Referred Judgements :-

DINESH KUMAR VS. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD [REFERRED]
SHRAWAN KUMAR JHA SHRAWAN KUMAR JHA VS. STATE OF BIHAR:RAM SEWAK SHARMA [REFERRED]
SUBODH NAUTIYAL VS. STATE OF UTTAR PRADESH [REFERRED]
STATE OF UTTAR PRADESH VS. ANUPAM GUPTA [REFERRED]
INDU KANT DHIRENDRA KUMAR SAXENA RENU RAHEJA NEELIMA MITTAL DAYA NAND PRASAD RAJEEV KISHORE SAXENA R K SAXENA STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH PRINCIPAL S N MEDICAL COLLEGE AGRA A VS. STATE OF UTTAR PRADESH [REFERRED]
STATE OF PUNJAB VS. RENUKA SINGLA [REFERRED]
CENTRAL BUREAU OF INVESTIGATION NEW DELHI VS. SHOWKAT AHMED BAKSHI [REFERRED]
MEDICAL COUNCIL OF INDIA VS. STATE OF KARNATAKA [REFERRED]

Cited Judgements :-

DR. SUNITA MOHANTY AND 3 ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2009-9-48] [REFERRED TO]
RAJNISH KUMAR SON OF SHRI RAMJEE PRASAD VS. STATE OF BIHAR WITH [LAWS(PAT)-2010-3-268] [REFERRED TO]
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE VS. UNION OF INDIA AND ORS. [LAWS(MPH)-2015-7-115] [REFERRED TO]
MRIDUL DHAR VS. UNION OF INDIA [LAWS(SC)-2005-1-40] [REFERRED TO]
ANEESH D.LAWANDE VS. STATE OF GOA [LAWS(SC)-2013-8-75] [REFERRED TO]
PRIYANKA KUMARI, D/O RAVINDRA PRASAD VS. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES, PATNA AND ORS [LAWS(PAT)-2015-1-260] [REFERRED]
ASTHA GOEL VS. MEDICAL COUNSELLING COMMITTEE [LAWS(SC)-2022-6-48] [REFERRED TO]
DENTAL COUNCIL OF INDIA VS. SAILENDRA SHARMA [LAWS(SC)-2022-10-86] [REFERRED TO]
IRFAN MANZOOR NENGROO VS. BOARD OF PROFESSIONAL ENTRANCE EXAMINATION [LAWS(J&K)-2008-7-25] [REFERRED TO]
VARINDER JOSHI AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2004-9-134] [REFERRED]
VARINDER JOSHI AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2004-9-134] [REFERRED]
MINOR GAYATHRI VS. SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-9-247] [REFERRED TO]
SETH TEK CHAND VS. STATE OF HARYANA [LAWS(P&H)-2007-10-191] [REFERRED]
VIKRAM SINGLA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2006-1-186] [REFERRED]
MAHATMA GANDHI UNIVERSITY OF MEDICAL SCIENCES AND TECHNOLOGY AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-9] [REFERRED TO]
ATIHARSH MOHAN VS. BANARAS HINDU UNIVERSITY VARANASI [LAWS(ALL)-2007-12-106] [REFERRED TO]
NARESH AGARWAL VS. UNION OF INDIA UOI [LAWS(ALL)-2005-10-1] [REFERRED TO]
SEN P A VS. CO OPERATIVE MEDICAL COLLEGE [LAWS(KER)-2005-1-1] [REFERRED TO]
I ARAVIND ADHAVAN REP BY HIS FATHER AND NATURAL GUARDIAN P ILANGOVAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-7-690] [REFERRED]
S ANAGHA VS. GOVERNMENT OF PONDICHERRY [LAWS(MAD)-2011-3-696] [REFERRED TO]
KISAN DNYANODAYA MANDAL GUDHE VS. UNION OF INDIA [LAWS(DLH)-2012-11-211] [REFERRED TO]
VIPIN PANDIT VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-12-85] [REFERRED TO]
HONEBLE JUSTICE R J SHAH RETD FEE ADMISSION COMMITTEE VS. G S E MEDICAL AND PARAMEDICAL ASSOCN [LAWS(GJH)-2005-9-28] [REFERRED TO]
YAMINI SANTOSH AWASTHI VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2010-1-178] [REFERRED TO]
