. STATE OF GUJARAT [REFERRED]
STATE OF U P VS. JAGNOO [REFERRED]
TEK CHAND VS. STATE [REFERRED]
STATE VS. DHANPAT CHAMARA [REFERRED]

Cited Judgements :-

NOORAHAMMAD AND ORS VS. STATE OF KARNATAKA [LAWS(SC)-2016-2-5] [REFERRED TO]
JARAPALA DEEPALA ALIAS BABU RAO VS. STATE OF A P [LAWS(APH)-2005-9-113] [REFERRED TO]
ARAB SK VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2015-6-61] [REFERRED TO]
GYAN SINGH AND ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2017-1-335] [REFERRED TO]
LALLOO RAJA RAM SHAMBHOO NATH JAWAHAR LAL VS. STATE OF U P [LAWS(ALL)-2005-1-8] [REFERRED TO]
DAROGA SINGH ALIAS SHRI KRISHNA SINGH RAJESHWAR UPADHYAY AND PREM SINGH ALIAS PREM BAHADUR SINGH PINTOO SINGH VS. STATE OF U P [LAWS(ALL)-2005-1-50] [REFERRED TO]
INDER SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-5-18] [REFERRED TO]
JAYANTA KALAI VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-6] [REFERRED TO]
SURESH VS. STATE OF KERALA [LAWS(KER)-2002-11-56] [REFERRED TO]
HARIPADA PAUL VS. STATE OF TRIPURA [LAWS(GAU)-2012-4-94] [REFERRED TO]
BHAGWAN @ MAHARU RAGHO KOLI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-92] [REFERRED TO]
DINESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-265] [REFERRED TO]
PANKAJ ALIAS PAKO ALIAS LAMBU RAMI VS. STATE OF GUJARAT [LAWS(GJH)-2009-8-70] [REFERRED TO]
VIKRAM AND ORS. VS. STATE [LAWS(DLH)-2015-10-125] [REFERRED TO]
JITESH @ TIE VS. STATE [LAWS(DLH)-2014-2-166] [REFERRED TO]
RIJAUL KARIM VS. STATE (GNCT OF DELHI) [LAWS(DLH)-2014-1-167] [REFERRED TO]
BINDESHWARI PASWAN AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-6-55] [REFERRED TO]
MOHD. NAUSHAD VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(SC)-2023-7-26] [REFERRED TO]
SABU VS. STATE OF KERALA [LAWS(KER)-2023-2-132] [REFERRED TO]
RAMANDEEP SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-5-103] [REFERRED TO]
VINOD KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-4-41] [REFERRED TO]
AJISH VS. STATE OF KERALA [LAWS(KER)-2017-10-81] [REFERRED TO]
CHANDRAN VS. STATE OF KERALA [LAWS(KER)-2013-7-152] [REFERRED TO]
SOYEBBHAI YUSUFBHAI BHARANIA AND OTHERS VS. STATE OF GUJARAT [LAWS(SC)-2017-3-114] [REFERRED TO]
PARTIES NAME RAM BHAWAN @ LALLOO VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-60] [REFERRED TO]
IN REFERENCE, RECEIVED FROM LEARNED FIRST ADDITION VS. RAMESH, S/O GHASIRAM KHATI [LAWS(MPH)-2016-3-123] [REFERRED]
PELIYAN VS. STATE REP BY THE INSPECTOR OF POLICE [LAWS(MAD)-2011-8-207] [REFERRED TO]
JITENDAR PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-157] [REFERRED TO]
S H O VS. Subramani ALIAS Jeeva ALIAS Kullajeeva [LAWS(MAD)-2005-2-83] [REFERRED TO]
MURALLI VS. STATE OF KERALA [LAWS(KER)-2003-5-25] [REFERRED TO]
MOHAR SINGH VS. STATE OF M P [LAWS(MPH)-2011-8-23] [REFERRED TO (PARA 7) 2.]
OM PRAKASH ALIAS DHAKKADI VS. STATE OF M P [LAWS(MPH)-2013-9-437] [REFERRED]
RAJUBHAI DHAMIRBHAI BARIA VS. STATE OF GUJARAT [LAWS(BOM)-2012-7-241] [REFERRED TO (PARA 33). 8.]
