Referred Judgements :-

RAI CHARAN MANDAL V. BISWANATH MANDAL [REFERRED]
MAHANTH HARIHAR GIR V. KARU LAL AND OTHERS [REFERRED]
BHAGWAN DASS CHOPRA VS. UNITED BANK OF INDIA [REFERRED]
STATE OF ORISSA ORISSA MINING CORPORATION KLOCKNER AND COMPANY VS. KLOCKNER AND COMPANY:KLOCKNER AND COMPANY:ORISSA MINING CORPORATION LIMITED [REFERRED]
DHURANDHAR PRASAD SINGH VS. JAI PRAKASH UNIVERSITY [REFERRED]

Cited Judgements :-

YASHWANT MOTIRAM PATEL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-6-94] [REFERRED TO]
S VENKATARAMAN ALIAS BALAJI VS. KANAKADHARAN [LAWS(MAD)-2010-9-443] [REFERRED TO]
NISHIKANT SUKERKAR VS. GOVERNMENT OF INDIA [LAWS(BOM)-2003-7-176] [REFERRED TO]
RAMASAMY GOUNDER VS. SIVASUBRAMANIAN [LAWS(MAD)-2014-7-19] [REFERRED TO]
ANAND SINGH AND ORS. VS. UMESH SINGH AND ORS. [LAWS(ALL)-2015-3-193] [REFERRED TO]
SUMITRA GUPTA VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2015-5-282] [REFERRED TO]
BALJINDER SINGH VS. RATTAN SINGH [LAWS(SC)-2008-8-150] [REFERRED TO]
U PALANISAMY VS. K THANGAVELU [LAWS(MAD)-2011-1-398] [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. SUBHASH SINDHI COOPERATIVE HOUSING SOCIETY [LAWS(SC)-2013-2-20] [REFERRED TO]
SWAMI MUKTHANANDA VS. SRI RAMAKRISHNA THAPOVANAM [LAWS(MAD)-2007-6-422] [REFERRED TO]
M. KANTHA VS. P. VALMURTHY [LAWS(MAD)-2015-12-140] [REFERRED TO]
AMRAWATI VS. D.D.C. AND ORS. [LAWS(ALL)-2016-7-7] [REFERRED TO]
VIJAY KUMAR VS. VINAY KUMAR [LAWS(MPH)-2015-7-172] [REFERRED TO]
THE STATE OF MADHYA PRADESH VS. SETH MOHANLAL HIRALAL [LAWS(MPH)-2016-8-47] [REFERRED TO]
USHA RANI GOSWAMI VS. STATE OF ASSAM [LAWS(GAU)-2011-3-89] [REFERRED TO]
INDUKURU RAMACHANDRAREDDY VS. AGNIGUNDALA [LAWS(APH)-2011-10-76] [REFERRED TO]
SUNIL RADHELIA VS. AWADH NARAYAN [LAWS(MPH)-2010-9-71] [REFERRED TO]
AMBIKA PRASAD VS. RAM SHIROMANI ALIAS CHANDRIKA PRASAD DWIVEDI [LAWS(MPH)-2010-11-14] [REFERRED TO]
RAMSIYA VS. RAMKATORI [LAWS(MPH)-2012-10-15] [REFERRED TO]
AJAY PRATAP SINGH VS. KULDEEP SINGH [LAWS(MPH)-2013-2-112] [REFERRED TO]
LHOUSAKHOTUO VIMERO VS. STATE OF NAGALAND [LAWS(GAU)-2017-4-33] [REFERRED TO]
RAJU TIWARI, S/O RAM PRASAD TIWARI VS. BAISHAKHIN BAI, WD/O ARJUN SINGH YADAV [LAWS(CHH)-2016-10-36] [REFERRED TO]
PYARE VS. BENI RAM [LAWS(ALL)-2017-4-111] [REFERRED TO]
SHIVRAM VS. MEENABAI [LAWS(MPH)-2018-1-158] [REFERRED TO]
MAHENDRASINH JORUBHA ZALA VS. DECEASED KANTABEN SHRIKRISHNA AGRAWAL [LAWS(GJH)-2017-9-14] [REFERRED TO]
SMT GANGESH KUMARI KAK VS. STATE OF M.P. & OTHERS [LAWS(MPH)-2018-1-347] [REFERRED TO]
M.S. ANURADHA VS. S.V. RAMANUJAMMA [LAWS(KAR)-2018-7-46] [REFERRED TO]
SUNIL BHANDARI S/O SHRI DHANPAT RAJ BHANDARI AND ANR. VS. SHAKUNTALA KUMARI ALIAS SANGEETA KANWAR D/O SHRI PREM SINGH AND OTHERS [LAWS(RAJ)-2018-7-15] [REFERRED TO]
PARKASH CHAND VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2018-11-37] [REFERRED TO]
GEETA DEVI AND OTHERS VS. PUSHAP CHAND AND OTHERS [LAWS(RAJ)-2018-8-195] [REFERRED TO]
SH. ROOMALSH. JODHA VS. SH. SRI NIWAS [LAWS(DLH)-2017-11-450] [REFERRED TO]
KARTAR SINGH VS. DELITE TECHNO BUILD PVT. LTD. [LAWS(DLH)-2019-10-170] [REFERRED TO]
RAMRAJ PANDEY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-234] [REFERRED TO]
TAWQUEER AHMED VS. RIYAZ AHMAD [LAWS(BOM)-2020-9-313] [REFERRED TO]
SURESH BABU S.R. VS. BEENA [LAWS(KER)-2022-2-140] [REFERRED TO]