NIMRAT VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2014-9-21] [REFERRED TO]
CHAYAN KR ROY VS. CHAIRMAN CHAIRPERSON CENTRAL SELECTION COMMITTEE [LAWS(CAL)-2004-9-15] [REFERRED TO]
GURU TEG BAHADUR INSTITUTE OF TECHNOLOGY AND ORS. VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ANR. [LAWS(DLH)-2016-8-5] [REFERRED TO]
MINOR R SHYAMALA AND ORS VS. STATE OF TAMIL NADU, HEALTH AND FAMILY WELFARE DEPARTMENT; PRINCIPAL CHETTINAD HOSPITAL AND RESEARCH INSTITUTE, TAMIL NADU DR M G R MEDICAL UNIVERSITY [LAWS(MAD)-2006-10-284] [REFERRED]
GITIKA SHANKAR MISHRA VS. STATE OF C.G. [LAWS(CHH)-2003-11-4] [REFERRED TO]
SUDIEP SHRIVASTSVS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-9-24] [REFERRED]
B HARSHITHA VS. GOVERNMENT OF A P [LAWS(APH)-2005-11-36] [REFERRED TO]
NTR UNIVERSITY OF HEALTH SCIENCE VS. KUMARI M SNEHA PRIYA [LAWS(APH)-2009-11-84] [REFERRED TO]
SAMAR KUMAR BARAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-3-114] [REFERRED TO]
RAJ KUMAR MUKHERJEE VS. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD [LAWS(CAL)-2017-5-44] [REFERRED TO]
RICHA KAUSHIK D/O SH BHUPINDER KAUSHIK VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2012-12-100] [REFERRED]
VIVEK KAUSHAL VS. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION [LAWS(HPH)-2014-7-88] [REFERRED TO]
DISHA SHARMA; PANKAJ KATOCH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-6] [REFERRED TO]
LATIKA SHARMA VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-3-67] [REFERRED TO]
REETIKA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-9-97] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. CHINTAPURNI MEDICAL COLLEGE & HOSPITAL AND OTHERS [LAWS(P&H)-2012-9-537] [REFERRED]
HIMANSHU BISWAS AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-227] [REFERRED TO]
RAVI SHER SINGH TOOR AND ANOTHER VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS [LAWS(P&H)-2010-5-466] [REFERRED]
VIVEK BUGALIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-320] [REFERRED TO]
SHAFALI NANDWANI VS. STATE OF HARYANA [LAWS(SC)-2002-9-47] [REFERRED]
PARAMJEET GAMBHIR VS. STATE OF MADHYA PRADESH [LAWS(SC)-2003-3-110] [REFERRED]
SUKHMEET KAUR DEOL VS. STATE OF PUNJAB [LAWS(P&H)-2007-10-176] [REFERRED]
DR. RASHMI KATYAL VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2002-11-66] [REFERRED TO]
PRANAY NIJHAWAN VS. GGSIPU AND ORS [LAWS(DLH)-2017-12-179] [REFERRED TO]
SANGEETA DEKA VS. STATE OF ASSAM [LAWS(GAU)-2003-12-67] [REFERRED TO]
PRATAP KR DEB VS. BIKASH ROY [LAWS(GAU)-2006-1-63] [REFERRED TO]
SUBHARATI K K B CHARITABLE TRUST VS. STATE OF U P [LAWS(ALL)-2005-12-12] [REFERRED TO]
ANAND KUMAR RAI VS. VICE CHANCELLOR BANARAS HINDU UNIVERSITY [LAWS(ALL)-2006-5-269] [REFERRED TO]
AIMAN AHAMED KHAN VS. STATE OF KRNATAKA [LAWS(KAR)-2009-9-26] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. RKDF MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE & ORS. [LAWS(DLH)-2016-1-362] [REFERRED TO]