MANGAROO VS. STATE OF U P [LAWS(ALL)-2005-9-55] [REFERRED TO]
RAKESH SARAHA VS. STATE [LAWS(DLH)-2007-12-36] [REFERRED TO]
RAMESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2015-10-33] [REFERRED TO]
MAHENDER SINGH@MUNNA VS. STATE GOVT NCT OF DELHI [LAWS(DLH)-2014-4-380] [REFERRED TO]
KASHMIRSINGH MOHANSINGH LATHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-2-56] [REFERRED TO]
SURDAS BALKRISHNA KIRGAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-4] [REFERRED TO]
RAKESH @ PINTYA RAMESH RANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-3] [REFERRED TO]
ASIF @ SHABBU VS. STATE [LAWS(DLH)-2014-5-221] [REFERRED TO]
RABINDRA KUMAR PAL ALIAS DARA SINGH VS. REPUBLIC OF INDIA [LAWS(SC)-2011-1-114] [REFERRED TO]
CHANDAN CHAUDHRY VS. STATE OF BIHAR [LAWS(PAT)-2019-10-73] [REFERRED TO]
STATE OF BIHAR VS. BACHESH KUMAR SINGH [LAWS(PAT)-2021-5-48] [REFERRED TO]
STATE OF BIHAR VS. DUKHAN KAHAR [LAWS(PAT)-2021-5-67] [REFERRED TO]
MANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2010-1-269] [REFERRED TO]
Umapathy VS. State [LAWS(MAD)-2006-1-23] [REFERRED TO]
RABINDRA BARIK VS. STATE OF ODISHA [LAWS(ORI)-2018-8-50] [REFERRED TO]
PANIA GADA VS. STATE OF ODISHA [LAWS(ORI)-2021-10-7] [REFERRED TO]
BAIJU @ VIJAY S/O BADRI GADERIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-230] [REFERRED TO]
BHARAT SINGH VS. STATE OF M.P. [LAWS(MPH)-2017-3-94] [REFERRED TO]
KALYAN VS. STATE OF M. P. [LAWS(MPH)-2022-5-45] [REFERRED TO]
SIVAKUTTY @ BOMMA VS. STATE OF KERALA [LAWS(KER)-2012-1-137] [REFERRED TO]
KARAM SINGH BEDIA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-151] [REFERRED TO]
STATE OF TRIPURA VS. ASHOK DEBBARMA @ ACHAK DEB-BARMA [LAWS(GAU)-2012-9-37] [REFERRED TO]
RECEIVED FROM LEARNED FIRST ADDITIONAL SESSIONS JUDGE,ASHTA, SEHORE (M.P.) VS. RAMESH [LAWS(MPH)-2016-3-106] [REFERRED]
MOHAR SINGH VS. STATE OF M P [LAWS(MPH)-2011-3-21] [REFERRED TO]
SADAAB@ SHAMSHAD VS. STATE [LAWS(DLH)-2014-3-281] [REFERRED TO]
JALIL ALI MOLLAH VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-8-54] [REFERRED TO]
RAJESH DHANAJI DHONDI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-44] [REFERRED TO]
MANOJ TOMAR @ LALA VS. STATE [LAWS(DLH)-2012-3-701] [REFERRED TO]
GIRISH SHIRODKAR VS. STATE [LAWS(BOM)-2020-9-182] [REFERRED TO]
SHAILENDRA ZALU SAHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-8-59] [REFERRED TO]
ANAND SONI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-12-22] [REFERRED TO]
PANDHARI LAXMAN SHENDGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-288] [REFERRED TO]
RAYA S O GOPAL MOON VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-14] [REFERRED TO]
AMARJEET @ MINTO VS. STATE [LAWS(DLH)-2014-5-288] [REFERRED TO]
GUJRA KARMALI VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-4-67] [REFERRED TO]
DASHRATH MURMU VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-164] [REFERRED TO]
STATE OF J&K VS. SHAM SUNDER [LAWS(J&K)-2023-4-40] [REFERRED TO]
SARNAM & ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-77] [REFERRED TO]
MOHD HANIF VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-11-23] [REFERRED TO]
GULI BEHERA VS. STATE OF ORISSA [LAWS(ORI)-2017-9-100] [REFERRED TO]
MANISH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-61] [REFERRED TO]
DEEPAK @ WIRELESS VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-9-23] [REFERRED TO]
STATE OF RAJASTHAN VS. DAUD KHAN [LAWS(SC)-2015-11-1] [REFERRED TO]