AKRITI SHARMA VS. MAHARISHI MARKANDESHWAR [LAWS(HPH)-2022-8-18] [REFERRED TO]
FATHIMA HANEENA VS. STATE OF KERALA [LAWS(KER)-2008-8-20] [REFERRED TO]
ARVIND KUMAR VS. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION [LAWS(HPH)-2014-10-43] [REFERRED TO]
MANISH MADANLAL JUNEJA VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2007-10-229] [REFERRED TO]
SHEFALI PATHAK VS. INDIAN INSTITUTE OF TECHNOLOGY [LAWS(DLH)-2005-10-57] [REFERRED TO]
BHAVESHGIRI SURAJGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-28] [REFERRED TO]
GAURAV GUPTA AND ANOTHER VS. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY AND ORS [LAWS(ALL)-2017-9-243] [REFERRED TO]
DR. ANISHA MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-2010-8-102] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. JENITA SINGH [LAWS(ORI)-2012-5-7] [REFERRED TO]
DEEPAK GOYAL VS. UNIVERSITY OF RAJASTHAN [LAWS(RAJ)-2005-2-78] [REFERRED TO]
SAJNA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-1-31] [REFERRED TO]
MAHARANA PRATAP COLLEGE OF DENTISTRY AND RESEARCH CENTRE VS. THE UNION OF INDIA AND OTHERS [LAWS(MPH)-2017-11-284] [REFERRED TO]
ROMA SONKAR VS. STATE OF M.P. AND ANOTHER [LAWS(MPH)-2016-3-97] [REFERRED TO]
P A INAMDAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2004-7-9] [REFERRED TO]
SUPREET BATRA VS. UNION OF INDIA [LAWS(SC)-2003-1-103] [REFERRED]
ISHITA SINGHA VS. UNION TERRITORY CHANDIGARH [LAWS(P&H)-2019-7-270] [REFERRED TO]
S SUSHMA KUMARI VS. STATE OF A P [LAWS(APH)-2004-9-113] [REFERRED TO]
SABBIR ALAM VS. STATE OF ASSAM [LAWS(GAU)-2014-2-51] [REFERRED TO]
J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATION SRINAGAR VS. DR. NAZIA MANZOOR AND OTHERS [LAWS(J&K)-2018-6-62] [REFERRED TO]
N NAMEETHA VS. PONDICHERRY UNIVERSITY [LAWS(MAD)-2012-7-23] [REFERRED TO]
GAYATHRI VS. THE SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-9-338] [REFERRED TO]
ANNAPOORANA MEDICAL COLLEGE AND HOSPITAL VS. THE SECRETARY (MEDICAL EDUCATION), UNION OF INDIA AND ORS. [LAWS(MAD)-2015-9-65] [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE VS. THE SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE AND ORS. [LAWS(MAD)-2015-6-239] [REFERRED TO]
PARSHAVANATH CHARITABLE TRUST VS. ALL INDIA COUNCIL FOR TECH. EDU [LAWS(SC)-2012-12-46] [REFERRED TO]
ROYAL MEDICAL TRUST (REGD) VS. UNION OF INDIA [LAWS(SC)-2015-8-36] [REFERRED TO]
EDUCATION SECRETARY EDUCATION GROUP VS. L.B.S. B.ED. COLLEGE, JAIPUR & ORS. [LAWS(RAJ)-2015-1-388] [REFERRED TO]
ANNAI TEACHER TRAINING INSTITUTE RUN VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-219] [REFERRED TO]
Rajashree Nayak VS. State of Orissa [LAWS(ORI)-2012-11-22] [REFERRED TO]
Medical Council of India, New Delhi VS. Sonali Singh [LAWS(ORI)-2008-4-63] [REFERRED TO]
KM. NOOTAN SHUKLA AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2013-7-281] [REFERRED TO]
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY VS. R S KHATRI [LAWS(DELCDRC)-2009-2-13] [REFERRED TO]
SUDIEP SHRIVASTAVA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2008-9-7] [REFERRED TO]
GITANJALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-9-80] [REFERRED TO]
MAHATMA GANDHI MISSIONS INSTITUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-8-41] [REFERRED TO]
GUJARAT UNIVERSITY VS. ADITYA RAMBHAI SHARMA [LAWS(GJH)-2018-7-406] [REFERRED TO]
RITWIK VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-10-109] [REFERRED TO]
G S F MEDICAL AND PARA MEDICAL ASSOCIATION VS. STATE OF GUJARAT [LAWS(GJH)-2005-7-55] [REFERRED TO]
KAILASHBEN NINAMA JUNIOR LECTURER IN P and SM VS. GUJARAT UNIVERSITY [LAWS(GJH)-2005-7-74] [REFERRED TO]
ASSOCIATION OF THE MANAGEMENTS OF UNAIDED ENGINEERING COLLEGES VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-7-111] [REFERRED TO]
GURU NANAK EDUCATIONAL SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-67] [REFERRED TO]
SUNINT KAUR VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY [LAWS(DLH)-2005-2-166] [REFERRED TO]
KAVITA GUPTA AND ORS. VS. BHARAT SANCHAR NIGAM LIMITED AND ORS. [LAWS(HPH)-2015-12-56] [REFERRED TO]
MRITYUNJAY SINGH YADAV VS. STATE OF U P [LAWS(ALL)-2007-7-151] [REFERRED TO]
SHARIQ REHMAN VS. JAMIA HAMDARD [LAWS(DLH)-2013-2-39] [REFERRED TO]
DALIP KUMAR VS. H P PUBLIC SERVICE COMMISSION [LAWS(HPH)-2017-3-108] [REFERRED TO]
ARCHANA THAKUR VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2018-1-112] [REFERRED TO]
ANIL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-4-56] [REFERRED TO]
NIMS UNIVERSITY RAJASTHAN JAIPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-88] [REFERRED TO]
SARAWGI CHARITABLE TRUST VS. UNION OF INDIA [LAWS(RAJ)-2013-5-220] [REFERRED TO]
R RAMANAN VS. DIRECTOR OF MEDICAL EDUCATION [LAWS(MAD)-2010-6-130] [REFERRED TO]
LALITA DEVI VS. STATE OF H.P. AND ANOTHER [LAWS(HPH)-2016-12-45] [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. MALAY SHUKLA [LAWS(ALL)-2006-1-200] [REFERRED TO]
SHAHSAD P. VS. MEDICAL COUNSELING COMMITTEE [LAWS(KER)-2020-12-239] [REFERRED TO]
DR RIZWANA & 3 OTHERS VS. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY & 3 OTHERS [LAWS(APH)-2017-8-51] [REFERRED TO]
DR. SWATI JAIN VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2007-2-67] [REFERRED TO]
MOUTUSHI DEBNATH VS. STATE OF TRIPURA [LAWS(GAU)-2006-9-29] [REFERRED TO]
SHAHEEN RAHMAN VS. STATE OF ASSAM [LAWS(GAU)-2004-12-25] [REFERRED TO]
NINGTHEMOHAKARONG VS. NAOREM SANTA SINGH [LAWS(GAU)-2004-5-40] [REFERRED TO]
ABHIJIT S O MAHINDRA KARWA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-9-75] [REFERRED TO]
PADMASHRI VITHALRAO VIKHE PATIL FOUNDATIONS MEDICAL COLLEGE VILAD GHAT AHMEDNAGAR VS. PRAVESH NIYANTRAN SAMITI [LAWS(BOM)-2005-4-73] [REFERRED TO]
NISHTHA JAIN VS. UNIVERSITY OF DELHI [LAWS(DLH)-2006-11-113] [REFERRED TO]
MUKTAKAR SINGH VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2017-11-32] [REFERRED TO]
C/M BABA RAM NATH UTKARSH MAHAVIDYALAYA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-99] [REFERRED TO]
STATE OF MAHARASTRA VS. SNEHA SATYANARAYAN AGRAWAL [LAWS(SC)-2008-10-101] [REFERRED TO]