PRAVIN NARAYAN KHOLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-392] [REFERRED TO]
RAM SEWAK VS. STATE OF U.P. [LAWS(ALL)-2022-9-111] [REFERRED TO]
DEB KUMAR GUPTA VS. TATU SK. [LAWS(CAL)-2022-3-148] [REFERRED TO]
GUNDLA RAMESH ALIAS GOLLA RAMESH VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2002-12-137] [REFERRED TO]
SON KALI AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-419] [REFERRED]
RAMESH TIWARI VS. STATE OF U P [LAWS(ALL)-2014-12-50] [REFERRED TO]
KIRAN CHANDRAKANT OVHAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-204] [REFERRED TO]
SUHAIL VS. PETER SHYJU [LAWS(KER)-2023-3-163] [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2013-10-7] [REFERRED TO]
PADAMNATH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-9-87] [REFERRED TO]
MOHD. HANIF AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-11-68] [REFERRED TO]
KUNAL PANCHAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-1-67] [REFERRED TO]
HARJENDRA SINGH ALIAS BABA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-11-83] [REFERRED TO]
MANOJ RAI AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-38] [REFERRED TO]
AKBAR ALI @ MD SENTU, S/O WAHAB ALI VS. STATE OF SIKKIM [LAWS(SIK)-2016-11-8] [REFERRED TO]
ALUMALAI VS. STATE [LAWS(MAD)-2005-6-136] [REFERRED TO]
KARUMALAIYAN ALIAS ANNADURAI VS. STATE [LAWS(MAD)-2003-3-138] [REFERRED TO]
SAJEEVAN VS. STATE OF KERALA [LAWS(KER)-2012-10-493] [REFERRED TO]
SUKHBIR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2011-1-34] [REFERRED TO]
VASANT SAMPAT DUPARE VS. STATE OF MAHARASHTRA [LAWS(SC)-2014-11-75] [REFERRED TO]
KISHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-12-27] [REFERRED TO]
STATE THROUGH NCT OF DELHI VS. SURENDER KUMAR @PAPPEY [LAWS(DLH)-2019-12-192] [REFERRED TO]
MURUGAN VS. STATE [LAWS(MAD)-2008-3-163] [REFERRED TO]
IMRAN AND ORS. VS. STATE [LAWS(DLH)-2015-4-178] [REFERRED TO]
BIVEESH VS. STATE OF KERALA [LAWS(KER)-2019-10-63] [REFERRED TO]
NAZIM KHAN ALIAS GUDDU VS. STATE [LAWS(DLH)-2014-5-122] [REFERRED TO]
SURESH PANGA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-93] [REFERRED TO]
HARPAL SINGH @ HARBABU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-168] [REFERRED TO]
NARESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2019-4-18] [REFERRED TO]
KEWAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-61] [REFERRED TO]
MAHENDRA ADIWASI VS. STATE OF MP [LAWS(MPH)-2018-5-98] [REFERRED TO]
SURAJ NATH S/O RATANLAL NATH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-93] [REFERRED TO]
KANHA VS. STATE OF M P [LAWS(MPH)-2018-8-51] [REFERRED TO]
HEERA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-195] [REFERRED TO]
KALAPPA @ KALA @ RAVI S/O LATE MUNIVENKATAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-9] [REFERRED TO]
PRABHUNATH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-8-42] [REFERRED TO]
PRABHUNATH SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-8-42] [REFERRED TO]
ARUMALAIYAN @ ANNADURAI AND OTHERS VS. STATE BY INSPECTOR OF POLICE, KEERAITHURAL P.S., MADURAI [LAWS(MAD)-2003-3-268] [REFERRED TO]
A Babu VS. State [LAWS(MAD)-2004-12-85] [REFERRED TO]
JAYANTA KALAI VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-22] [REFERRED TO]
SHAIKH HARUN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-363] [REFERRED TO]
RAJNISH PURUSHOTTAM POGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-123] [REFERRED TO]