H P PUBLIC SERVICE COMMISSION VS. MUKESH THAKUR [LAWS(SC)-2010-5-72] [REFERRED TO]
ASHA VS. B D SHARMA UNIVERSITY OF HEALTH SCIENCES [LAWS(SC)-2012-7-24] [REFERRED TO]
AMANDEEP KAUR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-1-388] [REFERRED TO]
S. KRISHNA SRADHA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2017-1-88] [REFERRED TO]
ARSHDEEP SINGH AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(P&H)-2015-12-117] [REFERRED TO]
YUTHI MILIT VS. CHAIRMAN, CENTRAL SELECTION COMMITTEE [LAWS(CAL)-2013-3-22] [REFERRED TO]
ISHA MAKKER VS. STATE OF U P [LAWS(ALL)-2014-5-492] [REFERRED TO]
SURESH BABU VS. STATE OF KERALA [LAWS(KER)-2007-8-76] [REFERRED TO]
CHAIRMAN AUSTIN MEMORIAL CHARITABLE AND EDUCATIONAL TRUST VS. UNION OF INDIA (UOI), REP BY ITS SECRETARY DEPARTMENT OF HEALTH AND ORS [LAWS(MAD)-2011-1-657] [REFERRED]
M S MUHAMMED SHEIK ABDULLAH VS. SECRETARY, SELECTION COMMITTEE, DIRECTOR OF MEDICAL EDUCATION AND ORS [LAWS(MAD)-2011-1-669] [REFERRED]
NEHA GOEL VS. SIKSHA `O' ANUSANDHAN UNIVERSITY [LAWS(ORI)-2013-10-14] [REFERRED TO]
ANKITA GUPTA VS. MAHARSHI DYANAND SARASWATI UNIVERSITY AJMER [LAWS(RAJ)-2005-7-33] [REFERRED TO]
K Srinivasan VS. State of Tamil Nadu [LAWS(MAD)-2004-11-3] [REFERRED TO]
SUDHA RUSTOGI COLLEGE OF DENTAL SCIENCES AND RESEARCH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2009-11-223] [REFERRED]
AMBARISH SHARMA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2004-2-127] [REFERRED TO]
JYOTIS CHERIAN JOHN & OTHERS VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT & OTHERS [LAWS(P&H)-2003-2-197] [REFERRED]
P.K.SELVENDRAN VS. THE DIRECTOR OF GOVERNMENT EXAMINATION [LAWS(MAD)-2016-7-3] [REFERRED TO]
YOGENDRA SINGH GURJAR AND ANR VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2014-4-296] [REFERRED]
SAISHREE SOORI VS. STATE OF M P [LAWS(MPH)-2018-3-353] [REFERRED TO]
ANJU NAGAR VS. CHAIRMAN COUNSELLING BOARD C P M T 2004 [LAWS(ALL)-2005-6-30] [REFERRED TO]
PRAVEEN KUMAR SINGH VS. VICE CHANCELLOR BANARAS HINDU UNIVERSITY [LAWS(ALL)-2003-11-181] [REFERRED TO]
K P SINGH & ANOTHER VS. UNION OF INDIA & OTHERS [LAWS(DLH)-2012-9-627] [REFERRED]
R Ravindran VS. Government of Tamil Nadu [LAWS(MAD)-2003-9-17] [REFERRED TO]
SHOBHAN BABU M.N. AND ORS. VS. DIRECTORATE OF MEDICAL EDUCATION AND ORS. [LAWS(KAR)-2015-7-13] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHRIDHAR RAMCHANDRA MOKADAR [LAWS(BOM)-2004-6-79] [REFERRED TO]
PRATEEK CHANDRASHEKHAR PATIL VS. STATE OF MAHARSHTRA AND OTHERS [LAWS(BOM)-2017-2-208] [REFERRED TO]
ANAND KUMAR SINGH; DR. VS. STATE OF U.P.THRU.UPPER MUKHYA SACHIV.MEDICAL EDU. & TRAINING [LAWS(ALL)-2022-9-110] [REFERRED TO]
MISS BHAVNA TIWARI VS. THE UNION OF INDIA [LAWS(ALL)-2018-1-25] [REFERRED TO]
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY VS. NARESH DUBEY [LAWS(DELCDRC)-2009-2-10] [REFERRED TO]
COMMITTEE MEDICAL VS. G S F MEDICAL AND PARA MEDICAL ASSOCIATION [LAWS(GJH)-2005-9-26] [REFERRD TO]
MERAJUL HOQUE VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2017-9-86] [REFERRED TO]
MERAJUL HOQUE VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2017-9-86] [REFERRED TO]
NATIONAL INSTITUTE OF HOMOEOPATHY VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-9-172] [REFERRED TO]
YASHVI JAIN VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2018-12-154] [REFERRED TO]
DR. PABAN MANDAL VS. WEST BENGAL UNIVERSITY OF HEALTH SCIENCES AND ORS. [LAWS(CAL)-2018-6-218] [REFERRED TO]
AADIL ASHRAF VS. JAMMU AND KASHMIR BOARD OF PROFESSIONAL EXAMINATION [LAWS(J&K)-2007-10-8] [REFERRED TO]
NOORBINA BANU VS. STATE OF KERALA [LAWS(KER)-2010-8-367] [RELIED ON]
P FATHIMMA HANEENA VS. STATE OF KERALA [LAWS(KER)-2008-8-29] [REFERRED TO]
ACADEMY OF MEDICAL SCIENCES VS. REGINA M [LAWS(KER)-2004-10-23] [REFERRED TO]
PIYUSH MADHUKAR VS. STATE OF ASSAM [LAWS(GAU)-2003-11-22] [REFERRED TO]
KUCHIBHOTLA SRIVATSA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-30] [REFERRED TO]
S J RAJALAKSHMI VS. SECRETARY MEDICAL EDUCATION BANGALORE [LAWS(KAR)-2009-8-21] [REFERRED TO]
VIKRAM DHILLON VS. STATE OF HARYANA [LAWS(SC)-2007-1-24] [REFERRED TO]
DR. ASTHA GOEL VS. MEDICAL COUNSELLING COMMITTEE [LAWS(SC)-2022-6-8] [REFERRED TO]
RAVI AND 18 OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2003-3-99] [REFERRED]
GAURAV PRAKASH SINGH VS. H.N.B. GARHWAL UNIVERSITY [LAWS(UTN)-2007-7-21] [REFERRED TO]
S ABEEB RAJA VS. DIRECTORATE GENERAL OF HEALTH SERVICES [LAWS(MAD)-2007-1-27] [REFERRED TO]
ABHA DWIVEDI VS. STATE OF M P [LAWS(MPH)-2012-7-206] [REFERRED TO]
DEEPAK KUMAR SINGH VS. CONVENOR P G MEDICAL SELECTION COMMITTEE 2007 [LAWS(ORI)-2007-4-3] [REFERRED TO]
SABZAR ABDULLAH GANAI (DR.) VS. J&K BOPEE AND ORS. [LAWS(J&K)-2012-8-45] [REFERRED]
RAPOLU SATHEESH VS. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA KRISHNA DISTRICT [LAWS(APH)-2003-6-57] [REFERRED TO]
B KALADHAR VS. GOVT OF A P [LAWS(APH)-2005-11-95] [REFERRED TO]
NILAM RANI VS. H.P. BOARD OF SCHOOL EDUCATION AND ORS. [LAWS(HPH)-2015-3-65] [REFERRED TO]
SAMAR KUMAR BARAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-3-89] [REFERRED TO (PARAS 3,28,30) (2)]
MEDICAL COUNCIL OF INDIA VS. SUKARNA MUKHERJEE [LAWS(CAL)-2013-7-66] [REFERRED TO]
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY VS. P.L.GIRDHAR [LAWS(DELCDRC)-2006-1-4] [REFERRED TO]
Imran VS. Union of India [LAWS(BOM)-2006-2-8] [REFERRED TO]
REEMA CHAWLA VS. UNIVERSITY OF DELHI [LAWS(DLH)-2003-3-12] [REFERRED]
SIDDHARTHA SARKAR VS. STATE OF ASSAM [LAWS(GAU)-2007-5-46] [REFERRED TO]
POURNAMY MOHAN VS. STATE OF KERALA [LAWS(KER)-2012-1-94] [REFERRED TO]
BONEY BAIJU VS. STATE OF KERALA [LAWS(KER)-2012-7-629] [REFERRED TO]
SHARVAREE P NAIK VS. GOA UNIVERSITY THROUGH ITS REGISTRAR [LAWS(BOM)-2003-12-105] [REFERRED TO]
GOKUL FOUNDATION THRO TRUSTEEDHARMENDRASINH B VS. ALL INDIA COUCIL FOR TECHNICALEDUCATION [LAWS(GJH)-2013-7-304] [REFERRED TO]
PRIYA GUPTA VS. STATE OF CHHATISHGARH [LAWS(SC)-2012-5-38] [REFERRED TO]
NEELU ARORA VS. UNION OF INDIA [LAWS(SC)-2003-1-86] [REFERRED TO]