SUSHIL ARORA VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2017-12-166] [REFERRED TO]
ASHISH WINDWANI VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-10-115] [REFERRED TO]
MOHD ISRAR QURESHI VS. STATE [LAWS(DLH)-2014-2-13] [REFERRED TO]
BHAWNA GARG VS. STATE [LAWS(DLH)-2014-2-112] [REFERRED TO]
SALIM @ NAJU VS. STATE [LAWS(DLH)-2013-9-273] [REFERRED TO]
BHOORA KHAN @ BHALU VS. STATE OF U.P. [LAWS(ALL)-2016-7-125] [REFERRED]
BHURA SINGH AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-4-126] [REFERRED TO]
RAMU VS. STATE [LAWS(RAJ)-2013-9-374] [REFERRED]
BALWANT SHAH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-64] [REFERRED TO]
A NATARAJAN VS. ASSISTANT DIRECTOR (QUALITY CONTROL), DEPARTMENT OF AGRICULTURE [LAWS(MAD)-2011-12-265] [REFERRED]
VIRENDER SINGH ALIAS NANHA VS. STATE OF HARYANA [LAWS(P&H)-2005-7-119] [REFERRED TO]
BEENA VS. SUPERINTENDENT CENTRAL PRISON [LAWS(MAD)-2010-8-118] [REFERRED TO]
DHEERAJ AND SANDEEP VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-135] [REFERRED TO]
BHUPENDRA SINGH VS. STATE OF MP [LAWS(MPH)-2018-2-199] [REFERRED TO]
SAHEBKHA KARIMKHA MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2018-3-82] [REFERRED TO]
MUKUND KACCHAP VS. STATE OF BIHAR (NOW JHARKHAND) [LAWS(JHAR)-2019-5-90] [REFERRED TO]
ASHOK KUMAR VS. STATE REP. BY INSPECTOR OF POLICE [LAWS(MAD)-2022-3-95] [REFERRED TO]
STATE AND ORS. VS. STATE OF KERALA [LAWS(KER)-2007-4-258] [REFERRED TO]
MANGAL DEB BARMA VS. STATE OF TRIPURA [LAWS(GAU)-2009-9-32] [REFERRED TO]
Yasuddin VS. Inspector of Police [LAWS(MAD)-2004-10-93] [REFERRED TO]
PADHAKUMAR VS. STATE [LAWS(MAD)-2020-2-398] [REFERRED TO]
SAFDAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-5-61] [REFERRED TO]
MOHAMMAD AKRAM VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-7-168] [REFERRED TO]
RABINDRA KUMAR PAL ALIAS DARA SINGH VS. REPUBLIC OF INDIA [LAWS(SC)-2010-1-11] [REFERRED TO]
DASTAGIR SAB VS. STATE OF KARNATAKA [LAWS(SC)-2004-1-11] [REFERRED TO]
STATE OF BIHAR VS. KRISHNA BIHARI SINGH @ KRISHNA SINGH [LAWS(PAT)-2010-3-227] [REFERRED TO]
STATE THROUGH REFERENCE VS. RAM SINGH [LAWS(DLH)-2014-3-175] [REFERRED TO]
STATE OF GOA VS. RIZWAN SOFIK SAIFI [LAWS(BOM)-2020-5-117] [REFERRED TO]
STATE VS. SURENDER KUMAR @PAPPEY [LAWS(DLH)-2019-12-165] [REFERRED TO]
MAJHAR NASHIR SHAIKH AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-30] [REFERRED TO]
SABHA SHANKAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2014-11-279] [REFERRED TO]
UMESH KUMAR MISHRA S/O RADHEY SHYAM VS. STATE [LAWS(ALL)-2021-10-90] [REFERRED TO]
Sakra Oraon VS. State of Jharkhand [LAWS(JHAR)-2013-2-135] [REFERRED TO]
MUKESH MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-52] [REFERRED TO]
ABRAR VS. STATE NCT OF DELHI [LAWS(DLH)-2015-5-146] [REFERRED TO]
JUMME KHAN VS. STATE OF HARYANA [LAWS(P&H)-2003-2-9] [REFERRED TO]
STATE OF H P VS. SANTOSH KUMAR [LAWS(HPH)-2010-11-27] [REFERRED TO]
PREJITH @ OMANAKUTTAN VS. STATE OF KERALA [LAWS(KER)-2016-2-183] [REFERRED TO]
GURMEET VS. STATE OF HARYANA [LAWS(P&H)-2016-1-7] [REFERRED TO]
SUBHASH KRISHNAN VS. STATE OF GOA [LAWS(SC)-2012-8-26] [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [LAWS(SC)-2014-3-4] [REFERRED TO]
SHYAM SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-91] [REFERRED TO]
RAJU AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-5-185] [REFERRED TO]