CHIEF SECRETARY VS. S SRIDEVI [LAWS(MAD)-2005-9-25] [REFERRED TO]
M Sathiyapriya VS. Secretary to Government [LAWS(MAD)-2004-12-66] [REFERRED TO]
STATE OF MADHYA PRADESH VS. ROHIT SHIVHARE [LAWS(MPH)-2003-8-3] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. MANAS RANJAN BEHERA [LAWS(ORI)-2008-10-15] [REFERRED TO]
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE VS. THE UNION OF INDIA AND ORS. [LAWS(MAD)-2015-9-137] [REFERRED TO]
D D MEDICAL COLLEGE AND D D HOSPITAL VS. SECRETARY MEDICAL COUNCIL OF INDIA [LAWS(MAD)-2012-8-117] [REFERRED TO]
S P JAUHARI VS. STATE OF U P [LAWS(ALL)-2004-11-209] [REFERRED TO]
TARISHI VERMA VS. STATE OF M P [LAWS(MPH)-2018-3-351] [REFERRED TO]
MUKESH GARG VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-6-1] [REFERRED TO]
DAKSHESH SHARMA VS. VICE CHANCELLOR DELHI UNIVERSITY [LAWS(DLH)-2011-9-451] [REFERRED TO]
R SHYAMALA VS. STATE OF TAMILNADU [LAWS(MAD)-2006-10-153] [REFERRED TO]
HARDIK M PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-232] [REFERRED TO]
HARDIK M PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-232] [REFERRED TO]
NIRANJAN MARANDI VS. THE STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2012-11-133] [REFERRED TO]
UZMA AMTUL SHUKOOR FAROOQUI VS. N T R UNIVERSITY OF HEALTH SCIENCES VIJAYWADA [LAWS(APH)-2009-11-49] [REFERRED TO]
M ABDUL AMJAD KHAN VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2012-8-17] [REFERRED TO]
PRIYA PAUL YEDIURI VS. N T R UNIVERSITY OF HEALTH SCIENCES REP [LAWS(APH)-2003-12-4] [REFERRED TO]
S Sushma Kumari VS. State of Andhra Pradesh [LAWS(APH)-2004-11-141] [REFERRED TO]
POURNAMY MOHAN VS. STATE OF KERALA [LAWS(KER)-2012-2-6] [REFERRED TO]
K S R PRASAD VS. KARNATAKA RELIGIOUS AND LINGUISTIC MINORITY PROFESSIONAL [LAWS(KAR)-2006-6-50] [REFERRED TO]
GITANJALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-2-61] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
PIYUSH HARSHADRAI DESAI VS. UNION OF INDIA [LAWS(GJH)-2004-5-3] [REFERRED TO]
J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATION VS. FAIZA CHOUDHARY [LAWS(J&K)-2012-7-18] [REFERRED TO]
NIKHIL AGRAWAL VS. UNIVERSITY OF DELHI [LAWS(DLH)-2019-5-1] [REFERRED TO]
NIHARIKA VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS [LAWS(P&H)-2015-10-488] [REFERRED]
PARUL KODAN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-4-13] [REFERRED TO]
GOLDY SYAL VS. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS [LAWS(P&H)-2006-7-699] [REFERRED]
DESH BHAGAT DENTAL COLLEGE AND HOSPITAL VS. STATE OF PUNJAB [LAWS(P&H)-2007-10-186] [REFERRED]
JAYANTH V KUMAR VS. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI [LAWS(MAD)-2012-1-303] [REFERRED TO]
HARSH ARORA VS. B D SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND OTHERS [LAWS(P&H)-2012-11-513] [REFERRED]
S. KRISHNA SRADHA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2019-12-45] [REFERRED TO]
PANJAB UNIVERSITY AND ANOTHER VS. UNION OF INDIA AND ANOTHER [LAWS(P&H)-2016-5-263] [REFERRED TO]
ANKUR GUPTA VS. STATE OF M.P. [LAWS(MPH)-2013-10-63] [REFERRED TO]
POOJA MATHUR VS. STATE OF M P [LAWS(MPH)-2010-10-62] [REFERRED TO]
Partha Sarathi Panda VS. State of Orissa [LAWS(ORI)-2006-5-45] [REFERRED TO]
ANSHU DUBEY VS. STATE OF M P [LAWS(MPH)-2007-2-38] [REFERRED TO]
SHINU SALUJA VS. STATE OF M P [LAWS(MPH)-2007-9-152] [REFERRED]
SECRETARY SELECTION COMMITTEE VS. N ANIRUDHAN MINOR [LAWS(SC)-2003-3-4] [REFERRED]
SWAMI RAGHWENDRACHARYA TRIDANDI AYURVED MAHAVIDYALAYA EVAM CHIKITSALAYA KARJARA VS. UNION OF INDIA [LAWS(PAT)-2019-12-39] [REFERRED TO]
MANISHA PRAKASH VS. STATE OF BIHAR [LAWS(PAT)-2006-10-20] [REFERRED TO]
SEEMA KUMARI VS. UNION OF INDIA [LAWS(PAT)-2010-8-300] [REFERRED]
VIKASH KUMAR RAJ SON OF SRI BRAJNANDAN PRASAD VS. STATE OF BIHAR, THE SECRETARY-CUM- COMMISSIONER DEPARTMENT OF HEALTH, MEDICAL EDUCATION AND FAMILY WELFARE, GOVERNMENT OF BIHAR [LAWS(PAT)-2009-7-107] [REFERRED TO]
RAKESH SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-46] [REFERRED TO]
UNION OF INDIA VS. MD GARIB NAWAZ & ORS [LAWS(CAL)-2021-3-54] [REFERRED TO]
YERALA MEDICAL TRUST and RESEARCH CENTRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-9-187] [REFERRED TO]
MADRAS MEDICAL MISSION VS. PONDICHERRY UNIVERSITY [LAWS(MAD)-2003-2-59] [REFERRED TO]
DIRECTOR MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY VS. ANU SHRI SHUKLA [LAWS(ALL)-2003-11-102] [REFERRED TO]
VIJAY PRAKASH MINOR VS. CH CHARAN SINGH UNIVERSITY [LAWS(ALL)-2005-3-219] [REFERRED TO]
RAJEEV GANDHI MEMORIAL TEACHERS TRAINING COLLEGE VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-94] [REFERRED TO]
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY VS. P L GIRDHAR [LAWS(NCD)-2006-1-118] [REFERRED]
MONOJIT GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-6-69] [REFERRED TO]
SAUMYA CHOPRA VS. UNIVERSITY OF DELHI AND ORS [LAWS(DLH)-2018-12-215] [REFERRED TO]
FURKHAN ALI VS. STATE OF KARNATAKA [LAWS(KAR)-2004-11-8] [REFERRED TO]
ABHISHEK KUMAR VS. STATE OF ASSAM [LAWS(GAU)-2007-3-25] [REFERRED TO]
HARSHIT MISHRA VS. STATE OF C G [LAWS(CHH)-2004-7-12] [REFERRED TO]
ATIN KUNDU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2002-12-1] [REFERRED TO]
SANJEEV KUMAR AGARWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2003-8-1] [REFERRED TO]
VIJAY ANAND VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-9-270] [REFERRED TO]
K M BENEDICT CRIZAL VS. DIRECTOR OF TEACHER EDUCATION [LAWS(MAD)-2010-6-251] [REFERRED TO]
SANT JAI RAM DAS COLLEGE OF EDUCATION VS. MAHARSHI DAYANAND UNIVERSITY, ROHTAK [LAWS(P&H)-2007-11-168] [REFERRED]
AJAY PREM SALHOTRA VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT [LAWS(P&H)-2007-11-191] [REFERRED]
MAA VAISHNO DEVI MAHILA MAHAVIDYALAYA VS. STATE OF U.P. [LAWS(SC)-2012-12-48] [REFERRED TO]
ADHISHREE, D/O ANIL KUMAR TIWARI VS. THE UNION OF INDIA THROUGH THE SECRETARY [LAWS(PAT)-2017-6-5] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. SWATI SETHI [LAWS(SC)-2004-4-170] [REFERRED TO]
ANEESHA SHARMA VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2016-12-3] [REFERRED TO]